Citation : 2026 Latest Caselaw 4828 Gua
Judgement Date : 22 May, 2026
Page No.# 1/9
GAHC010098212026
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2660/2026
ANSER ALI SARKAR
S/O LT. AMZAD ALI SARKAR
2: HASINA BEGUM ALIAS HACHINA BEGUM
D/O RAHIMA KHATUN
3: MIJANUR ALI
S/O JAHARUDDIN
4: AJAD ALI
S/O EUSOB ALI
5: IUCHAB ALI
S/O LT. SAJEB ALI
6: ABDUL KHALEK
S/O SAMATULLAH SHAIKH
7: ABDUL KHALEK
S/O ABDUL JALIL
8: RABIUL ISLAM
S/O HASAMAT ALI
9: ROHIM BADSHA
S/O BASER ALI
10: BASER ALI
S/O LT. CHEBAD ALI
11: NUR NEHAR BEWA
W/O NUR MAHAMMAD
12: RAJIB ALI
Page No.# 2/9
S/O HAJARAT ALI
13: MANIK ALI
S/O ABDUL MATALEB
14: ANOWAR HUSSAIN
S/O LT. MAJEM ALI
15: KURPAN ALI
S/O LT. AJIBAR SHEIKH
16: JARDDAR ALI
S/O KURPAN ALI
17: HANIF ALI
S/O KURPAN ALI
18: FULBAR ALI
S/O KURPAN ALI
19: AKBAR ALI
S/O ABDUL HAMED
20: BABUL SHEIKH
S/O LT. KANU SHEIKH
21: NURABAKTA MIAH
S/O LT. INTAJ ALI MIAH
22: SOHIDUL MIAH
S/O NUR BAKTA MIAH
23: BISHA MIYA
S/O INTAJ ALI MIYA
24: NURUDDIN MIYA
S/O INTAJ ALI MIAH
25: RAHALI BEGUM
W/O LT. MAJURUDDIN MOLLAH
26: HABIJUL ISLAM
S/O LALCHAN
27: ABDUL JALIL
S/O LT. IMAN ALI
28: SAHAR ALI
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S/O LT. ASIRUDDIN
29: MAHAR ALI
S/O LT. ASIR UDDIN
30: SATTAR ALI
S/O ABU SAMA SHEIKH
31: ABUSAMA SHEIKH
S/O LT. KACHIMUDDIN SHEIKH
32: MERAJUL HAQUE
S/O AMJAD ALI
33: RAHIMA KHATUN
S/O LT. BAHAR ALI
34: AMIRUL ISLAM
S/O BASIR ALI
35: KASHEM ALI
S/O ASMAT ALI
36: REJIYA KHATUN
W/O LT. HAJARAT ALI
37: SOLEMAN ALI
S/O SALIMUDDIN SHEIKH
38: AJMIRA KHATUN
C/O ABDUL KHALEK
39: SAIDI HASAN
S/O ABDUL KHALEK
40: ABDUL KHALEK
S/O ABUL KASHEM
41: HANIF ALI
S/O LT. JAMAL UDDIN
42: SHORIFUL ISLAM
S/O HATEM ALI
43: MAMTAJ BEGUM
W/O JAMIR UDDIN SARKAR
44: MANOWAR ALI SARKAR
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S/O JAHARUDDIN
45: OMAR FARUK SARKAR
S/O JAHAR UDDIN
46: MEHERUL ISLAM
S/O ABDUL HAMED
47: ASIRUDDIN
S/O LT. AMJAD ALI SARKAR
48: MOTLEB SARKAR
S/O ASIRUDDIN
49: AJIJUL SARKAR
S/O ASIR UDDIN
50: HANIF ALI
S/O ABDUL MATLEB
51: ABDUL MATLEB
S/O LT. BASIRUDDIN SHEIKH
52: SOMER ALI
S/O ABDUL MATLEB
53: SHAHIDUL ISLAM
S/O FAJAL ALI
54: NUR ISLAM
S/O LT. NIDAN MALIK
55: MUSTAK ALI
S/O MANOWAR HUSSAIN
56: REJJAK ALI
S/O LT. MONSER ALI
57: AYMANA KHATUN
S/O LT. JAHAR SHEIKH
58: ABDUL MANNAN
S/O LT. AHAMMAD ALI
59: ASHAN ALI
S/O HABIL SHEIKH
60: HABIL SHEIKH
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S/O LT. ABDUL RASID
61: JELAHAK ALI
S/O LT. JANAB ALI
62: SOFIOR RAHMAN
S/O ABDUL HAMED
63: ABUL KALAM AZAD
S/O LT. KOSIM UDDIN SHEIKH
64: AZIMUL SHEIKH
S/O NUR ISLAM
65: FOYJAL HOQUE
S/O CHURMAN ALI
66: MOSTAFA KHAN
S/O SAIJUDDIN ALI
67: JOHRUL ISLAM
S/O LT. AMAR ALI
68: MOFIDUL ISLAM
S/O MOSARAF ALI
69: SAIJUDDIN
S/O LT. JAYNAL ABEDIN
70: SHUKUR ALI
S/O LT. JANAB ALI
71: CHAYDUL MOLLA
S/O KACHER ALI
72: MOCHARAF ALI
S/O LT. AR BACHED
73: ROFIQUL ISLAM
S/O MOSARAF ALI
74: JAHIRUL ISLAM
S/O HATEM ALI
75: KACHEM ALI
S/O MOCHARAF ALI
76: MUZAMMEL HOQUE
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S/O MONOWAR HUSSAIN
77: HAREJ ALI
S/O HAJARAT ALI
78: DELOWAR HUSSAIN
S/O LT. MUJAFAR ALI
79: MULLUK CHAN
S/O LT. MUJAFAR ALI
80: MOYNUDDIN AHMED
S/O LT. MONOWAR HUSSAIN
81: ABDUL ROSHID
S/O LT. MUJAFAR ALI
82: MD FULCHAN
S/O REJJAK ALI
83: KAMAL KHAN
S/O LT. KANU SK
84: MORJINA KHATUN
C/O JABEDUL ISLAM
85: SADDAM HUSSAIN
C/O SHAHAZ ALI
86: AJIBAR ALI
C/O LT. ABUBAKKAR
87: JAHANARA KHATUN
C/O CHALAM UDDINALL THE PETITIONERS ARE THE RESIDENTS OF
VILL- HASILA BEEL
P.S.- GOALPARA
P.O- GOBINDAPUR
PIN- 783101
DISTRICT GOALPARA
ASSAM
VERSUS
THE STATE OF ASSAM AND OTHRS
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF ASSAM,
DISPUR, GUWAHATI-6.
