[Cites 4, Cited by 0]
Gauhati High Court
Page No.# 1/8 vs The State Of Assam And Ors on 24 March, 2026
Page No.# 1/80
GAHC010230982025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/345/2025
RUPAM ROY AND 97 ORS
S.O. LT HARDHAN ROY VILL.BILASIPARA W.N.8. P.O.HAKAMA.
P.S.BILASIPARA. DIST.DHUBRI. PIN.783348
2: PANKAJ DHUNGANA
S.O BHOLA DHUNGANAVILL . KAMARPATHAR. P.O . BORGAON. P.S
THELAMARA. DIST . SONITPUR. PIN 784149 PHONE 7002622148
3: KANHAIYA CHOUHAN
S.O PUJAN CHOUHAN VILL . PAVAKATI. P.O AND P.S . BHURAGAON DIST .
MORIGAON. PIN 782121MOBILE 6000673029
4: MOPILA KHATUN
CO KUDRAT ALI VILL JOYPUR PT I PO BARKA DIST KOKRAJHAR PIN
783348
5: ABDUL FATTAH
CO BASIR AHMED VILL PACHIM JARUNI PO . PS DOBOKA DIST HOJAI PIN
782440 PHONE 7002730957
6: IMRAN HUSSAIN MAZUMDER
SON OF IMDADUL HAQUE MAZUMDER VILL PAIKAN PO GUMRA PS
KALAIN DIST CACHAR PIN 788815 PHONE 7002490548
7: BANAMALI DAS
SO LT NABIN DAS VILL DANGUAPARA PO BANEKUCHI PS NALBARI DIST
NALBARI PIN 781340
8: ALEYA SULTANA
WO JAHIR ALMAS VILL BEHARA PART 3 PO BEHARA PART 4 PS
KATIGORAH DIST CACHAR PIN 788817
9: SANGITA KUMARI
D.O. KAMESWAR BHAGAT. VILL. PHILLOBARI T.E 34 WI. P.O.
Page No.# 2/80
PHILLOBARI. P.S.PHILLOBARI. DIST. TINSUKIA. PIN.786160
10: ASAD UDDIN
S.O. MD FAYJUL HAQUE. VILL. NATUN CHANDPUR. P.O. KANAIBAZAR.
P.S. PATHARKANDI. DIST. KARIMGANJ. PIN.788724
11: SAIFUL HOQUE
S.O. SABIULLYASEKH. VILL. JHAPUSABARI PT IV. P.O. SOUTH
JHAPUSBARI. P.S. AGOMANI. DIST. DHUBRI. PIN.783335
12: RIMPI DEB
D.O. PURANJAN DEB. VILL. SADARASHI. P.O. SADARASHI. P.S.
KARIMGANJ. DIST. KARIMGANJ. PIN.788709
13: PUNAM PAUL
D.O. RAMNIWAS PAUL. VILL. MANDULI. P.O. KHARIKHANA. P.S. LANKA.
DIST. HOJAI. PIN.782446
14: MANJU DEVI
D.O. PURNA BAHADUR TEWARI. VILL. CHITABASTI. P.O. BOKAZANI. P.S.
TEZPUR. DIST. SONITPUR. PIN.784105
15: JYOTISMITA SALOI
W.O. NILAMANI MEDHI. VILL. BAGURIHATI. P.O. BAGURIHATI. P.S.
BELSOR. DIST. NALBARI. PIN.781310
16: GITISMITA SARMA
D.O. GANESH CH SARMA. VILL. BARBARI BAMUNPARA. P.O. SARUPETA.
P.S. PATACHARKUCHI. DIST. BARPETA. PIN.781318
17: SANGEETA CHETRY
D.O. GANJA BAHADUR CHETRY. VILL. RAJGARH. P.O. NANKEY PATGAON.
P.S. CHARIDUAR. DIST. SONITPUR. PIN.784101
18: NASIMA FARDAUSI BARBHUIYA
D.O. ABDUL MONNAN BARBHUIYA. VILL. MOHANPUR PT I. P.O.
ALGAPUR. P.S. ALGAPUR. DIST. HAILAKANDI. PIN.788150
19: KULDIP SAHU
S.O. MANULAL SAHU. VILL. ITAGAON. P.O. BHALUKMARI. P.S. LANKA.
DIST. HOJAI. PIN.782442
20: MASUM PARBINA
C.O. ZIA UDDIN AHMED. VILL. BHOJKHOWA. P.O. BHOJKHOWA CHAPORI.
P.S. TEZPUR. DIST. SONITPUR. PIN.784027
21: HANNANA SULTANA CHOUDHURY
D.O. FORIZ UDDIN CHOUDHURY. VILL. UJANKUPA PT I. P.O. UJANKUPA.
Page No.# 3/80
P.S. HAILAKANDI. DIST. HAILAKANDI. PIN.788152
22: HIRAK KUMAR SUTRADHAR
S.O. RADHA GOBINDA SUTRADHAR. VILL. KAIMARI PT IV. P.O. KAIMARI.
P.S. GOLAKGANJ. DIST. DHUBRI. PIN.783335.
23: SOYANIKA BHUYAN KALITA
D.O. MONESWARBHUYAN. VILL. RAJABARI. P.O. RAJBARI TEOK. P.S.
TEOK. DIST. JORHAT. PIN.785112
24: JIAUL HOQUE
S.O. FAIZUL HOQUE. VILL. GANGAPUKHURI. P.O. SANTIPUKHURI. P.S.
SIPAJHAR. DIST. DARRANG. PIN.784144
25: SABINA SULTANA
D.O. MATLEB HUSSAIN. VILL.J APIA. P.O. JAPIA. P.S. HAJO. DIST. KAMRUP.
PIN.781382
26: ARUP KALITA
S.O. BHABITKALITA. VILL. KAHITALI. P.O. .HERIGHAT. P.S SIPAJHAR.
DIST. DARRANG. PIN.784148
27: PURNENDU NATH
S.O. KARUNA KANTA NATH. VILL. RONGPUR PT I. P.O. APPIN. P.S. LALA.
DIST. HAILAKANDI. PIN.788161
28: MOSTAFA ALOM
S.O. AHMED ALI. VILL. LALMATI PT II. P.O. JALABILA. P.S. BAGRIBARI.
DIST. KOKRAJHAR. PIN.783348.
29: INAMUL HAQUE
S.O. SAHNURALI.VILL.NIZ PAKOWA. P.O. NIZ PAKOWA. P.S. BELSOR. DIST.
NALBARI. PIN.781353
30: MUFLIHA NAZMA
C.O. LT SULTAN AHMED. VILL. BHOJKHOWA. P.O. BHOJKHOWA CHAPORI.
P.S. TEZPUR. DIST. SONITPUR. PIN.784027.
31: TRIPTI REKHA GORAIT
D.O. LT HEMKANTA GORAIT. VILL. KHUMTAINAGAON. P.O. KHUMTAI.
P.S. KAMARGAON. DIST. GOLAGHAT. PIN.785619
32: FARUQUE AHMED
S.O. ZULHASH ALI. VILL. SONTOSHPUR. P.O. SONTOSHPUR. P.S.
MERERCHAR. DIST. BONGAIGAON. PIN.783384
33: RAKTIMA GOGOI
W.O. NABAJIT BORGOHAIN. VILL. MATHURAPUR. P.O. MATHURAPUR. P.S.
Page No.# 4/80
MATHURAPUR. DIST. CHARAIDEO. PIN.785689
34: SURABHI DEY
S.O. DURJOY DEY. VILL. KALDOBA PT I. P.O. AGOMANI. P.S. AGOMANI.
DIST. DHUBRI. PIN.783335
35: JOGADIS DEB
S.O. LT JYOTIRMOY DEB. VILL. LEFERA. P.O. BORHAT. P.S. BORHAT. DIST.
CHARAIDEO. PIN.785693
36: RUMI KOIRI
D.O. DEBAN. AKOIRI. VILL. MORAN NATUN NAGAR. P.O. MORANHAT. P.S.
MORANHAT. DIST. DIBRUGARH. PIN.785670
37: MOHAN LAL PRADHAN
S.O. DHAN BAHADUR PRADHAN. VILL. AMTOLABORIGAON. P.O.
HALEM.P.S. HALEM. DIST. BISWANATH. PIN.784170.
38: PAPU MALAKAR
S.O. SUBRATA MALAKAR. VILL. SRIPUR. P.O. PATHARKANDI. P.S.
PATHARKANDI. DIST. KARIMGANJ. PIN.788724.
39: FARUK HUSSAIN
S.O. LT. NUR HUSSAIN. VILL. BARANGABARI. P.O. DIGHIRPAR. P.S.
MANGALDAI. DIST. DARRANG. PIN.784144
40: MD SHAMIM AHMED
S.O. ABDUL MUHIT. VILL. SRIGOURI. P.O. SRIGOURI. P.S. BADARPUR.
DIST. SRIBHUMI. PIN.788806
41: GHANAKANTA PEGU
S.O. KULADHAR PEGU. VILL.KALIYANI GAON. P.O. PIPALGURI. P.S.
SILAPATHAR. DIST. DHEMAJI. PIN.787110
42: HRISHAB DAS
S.O. KIRENDRA CH.RA DAS. VILL. SIDDHIPUR. P.O. KATIRAIL. P.S.
KATIGORAH. DIST. CACHAR. PIN.788804
43: SALMA BEGUM
D.O. ABUL HASHEM MIAH. VILL. HEDAYETPUR W.N.16. P.O. GOALPARA.
P.S.. DIST. GOALPARA. PIN.783101
44: N M SHAKILA AKTAR LASKAR
D.O. SAFIQUE UDDIN LASKAR. VILL. UTTAR KRISHNAPUR.. P.O.
UTTARKRISHNAPUR. P.S. SILCHAR. DIST. CACHAR. PIN.788006
45: JAGRITEE SARKAR
D.O. JIBAN SARKAR. VILL. BANK COLONY W.N.18. P.O. HOJAI. P.S. HOJAI.
Page No.# 5/80
DIST. HOJAI.PIN.782435
46: PALLABI GOGOI
D.O. LT KANAK GOGOI.VILL.RAICHAI. P.O. DEMOW. P.S.
DEMOW.DIST.SIVASAGAR.PIN.785662
47: KANKANA BORA
D.O. PRABHAT BORA. VILL.DIPOTA. P.O.DIPOTA .P.S.BEBEJIATINIALI.
DIST.SONITPUR. PIN.784150
48: TAHIRUL ISLAM CHOUDHURY
S.O. MOJRUL ISLAM CHOUDHURY. VILL.CH.ANPUR. P.O.MAIZGRAM.
P.S.SRIBHUMI. DIST.SRIBHUMI. PIN.788712.
49: SURAJ DEY
S.O. SUKUMAR DEY. VILL.ITAKHOLA. P.O.PADUMPUKHURI. P.S.HOJAI.
DIST.HOJAI. PIN.782435
50: GAKUL MANDAL
S.O. SURYA KANTA
MANDAL.VILL.KENDUGURI.P.O.JUGIJAN.P.S.HOJAI.DIST.HOJAI.PIN.782429
51: RATAN BARMAN
S.O. ANIL BARMAN.VILL.MALIBARI SATRA. P.O.MALIBARI
BAZAR.P.S.BOKO.DIST.KAMRUP.PIN.781136
52: GULAM RABBANI
S.O. AMIN ALI.
VILL.PUNIYANI.P.O.SOLMARA.P.S.TEZPUR.DIST.SONITPUR.PIN.784501
53: NANDITA DAS
D.O. JAGOMOHAN DAS. VILL.BALIGHAT. P.O.ARUNACHAL. P.S.SILCHAR.
DIST.CACHAR. PIN.788025
54: MOHIBUL MONDAL
S.O. AKABBAR ALI MONDAL. VILL.KAIMARI PT VII.
P.O.KAIMARI.P.S.GOLAKGANJ. DIST.DHUBRI. PIN.783335
55: CHITTARANJAN ROY
S.O. LT HARIPADAROY.VILL.JHAPUSABARI PT IV.P.O.SOUTH
JHAPUSABARI. P.S.AGOMANI. DIST.DHUBRI. PIN.783335
56: SAHNEWAJUDDIN SAIKIA
S.O. LT MANSUR
ALI.VILL.JAPIA.P.O.JAPIA.P.S.HAJO.DIST.KAMRUP.PIN.781382
57: JIYAUL HAQUE
S.O. SOMSERALI.VILL.BHEHBARI.P.O.GURMOW. P.S.RANGIA.
Page No.# 6/80
DIST.KAMRUP. PIN.781366
58: MANIK SAIKIA
S.O. DHANESWAR SAIKIA.VILL.MADARGURI KALITA
GAON.P.O.JAMUGURI PANCHALI. P.S.DHEMAJI. DIST.DHEMAJI. PIN.787057.
59: BISHALI TALUKDAR
D.O. LT LAKSHMI KT
TALUKDAR.VILL.BIHAMPUR.P.O.MULARKUCHI.P.S.BELSOR.
DIST.NALBARI. PIN.781303
60: GOUTAM ACHARJEE
S.O. GOURANGA ACHARJEE. VILL.KACHARIGAON. P.O.KAMANDANGA.
P.S.TAMARHAT. DIST.DHUBRI.PIN.783332
61: MAMLIN LASKAR
D.O. SHANEWAZ RAJIB MAZARBHUIYA.
VILL.RAMPUR.P.O.NAME.P.S.NAME. DIST.CACHAR. PIN.788110
62: HAREKRISHNA ROY
S.O.HARENDRA NATH ROY.VILL.KAIMARI PT II.
P.O.KAIMARI.P.S.GOLAKGANJ. DIST.DHUBRI. PIN.783335
63: JYOTSNA RANI DEVI
D.O. SUBUDH CH.RA NATH.VILL.MAYENGIA.P.O.CHARAIBAHI.
P.S.MIKIRBHETA. DIST.MORIGAON. PIN.782106
64: RINA DEKA
D.O. GOBINDA DEKA.VILL.GOPCHAR. P.O.SILKIJHAR. P.S.GORESWAR.
