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Uttam Saha vs Sri Gauranga Saha And 50 Ors
2026 Latest Caselaw 2449 Gua

Citation : 2026 Latest Caselaw 2449 Gua
Judgement Date : 19 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Uttam Saha vs Sri Gauranga Saha And 50 Ors on 19 March, 2026

                                                              Page No.# 1/9

GAHC010197982019




                                                       undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : RSA/29/2020

         UTTAM SAHA
         S/O- LATE MADHUSUDAN SAHA, R/O- KALAHBHANGA, BARPETA ROAD,
         MOUZA- GOBARDHANA, DIST.- BARPETA, ASSAM.



         VERSUS

         SRI GAURANGA SAHA AND 50 ORS.
         S/O- JURAN SAHA

         2:SRI SAMPAT SAHA
          S/O- SRI ABINASH SAHA

         3:SRI BISWAJIT SAHA
          S/O- LATE ABINASH SAHA

         4:SRI RANJAN SAHA
          S/O- SRI SUNIL CHANDRA SAHA

         5:SRI BIDYUT SAHA
          S/O- LATE ANIL SAHA

         6:SRI SURUT SAHA
          S/O- SUNIL SAHA

         7:SRI PRAKASH SAHA
          S/O- SUNIL SAHA

         8:SRI RAMESH SAHA
          S/O- SRI HARAN SAHA

         9:SRI SUDARSHAN SAHA
          S/O- SUNIL SAHA
                                                   Page No.# 2/9


10:SRI JATNESHWAR SAHA
 S/O- LATE JURAN SAHA

11:SRI SRI KALIBARI DURGABARI AND SARAT SMRITY SANGHA
ALL ARE CLAIMING TO BE MEMBERS OF AND WORKING UNDER NAME
AND STYLE OF UNREGISTERED ASSOCIATIONS CALLED SARBAJANIN
SRI SRI KALIBARI DURGABARI AND SARAT SAMITY SANGHA
ALL ARE RESIDENTS OF KALAHBHANGA
 BARPETA ROAD.

12:KHOSAL SHEIKH
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

13:ALIMUDDIN SHEIKH
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

14:DUIKHA SHEIKH
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

15:SRI PABITRA KUMAR SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

16:SRI SUMANTA KUMAR SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

17:ON THE DEATH OF SURESH CHANDRA SAHA
 HIS LEGAL HEIRS SRI BABU SAHA (SON)
                                           Page No.# 3/9

R/O- KALAHBHANGA
BARPETA ROAD
MOUZA- GOBARDHANA
DIST.- BARPETA
ASSAM.

18:BHOMBAL SAHA (SON)
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

19:SMT. MUKILI SAHA (WIFE)
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

20:SRI HARI GOBINDA SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

21:SRI SUNIL KUMAR SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

22:ON THE DEATH OF RADHIKALAL SAHA
 HIS LEGAL HEIRS SRI PARIMAL SAHA (SON)
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

23:SRI AMAL SAHA (SON)
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.
                                      Page No.# 4/9


24:SRI BIMAL SAHA (SON)
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

25:SRI SHYAMAL SAHA (SON)
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

26:SRI NIRMAL SAHA (SON)
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

27:ON THE DEATH OF RANGLAL SAHA
 HIS LEGAL HEIR GOPAL CHANDRA SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

28:SRI GURANGA CHANDRA DAS
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

29:SRI NITYANANDA DAS
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

30:SRI SUSHIL MORE
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
                                          Page No.# 5/9

DIST.- BARPETA
ASSAM.

31:ON THE DEATH OF PRAFULLA KUMAR SAHA
 HIS LEGAL HEIRS SRI SUNIL SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

32:SRI ANIL SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

33:SRI NIKHIL SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

34:SRI ANUKUL SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

35:SRI GOBINDA CHANDRA SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

36:SMT. SARATHI BALA SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

37:ON THE DEATH OF JITENDRA MOHAN SAHA
 HIS LEGAL HEIRS SRI NARESH SAHA (SON)
                                              Page No.# 6/9

R/O- KALAHBHANGA
BARPETA ROAD
MOUZA- GOBARDHANA
DIST.- BARPETA
ASSAM.

