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Ajit Kumar Deb And 14 Ors vs The State Of Assam And 8 Ors
2026 Latest Caselaw 3895 Gua

Citation : 2026 Latest Caselaw 3895 Gua
Judgement Date : 4 May, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Ajit Kumar Deb And 14 Ors vs The State Of Assam And 8 Ors on 4 May, 2026

                                                               Page No.# 1/10

GAHC010203812021




                                                         undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/6392/2021

         AJIT KUMAR DEB AND 14 ORS
         S/O LATE MONORANJAN DEB, R/O VILL. MEHERPUR, CENTRAL
         DESTITUTE HOME, MEHERPUR, PARGANA AMBICAPUR PT-XI, P.S.
         SILCHAR, DIST. CACHAR, ASSAM.

         2: MOHAN BHATTACHARJEE

          S/O LATE MOHIT BHATTACHARJEE
          R/O VILL. MEHERPUR
          CENTRAL DESTITUTE HOME
          MEHERPUR
          PARGANA AMBICAPUR PT-XI
          P.S. SILCHAR
          DIST. CACHAR
          ASSAM.

         3: SUKANTA CHAKRABORTY

          S/O LATE SUSHIL CHAKRABORTY
          R/O VILL. MEHERPUR
          CENTRAL DESTITUTE HOME
          MEHERPUR
          PARGANA AMBICAPUR PT-XI
          P.S. SILCHAR
          DIST. CACHAR
          ASSAM.

         4: AJIT DEB

          S/O LATE ANIL DEB
          R/O VILL. MEHERPUR
          CENTRAL DESTITUTE HOME
          MEHERPUR
          PARGANA AMBICAPUR PT-XI
                                   Page No.# 2/10

P.S. SILCHAR
DIST. CACHAR
ASSAM.

5: GOPAL BHATTACHARJEE

S/O LATE TARAPADA BHATTACHARJEE
R/O VILL. MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM.

6: GAURANGA DAS

S/O LATE GOPESH DAS
R/O VILL. MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM.

7: AMAR SUKLAVADYA
 S/O LATE GOPESH SUKLAVADYA
 R/O VILL. MEHERPUR
 CENTRAL DESTITUTE HOME
 MEHERPUR
 PARGANA AMBICAPUR PT-XI
 P.S. SILCHAR
 DIST. CACHAR
ASSAM.

8: KALYAN DAS

S/O LATE KAMAL CHARAN DAS
R/O VILL. MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM.

9: SRIDAM DEY
                                       Page No.# 3/10


S/O LATE SATYENDRA DEY
R/O VILL. MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM.

10: JAYANTA BHATTACHARJEE

S/O LATE JITENDRA BHATTACHARJEE
R/O VILL. MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM.

11: PRANAB CHOUDHURY

S/O LATE PHANIBUSHAN CHOUDHURY
R/O VILL. MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM.

12: JANTU PURAKAYASTHA

S/O LATE KRISHNA KUMAR PURAKAYASTHA
R/O VILL. MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM.

13: JYOTSNA SEN

W/O LATE RANJIT SEN
R/O VILL. MEHERPUR
CENTRAL DESTITUTE HOME
                                                      Page No.# 4/10

MEHERPUR
PARGANA AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM.

14: PURNIMA DAS

W/O LATE SHAMBHU DAS
R/O VILL. MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM.

15: MOLIN DAS

S/O LATE KALICHARAN DAS
R/O VILL. MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM

VERSUS

THE STATE OF ASSAM AND 8 ORS
REPRESENTED BY GA, ASSAM

2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM

SOCIAL WELFARE DEPTT.
DISPUR
GUWAHATI 6

3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM

REVENUE DEPTT.
DISPUR
GUWAHATI 6

4:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM

RURAL DEVELOPMENT DEPTT.
                                                                       Page No.# 5/10

             DISPUR
             GUWAHATI 6

            5:DEPUTY COMMISSIONER

             CACHAR AT SILCHAR

            6:SUPERINTENDENT OF POLICE

             CACHAR AT SILCHAR

            7:THE DIST. SOCIAL WELFARE OFFICER

             CACHAR AT SILCHAR.

            8:THE SUPERINTENDENT
             CENTRAL DESTITUTE HOME
             MEHERPUR
             SILCHAR.

