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Saru Kumar And 9 Ors vs Padma Nath Sarma And 65 Ors
2026 Latest Caselaw 4820 Gua

Citation : 2026 Latest Caselaw 4820 Gua
Judgement Date : 22 May, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Saru Kumar And 9 Ors vs Padma Nath Sarma And 65 Ors on 22 May, 2026

                                                               Page No.# 1/11

GAHC010007572013




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/122/2013

         SARU KUMAR and 9 ORS.


         2: SMT. KALI KUMAR
          BOTH W/O LATE PADMA RAM KUMAR

         3: SHIVA KUMAR


         4: UMESH KUMAR



         5: SADANANDA KUMAR



         6: DIPAK KUMAR

          APPELLANT NOS 3 TO 6 ARE THE OF LATE PADMA RAM KUMAR
          APPELLANT NOS 1 TO 6 ARE THE RESIDENT OF BORIPARA MALIGAON
          P.O. and P.S. JALUKBARI
          DIST. KAMRUP
          GHY-781012

         7: SMT. KADAMI KUMAR

          W/O SRI RAM KUMAR
          VILL. RAJAPUKHURI
          P.O. RAJAPUKHURI
          DIST. KAMRUP
          PIN 781132

         8: SMT. KANTI KUMAR
                                                        Page No.# 2/11


W/O SRI NIRANJAN KUMAR
VILL. PALASHBARI
P.O. PALASHBARI
DIST. KAMRUP
PIN 781128

9: SMT. BIMALA KUMAR

W/O SRI SUSIL KUMAR
VILL. BONGRA
P.O. BONGRA
DIST. KAMRUP
PIN 781015

10: SMT. REENA KALITA

W/O SRI RAMEN KALITA
VILL.RAMPUR
 P.O. RAMPUR
 DIST.KAMRUP
 PIN 781132 APPELLANT NOS 7 TO 9 ARE TEH DAUGHTERS OF LATE
PADMA RAM KUMAR

VERSUS

PADMA NATH SARMA and 65 ORS.
S/O LATE BHUPENDRA SARMA

2:SMT. ALAKA DEVI

W/O LATE UMESH SARMA

3:JAGAT KANTA SARMA

S/O BARADA KANTA SARMAH

4:BHAGAT CHANDRA SARMAH

S/O LATE GIRISH CHANDRA SARMAH

5:MONOJ KANTA SARMAH

S/O LATE BIRAJA KANTA SARMAH

6:BHOLA NATH SARMAH

S/O LATE INDRA NATH SARMAH.
                                       Page No.# 3/11


7:RABINDRA NATH SARMAH

S/O LATE JITEND NATH SARMAH

8:BARENDRA NATH SARMAH
 S/O LATE NARENDRA NATH SARMAH

9:HARISH SARMAH

S/O LATE BHUPENDRA NATH SARMAH

10:PRANA NATH SARMAH

S/O LATE PADMA NATH SARMAH

11:SAMIR PRASAD SARMAH

S/O BHABANI SARMAH

12:PRANAY SARMAH

S/O LATE BIRAJA KANTA SARMAH

13:ON THE DEATH OF JYOTIRMOY SARMAH

HIS LEGAL HEIRS

13.1:SRI MANOJ SARMAH
 S/O JYOTIRMOY SARMAH
 RESIDENT OF KAMAKHYA DHAM
 PO KAMAKHYA
 DIST KAMRUP M ASSAM 781010

13.2:SRI PRANAY SARMAH

S/O JYOTIRMOY SARMAH
RESIDENT OF KAMAKHYA DHAM
PO KAMAKHYA
DIST KAMRUP M ASSAM 781010

13.3:SRI PRASENJIT SARMAH
 S/O JYOTIRMOY SARMAH
 RESIDENT OF KAMAKHYA DHAM
 PO KAMAKHYA
 DIST KAMRUP M ASSAM 781010

13.4:SMTI JYOTIKA DEVI
                                  Page No.# 4/11

W/O JYOTIRMOY SARMAH
RESIDENT OF KAMAKHYA DHAM
PO KAMAKHYA
DIST KAMRUP M ASSAM 781010

14:SMTI BINA DEVI

W/O DASARATH SARMAH.

