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M/S Kalpataru Agroforest Enterprises ... vs The Union Of India
2026 Latest Caselaw 3908 Gua

Citation : 2026 Latest Caselaw 3908 Gua
Judgement Date : 4 May, 2026

[Cites 0, Cited by 0]

Gauhati High Court

M/S Kalpataru Agroforest Enterprises ... vs The Union Of India on 4 May, 2026

                                                                          Page No.# 1/3

GAHC010214342025




                                                                   undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : I.A.(Civil)/3121/2025

            M/S KALPATARU AGROFOREST ENTERPRISES PVT LTD
            A COMPANY HAVING ITS REGISTERED OFFICE AT STEPHEN HOUSE, BBD
            BAGH, ROOM NO.22, 2ND FLOOR, KOLKATA-700001 REPRESENTED BY ITS
            MANAGING DIRECTOR NAMELY SANDIP AGARWAL, SON OF LATE OM
            PRAKASH AGARWAL, RESIDENT OF IA-16, SALT LAKE CITY, KOLKATA,
            WEST BENGAL 700097



            VERSUS

            THE UNION OF INDIA
            REPRESENTED BY THE GENERAL MANAGER, NORTH EASTERN
            FRONTIER RAILWAY, MALIGAON, GUWAHATI, DISTRICT-KAMRUP(M),
            ASSAM.

            2:THE GENERAL MANAGER
             NORTH EASTERN FRONTIER RAILWAY
             MALIGAON
             GUWAHATI
             DISTRICT-KAMRUP(M)
            ASSAM.

            3:THE CHIEF COMMERCIAL MANAGER/FM

             MALIGAON
             GUWAHATI
             DISTRICT-KAMRUP(M)
             ASSA

Advocate for the Petitioner   : MR A D CHOUDHURY, MR T CHAKRABORTY,MR. D
CHOUDHURY

Advocate for the Respondent : SC, RAILWAY, MR. S K MEDHI (C.G.C)
                                                     Page No.# 2/3




Linked Case : I.A.(Civil)/3712/2025

MS KALPATARU AGROFOREST ENTERPRISES PVT LTD
A COMPANY HAVING ITS REGISTERED OFFICE AT STEPHEN HOUSE
BBD BAGH
ROOM NO.22
2ND FLOOR
KOLKATA-700001 REPRESENTED BY ITS DIRECTOR NAMELY SANDIP
AGARWAL
SON OF LATE OMPRAKASH AGARWAL
RESIDENT OF IA16
SALT LAKE CITY
KOLKATA
WEST BENGAL
PIN-781009


VERSUS

THE UNION OF INDIA
REPRESENTED BY THE GENERAL MANAGER
NORTH EASTERN FRONTIER RAILWAY
MALIGAON
GUWAHATI
DISTRICT-KAMRUPM
ASSAM.

2:THE GENERAL MANAGER
NORTH EASTERN FRONTIER RAILWAY
 MALIGAON
 GUWAHATI
 DISTRICT-KAMRUPM
ASSAM.

3:THE CHIEF COMMERCIAL MANAGER/FM
MALIGAON
GUWAHATI
DISTRICT-KAMRUPM
ASSAM
------------
Advocate for : MR D CHOUDHURY
Advocate for : appearing for THE UNION OF INDIA
                                                                            Page No.# 3/3




                          BEFORE
              HONOURABLE MR. JUSTICE KARDAK ETE
                                      ORDER

Date : 04.05.2026

On the prayer of Ms. M. Das, learned counsel appearing on behalf of Mr. S. K. Medhi, learned CGC, let these matters be listed after 3 (three) weeks so as to enable the respondent to file affidavit-in-opposition.

Mr. T. Chakraborty, learned counsel for the applicant, is present.

Interim order passed earlier shall continue till the next date of listing.

JUDGE

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