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Dr Sailendra Kumar Das vs Sri Shantilal Dudhoria
2026 Latest Caselaw 2551 Gua

Citation : 2026 Latest Caselaw 2551 Gua
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Dr Sailendra Kumar Das vs Sri Shantilal Dudhoria on 20 March, 2026

                                                                    Page No.# 1/4

GAHC010050942026




                                                             undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/813/2026

         DR SAILENDRA KUMAR DAS
         SON OF LATE NABIN CH. DAS, RESIDENT OF H.N. 3, BISHNU RABHA PATH,
         KACHARI BASTI, GANESHGURI, P.S.- DISPUR, GUWAHATI-781005,
         DISTRICT-KAMRUPM, ASSAM.



         VERSUS

         SRI SHANTILAL DUDHORIA
         SON OF LATE SAMPATMAL DUDHORIA, RESIDENT OF P.B. COMPLEX, A.T.
         ROAD, GUWAHATI-781001. DISTRICT-KAMRUPM, ASSAM

         2:SRI BINOD DAS

          SON OF LATE JOGESH CHANDRA DAS
          RESIDENT OF H.N. 27
          COL. SIVA RAM BORA LANE
          KHARGHULI
          P.S.- LATASHIL
          GUWAHATI-781004. DISTRICT-KAMRUPM
          ASSAM

         3:SRI RADHEY SHYAM PAREEK

          SON OF SRI LUNKARANJI PAREEK
          RESIDENT OF S.J. ROAD
          ATHGAON
          GUWAHATI-781001
          DISTRICT-KAMRUPM
          ASSAM.

         4:SRI MUKUT DAS
                                                  Page No.# 2/4

             SON OF LATE JOGESH CHANDRA DAS
             RESIDENT OF H.N. 27
             COL. SIVA RAM BORA LANE
             KHARGHULI
             P.S.- LATASHIL
             GUWAHATI-781004. DISTRICT-KAMRUPM
             ASSAM. .PROFORMA OPPOSITE PARTIE

Advocate for the Petitioner   : MR S DUTTA,

Advocate for the Respondent : MR. P SARMA,




             Linked Case : RFA/39/2024

            SHANTILAL DUDHORIA
            S/O LATE LATE SAMPATMAL DUDHORIA

            R/O P.B. COMPLEX
            A.T. ROAD
            GUWAHATI- 781001
            DIST.- KAMRUP (M)
            ASSAM.


             VERSUS

            SAILENDRA KR. DAS AND 3 ORS.
            S/O LATE NABIN CH. DAS

            R/O HOUSE NO. 3
            BISHNU RABHA PATH
            KACHARI BASTI
            GANESHGURI
            P.S.- DISPUR
            GUWAHATI- 781005
            DIST.- KAMRUP (M)
            ASSAM.

            2:BINOD DAS
            S/O LATE JOGESH CHANDRA DAS

            R/O HOUSE NO. 27
            COL. SIVA RAM BORA LANE
                                                              Page No.# 3/4

KHARGULI
P.S.- LATASHIL
GUWAHATI- 781004
DIST.- KAMRUP(M)
ASSAM.

3:RADHEY SHYAM PAREEK
S/O SRI LUNKARANJI PAREEK

R/O S.J. ROAD
ATHGAON
GUWAHATI- 781001
DIST.- KAMRUP(M)
ASSAM.

4:MUKUT DAS
S/O LATE JOGESH CHANDRA DAS

R/O HOUSE NO. 27
COL. SIVA RAM BORA LANE
KHARGULI
P.S.- LATASHIL
GUWAHATI- 781004
DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MR. O P BHATI
Advocate for : FOR CAVEATOR appearing for SAILENDRA KR. DAS AND 3 ORS.
                                                                         Page No.# 4/4

                                    BEFORE
                  HON'BLE MR. JUSTICE PRANJAL DAS

                                   ORDER

20.03.2026 Due to paucity of time, this matter could not be taken up today.

List this matter again on 25.03.2026.

JUDGE

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