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M/S Tata Projects Limited vs Union Of India And 4 Ors
2026 Latest Caselaw 2004 Gua

Citation : 2026 Latest Caselaw 2004 Gua
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

M/S Tata Projects Limited vs Union Of India And 4 Ors on 10 March, 2026

Author: Devashis Baruah
Bench: Devashis Baruah
                                                               Page No.# 1/8

GAHC010109182025




                                                        undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/2922/2025

         M/S TATA PROJECTS LIMITED, ASSAM
         REPRESENTED BY RAJENDRA KUMAR SHARMA, DEPUTY GENERAL
         MANAGER - FINANCE AND ACCOUNTS, HAVING OFFICE AT
         JAGABANDHU APARTMENT, FLAT NO. F3 (4TH FLOOR), BHANGAGARH,
         OPP. HUB MALL, G.S ROAD, GUWAHATI, ASSAM



         VERSUS

         UNION OF INDIA AND 4 ORS
         THROUGH THE SECRETARY, DEPARTMENT OF REVENUE, MINISTRY OF
         FINANCE, NORTH BLOCK, NEW DELHI-110001

         2:STATE OF ASSAM
          REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM
          FINANCE DEPARTMENT
          GROUND FLOOR
          F BLOCK
          JANATA BHAWAN
          DISPUR
          GUWAHATI-781006

         3:ADDITIONAL COMMISSIONER
          OFFICE OF THE COMMISSIONER (AUDIT)
          CGST
          SHILLONG
          PLOT NO. 47
          BISHOP COTTON ROAD
          4TH FURLONG
          SHILLONG-793001

         4:JOINT COMMISSIONER
                                                                       Page No.# 2/8

             CGST AND CX
             GUWAHATI
             GST AND CENTRAL EXCISE COMMISSIONERATE
             GUWAHATI GST BHAWAN
             KEDAR ROAD
             MACHKHOWA
             GUWAHATI-781001

            5:COMMISSIONER (APPEALS)
             CGST
             CENTRAL EXCISE AND CUSTOMS
             3RD FLOOR
             GST BHAVAN
             KEDAR ROAD
             MACHKHOWA
             GUWAHATI-78100

Advocate for the Petitioner   : MR G K DEKA, S RABHA,MR. A M BARUAH

Advocate for the Respondent : DY.S.G.I., SC, FINANCE,SC, GST




             Linked Case : WP(C)/20/2026

            M/S QUANTUM INFRATECH
            ASSAM
            REP. BY MR. MAYANK BANSAL ADDRESS HAVING OFFICE AT PARNIL
            PALACE
             2ND FLOOR
             R.G.B. ROAD
             GUWAHATI
             KAMRUP (METROPOLITAN)
            ASSAM-781024.


             VERSUS

            THE UNION OF INDIA AND 5 ORS.
            THROUGH THE SECRETARY
            DEPARTMENT OF REVENUE
            MINISTRY OF FINANCE
            NORTH BLOCK
            NEW DELHI - 110001
                                                    Page No.# 3/8

2:STATE OF ASSAM

REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
FINANCE AND TAXATION DEPARTMENT
GROUND FLOOR
F BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI-781006.

3:DEPUTY DIRECTOR

DGGI GUWAHATI ZONAL UNIT
H.N. 77
RUPKONWAR JYOTI PRASAD AGARWAL ROAD
OPP. SRIMANTA SANKARDEVA KALAKSHETRA
P.O. PANJABARI
GUWAHATI-781037.

4:ASSISTANT COMMISSIONER

CGST AND CENTRAL EXCISE
GUWAHATI DIVISION-II
GST BHAWAN
KEDAR ROAD
FANCY BAZAAR
GUWAHATI-781001.

5:ADDITIONAL COMMISSIONER (APPEALS)

CGST
CENTRAL EXCISE AND CUSTOMS
3RD FLOOR
GST BHAWNA
KEDAR ROAD
MACHKHOWA
GUWAHATI-781001.