DIST.BAKSA. PIN.781366.
65: S BHARATI SHARMA
W.O. S PREMAN.ASHARMA.VILL.GOBINDANAGAR PT
I.P.O.GOBINDANAGAR. P.S.SONAI. DIST.CACHAR. PIN.788119
66: BAHAR UDDIN LASKAR
S.O. ABDUR RASHID LASKAR.VILL.CHANGMAJI.P.O.CHANGMAJI.
P.S.DOBOKA. DIST.HOJAI. PIN.782440.
67: IMRAN HUSSAIN
S.O. ABDUL MOTIN.VILL.BIHARA PT IV.P.O.KALAIN. P.S.KALAIN.
DIST.CACHAR. PIN.788817
68: DALIM KUMAR NATH
S.O. LT BISADU RAM NATH.VILL.SURJYAKHATA .
W.N.4.P.O.BILASIPARA.P.S.BILASIPARA.DIST.DHUBRI.PIN.783348
69: ASFIA SULTANA
Page No.# 7/80
W.O. INAMULHOQUE.VILL.KOROIONICHAPORI.P.O.KALIABHOMORA.
P.S.TEZPUR. DIST.SONITPUR. PIN.74027
70: SALAH AMIN
S.O. ASKAR ALI.VILL.BEHARA PART IV. P.O. BEHARA PART IV. P.S.KALAIN.
DIST.CACHAR. PIN.788817
71: PABITRA KULI
S.O. JAYANTA KULI.VILL.SILABORGULI.P.O.SILAPATHAR.
P.S.SILAPATHAR. DIST.DHEMAJI. PIN.787059
72: IMRAN ALI
C.O. SIDDIK ALI. VILL. CHANGAJAN. DIST. NAGOAN. PIN . 782425.
PH.8876463248
73: MD HASIM ALI SHEIKH
C.O. KAZIM UDDIN. VILL. TUMNI. DIST. SOUTH
SALAMARAMANKACHAR. PIN. 783127. PH.8837211219.
74: GAYATRI DAS
C.O. LATE BHADRESWAR DAS. VILL. AMTOLA NO.2. DIST. KAMRUP.
PIN.781134
75: REESHINATH BARIK
C.O. INDRA BARIK. VILL. NO.1 HATIGARH T.E. DIST. UDALGURI. PIN.
784524. PH.9954006842
76: NIPENDRA CHANDRA SEAL
C.O. NAGENDRA CH.RA SEAL. VILL. PUR.IARA. DIST. SOUTH
SALAMARAMANKACHAR. PIN. 783135. PH.9577171498
77: GITANJOLI HAZARIKA
W.O. RANJIT DEKA. VILL. BARBARI. P.O. BURHA. DIST. DARRANG. PIN.
784148
78: HEMANTA PEGU
C.O. AN.A PEGU . VILL. MEMBERCHUK. DIST. DHEMAJI. PIN. 787059.
PH.6001185184
79: KARABI DEVI
C.O. TANURAM NATH. VILL AND P.O. GASHPARA. DIST. NAGAON. PIN.
782425
80: MD. SHOHIDUR ROHMAN
AGE ABOUT 40 YEARS
C.O. ISA HOQUE ALI
VILL.-PURANDIARA
DIST.-SOUTH SALAMARA MANKACHAR
Page No.# 8/80
PIN-783135
PH.-6000573903
81: RAMKRISHNA SAHA
C.O. BABLU SAHA. VILL. BIDYARDABRI. DIST. DHUBRI. PIN. 783335.
PH.7908863167
82: KRITANTA KR ROY
C.O. INDRAJIT KUMAR ROY. VILL. CHOTO DIGHALTARI. DIST. DHUBRI.
PIN. 783335. PH.6000429255
83: SUNIL BARMAN
C.O. HARISH CH.RA BARMAN. VILL. CHAGOLIA PT.II. DIST. DHUBRI. PIN.
7833335. PH.9101026914
84: SHEKHAR SHARMA
S.O. TILAK SHARMA. VILL. NO. 2 SANTIPATHAR. DIST. DHEMAJI. PIN.
787059. PH.7002102670
85: UPASANA GOSWAMI
C.O. LAKHIDHOR GOSWAMI. VILL. KACHARIHAT GAON. DIST.
GOLAGHAT. PIN. 785702. PH.9864118400
86: JITEN DOLEY
C.O. ARGESWAR DOLEY. VILL. BHELAIMORA. DIST. DHEMAJI PIN. 787061.
PH.8136026924
87: DIPAMONI LAGACHU
C.O. GHANAKANTA LAGACHU. VILL. MIGANG DOLUNG. DIST. DHEMAJI.
PIN. 787061
88: RAJU CHOWHAN
C.O. BHIMUA CHOWHAN. VILL. BEGARKASH. DIST. DARRANG. PIN.
784198. PH.7636893454
89: ALBIN BEGUM
C.O. AFAZ ALI. VILL P.O. KAMARKUCHI. DIST. NALBARI. PIN. 781347
90: HIMANJAN RAY
C.O. SATISH CH.RA RAY. VILL. CHOKAPARA PT.2. DIST. BONGAIGAON.
PIN. 783380
91: NAJIMA ALMAMUN
C.O. JAHAN UDDIN. VILL. JAHARMURA. DIST. DHUBRI. PIN. 783349
92: PRAJNA SARMAH
C.O. NITUPAN BORTHAKUR. VILL. NAHARANI. DIST. GOLAGHAT. PIN.
785601
Page No.# 9/80
93: SHAKTI RANJAN DOLEY
C.O. JITENDRANATH DOLEY. VILL. RATANPUR MIRIGAON. DIST. MAJULI.
PIN. 785105
94: SABIKUN NAHAR PRODHANI
C.O. MEHBUBUL HAQUE. VILL. FULKUMARI. DIST. DHUBRI. PIN. 783331.
PH.9101846035
95: ABBAS ALI
ABBAS ALI. AGE ABOUT 40 YEARS. C.O. JABBAR ALI. VILL. POKALAGI
PT.III. DIST. DHUBRI. PIN. 783335.
96: SUSHMA DEVI
C.O ARJUN KARKI VILL. SIMALUGURI P.S. THELAMARIDIST. SONITPUR
PIN.784144
97: NIZARA SONOWAL
D.O. SAILENDRA NATH SONOWAL. VILL. JYOTI NAGAR NEAR ITBP CAMP.
P.O. RUPAI SIDING. P.S. DOOMDOOMA.
98: SAHIDUL ISLAM MAZUMDER
S.O. JAMAL UDDIN MAZUMDER VILL.BANUNAGAON. P.O.1 NO PIPAL
PUKHURI. P.S.LANKA. DIST. HOJAI. PIN.78244
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM. DEPARTMENT OF EDUCATION. DISPUR. GUWAHATI. ASSAM. .
781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM. KAHILIPARA. GUWAHATI.781019
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY. MINISTRY OF HUMAN RESOURCE
DEVELOPMENT. DEPARTMENT OF SCHOOL EDUCATION . LITERACY
122.C. SHASTRI BHAWAN NEW DELHI 110001.
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G.7. SECTOR.10. DWARKA NEAR METRO STATION. NEW DELHI.110075
5:NATIONAL INSTITUTE OF OPEN SCHOOLING
A.24 25. INSTITUTIONAL AREA. I SECTOR.62. NOIDA. DIST. GAUTAM
BUDH NAGAR. UTTAR PRADESH. 20130
Advocate for the Petitioner : MR. K N CHOUDHURY, S. HUSSAIN (P91),MR. TANUZ
Page No.# 10/80
KASHYAP,N GAUTAM,MR. A B ROY,MR. M R KHANDAKAR
Advocate for the Respondent : DY.S.G.I., MS. R B BORA (R-5),SC, N C T E,SC, EDU,DY.S.G.I.
Linked Case : I.A.(Civil)/3567/2025
ASHOK KUMAR DAS AND ORS
C/O. HARIHAR DAS
VILL. RAYATPARA
DIST. BARPETA
PIN- 781301
PH-6002591919
2: BUDHEN BORUAH
C/O. KUMUD BORUAH
VILL. RAJABARI
DIST. LAKHIMPUR
PIN - 784165
PH- 60002531370
3: DEEPA DUTTA
C/O. SAIKAT ROY
VILL. SANTINAGAR WARD NO 13
DIST. DHUBRI
PIN- 783301
4: GOUTAM ROY
C/O. AMULYA ROYVILL. AZAR BARI
DIST. HOJAI
PIN- 782442
PH-9101164005
5: BIBHAS DAS
C/O. LATE TAPAN DAS VILL. TEZPUR
DIST. SONITPUR
PIN-784001
PH-6000028824
6: BISWAJIT KONWAR
C/O. HEMEN KONWAR
VILL. NELLIE
DIST.MORIGOAN
PIN-782413
Page No.# 11/80
PH- 7002344156
7: AZAR UDDIN
C/O. ABDUL SUKKUR
VILL. BRAHMAN SHASAN
DIST. KARIMGANJ
PIN- 788722
PH-6000291249
8: BIBI BORUAH
C/O. TARUN BORUAH
VILL. NO2 PICHALA
DIST. LAKHIMPUR
PIN-784165
PH- 6000809544
9: RINKI DEKA
C/O. KHAGENDRA NATH DEKA
VILL.SARIKOT
DIST. KAMRUP RURAL
PIN-781380
PH- 9954852571
10: JOYNAL ABDIN
C/O. ABDUL WAHAB
VILL. KALARCHAR
DIST. NALBARI
PIN- 781312
PH- 9101611511
11: MONUJ NEOG
C/O. AJOY NEOG
VILL. EKORANI
DIST. JORHAT
PIN-785631
PH-9401909509
12: NILUTFA YASMIN
C/O. RASEL AHMED
VILL. NANGALDHUA
DIST.NAGAON
PIN-782125
PH- 9864216458
13: BASANTI DAS
C/O. PROBAL DAS
VILL. SARADA PALLI LONGIA ROAD
DIST. SRIBHUMI ERSTWHILE KARIMGANJ
Page No.# 12/80
PIN- 788710
PH-9435805051
14: FATEHA NURI BARBHUITA
C/O. JABIR AHMED MAZUMDER
VILL.BORJURAI
DIST. HAILAKANDI
PIN- 788155
PH- 8402866543
15: NABANITA DEVI
C/O. SARAT CHANDRA DAS
VILL. FATGHARIA SATGHARIA
DIST. DARRANG
PIN- 784145
PH-9954848512
16: BHASKAR PEGU
C/O. BIRSWAMOTI PEGU
VILL.NO 3 BAHUPATHER
DIST. LAKHIMPUR
PIN- 784164
PH- 8638094039
17: ROSHNI KASHYAP
C/O. SURESH GOWALLA
VILL. DHEKIAJULI T.E
DIST. JORHAT
PIN- 785633
PH-9435458655
18: PALLAB BORSAIKIA
C/O. BIRATH BORSAIKIA
VILL. CHENGELI GAON
DIST. TINISUKIA
PIN- 786156
PH-9954817516
19: KAMAL DAS
C/O. BALI RAM DAS
VILL. NO 1 DOBOK
DIST. KAMRUP RURAL
PIN- 781380
PH- 9957279980
20: RINTI DEVI
C/O NAGENDRANATH.
VILL.SATRGHARIA
Page No.# 13/80
DIST.DARRANG
PIN-784146
PH- 9613087775
21: RASHMI HAZARIKA
C/O. DIGANTA SAIKIA
VILL. AJAN GAON PO TILIKIAM
DIST. JORHAT
PIN- 785006
PH-8638271381
22: SEHNAJ SULTANA
C/O.RATUL ALI
VILL. RANGMAHAL NORTH GUWAHATI
DIST.KAMRUP R
PIN- 781030
PH-910162115
23: ENAMUL HOQUE SHEIKH
C/O. KULSUM BEWA
VILL. SAHEBGANJ NAICHERKUTI
DIST. DHUBRI
PIN- 783331
PH-7002823152
24: NILOPAL DUTTA
C/O. LATE HEMADHAR DUTTA
VILL. DAKUA
DIST. LAKHIMPUR
PIN- 784165
PH-9613444876
25: SITARAM MAHATU
C/O. BHIM MAHATU
VILL. MADHYA CHATRONG
DIST. BISWANATH
PIN- 784168
PH-9365018600
26: ANOWAR HUSSAIN
C/O. AMIR UDDIN AHMED
VILL. TUPAMARI NO1
DIST. KAMRUP
PIN- 781127
PH-9365173245
27: NIBIR GOGOI
C/O. ARUN GOGOI
Page No.# 14/80
VILL.BOLOMA MORAN GAON
DIST. JORHAT
PIN- 785112
PH- 9101524961
28: MD SHAHAR ALI
C/O. LATE MD ABDUS SALAM ALI
VILL.AGMANDIA
DIST.BARPETA
PIN- 781308
29: BIKASH KHARGHARIA
C/O. BINDA KHARGHARIA
VILL. SEPON CHAKALIA
DIST. DIBRUGARH
PIN- 785673
PH-7002876711
30: MUJAMMEL SIDDIQUE
C/O. LATE AKHTAR SIDDIQUE
VILL. KARERTAL
DIST. BARPETA
PIN- 781314
PH-9859506628
31: ABUL KALAM
C/O. HAZRAT ALI
VILL. DHINGBARI CHAPARI
DIST.
NAGAON PIN- 782124
PH-7002348110
32: MONALISA MAHANTA
C/O. PRANJAL KUMAR MAHANTA
VILL. SAMAGURI
DIST. NAGAON
PIN - 782140
PH-8403074336
33: SURYA BAHADUR THAPA
C/O. REKH BAHADUR THAPA
VILL. NO 2 BALIJURI
DIST. SONITPUR
PIN- 784182
PH-7086772618
Page No.# 15/80
34: A K MD YEAHYEA
C/O. ABDUL SUKKUR
VILL. BRAHMANSHASAN
DIST. KARIMGANJ
PIN- 788722
PH-6002846242
35: SHARMIN SULTANA
C/O. MD IMAN ALI
VILL. THAKURANBARI
DIST. SOUTH SALMARA MANKACHAR
PIN- 783131
PH- 9394477315
36: NURJAMAL ALI AHMED
C/O.NUR ISLAM
VILL. KAHAKUCHI
DIST.BARPETA.
