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Ranjit Chauhan vs The Union Of India And 6 Ors
2026 Latest Caselaw 3874 Gua

Citation : 2026 Latest Caselaw 3874 Gua
Judgement Date : 4 May, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Ranjit Chauhan vs The Union Of India And 6 Ors on 4 May, 2026

                                                               Page No.# 1/13

GAHC010067542025




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/1823/2025

         RANJIT CHAUHAN
         R/O- VILL- NIZ-AMBAGAN, P/O- AMBAGAN, DIST- UDALGURI,ASSAM



         VERSUS

         THE UNION OF INDIA AND 6 ORS
         REPRESENTED BY THE SECRETARY, MINISTRY OF PERSONNEL, PUBLIC
         GRIEVANCES AND PENSIONS, DEPARTMENT OF PERSONAL AND
         TRAINING, STAFF SELECTION COMMISSION, BLOCK NO- 12, CGO
         COMPLEX, LODHI ROAD, NEW-DELHI

         2:THE DIRECTOR GENERAL
          CRPF
          (RECRUITMENT BRANCH) EAST BLOCK-07
          LEVEL-4
          SECTOR-01
          RK PURAM
          NEW DELHI-110066
         (MINISTRY OF HOME AFFAIRS)

         3:THE REGIONAL DIRECTOR (NER)
          STAFF SELECTION COMMISSION
          HOUSEFED COMPLEX
          LAST GATE
          BELTOLA-BASISTHA ROAD
          PO ASSAM SACHIVALAYA
          DISPUR
          GUWAHATI-781006
         ASSAM

         4:THE CIRCLE OFFICER
          UDALGURI REVENUE CIRCLE
                                                                          Page No.# 2/13

             UDALGURI
             ASSAM

            5:THE DIRECTOR GENERAL OF ASSAM RIFLES
             HEAD QUARTER MAHANIDESHALAYA
            ASSAM RIFLES SHILLONG
             MEGHALAYA
             11

            6:THE OFFICE OF THE DY INSPECTOR GENERAL OF POLICE
             GC
             CRPF
             GUWAHATI

            7:THE AR TEZPUR 30 ASSAM RIFLES
             LOKHRA DIST- TEZPUR
            ASSAM
             PIN-1 78410

Advocate for the Petitioner   : MR. A DEKA, MR D S DEKA

Advocate for the Respondent : DY.S.G.I., MR. S S ROY (C.G.C),GA, ASSAM




             Linked Case : WP(C)/1827/2025

            MRINMOY DEKA
            R/O- VILL- KAGRABARI
            P/O-KAGRABARI
            P/S- BARBARI
            DISTRICT- BAKSA
            ASSAM


             VERSUS

            THE UNION OF INDIA AND 6 ORS
            REPRESENTED BY THE SECRETARY
            MINISTRY OF PERSONNEL
            PUBLIC GRIEVANCES AND PENSIONS DEPARTMENT OF PERSONAL AND
            TRAINING
            STAFF SELECTION COMMISSION
            BLOCK NO- 12
            CGO
                                                       Page No.# 3/13

COMPLEX
LODHI ROAD
NEW DELHI-

2:THE DIRECTOR GENERAL
 CRPF
( RECRUITMENT BRANCH)
 EAST BLOCK-07
 LEVEL-4
 SECTOR-O1
RK PURAM
 NEW DELHI-110066
 (MINISTRY OF HOME AFFAIRS)

3:THE REGIONAL DIRECTOR (NER)
STAFF SELECTION COMMISSION
HOUSEFED COMPLEX
LAST GATE
BELTOLA- BASISTHA ROAD PO ASSAM SACHIVALAYA
DISPUR
GUWAHATI-781006
ASSAM

4:THE CIRCLE OFFICER
BAGANPARA REVENUE CIRCLE
BAKSA
PIN-781313
ASSAM

5:THE DIRECTOR GENERAL OF ASSAM RIFLES
HEAD QUARTER MAHANIDESHALAYA
ASSAM RIFLES SHILLONG
MEGHALAYA
11.