15:SMTI HIRA DEBI

W/O LATE SUSHIL SARMAH

16:NILOTMOY SARMAH

S/O LATE SUSHIL SARMAH

17:TARINI KANTA SARMAH
 S/O LATE HEM SARMAH

18:JAGADISH CH. SARMAH

S/O LATE PARESH CHANDRA SARMAH

19:SMT. NIRADA DEBI

W/O LATE PARESH CH. SARMAH

20:MEDINI KANTA SARMAH

S/O LATE BHANABI SARMAH

21:KAHITISH CH. SARMAH

S/O LATE ANATH CH. SARMAH

22:NAYAN SARMAH

S/O LATE ANATH CH. SARMAH

23:JITENDRA NATH SARMAH

S/O LATE PRAFULLA SARMAH

24:SMTI BAJULI DEVI

W/O LATE JANAKI PRASAD SARMAH
                                           Page No.# 5/11

25:AMAL PRASAD SARMAH

S/O JANAKI PRASAD SARMAH

26:SUKHEN SARMAH

S/O LATE SAILENDRA PRASAD SARMAH

27:SMTI ALAKA DEBI

W/O LATE NIRMAL KANTA SARMAH

28:HIREN SARMAH

W/O LATE NIRMAL KANTA SARMAH

29:ON THE DEATH OF SANKAR PRASAD SARMAH

HIS LEGAL HEIRS

29.1:SMTI SARASWATI DEVI

W/O LATE SANKAR PRASAD SARMAH
RESIDENT OF KAMAKHYA DHAM
PO KAMAKHYA
DIST KAMRUP M ASSAM 781010

29.2:SRI JUGAL PRASAD SARMAH

S/O LATE SANKAR PRASAD SARMAH
RESIDENT OF KAMAKHYA DHAM
PO KAMAKHYA
DIST KAMRUP M ASSAM 781010

29.3:SRI SUKUMAR SARMAH

S/O LATE SANKAR PRASAD SARMAH
RESIDENT OF KAMAKHYA DHAM
PO KAMAKHYA
DIST KAMRUP M ASSAM 781010

29.4:SRI TAPAS SARMAH

S/O LATE SANKAR PRASAD SARMAH
RESIDENT OF KAMAKHYA DHAM
PO KAMAKHYA
DIST KAMRUP M ASSAM 781010
                                                   Page No.# 6/11

29.5:SRI KABINDRA PRASAD SARMAH

S/O LATE SANKAR PRASAD SARMAH
RESIDENT OF KAMAKHYA DHAM
PO KAMAKHYA
DIST KAMRUP M ASSAM 781010

29.6:SRI BIRINDRA PRASAD SARMAH

S/O LATE SANKAR PRASAD SARMAH
RESIDENT OF KAMAKHYA DHAM
PO KAMAKHYA
DIST KAMRUP M ASSAM 781010

30:SMTI ANIMA DEBI

W/O LATE LALANA PRASAD SARMAH

31:SMTI NIRO DEBI

W/O LATE LALANA PRASAD SARMAH.

32:SAMIR KANTA SARMAH

S/O LATE BHABANI SARMAH

33:BHABESH SARMAH

S/O LATE SATISH SARMAH

34:ATAL SARMAH

S/O LATE SATISH SARMAH.

35:SMTI GOURI DEBI

W/O LATE SATISH SARMAH.

36:ON THE DEATH OF REBATI PRASAD SARMAH

HIS LEGAL HEIRS

36.1:SRI ANANGA PRASAD SARMAH

S/O LATE REBATI PRASAD SARMAH RESIDENT OF KAMAKHYA DHAM
PO KAMAKHYA
DIST KAMRUP M ASSAM 781010
                                                   Page No.# 7/11