PIN-781311
PH- 8638498550
37: CHIMPA DAS
C/O. RABINDRA NATH DAS
VILL. MIRZA NARAYANPUR
DIST. KAMRUP
PIN- 781125
PH-9706756508
38: BIJULEE DAS
C/O. HAREN DAS
VILL. NO 1 DOBOK
DIST. KAMRUP RURAL
PIN- 781380
PH- 6900963237
39: MANIK CHANDRA DAS
C/O. DURGA RAM DAS
VILL.AMTALA
DIST. NAGAON
PIN- 782425
PH- 9101595996
40: SADDAM KHAN
C/O. SIRAJ UDDIN KHAN
VILL URIAMGURI.
DIST. SONITPUR
Page No.# 16/80
PIN- 784025
PH- 9101876212
41: NAYAN JYOTI SAIKIA
C/O. ARUN KUMAR SAIKIA
VILL. RANIPUKHURI
DIST. HOJAI
PIN- 782442
PH-8638744920
42: AYSHA SIDDIKA
C/O. MONIR UDDIN
VILL. BARJANA PART II
DIST. BONGAIGAON
PIN- 783382
PH- 9577447944
43: CHARIMUL HAQUE
C/O. SUNAB ALI
VILL. PATIALA
DIST. SHRIBHUMI ERSTWHIE KARIMGANJ PIN-788734
PH-8822857874
44: RUNA NAZNIN
C/O. FARHAD ALI
VILL. NIZBORIGOG
DIST. KAMRUPRURAL
PIN- 781380
PH-9954325353
45: HEMANTA BORAH
C/O. LATE BHARAT BORAH
VILL. KATHALGURI DIST. LAKHIMPUR
PIN- 787056
PH- 8134813483
46: LALIT KUTUM
C/O. JOY JOY KUTUM
VILL. DHANDI PATHER
DIST. BISWANATH
PIN- 784168
PH- 6000380977
47: BABUL SAIKIA
C/O. DINA SAIKIA
VILL. 1 NO SOLOGURI
DIST. JORHAT
Page No.# 17/80
PIN-785630
PH- 9577499573
48: THANESWAR PATGIRI
C/O. OGEN PATGIRI
VILL. RAJABARI PATHER
DIST. BISWANATH PIN- 784168
PH- 6002413066
49: JEHERUL ISLAM
C/O. KHAIRUL ISLAM
VILL. MOLLAPARA
DIST. DARRANG
PIN- 784125
PH- 9365602795
50: KOBIR AHMED BARBHUIYA
C/O. NIZAM UDDIN BARBHUIYA
VILL. CHIPARSANGAN PART 3
DIST. HAILAKANDI
PIN-788801
PH- 6000187341
51: DIBYAJYOTI PATGIRI
C/O. MOHI PATGIRI
VILL. RAJABARI PATHER
DIST. BISWANATH
PIN- 784168
PH-9577508346
52: MUKTA DEVI GOALA
C/O. MUNGALAL GOALA
VILL. BARIKNAGAR PT/II
DIST. CACHAR
PIN-783131
PH-9387419842
53: BHANUSHREE MALI
C/O. NABADWIP MALI
VILL. KETEKIBARI
DIST. BARPETA
PIN-781317
PH-6001784343
54: POMPI SHARMA
C/O-PRABALLDEEP SARMAR/O-TOWN-BARPATHAR
P/O-BARPATHARDISTRICT -GOLAGHAT
Page No.# 18/80
ASSAM PIN-785602
55: JAGADISH DEKA
C/O-PRANESWAR DEKAVILL-KEKERIKUCHIP. O- DWARKUCHIP. S-
TAMULPUR DIST-TAMULPUR PIN-781376
56: NAYANMONI DOLEY
C.O- NABIN DOLEYVILL- DHANDI PATHERP.O-RAJABARI
P/S-GOHPUR
DIST- BISWANATH ASSAM PIN-784168
57: JUNMONI SAIKIA
C/O- HAHI RAM SAIKIAVILL- PUTONI GOMOTHA GAON P.O-
BARHAMPURDIST- NAGAONASSAM
58: SHAH NAWAZ HOQUE
C/O- SHAMSUL HOQUEVILL- BARANGABARIP.S- KHARUPETIA DIST-
DARRANG
59: NAVAJYOTI HAZARIKA
C/O- MAHENDRA HAZARIKAVILL- KHUTIKATIA P.O- HOWAJAN DIST-
BISWANATH PIN- 784169
60: ACHYUT SAIKIA
S/O- JOYCHANDRA SAIKIA VILL-CHIBANGPARP/0-MERAPANI DIST-
GOLAGHAT PIN-785705
61: ABHINAB SAHU
C/O-JUDHISTHIR SAHUR/O-MORAN KUSHAL NAGAR AT ROAD MORAN
P/O- MORANHATDIST- DIBRUGARH PIN 785670
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
DEPARTMENT OF EDUCATION
DISPUR
GUWAHATI
ASSAM- - 781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-781019
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
MINISTRY OF HUMAN RESOURCE DEVELOPMENT
Page No.# 19/80
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY 122- C
SHASTRI BHAWAN NEW DELHI 110001
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G-7
SECTOR-10
DWARKANEAR METRO STATION
NEW DELHI-110075
5:NATIONAL INSTITUTE OF OPEN SCHOOLING
A-24 25
INSTITUTIONAL AREA
I SECTOR-62
NOIDA
DIST. GAUTAM BUDH NAGAR
UTTAR PRADESH- 201309
------------
Advocate for : S. HUSSAIN
Advocate for : SC
C.G.C. appearing for THE STATE OF ASSAM AND ORS
Linked Case : I.A.(Civil)/3578/2025
UTPAL BORDOLOL AND ORS
C/O- CHATIA BORDOLOI
AGE ABOUT 41YEARS
KAHUA ATI
BORCHILA
BOR MONIPUR
MIKIRVETA
MORIGAON
782142
2: MARAMI NATH
C/O-LATARAM NATH
AGE ABOUT-30
LOKRA BARNAGAR
TAMULPUR
ASSAM
781366
3: MANASH JYOTI HAZARIKA
C/OMOHAN HAZARIKA
AGE ABOUT-30
BENGENA ATI
N C CHAPORI JORHAT
Page No.# 20/80
ASSAM
785106
4: SIMA RANI DAS
C/O-AMIT DAS
AGE-ABOUT-41
CACHAR
ASSAM 6000329579 ATHALIKANDI
788003
5: GAGAN SAHARIA
C/O-MINARAM SAHARIA
AGE ABOUT-40
NO 2 KALAIGAON
UDALGURI
ASSAM
784525
6: SOMIMA BEGUM
C/O- MUHIBUL HUSSAIN
AGE ABOUT 38
BADULIPAR
LEBLEBI GOAN
GOLAGHAT
ASSAM
785611
7: SUFIA KHATUN LALCHAND ALI
C/O- ABOUT 40
CHOTO ALLIA ALLIA
NALBARI
ASSAM
781369
8: RAMU KUMAR PATAR
C/OBALURAM PATAR
AGE 45
ABOUT BARAPUJIA
NAGAON
ASSAM
782103
9: RANJITA PATAR
C/O- BALURAM PATAR
AGE ABOUT 37
BARAPUJIA
NAGAON
ASSAM
Page No.# 21/80
782103
10: DILIP CHOUHAN
C/O-RAM DAYAL CHOUHAN
AGE ABOUT 36
BARALAKH
KHOIRABARI
DARRANG
ASSAM
784522
11: SHER BAHADUR CHETRY
C/ONAR BAHADUR CHETRY
AGE ABOUT 36
NEPALPARA
CHIRANG
ASSAM
783373
12: GAYATRI DEVI
C/O-DAMBAR THAPA
AGE ABOUT-39
NO 3 KACHAMARI
GORPAL
BISWANATH
ASSAM
784175
13: RIPON DAS
C/O-RASHENDRA DAS
AGE ABOUT 29
NARAINPUR
PATHARKANDI
SRI BHUMI
ASSAM
788724
14: SUJIT MALLIK
S/O HARI MAKLLIK
C/O- 3 NO OUJARI
PO-DURUNG
PSKHETRI
AUJURI NO.3 AJURIGAON NO.3
PO- TOPATALI
DIST- KAMRUP METRO
ASSAM - 782403.
15: RATUL RATNA DEKA
Page No.# 22/80
S/O UPENDRA NATH DEKA
C/O- UPENDRA NATH DEKA
BARHATA
KAMRUP
ASSAM 781380
16: PINKU MONI KONCH DUTTA
D/O BUDHIN KONCH
C/O- BUDHIN KOCH
PAHUKHOWA
DHEMAJI
ASSAM 787058.
17: NITUMANI DEKA
D/O CHANDRA DHAR DE
/- CHANDRADHAR DEKA
TITKURI NO.2
KAMRUP
ASSAM
781354
18: MAZAM ALI
S/O SAFIQUL ISLAM
C/O- SAFIQUL ISLAM
GADHAIJHAR
DALGAON GRANT
DARRANG
ASSAM 784116
19: NASIR UDDIN SHEIKH
S/O ABDUL AZIZ MIAH
C/O- ABDUL AZIZ 14 MIAH
BAROIBARI SENIOR MADRASSA
JHAPUSABARI
VTC- JHAPUSABARI PT. II
PO- JHAPSABARI
SUB DISTRICT- AGAMONI
DISTRICT- DHUBRI
STATE- ASSAM
PIN CODE- 783335
20: MUSTAFA AHMED
S/O AKRAM ALI
C/O- AKRAM ALI
VILL-ARJANPUR
P.O-KANAIBAZAR
Page No.# 23/80
PATHARKANDI
PO- PATHARKANDI
DIST- KARIMGANJ
ASSAM
788724
21: MD MOTINUR ISLAM
S/0 MD AYNAL HOQUE MIAH
C/O- MD AYNAL HOQUE MIAH
VILL- JHAGRARPAR PTI
JHAGRA PT-I
PO- JHAGRARPAR
DIST- DHUBRI
ASSAM 783325
22: MISS MANDIRA LIMBOO
D/O SRI. BALDHAJ LIMBOO
C/O- RAKTUTPAL GOGOI
SADIYA
BIL BASTI NEPALI
NATUN BALIJAN
TINSUKIA
ASSAM 786158
23: MALAYA HAZARIKA
D/O LATE DIMBESWAR HAZARIKA
RESIDENT OF BILATIA
P.O.-GOHPUR
P.S. GOHPUR
DIST- BISWANATH ASSAM
24: MOUSUMI DEV
D/O DHARANI DEV
ADDRESS- SONARI
PO- SONARI
DIST- SIBSAGAR
ASSAM 785690
25: GITASREE DEVI
C/O BHASKOR JYOTI NATH
R/O-ATMARAM GOGOI PATH
NEAR NATHGAON NAMGHAR
HAULEY GRANT
GOLAGHAT
ASSAM
26: POLASH HATIBORUAH
S/O PROKASH HATIBORUAH
Page No.# 24/80
R/O LAHON GAON
P.O. RATANPUR UNDER MAJULI DISTRICT
DISTRICT - JORHAT -785110.
27: SRI BIKASH BORAH
S/O BIMAN BORAH
R/O PANIKHATI
PANIKHATI
MAJULIM ASSAM -785105.
28: BIJANTA KUMAR DAS
S/O NARAYAN DAS
C/O- NARAYAN DAS
NEAR GANESH MANDIR
PO- BARPAK
DIST MARIGAON MORIGAON
ASSAM
782411
29: MRS ARUNA GOGOI
D/O LATE TULARAM GOGOI
RESIDENT OF VILL- GOSSAIN SATRA
P.O- ADHARSATRA
GOLAGHAT ASSAM - 785702.
30: AMULYA KAMAN
S/O ANIRAM KAMAN
R/O
BOGARIGURI
UJONI
JOKAIBOWA
JORHAT
ASSAM - 785104.
31: ABHIJIT MILI
S/O KHAGEN MILI
R/O GIPANGA CHAPARI
JORKATA AHOM
JORKATA
DHEMAJI
ASSAM - 787058.
32: TILUMONI GOGOI
D/O MINA GOGOI
R/O
NOWBOICHA
LATHOW NO.1
Page No.# 25/80
LAKHIMPUR
ASSAM.
33: POMPI SAIKIA
D/O
DULESWAR SAIKIA
R/O SANJIB PATHAK
VILL NANGAL GAON
PO BORHOLLA
BORHOLLA GRANT
JORHAT
ASSAM -785631.
34: KAPIL BAISHYA
S/O ASWINI BAISHYA
C/O LABANYA BAISHYA
JOGIPARA
MANDIRA PATHAR
PO- NAGARBERA
DIST - KAMRUP
ASSAM -781127.
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
DEPARTMENT OF EDUCATION
DISPUR
GUWAHATI
ASSAM- -781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-781019.
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
MINISTRY OF HUMAN RESOURCE DEVELOPMENT
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY 122- C
SHASTRI BHAWAN NEW DELHI - 110001.
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G-7
SECTOR-10
DWARKA NEAR METRO STATION
NEW DELHI110075
Page No.# 26/80
5:NATIONAL INSTITUTE OF OPEN SCHOOLING
A-24 25
INSTITUTIONAL AREA
I SECTOR-62
NOIDA
DIST. GAUTAM BUDH NAGAR
UTTAR PRADESH201309.