6:THE OFFICE OF THE DY. INSPECTOR GENERAL OF POLICE

GC
CRPF
GUWAHATI.

7:THE AR TEZPUR 30 ASSAM RIFLES
LOKHRA DIST- TEZPUR
ASSAM
PIN- 784102
------------
Advocate for : MR. A DEKA
Advocate for : PP
                                                    Page No.# 4/13

ASSAM appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/1828/2025

DHRUBAJIT TALUKDAR
R/O- VILL- DALAJANI
P/O- ANANDA BAZAR
DIST- BAKSA
ASSAM


VERSUS

THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF PERSONNEL
PUBLIC GRIEVANCES AND PENSIONS
DEPARTMENT OF PERSONAL AND TRAINING
STAFF SELECTION COMMISSION
BLOCK NO- 12
CGO COMPLEX
LODHI ROAD
NEW-DELHI

2:THE DIRECTOR GENERAL
CRPF (RECRUITMENT BRANCH) EAST BLOCK-07
 LEVEL-4
 SECTOR-01
 RK PURAM
 NEW DELHI-110066
(MINISTRY OF HOME AFFAIRS)

3:THE REGIONAL DIRECTOR (NER)
STAFF SELECTION COMMISSION
HOUSEFED COMPLEX
LAST GATE
BELTOLA-BASISTHA ROAD
PO ASSAM SACHIVALAYA
DISPUR
GUWAHATI-781006
ASSAM

4:THE CIRCLE OFFICER

JALAH REVENUE CIRCLE
 JALAHGHAT
                                                                 Page No.# 5/13

ASSAM

5:THE DIRECTOR GENERAL OF ASSAM RIFLES
HEAD QUARTER MAHANIDESHALAYA
ASSAM RIFLES SHILLONG
MEGHALAYA
11

6:THE OFFICE OF THE DY. INSPECTOR GENERAL OF POLICE
GC
CRPF
GUWAHATI

7:THE AR TEZPUR 30 ASSAM RIFLES
RIFLES LOKHRA DIST- TEZPUR
ASSAM
PIN-784102
------------
Advocate for : MR. A DEKA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/584/2025

ASHRAFUL ISLAM KAZI AND 10 ORS
S/O AZIZUR RAHMN KAZI

R/OBANIAMARI PART-VI
P.O.MAKRIJHORA
P.S. GAURIPUR
DIST.DHUBRI
ASSAM
PIN-783349

2: SRI RAFIZUL ISLAM
S/O MALEK SHEIKH
R/O CHALBANDA
 P.O. BARKANDA
 P.S. BILASIPARA
 DIST. DHUBRI
ASSAM
 PIN-783348

3: SRI MINHAJ ALI
S/O CHORHAB ALI
VILL- NOWAGAON
P.O.NOWAGAON
                           Page No.# 6/13

P.S. MANIKPUR
DIST.BONGAIGAON
ASSAM
PIN-783392

 4: SRI UMAR ALI SHEIKH
S/O NURUL HOQUE
R/O MUSALMANPARA
 P.O. KAMALSING
P.S. GOSSAIGAON
 DIST.KOKRAJHAR
 BTC
ASSAM
 PIN-783336.

 5: SRI M ONJIRUL KHAN
S/O AHEDUR RAHMAN KHAN
R/O BARBALA
 P.O.BARBALA
P.S. HOWLY
 DIST. BARPETA
ASSAM
PIN-781316

 6: SRI SHAHJAHAN ALI
S/O AKBAR ALI
R/O KACHUAGAON
P.O. BAGHMARI
P.S. BILASIPARA
 DIST. DHUBRI
ASSAM
 PIN-783345

7: SRI MUZAFAR ALI
S/O MAINUL HOQUE
R/O ROWMARI

P.O. MAJGAON

P.S. PATACHARKUCHI

DIST. BAJALI
ASSAM

PIN-781313.