2:THE COMMISSIONER AND SECRETARY
Page No.# 7/9
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI-6.
3:THE DISTRICT COMMISSIONER
GOALPARA
BALADMARI
GOALPARA PIN-783101
ASSAM
4:THE CIRCLE OFFICER
BALIJANA REVENUE CIRCLE
NEAR OLD D.C. OFFICE / GANDHI BHAWAN
P.O. AND P.S. BALADMARI
DISTRICT GOALPARA
ASSAM 783121
5:THE SUPERINTENDENT OF POLICE
GOALPARA
BAPUJI NAGAR
GOALPARA
ASSAM 783101
6:PRINCIPAL SECRETARY
HEALTH AND FAMILY WELFARE
HENGERABARI
DISPUR
GUWAHATI-6
7:JOINT DIRECTOR OF HEALTH SERVICES
GOALPARA
NAYAPARA
WARD NO-5
PIN-783101
8:DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
GOALPARA
OFFICE OF THE DISTRICT ELEMENTARY EDUCATION OFFICER
DEEO AND SSA OFFICE
BALADMARI /AGIA ROAD
GOALPARA- 783101
ASSAM.
9:DISTRICT FOOD AND CIVIL SUPPLIES OFFICER
O/O THE DEPUTY COMMISSIONER SUPPLY
DC OFFICE COMPLEX
BALADMARI
Page No.# 8/9
WARD NO. 7
GOALPARA 783121
ASSAM.
10:EXECUTIVE ENGINEER
P H E DIVISION
GOALPARA
DOMNAPARA PT-I
SHASTRI NAGAR
BALADMARI
GOALPARA
ASSAM 783101
11:FLOOD AND RIVER EROSION MANAGEMENT AGENCY
4TH FLOOR
ASSAM WATER CENTRE
CHARIALI
CHARALI
BASISTHA
GUWAHATI
ASSAM 781029
Advocate for the Petitioner : MR. M H ALI, MR. J N SUWAI,B BASUMATARY,MR. A R
DAS,MR. S M MUNIR,MR. Z KHALID
Advocate for the Respondent : GA, ASSAM, SC, ELEM. EDU,SC, P H E,SC, HEALTH,SC,
REVENUE
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
22.05.2026
Heard Mr. M.H. Ali, learned counsel for the petitioners; Mr. S.S. Roy, learned Junior Government Advocate, Assam for the respondent nos. 1, 3, 4, 5 & 9; Ms. N. Bordoloi, learned Standing Counsel, Revenue Department for the respondent no. 2; Mr. D. Upamanyu, learned Standing Counsel, Health & Family Welfare Department for the respondent nos. 6 & 7; Ms. B. Deka, learned Standing Counsel, Elementary Education Department for the respondent no. 8; and Ms. M. Kalita, learned Standing Counsel, PHE for the respondent no. 10.
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2. The learned counsel for the parties have submitted that the case of the petitioners is similarly situated like the petitioners in the writ petition, W.P.[C] no. 2400/2026, wherein notice has already been issued. It has been submitted that the present petitioners have approached this Court seeking similar reliefs, as like the petitioners in W.P.[C] no. 2400/2026.
3. Let notice be issued. The notice is made returnable on 12.06.2026.
4. As Mr. Roy has appeared and accepted notice on behalf of the respondent nos. 1, 3, 4, 5 & 9; Ms. Bordoloi has appeared and accepted notice on behalf of the respondent no. 2; Mr. Upamanyu has appeared and accepted notice on behalf of the respondent nos. 6 & 7; Ms. Deka has appeared and accepted notice on behalf of the respondent no. 8; and Ms. Kalita has appeared and accepted notice on behalf of the respondent no. 10, issuance of formal notices to the said respondents is dispensed with. However, requisite nos. of extra copies of the writ petition along with annexures are to be furnished to Mr. Roy, Ms. Bordoloi, Mr. Upamanyu, Ms. Deka and Ms. Kalita within 2 [two] working days from today.
5. The petitioners shall take steps for service of notice upon the respondent no. 11 by speed post within 2 [two] working days from today.
6. List the case on 12.06.2026.
JUDGE
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