The State Of Assam And Anr vs M/S Om Sai Trading Company And Anr
2026 Latest Caselaw 3906 Gua

Gauhati High Court

The State Of Assam And Anr vs M/S Om Sai Trading Company And Anr on 4 May, 2026

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GAHC010090322023




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./388/2023

            THE STATE OF ASSAM AND ANR
            REPRESENTED BY
            COMMISSIONER AND SECRETARY, HOME AND POLITICAL DEPARTMENT,
            DISPUR-6.

            2: INVESTIGATING OFFICER NAMELY SI NABAJIT DEKA
             SON OF LATE PRAFULLA KUMAR DEKA

            PERMANENT RESIDENT OF VILL- AHATGURI P.S. MORIGAON
            NAGAON
            ASSA

            VERSUS

            M/S OM SAI TRADING COMPANY AND ANR
            ATHGAON ABC GALI ,
            PS BHARALUMUKH, GUWAHATI KAMRUP (M), ASSAM

            2:MS SN TRADING COMPANY
            TOKOBARI ROAD PS PANBAZAR GUWAHATI

            3:M/S S.N. TRADING COMPANY
             R/O TOKOBARI ROAD

            P.S. PANBAZAR
             GUWAHATI-1

Advocate for the Petitioner   : MR. R R KAUSHIK,

Advocate for the Respondent : MR. M BISWAS (R-1,2), MS. A K CHOPHI(R-1,2),A GHOSAL(R-
1,2),J SINGPHO(R-1,2)
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Linked Case : Cont.Cas(C)/549/2023

M/S OM SAI TRADING COMPANY AND ANR
A PROPRIETORSHIP CONCERN HAVING ITS OFFICE SITUATED AT THANA
ROAD
RUPAHI
P.O. AND P.S.-RUPAHI
DIST- NAGAON
ASSAM
REPRESENTED BY ITS PROPRIETOR SRI DINANATH SHIVAKARAN
MAURYA
AGED ABOUT 60 YEARS
S/O LATE SHIVAKARAN MAURYA HAVING HIS OFFICE SITUATED AT
THANA ROAD
RUPAHI
P.O. AND P.S.-RUPAHI
DIST- NAGAON
ASSAM

2: M/S S.N. TRADING COMPANY
A PARTNERSHIP CONCERN HAVING ITS REGISTERED OFFICE SITUATED AT
WARD NO. 9
 ROAD NO. 5
 S.C. ROAD
ATHGAON
 GUWAHATI
 KAMRUP
ASSAM
AND REPRESENTED BY ONE OF ITS PARTNERS SRI PRADEEP MAURYA
 S/O SRINATH MAURYA
 HAVING HIS OFFICE SITUATED AT WARD NO. 9
 ROAD NO. 5
 S.C. ROAD
ATHGAON
 GUWAHATI
 KAMRUP
ASSAM
VERSUS

NANDESWAR BORGOHAIN
A.S.I.
NORTH GUWAHATI POLICE OUT POST
KALIPAHAR
GAURIPUR
DIST- KAMRUP
ASSAM
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            PIN-781101

           2:NIRAJ VERMA
            IAS
           PRINCIPAL SECRETARY TO THE GOVERNMENT OF INDIA
            HOME AND POLITICAL DEPARTMENT
            DISPUR
            GUWAHATI 06
            ------------
           Advocate for : MR. M A SHEIKH
           Advocate for : MR. M BHAGABATI (R2) appearing for NANDESWAR
           BORGOHAIN
           A.S.I.



                                  BEFORE
                  HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                        ORDER

Date : 04.05.2026 Heard Ms. S.H. Bora, learned Additional Public Prosecutor appearing for the petitioners in Crl.Pet./388/2023. Also heard Ms. A.K. Chophi, learned counsel appearing for the respondent Nos. 1 & 2 in Crl.Pet./388/2023.

It appears that the case diary as called for is still awaited.

As prayed for by Ms. S. H. Bora, learned Additional Public Prosecutor, repost on 15.05.2026 along with Cont.Cas(C)/549/2023, on which date the case diary as called for earlier shall be made available before this court.

JUDGE

Comparing Assistant