Page No.# 1/3 vs The Union Of India And 6 Ors
2026 Latest Caselaw 2082 Gua

Gauhati High Court

Page No.# 1/3 vs The Union Of India And 6 Ors on 11 March, 2026

                                                                  Page No.# 1/3

GAHC010180802025




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4694/2025

         KAMINI DAS ALIAS KAMINI BALA DAS
         WIFE OF LATE NAREN CHANDRA DAS, RESIDENT OF VILLAGE-
         TILINGAON, P.O. NORTH GUWAHATI, DISTRICT- KAMRUP, ASSAM, PIN-
         781030.



         VERSUS

         THE UNION OF INDIA AND 6 ORS
         REPRESENTED BY THE GENERAL MANAGER, N.F. RAILWAY, MALIGAON,
         GUWAHATI, ASSAM, PIN -781011.

         2:THE DIVISIONAL RAILWAY MANAGER (P)
          N. F. RAILWAY
         ALIPURDUAR JUNCTION DIVISION
          P.O. ALIPURDUAR JUNCTION
          DISTRICT- JALPAIGURI
         WEST BENGAL
          PIN- 736123.

         3:THE FINANCIAL ADVISER AND CHIEF ACCOUNTS OFFICER (F A AND C A
         O)
          N F RAILWAY
          MALIGAON
          GUWAHATI
         ASSAM
          PIN -781011.

         4:THE DIVISIONAL ACCOUNTS OFFICER
          N.F. RAILWAY
         ALIPURDUAR JUNCTION DIVISION
          P.O. ALIPURDUAR JUNCTION
          DISTRICT- JALPAIGURI
                                                                           Page No.# 2/3

             WEST BENGAL
             PIN- 736123.

            5:THE SENIOR DIVISIONAL FINANCE MANAGER
             N.F. RAILWAY
            ALIPURDUAR JUNCTION DIVISION
             P.O. ALIPURDUAR JUNCTION
             DISTRICT- JALPAIGURI
            WEST BENGAL
             PIN- 736123.

            6:THE DIVISIONAL SECURITY COMMISSIONER
             RAILWAY PROTECTION FORCE
             DRM BUILDING COMPLEX
             P.O. ALIPURDUAR JUNCTION
             DISTRICT- JALPAIGURI
            WEST BENGAL PIN-736123.

            7:THE ASSISTANT SECURITY COMMISSIONER
             RAILWAY PROTECTION FORCE
             DRM BUILDING COMPLEX
             P.O. ALIPURDUAR JUNCTION
             DISTRICT- JALPAIGURI
            WEST BENGAL PIN-736123

Advocate for the Petitioner   : MR. S S S RAHMAN, MR. S S A RAHMAN,MS B H SHIRIN,MS.
P MAHERSI

Advocate for the Respondent : DY.S.G.I., MRS S BARUAH (C.G.C)




                                   BEFORE
                   HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

                                         ORDER

Date : 11.03.2026

Mr. S.S S Rahman, learned counsel for the petitioner has sought for an accommodation to bring on record to show that the petitioner was the wife of the late Naren Chandra Das who is the pensioner.

The learned counsel appearing for the respondents has also prayed for an accommodation to bring on record the non-acceptance or rejection of the Page No.# 3/3

Memorandum dated 12.12.2024.

Accordingly, the parties are allowed to file their additional affidavits in the matter.

List this again after the affidavit has been filed. The parties would be at liberty to make a mention after the affidavits are filed.

JUDGE

Comparing Assistant