38:ON THE DEATH OF RAKHAL CHANDRA SAHA
 HIS LEGAL HEIRS SRI RANJIT KUMAR SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

39:SRI SUJIT SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

40:SRI RATIS SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

41:SRI DURGESH CHANDRA SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

42:ON THE DEATH OF RAYMOHAN SAHA
 HIS LEGAL HEIRS SRI RATNESHWAR SAHA (SON)

R/O- KALAHBHANGA
BARPETA ROAD
MOUZA- GOBARDHANA
DIST.- BARPETA
ASSAM.

43:SRI PRABIR KUMAR SAHA (SON)
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
                                         Page No.# 7/9

DIST.- BARPETA
ASSAM.

44:SRI HAREKRISHNA SAHA @ KISTA SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

45:SRI MANTRIALAL SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

46:ON THE DEATH OF NITAI CHANDRA SAHA
 HIS LEGAL HEIRS SRI SURYA SAHA (SON)
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

47:SRI JIBAN SAHA (SON)
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

48:SRI DILIP SAHA (SON)
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

49:SMT. PARBATI BALA SAHA
 R/O- KALAHBHANGA
 BARPETA ROAD
 MOUZA- GOBARDHANA
 DIST.- BARPETA
ASSAM.

50:SRI ASUTOSH SAHA
 R/O- KALAHBHANGA
                                                                        Page No.# 8/9

             BARPETA ROAD
             MOUZA- GOBARDHANA
             DIST.- BARPETA
             ASSAM.

            51:SRI HARIPRASAD SAHA
             R/O- KALAHBHANGA
             BARPETA ROAD
             MOUZA- GOBARDHANA
             DIST.- BARPETA
            ASSAM

Advocate for the Petitioner   : MR. R K BHUYAN, MR A ZAMAN,MR. M KASHYAP

Advocate for the Respondent : DR. B AHMED, MR. S R BARBHUIYA,MR. N HAQUE,MR M
HUSSAIN


             Linked Case : I.A.(Civil)/3197/2024

            UTTAM SAHA
            S/O- LATE MADHUSUDAN SAHA
            R/O- KALAHBHANGA
            BARPETA ROAD
            MOUZA- GOBARDHANA
            DIST.- BARPETA
            ASSAM.


             VERSUS

            SRI GAURANGA SAHA AND ORS.
            S/O- JURAN SAHA

            2:SRI SAMPAT SAHA
            S/O- SRI ABINASH SAHA

            3:SRI BISWAJIT SAHA
            S/O- LATE ABINASH SAHA

            4:SRI RANJAN SAHA
            S/O- SRI SUNIL CHANDRA SAHA

            5:SRI BIDYUT SAHA
            S/O- LATE ANIL SAHA

             6:SRI SURUT SAHA
                                                                      Page No.# 9/9

           S/O- SUNIL SAHA

           7:SRI PRAKASH SAHA
           S/O- SUNIL SAHA

           8:SRI RAMESH SAHA
           S/O- SRI HARAN SAHA

           9:SRI SUDARSHAN SAHA
           S/O- SUNIL SAHA

           10:SRI JATNESHWAR SAHA
           S/O- LATE JURAN SAHA

           11:SRI SRI KALIBARI DURGABARI AND SARAT SMRITY SANGHA
           ALL ARE CLAIMING TO BE MEMBERS OF AND WORKING UNDER NAME
           AND STYLE OF UNREGISTERED ASSOCIATIONS CALLED SARBAJANIN SRI
           SRI KALIBARI DURGABARI AND SARAT SAMITY SANGHA
           ALL ARE RESIDENTS OF KALAHBHANGA
           BARPETA ROAD.
           ------------
           Advocate for : MR. R K BHUYAN
           Advocate for : DR. B AHMED appearing for SRI GAURANGA SAHA AND ORS.



                                    BEFORE
                    HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                    ORDER

Date : 19.03.2026

As prayed for by Mr. N. Haque, learned counsel appearing for the respondent, which is not opposed by Mr. A. Bhattacharjee, learned counsel appearing for the appellant, relist on 28.04.2026.

JUDGE

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