------------
Advocate for : S. HUSSAIN
Advocate for : SC
C.G.C. appearing for THE STATE OF ASSAM AND ORS
Linked Case : I.A.(Civil)/3798/2025
SABITA BISWAS
D/O- PANKAJ BISWAS VILL- MAKELI
P.O- PACHIM CHAMARIA DIST - KAMRUP
ASSAM PIN-781136
2: BHABEN KONWAR
C/O DURGESWAR KONWAR VILL- NO.2 MADHUPUR P.O-JAGI BHAKAT
GAON DIST - MORIGAON
ASSAM PIN-782411
3: PRABHA KONWAR
C/O - BIRINCHI KUMAR BANGTHAI VILL - KONWARGAON
P.O- MANAHA DIST - MORIGAON
ASSAM PIN -782411
4: HEMODHAR NARAH
C/O - BHABIRAM NARAH VILL - BOTUA MUKH P.O- MATIKHULA DIST -
DHEMAJI
ASSAM PIN -787057
5: MINASRI DAIMARI
C/O-SANTOSH BASUMATARY VILL-BHOGDAL P.O-ORANG
P.S -ORANG DIST- UDALGURI
ASSAM PIN- 784114
6: MUJAKKIR ALOM BARBHUIYA
C/O- MATIUR RAHMAN BARBHUIYA VILLAGE- RONGPUR P.O- RONGPUR
NORTH. P.S- HAILAKANDI DISTRICT- HAILAKANDI PIN-788155
7: JYOTSNA RAY
D/O- CHANDI CHARAN RAY VILL- BASHBARI PT-I P.O- NORTH BOITAMARI
Page No.# 27/80
DIST- BONGAIGAON PIN 783380
8: PUNAM YADAV
C/O- GOURI SHANKAR YADAV VILL- DENGARBOND P.O- SALGOI P.S-
BAZZRICHERA DIST-SRIBHUMI PIN 788726
9: GAURAV YADAV
C/O- GOURI SANKAR YADAV VILL-DENGARBOND P.O- SALGOI P.S-
BAZZARICHERA DIST.- SRIBHUPIN 788726
10: ANSUMOI BORO
W/O- PANKAJ DAIMARI VILL- MAZROWMARI BANGALI P.O-
MAZROWMARI
P.S- DHEKIAJULI DIST- SONITPUR PIN- 784117
11: MD BIPLOB HUSSAIN
C/O-MD ABUL BEPARI VILL- KAKRIPARA P.O- KAKRIPARA P.S-
MANKACHAR DIST SOUTH SALMARA MANKACHAR PIN783131
12: SUSMITA PAUL
C/O- LATE GOURA PADA PAUL VILL- EAST NISKAR P.O- MONIPUR BAGAN
P.S KATLICHERRA DIST.- HAILAKANDI PIN- 788165
13: TAYAB ALI
SON OF ISMAIL ALI
KALIKAJARI
NAGABANDHA
MORIGAON
ASSAM
14: RANJIT TALUKDER
C/O- BASANTA TALUKDER VILL- BAHA UNNAT PARAP.O-BARPAK DIST-
MORIGAON PIN782411
15: BIKASH DUTTA
C/O - RAJEN DUTTA VILL - SUMDAR P.O - DIKSHU DIST - SIVASAGAR PIN
785684
16: BISHNU KAMAL NEOG
C/0- RUPESWAR NEOG VILL- KAMAR GAON P.O- KAMAR GAON CHARIALI
DIST- GOLAGHAT PIN785614
17: RINARA KHATUN
D/O- NAZIM UDDIN. VILL- KACHARIBORI P.O- DEWAGURI P.S-
LAHARIGHAT DIST- MORIGAON
ASSAM PIN-782127
Page No.# 28/80
18: BROJESWAR YADAV
C/O - RAGHU NATH GOALA VILL- BARIK NAGAR PART -2 P.O-SILCOORIE
DIST - CACHAR
ASSAM.
19: MD ROFIQUL ISLAM
C/O-MD. GOLAM ALI. VILL- TAMULDI. P.S- BOKO DIST- KAMRUP
ASSAM PIN-781136.
20: PRIYANKA UPADHAYAYA
W/O- BIJAY KUMAR DUBEY VILL- SILCOORIE NO. 4 P. O- SILCOORIE DIST-
CACHAR
ASSAM PIN-788118.
21: PIYER HUSSAIN
S/O- SAIFUL UDDIN VILL- DHANEKHUWA P.O- KURHIMARI DIST- NAGAON
ASSAM PIN-782143
22: ATIK ALI
C/O- KASHIM ALI VILL- TOUMURA P/O- BURINAGAR DIST- NALBARI
ASSAM PIN-781341
23: SANOWAR HUSSAIN
S/O- SOLEMAN SHEIKH VILL- KHUTAMARI P/O- BARBHITA DIST-
GOALPARA
ASSAM PIN-783101
24: SHAHJAMAL HOQUE
S/O- SAHED ALI VILL- KURIHAMARI P/O- KURIHAMARI DIST- NALBARI
PIN-781126
VERSUS
THE STATE OF ASSAM
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
DEPARTMENT OF EDUCATION
DISPUR
GUWAHATI
ASSAM
2:THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-781019
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
MINISTRY OF HUMAN RESOURCE DEVELOPMENT
Page No.# 29/80
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY 122- C
SHASTRI BHAWAN NEW DELHI 110001
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G-7
SECTOR-10
DWARKA NEAR METRO STATION
NEW DELHI-110075
5:NATIONAL INSTITUTE OF OPEN SCHOOLING
A-24 25
INSTITUTIONAL AREA
I SECTOR-62
NOIDA
DIST. GAUTAM BUDH NAGAR
UTTAR PRADESH- 201309.
------------
Advocate for : S. HUSSAIN
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM
Linked Case : I.A.(Civil)/3577/2025
UTPAL BORDOLOL AND ORS
C/O- CHATIA BORDOLOI
AGE ABOUT 41YEARS
KAHUA ATI
BORCHILA
BOR MONIPUR
MIKIRVETA
MORIGAON
782142
2: MARAMI NATH
C/O-LATARAM NATH
AGE ABOUT-30
LOKRA BARNAGAR
TAMULPUR
ASSAM
781366
3: MANASH JYOTI HAZARIKA
C/OMOHAN HAZARIKA
AGE ABOUT-30
BENGENA ATI
N C CHAPORI JORHAT
Page No.# 30/80
ASSAM
785106
4: SIMA RANI DAS
C/O-AMIT DAS
AGE-ABOUT-41
CACHAR
ASSAM 6000329579 ATHALIKANDI
788003
5: GAGAN SAHARIA
C/O-MINARAM SAHARIA
AGE ABOUT-40
NO 2 KALAIGAON
UDALGURI
ASSAM
784525
6: SOMIMA BEGUM
C/O- MUHIBUL HUSSAIN
AGE ABOUT 38
BADULIPAR
LEBLEBI GOAN
GOLAGHAT
ASSAM
785611
7: SUFIA KHATUN
LALCHAND ALI
AGE C/O- ABOUT 40
CHOTO ALLIA ALLIA
NALBARI
ASSAM
781369
8: RAMU KUMAR PATAR
C/OBALURAM PATAR
AGE 45
ABOUT BARAPUJIA
NAGAON
ASSAM
782103
9: RANJITA PATAR
C/O- BALURAM PATAR
AGE ABOUT 37
BARAPUJIA
NAGAON
Page No.# 31/80
ASSAM
782103
10: DILIP CHOUHAN
C/O-RAM DAYAL CHOUHAN
AGE ABOUT 36
BARALAKH
KHOIRABARI
DARRANG
ASSAM
784522
11: SHER BAHADUR CHETRY
C/ONAR BAHADUR CHETRY
AGE ABOUT 36
NEPALPARA
CHIRANG
ASSAM
783373
12: GAYATRI DEVI
C/O-DAMBAR THAPA
AGE ABOUT-39
NO 3 KACHAMARI
GORPAL
BISWANATH
ASSAM
784175
13: RIPON DAS
C/O-RASHENDRA DAS
AGE ABOUT 29
NARAINPUR
PATHARKANDI
SRI BHUMI
ASSAM
788724
14: SUJIT MALLIK
S/O HARI MAKLLIK
C/O- 3 NO OUJARI
PO-DURUNG
PSKHETRI
AUJURI NO.3 AJURIGAON NO.3
PO- TOPATALI
DIST- KAMRUP METRO
ASSAM - 782403
Page No.# 32/80
15: RATUL RATNA DEKA
S/O UPENDRA NATH DEKA
C/O- UPENDRA NATH DEKA
BARHATA
KAMRUP
ASSAM 781380
16: PINKU MONI KONCH DUTTA
D/O BUDHIN KONCH
C/O- BUDHIN KOCH
PAHUKHOWA
DHEMAJI
ASSAM 787058
17: NITUMANI DEKA
D/O CHANDRA DHAR DE
/- CHANDRADHAR DEKA
TITKURI NO.2
KAMRUP
ASSAM
781354
18: MAZAM ALI
S/O SAFIQUL ISLAM
C/O- SAFIQUL ISLAM
GADHAIJHAR
DALGAON GRANT
DARRANG
ASSAM 784116
19: NASIR UDDIN SHEIKH
S/O ABDUL AZIZ MIAH
C/O- ABDUL AZIZ 14 MIAH
BAROIBARI SENIOR MADRASSA
JHAPUSABARI
VTC- JHAPUSABARI PT. II
PO- JHAPSABARI
SUB DISTRICT- AGAMONI
DISTRICT- DHUBRI
STATE- ASSAM
PIN CODE- 783335
20: MUSTAFA AHMED
S/O AKRAM ALI
C/O- AKRAM ALI
VILL-ARJANPUR
Page No.# 33/80
P.O-KANAIBAZAR
PATHARKANDI
PO- PATHARKANDI
DIST- KARIMGANJ
ASSAM
788724
21: MD MOTINUR ISLAM
S/0 MD AYNAL HOQUE MIAH
C/O- MD AYNAL HOQUE MIAH
VILL- JHAGRARPAR PTI
JHAGRA PT-I
PO- JHAGRARPAR
DIST- DHUBRI
ASSAM 783325
22: MISS MANDIRA LIMBOO
D/O SRI. BALDHAJ LIMBOO
C/O- RAKTUTPAL GOGOI
SADIYA
BIL BASTI NEPALI
NATUN BALIJAN
TINSUKIA
ASSAM 786158
23: MALAYA HAZARIKA
D/O LATE DIMBESWAR HAZARIKA
RESIDENT OF BILATIA
P.O.-GOHPUR
P.S. GOHPUR
DIST- BISWANATH ASSAM
24: MOUSUMI DEV
D/O DHARANI DEV
ADDRESS- SONARI
PO- SONARI
DIST- SIBSAGAR
ASSAM 785690
25: GITASREE DEVI
C/O BHASKOR JYOTI NATH
R/O-ATMARAM GOGOI PATH
NEAR NATHGAON NAMGHAR
HAULEY GRANT
GOLAGHAT
ASSAM
26: POLASH HATIBORUAH
Page No.# 34/80
S/O PROKASH HATIBORUAH
R/O LAHON GAON
P.O. RATANPUR UNDER MAJULI DISTRICT
DISTRICT - JORHAT -785110
27: SRI BIKASH BORAH
S/O BIMAN BORAH
R/O PANIKHATI
PANIKHATI
MAJULIM ASSAM -785105
28: BIJANTA KUMAR DAS
S/O NARAYAN DAS
C/O- NARAYAN DAS
NEAR GANESH MANDIR
PO- BARPAK
DIST MARIGAON MORIGAON
ASSAM
782411
29: MRS ARUNA GOGOI
D/O LATE TULARAM GOGOI
RESIDENT OF VILL- GOSSAIN SATRA
P.O- ADHARSATRA
GOLAGHAT ASSAM - 785702
30: AMULYA KAMAN
S/O ANIRAM KAMAN
R/O
BOGARIGURI
UJONI
JOKAIBOWA
JORHAT
ASSAM - 785104.
31: ABHIJIT MILI
S/O KHAGEN MILI
R/O GIPANGA CHAPARI
JORKATA AHOM
JORKATA
DHEMAJI
ASSAM - 787058.
32: TILUMONI GOGOI
D/O MINA GOGOI
R/O
NOWBOICHA
LATHOW NO.1
Page No.# 35/80
LAKHIMPUR
ASSAM
33: POMPI SAIKIA
D/O
DULESWAR SAIKIA
R/O SANJIB PATHAK
VILL NANGAL GAON
PO BORHOLLA
BORHOLLA GRANT
JORHAT
ASSAM -785631
34: KAPIL BAISHYA
S/O ASWINI BAISHYA
C/O LABANYA BAISHYA
JOGIPARA
MANDIRA PATHAR
PO- NAGARBERA
DIST - KAMRUP
ASSAM -781127
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
DEPARTMENT OF EDUCATION
DISPUR
GUWAHATI
ASSAM- -781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-781019.
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
MINISTRY OF HUMAN RESOURCE DEVELOPMENT
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY 122- C
SHASTRI BHAWAN NEW DELHI - 110001.
