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Sushila Gohain vs Alam Hussain And Anr
2026 Latest Caselaw 2254 Gua

Citation : 2026 Latest Caselaw 2254 Gua
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Sushila Gohain vs Alam Hussain And Anr on 14 March, 2026

                                                                        Page No.# 1/2

GAHC010109412024




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                              THE GAUHATI HIGH COURT
     (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : MACApp./594/2025

            SUSHILA GOHAIN
            W/O LT. BHOGESWAR GOHAIN, VILL. BALIJAN, RANGALIAL, P.S. GOHPUR,
            DIST. BISWANATH, PIN 784168, ASSAM.



            VERSUS

            ALAM HUSSAIN AND ANR
            S/O AGTAL HUSSAIN, VILL. MAGONI, P.O. GOHPUR, P.S. GOHPUR, DIST.
            BISWANATH, PIN 784168, ASSAM.

            2:NATIONAL INSURANCE CO. LTD
             BEING REPRESENTED BY ITS MANAGER
            TEZPUR BRANCH
            TEZPUR
             DIST. SONITPUR
             PIN 7841001
            ASSAM

Advocate for the Petitioner   : MR P NEOG, MS. D PATHAK

Advocate for the Respondent : ,




                                  BEFORE
                HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

                                           ORDER

Date : 14.03.2026

1. Both sides are represented by their respective counsel.

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2. The claim amount has been amicably settled between the parties.

3. The claimant is at liberty to withdraw the settlement amount of Rs. 22, 00,000/- before the Registry of this Court upon proper identification and verification of the relevant documents.

4. The matter stands disposed of.

JUDGE

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