8: SRI SANIDUL ALI
S/O SAHJAHAN ALI
                                                    Page No.# 7/13

R/O DOMPARA
P.O.DOMPARA
P.S. MANIKPUR
DIST. BONGAIGAON
ASSAM

PIN-783392

 9: SRI SANIDUL ISLAM
S/O AKBARALI
R/O BHULUKABARI
 PATHAR
 P.O. JARABARI
P.S. BARPETA
 DIST. BARPETA
ASSAM
 PIN-781314

 10: SRI MOMINUL HOQUE
S/O MAINUL HOQUE
R/O BILASIPARA PATHAR
P.O. BILASIPARA BAZAR

P.S. BARPETA
 DIST. BAJALI (BARPETA)
ASSAM
 PIN-781315
 VERSUS

THE UNION OF INDIA AND 15 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSION
DEPARTMENT OF PERSONNEL AND TRAINING
STAFF SELECTION COMMISSION
BLOCK NO.12
CGO COMPLEX
LODHI ROAD
NEW DELHI
PIN-110003

2:THE DIRECTOR GENERAL

CRPF (RECRUITMENT BRANCH)
EAST BLOCK- 07
LEVEL-4
SECTOR-01
R.K. PUNAK
NEW DELHI
                                            Page No.# 8/13

PIN- 110066

3:THE CENTRAL AHMED POLICE FORCE (CAPFs)

SSF AND RIFLEMAN (GD)
PANDU
PORT ROAD
PANDU STATION COLONY
MALIGAON
GUWAHATI
ASSAM
PIN-781012.

4:THE STAFF SELECTION COMMISSION

NORTH EAST REGION GUWAHATI-6
P.O. AND P.S. DISPUR
 DIST. KAMRUP (M)
ASSAM
 PIN- 781006

5:THE AR TEZPUR

30 ASSAM RIFLES
 LOKHRA
 DIST. TEZPUR
ASSAM- 784102

6:THE CRPF GUWAHATI

GROUP CENTRE CRPF GUWAHATI
AMERIGAON
GUWAHATI
ASSAM
PIN-781023

7:THE REGIONAL DIRECTOR
NER
STAFF SELECTION COMMISSION
HOUSEFED COMPLEX
LAST GATE
BELTOLA BASISTHA ROAD
P.O. ASSAM SACHIVALAYA
DISPUR
GHY-6
ASSAM

8:THE DIRECTOR GENERAL OF ASSAM RIFLES
                                                         Page No.# 9/13

HEAD QUARTER MAHANIDESHALAYA ASSAM RIFLES SHILLONG
MEGHALAYA
PIN-793011

9:THE DIRECTOR GENERAL OF BORDER SECURITY FORCE
BSF
BLOCK 10
CGO COMPLEX
LODHI ROAD
NEW DELHI
PIN-110003

10:THE OFFICER OF THE DY. INSPECTOR GENERAL OF POLICE
GC CRPF
GHY-32

11:THE CIRCLE OFFICER
ATHANI REVENUE CIRCLE
DHUBRI
ASSAM
PIN-783349

12:THE CIRCLE OFFICER
BILASIPARA REVENUE CIRCLE AT BILASIPARA
DHUBRI
ASSAM
PIN-783348

13:THE CIRCLE OFFICER
BHOWRAGURI REVENUE CIRCLE
GOSSAIGAON
DIST- KOKRAJHAR
ASSAM
PIN-783336

14:THE CIRCLE OFFICER
BARPETA REVENUE CIRCLE
DIST- BARPETA
ASSAM
PIN-781301

15:THE CIRCLE OFFICER
SARUPETA REVENUE CIRCLE
DIST- BAJALI
ASSAM
PIN-781325

16:THE CIRCLE OFFICER
                                                                Page No.# 10/13

MANIKPUR REVENUE CIRCLE
DIST- BONGAIGAON
ASSAM
PIN-783392
------------
Advocate for : MR. A A R KARIM
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 15 ORS