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G-7
SECTOR-10
DWARKA NEAR METRO STATION
NEW DELHI110075
Page No.# 36/80
5:NATIONAL INSTITUTE OF OPEN SCHOOLING
A-24 25
INSTITUTIONAL AREA
I SECTOR-62
NOIDA
DIST. GAUTAM BUDH NAGAR
UTTAR PRADESH201309
------------
Advocate for : S. HUSSAIN
Advocate for : SC
C.G.C. appearing for THE STATE OF ASSAM AND ORS
Linked Case : I.A.(Civil)/3834/2025
SUMI SARKAR
C/O NARAYAN SARKAR
RESIDENT OF VILLAGE SANTINAGAR SONAPUR
DIST KAMRUP (M) ASSAM
782402
2: SAURAV KUMAR DAS
C/O BIMAL KUMAR DAS
RESIDENT OF VILLAGE MEDAMAIL
PO TELIKHALERPAR
DIST SRIBHUMI
KARIMGANJ
ASSAM 788711
3: BEAUTI SAIKIA
C/O SRI AMITABH BORUAH
RESIDENT OF VILLAGE GANAKPUKHURI
JOGONIA GAON
DIST GOLAGHAT
ASSAM 785622
4: MAKSHIDA JAMAN ARA BEGUM
C/O HASHIMUDDIN AHMED
VILLAGE MANGALDAI GAON
BAGHMARA PUKHURI
DIST DARRANG
Page No.# 37/80
ASSAM
784125
5: JAYANTA KONWAR
C/O LATE TULARAM KONWAR
VILLAGE NO. 1 FECHUAL BORUA GAON
DIST GOLAGHAT
ASSAM
785603
6: MUKSEDUL ALOM
C/O EBAD HUSSAIN
VILLAGE BEPARI PARA
DIST SOUTH SALMARA MANKACHAR
ASSAM
783131
7: CHANDRA PRAVA BHAGAWATI
C/O HAREN SARMAH
RESIDENT OF VILLAGE KHUTIKATIA
DIST BISWANATH
784169
8: TAPASH SARKAR
C/O DINESH SARKAR
MAKELI
DIST KAMRUP R ASSAM 781136
9: INZA MAM UL HOQUE
S/O MD OMAR ALI
RESIDENT OF VILLAGE LANGLA
PO LANGLA
PS KALGACHIA
DIST BARPETA
ASSAM 781319
10: UTPAL BORA
Page No.# 38/80
C/O NABIN CH. BORA
RESIDENT OF VILLAGE 1 NO. JALAH GAON
PO OPER UZARAGAON
DIST NAGAON
ASSAM 782101
11: JURI KATAKI
C/O DEBAJIT SAIKIA
RESIDENT OF VILLAGE KHUTIKATIA
DIST BISWANATH
784169
12: BAPAN NAMASUDRA
C/O PALTAN NAMASUDRA
VILLAGE NALGHAR
PO TELIKHALERPAR DIST SRIBHUMI
ASSAM
788711
13: MUSLIMA AKTARA
C/O KHAIRUL ISLAM
VILLAGE AND PO KURANIBORI
DIST MORIGAON
ASSAM
782411
14: MONALISHA DUTTA
C/O NABAJYOTI SAIKIA
RESIDENT OF VILLAGE SIALEKHATI GAON
DIST GOLAGHAT
ASSAM 785702
15: MASPIQUE RAHMAN
C/O KUTUB ALI
RESIDENT OF VILLAGE TOUMURA
PO BURINAGAR
DIST NALBARI
ASSAM
16: JHARNA BORAH
Page No.# 39/80
C/O PABITRA KUMAR DUTTA
RESIDENT OF VILLAGE ULUTALI
DIST GOLAGHAT
ASSAM
785610
17: MEHBUBA BEGUM
D/O ABDUL BATIN
RESIDENT OF VILLAGE KAMARAPARA
DIST DARRANG
ASSAM 784115
18: SABIKUN NAHAR
D/O FAZLUL HOQUE
RESIDENT OF BAGALIPARA PATHER
PO CHETUAL KHAITY
DIST MORIGAON
ASSAM 782127
19: DAYANAND DOLEY
C/O CHAMPALAL DOLEY
VILLAGE LATIBORCHUK GAON
PO KEKURI POMUA
PS DHAKUAKHANA
DIST NORTH LAKHIMPUR
ASSAM 787055
20: JUNMONI BORAH
C/O GOPAL CHANDRA BORAH
VILLAGE NAYABAZAR
PO RATANPUR MIRI
PS JENGRAIMUKH
DIST MAJULI
ASSAM 785105
VERSUS
THE STATE OF ASSAM
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM. DEPARTMENT OF EDUCATION. DISPUR. GUWAHATI. ASSAM. .
781006
Page No.# 40/80
2:THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM. KAHILIPARA. GUWAHATI.781019
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY. MINISTRY OF HUMAN RESOURCE
DEVELOPMENT. DEPARTMENT OF SCHOOL EDUCATION . LITERACY 122.C.
SHASTRI BHAWAN NEW DELHI 110001.
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G.7. SECTOR.10. DWARKA NEAR METRO STATION. NEW DELHI.110075
5:NATIONAL INSTITUTE OF OPEN SCHOOLING
A.24 25. INSTITUTIONAL AREA. I SECTOR.62. NOIDA. DIST. GAUTAM BUDH
NAGAR. UTTAR PRADESH. 201309
------------
Advocate for : MR. B SINGHA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM
Linked Case : I.A.(Civil)/3868/2025
ASHWINI DAS
S/O NIRAN KUMAR DAS
R/O VILL - PUNDIBARI
P.S-MANIKPUR DIST-BONGAIGAON
ASSAM PIN-783392
2: MERAJUL HOQUE
S/O SAMSUL HOQUE
R/O VILL- TALLI PT-2
P.S-AGOMANI DIST- DHUBRI
ASSAM PIN-783334
3: SARIFUL ALI
S/O SUKUR ALI
R/O VILL- BETONI
P.S-BHURAGAON DIST- MORIGAON ASSAM
PIN-782121
4: SUBED ALI
S/O MOFIZ ALI
R/O VILL- BARUATING
P.S-BHURAGAON DIST- MORIGAON ASSAM
PIN-782121
5: TIRTHA BORDOLOI
Page No.# 41/80
S/O SRI BHABEN CH. BORDOLOI
R/O VILL- BORCHALA
P.S-LAHARIGHAT DIST- MORIGAON ASSAM
PIN-782106
6: SADIQUR RAHMAN
S/O SAIFUL ISLAM
R/O VILL- GOPAL NAGAR
P.S-HOJAI DIST- HOJAI ASSAM
PIN- 782435
7: MD RAFIQUL ISLAM
YEARS S/O MD. CHOUKAT ALI
R/O VILL- KHAGRAKATI
P.S-MUKALMUA DIST- NALBARI ASSAM
PINCODE 781312
8: SHEKH FARID
S/O SABAN ALI
R/O VILL- NO. 1 SHYAMPUR
P.S-SHYAMPUR DIST- DARRANG ASSAM
PIN-784116
9: KOBBAD ALI SHEIKH
S/O ABDUS SALAM SHEIKH
R/O VILL- SONALUR DABRI
P.S-TAMARHAT DIST- DHUBRI ASSAM
PIN-783332
10: ALTAF HUSSAIN
S/O TAIZ UDDIN
R/O VILL- BHOGRANDHA
P.S-BARPETA DIST- BARPETA ASSAM
PIN-781314
11: JAMIR ALI AHMED
S/O FAZAL HOQUE
R/O VILL- RAJAHOWLI
P.S-DHULA DIST- DARRANG ASSAM
PIN-784190
12: MD SWAIK OMAR UDDIN AHMED
S/O MD. ALI AKBAR
R/O VILL- BATABARI
P.S-DALGAON DIST- DARRANG ASSAM
PIN-784116
13: ABUL KASEAM
Page No.# 42/80
S/O ABDUL MALIK
R/O VILL- NIAMOTHKHANI
P.S-NILAMBAZAR DIST- SRIBHUMI
PIN- 788719
VERSUS
THE STATE OF ASSAM
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
DEPARTMENT OF EDUCATION
DISPUR
GUWAHATI
ASSAM781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-781019
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
MINISTRY OF HUMAN RESOURCE DEVELOPMENT
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY 122- C
SHASTRI BHAWAN NEW DELHI - 110001.
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G-7
SECTOR-10
DWARKA NEAR METRO STATION
NEW DELHI-110075
5:NATIONAL INSTITUTE OF OPEN SCHOOLING
A-24 25
INSTITUTIONAL AREA
I SECTOR-62
NOIDA
DIST. GAUTAM BUDH NAGAR
UTTAR PRADESH- 201309.
------------
Advocate for : S. HUSSAIN
Advocate for : DY.S.G.I. appearing for THE STATE OF ASSAM
Linked Case : I.A.(Civil)/3835/2025
SUMI SARKAR
C/O NARAYAN SARKAR
Page No.# 43/80
RESIDENT OF VILLAGE SANTINAGAR SONAPUR
DIST KAMRUP (M) ASSAM
782402
2: SAURAV KUMAR DAS
C/O BIMAL KUMAR DAS
RESIDENT OF VILLAGE MEDAMAIL
PO TELIKHALERPAR
DIST SRIBHUMI
KARIMGANJ
ASSAM 788711
3: BEAUTI SAIKIA
C/O SRI AMITABH BORUAH
RESIDENT OF VILLAGE GANAKPUKHURI
JOGONIA GAON
DIST GOLAGHAT
ASSAM 785622
4: MAKSHIDA JAMAN ARA BEGUM
C/O HASHIMUDDIN AHMED
VILLAGE MANGALDAI GAON
BAGHMARA PUKHURI
DIST DARRANG
ASSAM
784125
5: JAYANTA KONWAR
C/O LATE TULARAM KONWAR
VILLAGE NO. 1 FECHUAL BORUA GAON
DIST GOLAGHAT
ASSAM
785603
6: MUKSEDUL ALOM
C/O EBAD HUSSAIN
VILLAGE BEPARI PARA
DIST SOUTH SALMARA MANKACHAR
ASSAM
783131
Page No.# 44/80
7: CHANDRA PRAVA BHAGAWATI
C/O HAREN SARMAH
RESIDENT OF VILLAGE KHUTIKATIA
DIST BISWANATH
784169
8: TAPASH SARKAR
C/O DINESH SARKAR
MAKELI
DIST KAMRUP R ASSAM 781136
9: INZA MAM UL HOQUE
S/O MD OMAR ALI
RESIDENT OF VILLAGE LANGLA
PO LANGLA
PS KALGACHIA
DIST BARPETA
ASSAM 781319
10: UTPAL BORA
C/O NABIN CH. BORA
RESIDENT OF VILLAGE 1 NO. JALAH GAON
PO OPER UZARAGAON
DIST NAGAON
ASSAM 782101
11: JURI KATAKI
C/O DEBAJIT SAIKIA
RESIDENT OF VILLAGE KHUTIKATIA
DIST BISWANATH
784169
12: BAPAN NAMASUDRA
C/O PALTAN NAMASUDRA
VILLAGE NALGHAR
PO TELIKHALERPAR DIST SRIBHUMI
ASSAM
788711
Page No.# 45/80
13: MUSLIMA AKTARA
C/O KHAIRUL ISLAM
VILLAGE AND PO KURANIBORI
DIST MORIGAON
ASSAM
782411
14: MONALISHA DUTTA
C/O NABAJYOTI SAIKIA
RESIDENT OF VILLAGE SIALEKHATI GAON
DIST GOLAGHAT
ASSAM 785702
15: MASPIQUE RAHMAN
C/O KUTUB ALI
RESIDENT OF VILLAGE TOUMURA
PO BURINAGAR
DIST NALBARI
ASSAM
16: JHARNA BORAH
C/O PABITRA KUMAR DUTTA
RESIDENT OF VILLAGE ULUTALI
DIST GOLAGHAT
ASSAM
785610
17: MEHBUBA BEGUM
D/O ABDUL BATIN
RESIDENT OF VILLAGE KAMARAPARA
DIST DARRANG
ASSAM 784115
18: SABIKUN NAHAR
D/O FAZLUL HOQUE
RESIDENT OF BAGALIPARA PATHER
Page No.# 46/80
PO CHETUAL KHAITY
DIST MORIGAON
ASSAM 782127
19: DAYANAND DOLEY
C/O CHAMPALAL DOLEY
VILLAGE LATIBORCHUK GAON
PO KEKURI POMUA
PS DHAKUAKHANA
DIST NORTH LAKHIMPUR
ASSAM 787055
20: JUNMONI BORAH
C/O GOPAL CHANDRA BORAH
VILLAGE NAYABAZAR
PO RATANPUR MIRI
PS JENGRAIMUKH
DIST MAJULI
ASSAM 785105
VERSUS
THE STATE OF ASSAM
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM. DEPARTMENT OF EDUCATION. DISPUR. GUWAHATI. ASSAM. .
781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM. KAHILIPARA. GUWAHATI.781019
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY. MINISTRY OF HUMAN RESOURCE
DEVELOPMENT. DEPARTMENT OF SCHOOL EDUCATION . LITERACY 122.C.
SHASTRI BHAWAN NEW DELHI 110001.
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G.7. SECTOR.10. DWARKA NEAR METRO STATION. NEW DELHI.110075
5:NATIONAL INSTITUTE OF OPEN SCHOOLING
A.24 25. INSTITUTIONAL AREA. I SECTOR.62. NOIDA. DIST. GAUTAM BUDH
NAGAR. UTTAR PRADESH. 201309
------------
Advocate for : MR. B SINGHA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM
Page No.# 47/80
Linked Case : I.A.(Civil)/3568/2025
ASHOK KUMAR DAS AND ORS
C/O. HARIHAR DAS
VILL. RAYATPARA
DIST. BARPETA
PIN- 781301
PH-6002591919
2: BUDHEN BORUAH
C/O. KUMUD BORUAH
VILL. RAJABARI
DIST. LAKHIMPUR
PIN - 784165
PH- 60002531370
3: DEEPA DUTTA
C/O. SAIKAT ROY
DIST. DHUBRI
PIN- 783301
PH-9957229186
4: GOUTAM ROY
C/O. AMULYA ROYVILL. AZAR BARI
DIST. HOJAI
PIN- 782442
PH-9101164005
5: BIBHAS DAS
C/O. LATE TAPAN DAS VILL. TEZPUR
DIST. SONITPUR
PIN-784001
PH-6000028824
6: BISWAJIT KONWAR
C/O. HEMEN KONWAR
VILL. NELLIE
DIST.MORIGOAN
PIN-782413
PH- 7002344156
7: AZAR UDDIN
Page No.# 48/80
C/O. ABDUL SUKKUR
VILL. BRAHMAN SHASAN
DIST. KARIMGANJ
PIN- 788722
PH-6000291249
8: BIBI BORUAH
C/O. TARUN BORUAH
VILL. NO2 PICHALA
DIST. LAKHIMPUR
PIN-784165
PH- 6000809544
9: RINKI DEKA
C/O. KHAGENDRA NATH DEKA
VILL.SARIKOT
DIST. KAMRUP
PIN-781380
PH- 9954852571
10: JOYNAL ABDIN
C/O. ABDUL WAHAB
VILL. KALARCHAR
DIST. NALBARI
PIN- 781312
PH- 9101611511
11: MONUJ NEOG
C/O. AJOY NEOG
VILL. EKORANI
DIST. JORHAT
PIN-785631
PH-9401909509
12: NILUTFA YASMIN
C/O. RASEL AHMED
VILL. NANGALDHUA
DIST.NAGAON
PIN-782125
PH- 9864216458
13: BASANTI DAS
C/O. PROBAL DAS
VILL. SARADA PALLI LONGIA ROAD
DIST. SRIBHUMI ERSTWHILE KARIMGANJ
PIN- 788710
Page No.# 49/80
PH-9435805051
14: FATEHA NURI BARBHUITA
C/O. JABIR AHMED MAZUMDER
VILL.BORJURAI
DIST. HAILAKANDI
PIN- 788155
PH- 8402866543
15: NABANITA DEVI
C/O. SARAT CHANDRA DAS
VILL. FATGHARIA SATGHARIA
DIST. DARRANG
PIN- 784145
PH-9954848512
16: BHASKAR PEGU
C/O. BIRSWAMOTI PEGU
VILL.NO 3 BAHUPATHER
DIST. LAKHIMPUR
PIN- 784164
PH- 8638094039
17: ROSHNI KASHYAP
C/O. SURESH GOWALLA
VILL. DHEKIAJULI T.E
DIST. JORHAT
PIN- 785633
PH-9435458655
18: PALLAB BORSAIKIA
C/O. BIRATH BORSAIKIA
VILL. CHENGELI GAON
DIST. TINISUKIA
PIN- 786156
PH-9954817516
19: KAMAL DAS
C/O. BALI RAM DAS
VILL. NO 1 DOBOK
DIST. KAMRUP
PIN- 781380
PH- 9957279980
20: RINTI DEVI
C/O NAGENDRANATH.
