United India Insurance Company Ltd vs Md Mehmood Ali And 2 Ors
2026 Latest Caselaw 2261 Gua

Gauhati High Court

United India Insurance Company Ltd vs Md Mehmood Ali And 2 Ors on 14 March, 2026

                                                                        Page No.# 1/3

GAHC010061852017




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : MACApp./671/2017

            UNITED INDIA INSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI 600014
            AND REPRESENTED BY ITS REGIONAL OFFICE, G.S. ROAD, GUWAHATI-5



            VERSUS

            MD MEHMOOD ALI and 2 ORS
            S/O LATE MOKDUM ALI, R/O TINKUNIA, P.O. and DIST. DIBRUGARH,
            ASSAM, PIN

            2:JAMIL AKHTAR
             S/O MD. ALAMGIR KHAN
             R/O COLLEGE ROAD
             CHABUA
             P.O. and P.S. CHABUA
             DIST. DIBRUGARH
            ASSAM
             PI

Advocate for the Petitioner   : MR.B J MUKHERJEE, MR.S S SHARMA,MS.L SHARMA

Advocate for the Respondent : MR A SAJEED, MS M AHMED,MR S Z AHMED




             Linked Case : I.A.(Civil)/4342/2017

            UNITED INDIA INSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
            CHENNAI 600014 AND REPRESENTED BY ITS REGIONAL OFFICE
                                                         Page No.# 2/3

G.S. ROAD
GUWAHATI-5


VERSUS

MD MEHMOOD ALI and 2 ORS
S/O LATE MOKDUM ALI
R/O TINKUNIA
P.O. and DIST. DIBRUGARH
ASSAM
PIN

2:JAMIL AKHTAR
S/O MD. ALAMGIR KHAN
 R/O COLLEGE ROAD
 CHABUA
 P.O. and P.S. CHABUA
 DIST. DIBRUGARH
ASSAM
 PIN

3:MD. ABDUL KHALEQUE
S/O MD. JONAI MIYA
R/O SARAB BHATTI ROAD
P.O.
P.S. and DIST. TINSUKIA
ASSAM
PIN
------------
Advocate for : MR.B J MUKHERJEE
Advocate for : appearing for MD MEHMOOD ALI and 2 ORS
                                                                                       Page No.# 3/3


                                     BEFORE
                     HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

                                             ORDER

Date : 14.03.2026

The claimants have not appeared for settlement today i.e., on 14.03.2026 accordingly, lists the matter before the regular Court.

JUDGE

Comparing Assistant