            9:DEBASHISH ROY

             S/O LATE ANNADA ROY
             PANCHGORI ROAD
             MEHERPUR GAON PANCHAYAT NEAR MEDENOVA HOSPITAL
             SILCHAR
             ASSAM

Advocate for the Petitioner   : MR. S P CHOUDHURY, MR H R A CHOUDHURY,MS B DEVI,MR
K BISWAKARMA

Advocate for the Respondent : MR. D CHAKRABARTY (R-9), MR. B J TALUKDAR(SC,
REVENUE DEPT., R-3),MS. M BARMAN (GA, ASSAM, R-1,2,4,5,6,7),SC, SOCIAL WELFARE




             Linked Case : Cont.Cas(C)/67/2022

            AJIT KUMAR DEB AND 14 ORS.
            S/O- LATE MONORANJAN DEB
            R/O- VILL.- MEHERPUR
            CENTRAL DESTITUTE HOME
            MEHERPUR
            PARGANA- AMBICAPUR PT-XI
            P.S. SILCHAR
                                    Page No.# 6/10

DIST. CACHAR
ASSAM

2: MOHAN BHATTACHARJEE
S/O- LATE MOHIT BHATTACHARJEE
 R/O- VILL.- MEHERPUR
 CENTRAL DESTITUTE HOME
 MEHERPUR
 PARGANA- AMBICAPUR PT-XI
 P.S. SILCHAR
 DIST. CACHAR
ASSAM

3: SUKANTA CHAKRABORTY
S/O- LATE SUSHIL CHAKRABORTY
R/O- VILL.- MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA- AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM

4: AJIT DEB
S/O- LATE ANIL DEB
R/O- VILL.- MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA- AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM

5: GOPAL BHATTACHARJEE
S/O- LATE TARAPADA BHATTACHARJEE
R/O- VILL.- MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA- AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM

6: GAURANGA DAS
S/O- LATE GOPESH DAS
R/O- VILL.- MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
                                    Page No.# 7/10

PARGANA- AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM

7: AMAR SUKLAVADYA
S/O- LATE GOPESH SUKLAVADYA
R/O- VILL.- MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA- AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM

8: KALYAN DAS
S/O- LATE KAMAL CHARAN DAS
R/O- VILL.- MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA- AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM

9: SRIDAM DEY
S/O- LATE SATYENDRA DEY
R/O- VILL.- MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA- AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM

10: JAYANTA BHATTACHARJEE
S/O- LATE JITENDRA BHATTACHARJEE
R/O- VILL.- MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA- AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM

11: PRANAB CHOUDHURY
S/O- LATE PHANI BUSHAN CHOUDHURY
R/O- VILL.- MEHERPUR
                                        Page No.# 8/10

CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA- AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM

12: JANTU PURAKAYASTHA
S/O- LATE KRISHNA KUMAR PURAKAYASTHA
R/O- VILL.- MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA- AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM

13: SMT. JYOTSNA SEN
W/O- RANJIT SEN
R/O- VILL.- MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA- AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM

14: PURNIMA DAS
W/O- LATE SHAMBHU DAS
R/O- VILL.- MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA- AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM

15: MOLIN DAS
S/O- LATE KALICHARAN DAS
R/O- VILL.- MEHERPUR
CENTRAL DESTITUTE HOME
MEHERPUR
PARGANA- AMBICAPUR PT-XI
P.S. SILCHAR
DIST. CACHAR
ASSAM
VERSUS
                                                                          Page No.# 9/10

           SMT. KEERTHI JALLI AND 3 ORS.
           DEPUTY COMMISSIONER
           CACHAR AT SILCHAR.

           2:SMT. SASWATI SHOME
           DISTRICT SOCIAL WELFARE OFFICER
            CACHAR AT SILCHAR.

           3:SMT. AROTI NATH
           SUPERINTENDENT
           CENTRAL DESTITUTE HOME
           MEHERPUR
           SILCHAR-788015.

           4:DEBASHISH ROY
           S/O- LATE ANNANDA ROY
           PANCHGORI ROAD
           MEHERPUR GAON PANCHAYAT
           NEAR MEDENOVA HOSPITAL
           SILCHAR
           ASSAM
           ------------
           Advocate for : MR. S P CHOUDHURY
           Advocate for : MR. D CHAKRABARTY (r-4) appearing for SMT. KEERTHI JALLI
           AND 3 ORS.




                          BEFORE
              HONOURABLE MR. JUSTICE KARDAK ETE
                                      ORDER

Date : 04.05.2026

Ms. M. Borah, learned counsel, submits that her senior, Mr. H. R. A. Choudhury, learned Senior Counsel, who has been engaged in this matter on behalf of the petitioner, is indisposed today and therefore, prays for listing of the matters after 2 (two) weeks.

Prayer is allowed.

Page No.# 10/10

Mr. D. Chakrabarty, learned counsel for respondent No. 9; Mr. N. Goswami, learned State Counsel; and Ms. G. Hazarika, learned Standing Counsel, Revenue Department, are present.

As agreed to by the parties, let these matters be listed after 3 (three) weeks.

Interim order passed earlier, if any, shall continue till the next date of listing.

JUDGE

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