VILL.SATRGHARIA
DIST.DARRANG
Page No.# 50/80
PIN-784146
PH- 9613087775
21: RASHMI HAZARIKA
C/O. DIGANTA SAIKIA
VILL. AJAN GAON PO TILIKIAM
DIST. JORHAT
PIN- 785006
PH-8638271381
22: SEHNAJ SULTANA
C/O.RATUL ALI
VILL. RANGMAHAL NORTH GUWAHATI
DIST.KAMRUP R
PIN- 781030
PH-910162115
23: ENAMUL HOQUE SHEIKH
C/O. KULSUM BEWA
VILL. SAHEBGANJ NAICHERKUTI
DIST. DHUBRI
PIN- 783331
PH-7002823152
24: NILOPAL DUTTA
C/O. LATE HEMADHAR DUTTA
VILL. DAKUA
DIST. LAKHIMPUR
PIN- 784165
PH-9613444876
25: SITARAM MAHATU
C/O. BHIM MAHATU
VILL. MADHYA CHATRONG
DIST. BISWANATH
PIN- 784168
PH-9365018600
26: ANOWAR HUSSAIN
C/O. AMIR UDDIN AHMED
VILL. TUPAMARI NO1
DIST. KAMRUP
PIN- 781127
PH-9365173245
27: NIBIR GOGOI
C/O. ARUN GOGOI
Page No.# 51/80
VILL.BOLOMA MORAN GAON
DIST. JORHAT
PIN- 785112
PH- 9101524961
28: MD SHAHAR ALI
C/O. LATE MD ABDUS SALAM ALI
VILL.AGMANDIA
DIST.BARPETA
PIN- 781308
29: BIKASH KHARGHARIA
C/O. BINDA KHARGHARIA
VILL. SEPON CHAKALIA
DIST. DIBRUGARH
PIN- 785673
PH-700287671
30: MUJAMMEL SIDDIQUE
C/O. LATE AKHTAR SIDDIQUE
VILL. KARERTAL
DIST. BARPETA
PIN- 781314
PH-9859506628
31: ABUL KALAM
AGE ABOUT 38 YEARS
C/O. HAZRAT ALI
VILL. DHINGBARI CHAPARI
DIST.
NAGAON PIN- 782124
PH-7002348110
32: MONALISA MAHANTA
C/O. PRANJAL KUMAR MAHANTA
VILL. SAMAGURI
DIST. NAGAON
PIN - 782140
PH-8403074336
33: SURYA BAHADUR THAPA
C/O. REKH BAHADUR THAPA
VILL. NO 2 BALIJURI
DIST. SONITPUR
PIN- 784182
PH-7086772618
Page No.# 52/80
34: A K MD YEAHYEA
C/O. ABDUL SUKKUR
VILL. BRAHMANSHASAN
DIST. KARIMGANJ
PIN- 788722
PH-6002846242
35: SHARMIN SULTANA
C/O. MD IMAN ALI
VILL. THAKURANBARI
DIST. SOUTH SALMARA MANKACHAR
PIN- 783131
PH- 9394477315
36: NURJAMAL ALI AHMED
C/O.NUR ISLAM
VILL. KAHAKUCHI
DIST.BARPETA.
PIN-781311
PH- 8638498550
37: CHIMPA DAS
C/O. RABINDRA NATH DAS
VILL. MIRZA NARAYANPUR
DIST. KAMRUP
PIN- 781125
PH-9706756508
38: BIJULEE DAS
C/O. HAREN DAS
VILL. NO 1 DOBOK
DIST. KAMRUP RURAL
PIN- 781380
PH- 6900963237
39: MANIK CHANDRA DAS
C/O. DURGA RAM DAS
VILL.AMTALA
DIST. NAGAON
PIN- 782425
PH- 9101595996
40: SADDAM KHAN
C/O. SIRAJ UDDIN KHAN
VILL URIAMGURI.
DIST. SONITPUR
Page No.# 53/80
PIN- 784025
PH- 9101876212
41: NAYAN JYOTI SAIKIA
C/O. ARUN KUMAR SAIKIA
VILL. RANIPUKHURI
DIST. HOJAI
PIN- 782442
PH-8638744920
42: AYSHA SIDDIKA
C/O. MONIR UDDIN
VILL. BARJANA PART II
DIST. BONGAIGAON
PIN- 783382
PH- 9577447944
43: CHARIMUL HAQUE
C/O. SUNAB ALI
VILL. PATIALA
DIST. SHRIBHUMI ERSTWHIE KARIMGANJ PIN-788734
PH-8822857874
44: RUNA NAZNIN
AGE ABOUT 31 YEARS
C/O. FARHAD ALI
VILL. NIZBORIGOG
DIST. KAMRUP
PIN- 781380
PH-9954325353
45: HEMANTA BORAH
C/O. LATE BHARAT BORAH
VILL. KATHALGURI DIST. LAKHIMPUR
PIN- 787056
PH- 8134813483
46: LALIT KUTUM
C/O. JOY JOY KUTUM
VILL. DHANDI PATHER
DIST. BISWANATH
PIN- 784168
PH- 6000380977
47: BABUL SAIKIA
C/O. DINA SAIKIA
VILL. 1 NO SOLOGURI
Page No.# 54/80
DIST. JORHAT
PIN-785630
PH- 9577499573
48: THANESWAR PATGIRI
C/O. OGEN PATGIRI
VILL. RAJABARI PATHER
DIST. BISWANATH PIN- 784168
PH- 6002413066
49: JEHERUL ISLAM
C/O. KHAIRUL ISLAM
VILL. MOLLAPARA
DIST. DARRANG
PIN- 784125
PH- 9365602795
50: KOBIR AHMED BARBHUIYA
C/O. NIZAM UDDIN BARBHUIYA
VILL. CHIPARSANGAN PART 3
DIST. HAILAKANDI
PIN-788801
PH- 6000187341
51: DIBYAJYOTI PATGIRI
C/O. MOHI PATGIRI
VILL. RAJABARI PATHER
DIST. BISWANATH
PIN- 784168
PH-9577508346
52: MUKTA DEVI GOALA
C/O. MUNGALAL GOALA
VILL. BARIKNAGAR PT/II
DIST. CACHAR
PIN-783131
PH-9387419842
53: BHANUSHREE MALI
C/O. NABADWIP MALI
VILL. KETEKIBARI
DIST. BARPETA
PIN-781317
PH-6001784343
54: POMPI SHARMA
C/O-PRABALLDEEP SARMAR/O-TOWN-BARPATHAR
P/O-BARPATHARDISTRICT -GOLAGHAT
Page No.# 55/80
ASSAM PIN-785602
55: JAGADISH DEKA
C/O-PRANESWAR DEKAVILL-KEKERIKUCHIP. O- DWARKUCHIP. S-
TAMULPUR DIST-TAMULPUR PIN-781376
56: NAYANMONI DOLEY
C.O- NABIN DOLEYVILL- DHANDI PATHERP.O-RAJABARI
P/S-GOHPUR
DIST- BISWANATH ASSAM PIN-784168
57: JUNMONI SAIKIA
C/O- HAHI RAM SAIKIAVILL- PUTONI GOMOTHA GAON P.O-
BARHAMPURDIST- NAGAONASSAM
58: SHAH NAWAZ HOQUE
C/O- SHAMSUL HOQUEVILL- BARANGABARIP.S- KHARUPETIA DIST-
DARRANG
59: NAVAJYOTI HAZARIKA
C/O MAHENDRA HAZARIKAVILL KHUTIKATIA P.O HOWAJAN DIST
BISWANATH PIN 784169
60: ACHYUT SAIKIA
S/O- JOYCHANDRA SAIKIA VILL-CHIBANGPARP/0-MERAPANI DIST-
GOLAGHAT PIN-785705
61: ABHINAB SAHU
C/O-JUDHISTHIR SAHUR/O-MORAN KUSHAL NAGAR AT ROAD MORAN
P/O- MORANHATDIST- DIBRUGARH PIN 785670
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
DEPARTMENT OF EDUCATION
DISPUR
GUWAHATI
ASSAM- - 781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-781019
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
MINISTRY OF HUMAN RESOURCE DEVELOPMENT
Page No.# 56/80
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY 122- C
SHASTRI BHAWAN NEW DELHI 110001
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G-7
SECTOR-10
DWARKANEAR METRO STATION
NEW DELHI-110075
5:NATIONAL INSTITUTE OF OPEN SCHOOLING
A-24 25
INSTITUTIONAL AREA
I SECTOR-62
NOIDA
DIST. GAUTAM BUDH NAGAR
UTTAR PRADESH- 201309.
------------
Advocate for : S. HUSSAIN
Advocate for : SC
C.G.C. appearing for THE STATE OF ASSAM AND ORS
Linked Case : I.A.(Civil)/3565/2025
AYAN DAS AND ORS
S/O ANADI RANJAN DAS
R/O VILL-GOBINDAGANJ BAZAR
DIST-KARIMGANJ
ASSAM - 788733
2: ABDUL HANNAN MAZARBHUIYA
S/ONURUL HOQUE MAZARBHUIYA
R/OVILL-BHATIRKUPA PART II
DISTHAILAKANDI
ASSAM - 788152
3: RUBINA YASMIN
D/O DULAL MIAH
R/O VILL-COLLEGE NAGAR
DISTSOUTH SALMARA MANKACHAR
ASSAM 783131.