36.2:SRI RAJU PRASAD SARMAH

S/O LATE REBATI PRASAD SARMAH RESIDENT OF KAMAKHYA DHAM
PO KAMAKHYA
DIST KAMRUP M ASSAM 781010

36.3:SRI RIJU PRASAD SARMAH

S/O LATE REBATI PRASAD SARMAH RESIDENT OF KAMAKHYA DHAM
PO KAMAKHYA
DIST KAMRUP M ASSAM 781010

37:RAJENDRA PRASAD SARMAH

S/O LATE UMA PRASAD SARMAH

38:BASANTA KR. SARMAH

S/O LATE PRIYA NATH SARMAH

39:SUDHIR PRASAD SARMAH

S/O LATE RADHIKA PRASAD SARMAH

40:JANAKI PRASAD SARMAH

S/O LATE RAM PRASAD SARMAH

41:JAGADISH PRASAD SARMAH

S/O LATE RAM PRASAD SARMAH


42:SMTI DIPIKA DEBI

W/O LATE PASUPATI SARMAH

43:PARAMESH SARMAH

S/O LATE DINESH SARMAH

44:PRATAK CH. SARMAH

S/O LATE HARIDAS SARMAH

45:MOHINI KANTA SARMAH

S/O BHABNI SARMAH
                                    Page No.# 8/11


46:GIRIJA KANTA SARMAH

S/O LATE BARADA KANTA SARMAH

47:BORODA PRASAD SARMAH

S/O LATE SIBA PASAD SARMAH

48:MOJOJ KANTA SARMAH

S/O LATE NILAKANTA SARMAH

49:BHUPATI KANTA SARMAH

S/O LATE ABANI SARMAH

50:KHIROD PRASAD SARMAH

S/O LATE DEBENDRA PRASAD SARMAH.

51:PARIMAL PRASAD SARMAH

S/O LATE PURNENDU SARMAH

52:ASHNIN PRASAD SARMAH

S/O LATE PURNENDU SARMAH

53:UTPAL PRASAD SARMAH

S/O LATE PURNENDU SARMAH

54:SMTI BUABANI DEBI

W/O LATE PURNENDU PRASAD SARMAH

55:LAKHI PRASAD SARMAH

S/O DHIRLOCHAN SARMAH

56:JAWALA PRASAD SARMA

S/O LATE KAMAKHYA PRASAD SARMA

57:ON THE DEATH OF DILIP SARMA

HIS LEGAL HEIRS
                                                      Page No.# 9/11


57.1:SMTI BINA SARMA.
W/O LATE SRI DILIP SARMA RESIDENT OF KAMAKHYA DHAM
 PO KAMAKHYA
 DIST KAMRUP M ASSAM 781010

57.2:SRI MANOJ KUMAR SARMA

S/O LATE SRI DILIP SARMA RESIDENT OF KAMAKHYA DHAM
PO KAMAKHYA
DIST KAMRUP M ASSAM 781010

58:PRAKASH CH. SARMA

S/OLATE RAJ CHANDRA SARMA

59:SRI DHIRENDRA NATH SARMA

S/O LATE PRIYA NATH SARMA
CONSTITUENT ATTORNEY OF THE PLAINTIFFS

60:PRABHAT CHANDRA SARMA

S/O LATE NABIN SARMA

61:PHANIDHAR NATH SARMA

S/OLATE DURGA NATH SARMA

62:SACHIN KANTA SARMA

S/O LATE KAMINI KANTA SARMA

63:JITENDRA NATH SARMA
 S/OLATE PRAFULLA SARMA

64:TARA PRASAD SARMA

S/O LATE AMBIKA PRASAD SARMA
CONSTITUENT ATTORNEY OF THE PLAINTIFFS.

65:PHANINDRA NATH SARMA

S/O LATE SITA NATH SARMA

66:SOUMITRA PRASAD SARMA

S/O LATE LANA PRASAD SARMA RESPONDENT NO. 1 TO 66 ARE THE
                                                                        Page No.# 10/11

           RESIDENT OF KAMAKHYA DAM
           P.O.KAMAKHYA
           DIST. KAMRUP M
           PIN 78101

Advocate for the Petitioner : MR.P KHATANIAR, MR. R SARMAH,MR. U B SARMA,MR. R
SARMAH,MS.P S TALUKDER(A-6),MR. B PEGU

Advocate for the Respondent : MR.N DAS, ,MR.P K KALITA,MR.G J SAIKIA




           WITH


           Case : MC/1570/2013

           SARU KUMAR and 9 ORS.



           VERSUS

           PADMA NATH SARMA and 65 ORS.
           S/O LATE BHUPENDRA SARMAH


           ------------
           Advocate for : MR.K SURANA
           Advocate for : appearing for PADMA NATH SARMA and 65 ORS.

                                            In
                                    RSA Case No. 122/2013


                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                       ORDER

22.05.2026 [1] Heard Mr. B.J. Brahma, the learned counsel appearing for the appellants, who submits that though he has been engaged by the appellants to appear in this Page No.# 11/11

case, however, he needs some more time to file Vakalatnama in this case. [2] The prayer is allowed.

[3] Let this matter be listed again on 24th June, 2026.

JUDGE

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