Linked Case : WP(C)/1824/2025

SRI RATUL TALUKDAR
VILLAGE-BHOTANA MAHITARA
DISTRICT-BAJALI
PIN-781328
ASSAM


VERSUS

THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF PERSONNEL
PUBLIC GRIEVANCES AND PENSIONS
DEPARTMENT OF PERSONAL AND TRAINING
STAFF SELECTION COMMISSION
BLOCK NO- 12
CGO COMPLEX
LODHI ROAD
NEW-DELHI

2:THE DIRECTOR GENERAL
 CRPF
(RECRUITMENT BRANCH) EAST BLOCK-07
 LEVEL-4
 SECTOR-01
 RK PURAM
 NEW DELHI-110066
(MINISTRY OF HOME AFFAIRS)

3:THE REGIONAL DIRECTOR (NER)

STAFF SELECTION COMMISSION
HOUSEFED COMPLEX
LAST GATE
BELTOLA-BASISTHA ROAD
PO ASSAM SACHIVALAYA
                                                                Page No.# 11/13

DISPUR
GUWAHATI-781006
ASSAM

4:THE CIRCLE OFFICER
BAJALI REVENUE CIRCLE
PATACHARKUCHI
ASSAM


5:THE DIRECTOR GENERAL OF ASSAM RIFLES
HEAD QUARTER MAHANIDESHALAYA
ASSAM RIFLES SHILLONG
MEGHALAYA
11

6:THE OFFICE OF THE DY. INSPECTOR GENERAL OF POLICE
GC
CRPF
GUWAHATI

7:THE AR TEZPUR 30 ASSAM RIFLES
LOKHRA DIST- TEZPUR
ASSAM
PIN- 784102
------------
Advocate for : MR. A DEKA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/1825/2025

CHARJUL AMIN
R/O- VILL - GHOGRAPAR
SANTHAMOW
P/S GHOGRAPAR
DIST- NALBARI
ASSAM


VERSUS

THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF PERSONNEL
PUBLIC GRIEVANCES AND PENSIONS
DEPARTMENT OF PERSONAL AND TRAINING
                                                      Page No.# 12/13

STAFF SELECTION COMMISSION
BLOCK NO- 12
CGO COMPLEX
LODHI ROAD
NEW-DELHI

2:THE DIRECTOR GENERAL
 CRPF
(RECRUITMENT BRANCH) EAST BLOCK-07
 LEVEL-4
 SECTOR-01
 RK PURAM
 NEW DELHI-110066
(MINISTRY OF HOME AFFAIRS)

3:THE REGIONAL DIRECTOR (NER)

STAFF SELECTION COMMISSION
HOUSEFED COMPLEX
LAST GATE
BELTOLA-BASISTHA ROAD
PO ASSAM SACHIVALAYA
DISPUR
GUWAHATI-781006
ASSAM

5:THE CIRCLE OFFICER

GHOGRRAPAR REVENUE CIRCLE
NALBARI
PIN-781335
ASSAM

6:THE DIRECTOR GENERAL OF ASSAM RIFLES

HEAD QUARTER MAHANIDESHALAYA
ASSAM RIFLES SHILLONG
MEGHALAYA
11.

7:THE OFFICE OF THE DY INSPECTOR GENERAL OF POLICE

GC
CRPF
GUWAHATI.

8:THE AR TEZPUR 30 ASSAM RIFLES
LOKHRA
                                                                           Page No.# 13/13

           DIST- TEZPUR
           ASSAM
           PIN-784102
           ------------
           Advocate for : MR. A DEKA
           Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS



                                       BEFORE
                  HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
                                       ORDER

04/05/2026

Mr. S S Roy, learned CGC, appearing for the respondents in the above noted writ petitions, submits that he be granted 2 (two) weeks time, as a last chance, to file an affidavit in WP(C) No. 584/2025. He submits that the affidavit in the other cases have been brought on record. The prayer for adjournment is made with the consent of the learned counsel for the petitioners.

In view of the above, Registry to list these matters again on 29.05.2026.

No further adjournment shall be granted to the respondents for filing their response in WP(C) No. 584/2025.

JUDGE

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