4: RUBIA KHATUN
D/O MD AZIZURRAHMAN
R/O VILL-UDALI KACHARIGAON
DIST-HOJAI
ASSAM - 782446
Page No.# 57/80
5: PRIYANKA GOGOI
D/O DHANIRAMGOGOI
R/O VILL-BHUMA AHOMGAON
DIST-LAKHIMPUR
ASSAM787055
6: SABINA YASMIN
D/O HIFZURRAHMAN
R/O VILL-UDALI GAON
DIST-HOJAI
ASSAM - 782446
7: PINKI BORAH
D/O NETRA BORAH
R/O VILL-SANTAPUR
P.O LAHOLIALDIST-LAKHIMPUR
ASSAM 784161
8: CHANDRALI BARMAN
D/O ATIBARMAN
R/O VILL-RUPIABATHAN
DIST-NALBARI
ASSAM - 781306
9: GUNAJIT DEKA
S/O BIREN DEKA
R/OVILL-BANGAON
DIST-NALBARI
ASSAM - 781303
10: SANGITA GOGOI
D/O MILAN GOGOI
R/O VILL-PATHALIAL
DIST-DHEMAJI
ASSAM - 787058
11: KABERI BORAH
D/O KHAGENBORAH
R/O VILL-UTTARDEURIGAON
TEZPUR
DISTSONITPUR
ASSAM - 784001
12: ASMA BEGAM
D/O ABUL HUSSAIN ALIAS ABU HUSEIN
R/O VILLBORGHAT
DIST-SONITPUR
Page No.# 58/80
ASSAM
13: MD AMIR HUSSAIN
S/O MEHER ALISK
R/O VILL-GERAMARI
DISTDHUBRI
ASSAM - 783339
14: SUSMITA DAS
D/O RANJIT DAS
R/OVILL-SILCHAR ROAD
P.O. SARISA
DIST-KARIMGANJ
ASSAM - 788713
15: JULI BARUAH
D/O ATUL BARUAH
R/O VILL-KHALOIGAON
DISTNAGAON
ASSAM - 782142
16: PRIYOTOSH DAS
C/O PARITOSHDAS
AGED ABOUT 30 YEARS
R/OVILL - SEKIKANISHAIL
PO CHAITANYANAGAR
RIMANTHAKANISHAIL
DIST. KARIMGANJ
ASSAM 788720
17: AYESHA AKTAR LASKAR
C/O SAMSULHOQUE LASKAR
AGED ABOUT 27YEARS
R/O DIDARKOSH PT. I
POMATINAGAR
DIST. CACHAR
ASSAM
788099
18: HARISH PEGU
C/O MAHENDRANATHPEGU
AGED ABOUT 36 YEARS
R/OCHATRANGGURI PART GOHPUR
BISWANATH
ASSAM
784168
19: DHIRUJ NATH
Page No.# 59/80
C/O SWAPAN NATH
AGED ABOUT
38 YEARS
R/ODHEKERIGAON
DALGAON GRANT
PO DALGAON
DIST DARRANG
ASSAM 784116
20: DEBAJANI BARUAH
C/O MOLANBARUAH
AGED ABOUT 32 YEARS
R/OMIKIR BARA CHUCK KALABARIGOHPUR SONITPUR
ASSAM 784178
21: MEENAJUL ISLAM MAZUMDER
C/OIBRAHIM ALI MAZUMDER
AGEDABOUT 27 YEARS
R/O PO AMALA
PURBO KITTERBOND PT I
HAILAKANDI
ASSAM
788164
22: MEHBUB JAMAN
C/O JALAL UDDIN
AGED ABOUT 29 YEARS
VILLKHATARTARI
PO BONGHUGI
P.S. KALGACHIA
DIST. BARPETA
ASSAM
781321
23: DHIRENDRA DOLEY
C/ONANDESWAR DOLEY
AGED ABOUT 40YEARS
LUHITPUR SILAPATHAR DHEMAJIASSAM 787059
24: MAHBUBUR RAHMAN
C/O MAKLISURRAHMAN
AGED ABOUT 36 YEARS
R/OVILL- NIAMATHKHANI POMULLAGANJ BAZAR
NILAMBAZAR
KARIMGANJ
ASSAM
788719
Page No.# 60/80
25: MD SADDAM HUSSAIN
C/O MD.JOHIRUL ISLAM SHEIKH
AGED ABOUT30 YEARS
PO-GOLADANGI
DIST.KOKRAJHAR
ASSAM
783361
26: MUSTAQUE AHMED
C/O NAZRULISLAM
AGED ABOUT 31 YEARS
R/ODAKERGAON
KAKRIPARA PT-II
SOUTH SALMARA MANKACHAR
ASSAM
783131
27: MUKLESUR RAHMAN
C/O ROJOB ALI
AGED ABOUT 33 YEARS
R/O VILLBORBILA PO-DHANUA TANGOAN PT. IIDHANUAGAON
MANKACHAR
DHUBRI
ASSAM
783135
28: HAFIZUR RAHMAN MONDAL
C/O MD.SAYED ALI MONDAL
AGED ABOUT 37YEARS
R/O NEAR MONDALPARAMASJID
JHAWDANGA PT. III
POJHOWDANGA
DIST. DHUBRI
ASSAM
783131
29: MADHAB CHANDRA GHOSH
C/OMOHANLAL GHOSH
AGED ABOUT 33YEARS
R/O VILL- BARJARANI
PO FULTOLI BAZAR
PS LANKA
DIST.NAGAON
ASSAM
782446
Page No.# 61/80
30: MONOWARA BEGUM LASKAR
C/OSAWKAT ALI LASKAR
AGED ABOUT 50YEARS
R/O 179K
NEAR TANTOOBSNL EXCHANGE
NIAMOTHPUR
SARBANANDAPUR
HAILAKANDI
ASSAM
788163
31: MD RASHIDUL ISLAM
C/O AMINULISLAM
AGED ABOUT 41 YEARS
R/OJHORARCHAR PT-I
PO KAKRIPARABO
DIST. SOUTH SALMARAMANKACHAR
ASSAM
783131
32: SHAMSUL ALOM
C/O ABDUS SATTAR
AGED ABOUT 43 YEARS
R/O 401
GUNIALGURI
BARPETA
GUNIALGURI
ASSAM
781319
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
DEPARTMENT OF EDUCATION
DISPUR
GUWAHATI
ASSAM- - 781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-781019.
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
Page No.# 62/80
MINISTRY OF HUMAN RESOURCE DEVELOPMENT
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY 122- C
SHASTRI BHAWAN NEW DELHI 110001
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G-7
SECTOR-10
DWARKA NEAR METRO STATION
NEW DELHI-110075
5:NATIONAL INSTITUTE OF OPEN SCHOOLING
A-24 25
INSTITUTIONAL AREA
I SECTOR-62
NOIDA
DIST. GAUTAM BUDH NAGAR
UTTAR PRADESH- 201309.
------------
Advocate for : S. HUSSAIN
Advocate for : SC
C.G.C. appearing for THE STATE OF ASSAM AND ORS
Linked Case : I.A.(Civil)/3566/2025
AYAN DAS AND ORS
S/O ANADI RANJAN DAS
R/O VILL-GOBINDAGANJ BAZAR
DIST-KARIMGANJ
ASSAM - 788733
2: ABDUL HANNAN MAZARBHUIYA
S/ONURUL HOQUE MAZARBHUIYA
R/OVILL-BHATIRKUPA PART II
DISTHAILAKANDI
ASSAM - 788152
3: RUBINA YASMIN
D/O DULAL MIAH
R/O VILL-COLLEGE NAGAR
DISTSOUTH SALMARA MANKACHAR
ASSAM 783131
4: RUBIA KHATUN
D/O MD AZIZURRAHMAN
R/O VILL-UDALI KACHARIGAON
DIST-HOJAI
Page No.# 63/80
ASSAM - 782446
5: PRIYANKA GOGOI
D/O DHANIRAMGOGOI
R/O VILL-BHUMA AHOMGAON
DIST-LAKHIMPUR
ASSAM787055
6: SABINA YASMIN
D/O HIFZURRAHMAN
R/O VILL-UDALI GAON
DIST-HOJAI
ASSAM - 782446
7: PINKI BORAH
D/O NETRA BORAH
R/O VILL-SANTAPUR
P.O LAHOLIALDIST-LAKHIMPUR
ASSAM 784161
8: CHANDRALI BARMAN
D/O ATIBARMAN
R/O VILL-RUPIABATHAN
DIST-NALBARI
ASSAM - 781306
9: GUNAJIT DEKA
S/O BIREN DEKA
R/OVILL-BANGAON
DIST-NALBARI
ASSAM - 781303
10: SANGITA GOGOI
D/O MILAN GOGOI
R/O VILL-PATHALIAL
DIST-DHEMAJI
ASSAM - 787058
11: KABERI BORAH
D/O KHAGENBORAH
R/O VILL-UTTARDEURIGAON
TEZPUR
DISTSONITPUR
ASSAM - 784001
12: ASMA BEGAM
D/O ABUL HUSSAIN ALIAS ABU HUSEIN
R/O VILLBORGHAT
Page No.# 64/80
DIST-SONITPUR
ASSAM
13: MD AMIR HUSSAIN
S/O MEHER ALISK
R/O VILL-GERAMARI
DISTDHUBRI
ASSAM - 783339
14: SUSMITA DAS
D/O RANJIT DAS
R/OVILL-SILCHAR ROAD
P.O. SARISA
DIST-KARIMGANJ
ASSAM - 788713
15: JULI BARUAH
D/O ATUL BARUAH
R/O VILL-KHALOIGAON
DISTNAGAON
ASSAM - 782142
16: PRIYOTOSH DAS
C/O PARITOSHDAS
AGED ABOUT 30 YEARS
R/OVILL - SEKIKANISHAIL
PO CHAITANYANAGAR
RIMANTHAKANISHAIL
DIST. KARIMGANJ
ASSAM 788720
17: AYESHA AKTAR LASKAR
C/O SAMSULHOQUE LASKAR
AGED ABOUT 27YEARS
R/O DIDARKOSH PT. I
POMATINAGAR
DIST. CACHAR
ASSAM
788099
18: HARISH PEGU
C/O MAHENDRANATHPEGU
AGED ABOUT 36 YEARS
R/OCHATRANGGURI PART GOHPUR
BISWANATH
ASSAM
784168
Page No.# 65/80
19: DHIRUJ NATH
C/O SWAPAN NATH
AGED ABOUT
38 YEARS
R/ODHEKERIGAON
DALGAON GRANT
PO DALGAON
DIST DARRANG
ASSAM 784116
20: DEBAJANI BARUAH
C/O MOLANBARUAH
AGED ABOUT 32 YEARS
R/OMIKIR BARA CHUCK KALABARIGOHPUR SONITPUR
ASSAM 784178
21: MEENAJUL ISLAM MAZUMDER
C/OIBRAHIM ALI MAZUMDER
AGEDABOUT 27 YEARS
R/O PO AMALA
PURBO KITTERBOND PT I
HAILAKANDI
ASSAM
788164
22: MEHBUB JAMAN
C/O JALAL UDDIN
AGED ABOUT 29 YEARS
VILLKHATARTARI
PO BONGHUGI
P.S. KALGACHIA
DIST. BARPETA
ASSAM
781321
23: DHIRENDRA DOLEY
C/ONANDESWAR DOLEY
AGED ABOUT 40YEARS
LUHITPUR SILAPATHAR DHEMAJIASSAM 787059
24: MAHBUBUR RAHMAN
C/O MAKLISURRAHMAN
AGED ABOUT 36 YEARS
R/OVILL- NIAMATHKHANI POMULLAGANJ BAZAR
NILAMBAZAR
KARIMGANJ
ASSAM
Page No.# 66/80
788719
25: MD SADDAM HUSSAIN
C/O MD.JOHIRUL ISLAM SHEIKH
AGED ABOUT30 YEARS
PO-GOLADANGI
DIST.KOKRAJHAR
ASSAM
783361
26: MUSTAQUE AHMED
C/O NAZRULISLAM
AGED ABOUT 31 YEARS
R/ODAKERGAON
KAKRIPARA PT-II
SOUTH SALMARA MANKACHAR
ASSAM
783131
27: MUKLESUR RAHMAN
C/O ROJOB ALI
AGED ABOUT 33 YEARS
R/O VILLBORBILA PO-DHANUA TANGOAN PT. IIDHANUAGAON
MANKACHAR
DHUBRI
ASSAM
783135
28: HAFIZUR RAHMAN MONDAL
C/O MD.SAYED ALI MONDAL
AGED ABOUT 37YEARS
R/O NEAR MONDALPARAMASJID
JHAWDANGA PT. III
POJHOWDANGA
DIST. DHUBRI
ASSAM
783131
29: MADHAB CHANDRA GHOSH
C/OMOHANLAL GHOSH
AGED ABOUT 33YEARS
R/O VILL- BARJARANI
PO FULTOLI BAZAR
PS LANKA
DIST.NAGAON
ASSAM
Page No.# 67/80
782446
30: MONOWARA BEGUM LASKAR
C/OSAWKAT ALI LASKAR
AGED ABOUT 50YEARS
R/O 179K
NEAR TANTOOBSNL EXCHANGE
NIAMOTHPUR
SARBANANDAPUR
HAILAKANDI
ASSAM
788163
31: MD RASHIDUL ISLAM
C/O AMINULISLAM
AGED ABOUT 41 YEARS
R/OJHORARCHAR PT-I
PO KAKRIPARABO
DIST. SOUTH SALMARAMANKACHAR
ASSAM
783131
32: SHAMSUL ALOM
C/O ABDUS SATTAR
AGED ABOUT 43 YEARS
R/O 401
GUNIALGURI
BARPETA
GUNIALGURI
ASSAM
781319
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
DEPARTMENT OF EDUCATION
DISPUR
GUWAHATI
ASSAM- - 781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-781019.
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
Page No.# 68/80
MINISTRY OF HUMAN RESOURCE DEVELOPMENT
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY 122- C
SHASTRI BHAWAN NEW DELHI 110001
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G-7
SECTOR-10
DWARKA NEAR METRO STATION
NEW DELHI-110075
5:NATIONAL INSTITUTE OF OPEN SCHOOLING
A-24 25
INSTITUTIONAL AREA
I SECTOR-62
NOIDA
DIST. GAUTAM BUDH NAGAR
UTTAR PRADESH- 201309
------------
Advocate for : S. HUSSAIN
Advocate for : appearing for THE STATE OF ASSAM AND ORS
Linked Case : I.A.(Civil)/3802/2025
ASHWINI DAS
S/O NIRAN KUMAR DAS
R/O VILL - PUNDIBARI
P.S-MANIKPUR DIST-BONGAIGAON
ASSAM PIN-783392
2: MERAJUL HOQUE
S/O SAMSUL HOQUE
R/O VILL- TALLI PT-2
P.S-AGOMANI DIST- DHUBRI
ASSAM PIN-783334
3: SARIFUL ALI
S/O SUKUR ALI
R/O VILL- BETONI
P.S-BHURAGAON DIST- MORIGAON ASSAM
PIN-782121
4: SUBED ALI
S/O MOFIZ ALI
R/O VILL- BARUATING
P.S-BHURAGAON DIST- MORIGAON ASSAM
PIN-782121
Page No.# 69/80
5: TIRTHA BORDOLOI
S/O SRI BHABEN CH. BORDOLOI
R/O VILL- BORCHALA
P.S-LAHARIGHAT DIST- MORIGAON ASSAM
PIN-782106
6: SADIQUR RAHMAN
S/O SAIFUL ISLAM
R/O VILL- GOPAL NAGAR
P.S-HOJAI DIST- HOJAI ASSAM
PIN- 782435
7: MD RAFIQUL ISLAM
S/O MD. CHOUKAT ALI
R/O VILL- KHAGRAKATI
P.S-MUKALMUA DIST- NALBARI ASSAM
PINCODE 781312
8: SHEKH FARID
S/O SABAN ALI
R/O VILL- NO. 1 SHYAMPUR
P.S-SHYAMPUR DIST- DARRANG ASSAM
PIN-784116
9: KOBBAD ALI SHEIKH
S/O ABDUS SALAM SHEIKH
R/O VILL- SONALUR DABRI
P.S-TAMARHAT DIST- DHUBRI ASSAM
PIN-783332
10: ALTAF HUSSAIN
S/O TAIZ UDDIN
R/O VILL- BHOGRANDHA
P.S-BARPETA DIST- BARPETA ASSAM
PIN-781314
11: JAMIR ALI AHMED
S/O FAZAL HOQUE
R/O VILL- RAJAHOWLI
P.S-DHULA DIST- DARRANG ASSAM
PIN-784190
12: MD SWAIK OMAR UDDIN AHMED
S/O MD. ALI AKBAR
R/O VILL- BATABARI
P.S-DALGAON DIST- DARRANG ASSAM
Page No.# 70/80
PIN-784116
13: ABUL KASEAM
S/O ABDUL MALIK
R/O VILL- NIAMOTHKHANI
P.S-NILAMBAZAR DIST- SRIBHUMI
PIN- 788719
VERSUS
THE STATE OF ASSAM
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
DEPARTMENT OF EDUCATION
DISPUR
GUWAHATI
ASSAM781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-781019
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
MINISTRY OF HUMAN RESOURCE DEVELOPMENT
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY 122- C
SHASTRI BHAWAN NEW DELHI - 110001.
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G-7
SECTOR-10
DWARKA NEAR METRO STATION
NEW DELHI-110075
5:NATIONAL INSTITUTE OF OPEN SCHOOLING
24 25
INSTITUTIONAL AREA
I SECTOR-62
NOIDA
DIST. GAUTAM BUDH NAGAR
UTTAR PRADESH- 201309
------------
Advocate for : S. HUSSAIN
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM
Page No.# 71/80
Linked Case : I.A.(Civil)/3853/2025
SABITA BISWAS
D/O- PANKAJ BISWAS VILL- MAKELI
P.O- PACHIM CHAMARIA DIST - KAMRUP
ASSAM PIN-781136
2: BHABEN KONWAR
C/O DURGESWAR KONWAR VILL- NO.2 MADHUPUR P.O-JAGI BHAKAT
GAON DIST - MORIGAON
ASSAM PIN-782411
3: PRABHA KONWAR
C/O - BIRINCHI KUMAR BANGTHAI VILL - KONWARGAON
P.O- MANAHA DIST - MORIGAON
ASSAM PIN -782411
4: HEMODHAR NARAH
C/O - BHABIRAM NARAH VILL - BOTUA MUKH P.O- MATIKHULA DIST -
DHEMAJI
ASSAM PIN -787057
5: MINASRI DAIMARI
C/O-SANTOSH BASUMATARY VILL-BHOGDAL P.O-ORANG
P.S -ORANG DIST- UDALGURI
ASSAM PIN- 784114
6: MUJAKKIR ALOM BARBHUIYA
C/O- MATIUR RAHMAN BARBHUIYA VILLAGE- RONGPUR P.O- RONGPUR
NORTH. P.S- HAILAKANDI DISTRICT- HAILAKANDI PIN-788155
7: JYOTSNA RAY
D/O- CHANDI CHARAN RAY VILL- BASHBARI PT-I P.O- NORTH BOITAMARI
DIST- BONGAIGAON PIN 783380
8: PUNAM YADAV
C/O- GOURI SHANKAR YADAV VILL- DENGARBOND P.O- SALGOI P.S-
BAZZRICHERA DIST-SRIBHUMI PIN 788726
9: GAURAV YADAV
C/O- GOURI SANKAR YADAV VILL-DENGARBOND P.O- SALGOI P.S-
BAZZARICHERA DIST.- SRIBHUPIN 788726
10: ANSUMOI BORO
W/O- PANKAJ DAIMARI VILL- MAZROWMARI BANGALI P.O-
MAZROWMARI
P.S- DHEKIAJULI DIST- SONITPUR PIN- 784117
Page No.# 72/80
11: MD BIPLOB HUSSAIN
C/O-MD ABUL BEPARI VILL- KAKRIPARA P.O- KAKRIPARA P.S-
MANKACHAR DIST SOUTH SALMARA MANKACHAR PIN783131
12: SUSMITA PAUL
C/O- LATE GOURA PADA PAUL VILL- EAST NISKAR P.O- MONIPUR BAGAN
P.S KATLICHERRA DIST.- HAILAKANDI PIN- 788165
13: TAYAB ALI
SON OF ISMAIL ALI
KALIKAJARI
NAGABANDHA
MORIGAON
ASSAM
14: RANJIT TALUKDER
C/O- BASANTA TALUKDER VILL- BAHA UNNAT PARAP.O-BARPAK DIST-
MORIGAON PIN782411
15: BIKASH DUTTA
C/O - RAJEN DUTTA VILL - SUMDAR P.O - DIKSHU DIST - SIVASAGAR PIN
785684
16: BISHNU KAMAL NEOG
C/0- RUPESWAR NEOG VILL- KAMAR GAON P.O- KAMAR GAON CHARIALI
DIST- GOLAGHAT PIN785614
17: RINARA KHATUN
D/O- NAZIM UDDIN. VILL- KACHARIBORI P.O- DEWAGURI P.S-
LAHARIGHAT DIST- MORIGAON
ASSAM PIN-782127
18: BROJESWAR YADAV
C/O - RAGHU NATH GOALA VILL- BARIK NAGAR PART -2 P.O-SILCOORIE
DIST - CACHAR
ASSAM.
19: MD ROFIQUL ISLAM
C/O-MD. GOLAM ALI. VILL- TAMULDI. P.S- BOKO DIST- KAMRUP
ASSAM PIN-781136.
20: PRIYANKA UPADHAYAYA
W/O- BIJAY KUMAR DUBEY VILL- SILCOORIE NO. 4 P. O- SILCOORIE DIST-
CACHAR
ASSAM PIN-788118.
Page No.# 73/80
21: PIYER HUSSAIN
S/O- SAIFUL UDDIN VILL- DHANEKHUWA P.O- KURHIMARI DIST- NAGAON
ASSAM PIN-782143
22: ATIK ALI
C/O- KASHIM ALI VILL- TOUMURA P/O- BURINAGAR DIST- NALBARI
ASSAM PIN-781341
23: SANOWAR HUSSAIN
S/O- SOLEMAN SHEIKH VILL- KHUTAMARI P/O- BARBHITA DIST-
GOALPARA
ASSAM PIN-783101
24: SHAHJAMAL HOQUE
S/O- SAHED ALI VILL- KURIHAMARI P/O- KURIHAMARI DIST- NALBARI
PIN-781126
VERSUS
THE STATE OF ASSAM
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
DEPARTMENT OF EDUCATION
DISPUR
GUWAHATI
ASSAM- - 781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-781019
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
MINISTRY OF HUMAN RESOURCE DEVELOPMENT
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY 122- C
SHASTRI BHAWAN NEW DELHI 110001
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G-7
SECTOR-10
DWARKA NEAR METRO STATION
NEW DELHI-110075
5:NATIONAL INSTITUTE OF OPEN SCHOOLING
A-24 25
INSTITUTIONAL AREA
Page No.# 74/80
I SECTOR-62
NOIDA
DIST. GAUTAM BUDH NAGAR
UTTAR PRADESH- 201309
------------
For petitioner/appellant(s) : Mr. K. N. Choudhury, Sr. Advocate
Mr. A. B. Dey, Advocate
Mr. M. Kalra, Advocate (through VC)
Mr. S. Hussain, Advocate
For respondent(s) : Mr. D. Saikia, AG, Assam
Mr. N. J. Khataniar, SC, Education
Ms. R. Barua, Advocate
Ms. P. Barua, Advocate
Ms. R.B. Bora, SC, NIOS
Mr. I. Alam, SC, NCTE
- BEFORE -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
24.03.2026
(Ashutosh Kumar, CJ)
We have heard Mr. K. N. Choudhury, learned senior Advocate for the
appellants in WA 245/2025; Mr. M. Kalra, learned Advocate for the
applicants in the present set of Interlocutory Applications, and Mr. D.
Saikia, learned Advocate General, Assam, assisted by Mr. N. J, Khataniar,
learned Standing Counsel, Education Department, Assam, for the
respondents.
This appeal has been preferred by approximately 98
teachers/appellants, who, as on 10.08.2017 had been working in
private/government aided/un-aided schools in Assam. At that time, the
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Central Government, i.e. Ministry of Human Resources Development and
NCTE (MHRD & NCTE), launched a one-time special 18 months Diploma
course in Elementary Education (D.El.Ed.)(Open and Distance Learning)
through National Institute of Open Schooling (NIOS), exclusively for
"untrained in-service teachers" so that they could acquire the
mandatory qualification required under the Right to Education Act, 2009
(hereinafter referred to as "RTE Act, 2009").
The appellants and the applicants in the Interlocutory Applications
listed with this appeal, who were verified by the Principals of such schools
as "untrained in-service teachers", were enrolled and they successfully
completed the afore-noted diploma course by 31.03.2019.
Sometimes in December 2023, an advertisement was issued by the
Government of Assam for filling up several posts of Assistant Teachers in
different schools across the State. The appellants and the applicants
submitted their applications along with their diploma in elementary
education obtained from NIOS. Such certificates/diplomas (D.El.Ed.)
were accepted by the State because of the intervention of the Hon'ble
Supreme Court; but, according to the appellants/applicants, suddenly
and without any purpose, the Directorate of Elementary Education,
Assam, issued a notification on 17.06.2025 for 2 nd round of physical
verification of the applicants for the posts and demanded certain
additional documents, viz. Appointment letter, SMC minutes, attendance
register, salary slips, UDISE Code, etc., to be furnished by the applicants.
The primary concern of the appellants and the applicants in the
Interlocutory Applications was that all of such documents mentioned in
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the afore-noted notification cannot be provided by them, for, some of
the documents are not in their possession but the same could be verified
from the State archives.
As regards the submission of UDISE Codes, some of the
appellants/applicants claim that the UDISE Code cannot be produced
as they had been issued with one-time UDISE Codes, which were later
deactivated. It was also their concern that many records were not
available in the database because of the change in the system of the
State. It is also the contention of the appellants/applicants that some of
them had worked at that time in the schools which have been closed
down.
Challenging such notification and the futility of the same, a writ
petition was filed vide WP(C) 3794/2025, mounting the charge that such
demand for additional documents for verification was arbitrary and, in
fact, violative of Articles 14, 16 and 21 of the Constitution of India.
The writ petition was finally dismissed with costs imposed.
The appellants/applicants have challenged the judgment and have
sought to have the notification dated 17.06.2025 quashed and a
direction to be issued to the State to allow them to participate in the
examination/selection process without submitting any additional
documents and also to keep as many number of posts vacant as are the
number of the appellants and the applicants in the Interlocutory
Applications listed with this appeal.
Initially, several contentions were raised in support of the appeal;
that such notification lacked the statutory backing, as teacher's
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qualification and "in-service training" fall under the exclusive/occupied
field of the Union of India under the RTE Act, 2009 read with the NCTE
Regulations and MHRD letter dated 03.08.2017; that the impugned
notification amounted to change in the rules of the game midway of the
process, practically creating new eligibility conditions and putting the
appellants/applicants, who are the teachers from private/un-aided
schools, in an absolutely difficult position as compared to the teachers in
government schools.
The appellants/applicants have also questioned the legitimacy and
futility of having a double filter just to assess the bona fides of the
appellants/applicants as participants in the selection process.
The appellants and the applicants are in unison in submitting that
they have legitimate expectation that with their diploma obtained from
the NIOS, they would be permitted to apply against the advertisement
for recruitment and would not be subjected to any further scrutiny.
The learned Single Judge decided such challenge on the anvil of
the competence of the State to issue the notification dated 17.06.2025,
asking for additional documents for verifying the eligibility criteria;
whether these documents, demanded vide the notification impugned,
amounted to setting a new benchmark for eligibility or was it only a
verification mechanism; and whether the demand for such additional
documents was impossible to comply with.
Referring to the facts of the case, the learned Single Judge opined
that the impugned notification was only a necessary verification
mechanism to implement the NCTE guidelines and the Supreme Court's
Page No.# 78/80
direction and it did not, in any way, create new eligibility condition. The
insistence on the documents, according to the learned Single Judge,
was very reasonable to prevent any fraud and, in the absence of any
manifest arbitrariness having been shown by the petitioners/ appellants,
any interference by the court was unwarranted.
During the course of the arguments, Mr. K. N. Choudhury, learned
senior Advocate representing the appellants submitted that the
appellants have no objection in submitting the documents available with
them. However, as all the additional documents demanded vide the
notification dated 17.06.2025 are not available with the appellants, they
would be satisfied if the documents, which they are not in possession of,
are verified by the State from the State archive. After such verification, in
case the candidature of the appellants are not found to be genuine and
are rejected, they ought to be intimated about the reason for the
rejection of their application.
Later, Mr. M. Kalra, learned Advocate for the applicants in these
Interlocutory Applications, as per instructions from his clients, also
adopted the arguments of Mr. K. N. Choudhury and agreed to the
proposition with the expectation that the additional document(s), which
the applicants are not in possession of, shall be looked for by the State
from its records for further assessing and verifying their bona fide
candidature and, in the case of rejection of their applications, they shall
be intimated about the reason(s) thereof.
The learned Advocate General, Assam, though initially contested
the appeal and the Interlocutory Applications on merits, but agreed that
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the applications of the appellants/applicants shall be verified by the
State and whatever documents, as demanded vide the notification
dated 17.06.2025, are not produced by the appellants/ applicants, the
same shall be verified from the State records/database and in case their
applications are rejected for the reason of the same having been found
to be not genuine, or not meeting the eligibility criteria, the reason for
rejection of their applications shall be intimated to them.
Thus, with such undertaking by the appellants/applicants, we
consider that this appeal and the Interlocutory Applications ought to be
closed, sustaining the judgment impugned in this appeal in its entirety,
with the only caveat that the applications of the appellants/applicants
shall be verified by the State on the basis of the documents furnished by
them and, if some of the documents demanded by way of the
notification dated 17.06.2025 are not furnished, the same will be verified
from the State records/database and, in the event of the rejection of
their applications, each of the appellants/applicants shall be
communicated the reason(s) for such rejection.
We order accordingly.
In the facts and circumstances of the case, we also modify the
judgment impugned to the extent that we absolve the
appellants/applicants from paying the cost of Rs. 10,000/- and we also
make this appeal as well as the Interlocutory Applications cost easy.
Accordingly, we close this appeal along with the Interlocutory
Applications with the expectation that such exercise, as directed above,
shall be carried out and concluded within a period of three months from
Page No.# 80/80
today, keeping in mind that such exercise must be meaningful, meaning
thereby that the number of vacancies commensurate with the number
of the appellants and the applicants must remain unfilled for such
verification to be meaningful.
The appeal and the Interlocutory Applications stand disposed off
accordingly.
JUDGE CHIEF JUSTICE
Comparing Assistant