6:COMMISSIONER (APPEALS)
CGST
CENTRAL EXCISE AND CUSTOMS
3RD FLOOR
GST BHAVAN
KEDAR ROAD
MACHKHOWA
GUWAHATI-781001.
------------
                                                                   Page No.# 4/8

Advocate for : MR G K DEKA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS.



Linked Case : WP(C)/24/2026

MAYANK BANSAL
(PARTNER - QUANTUM INFRATECH
 ASSAM)
 ADDRESS HAVING RESIDENCE AT 2ND FLOOR
 HOUSE NO. 33
 BY-LANE NO. 4
 TARUN NAGAR
 GUWAHATI
 ASSAM- 781005


VERSUS

THE UNION OF INDIA AND 5 ORS.
THROUGH THE SECRETARY
DEPARTMENT OF REVENUE
MINISTRY OF FINANCE
NORTH BLOCK
NEW DELHI - 110001

2:STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
 FINANCE AND TAXATION DEPARTMENT
 GROUND FLOOR
 F BLOCK
 JANATA BHAWAN
 DISPUR
 GUWAHATI-781006

3:DEPUTY DIRECTOR
DGGI GUWAHATI ZONAL UNIT
H.N. 77
RUPKONWAR JYOTI PRASAD AGARWAL ROAD
OPP. SRIMANTA SANKARDEVA KALAKSHETRA
P.O.- PANJABARI
GUWAHATI-781037

4:ASSISTANT COMMISSIONER
CGST AND CENTRAL EXCISE
GUWAHATI DIVISION-II
                                                                   Page No.# 5/8

GST BHAWAN
KEDAR ROAD
FANCY BAZAAR
GUWAHATI-781001

 5:ADDITIONAL COMMISSIONER (APPEALS)
 CGST
 CENTRAL EXCISE AND CUSTOMS
3RD FLOOR
 GST BHAWAN
 KEDAR ROAD
 MACHKHOWA
 GUWAHATI-781001

 6:COMMISSIONER
 CGST
 CENTRAL EXCISE AND CUSTOMS
3RD FLOOR
 GST BHAWAN
 KEDAR ROAD
 MACHKHOWA
 GUWAHATI-781001
 ------------
Advocate for : MR. A M BARUAH
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS.



Linked Case : WP(C)/1113/2026

BITCHEM ASPHALT TECHNOLOGIES LIMITED
REPRESENTED BY ITS AUTHORIZED REPRESENTATIVE MR. RASHMI
RANJAN ROUT
HEAD FINANCE AND IT
HAVING ITS REGISTERED OFFICE AT ANIL PLAZA
3RD FLOOR
NEAR IDBI BANK
G.S. ROAD
GUWAHATI
ASSAM781005.


VERSUS

UNION OF INDIA AND 4 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF FINANCE
DEPARTMENT OF REVENUE
                                                  Page No.# 6/8

ROOM NO. 76
NEW DELHI -110001.

2:CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
DEPARTMENT OF REVENUE
 MINISTRY OF FINANCE
 DIRECTORATE OF LEGAL AFFAIRS
 4TH FLOOR
 RAJENDRA BHAWAN
 210 DEEN DAYAL UPADHAYAY MARG
 NEW DELHI 110002

3:PRINCIPAL COMMISSIONER

GST AND CENTRAL EXCISE COMMISSIONERATE
GUWAHATI
GST BHAVAN
KEDAR ROAD
MACHKHOWA
GUWAHATI-781001.

4:JOINT COMMISSIONER
GST AND CENTRAL EXCISE COMMISSIONERATE
GUWAHATI
GST BHAVAN
KEDAR ROAD
MACHKHOWA
GUWAHATI-781001.

5:OFFICE OF SUPERINTENDENT
CGST RANGE-IC
GUWAHATI
GST BHAVAN
KEDAR ROAD
MACHKHOWA
GUWAHATI781001.
------------
Advocate for : D GUPTA
Advocate for : SC
GST appearing for UNION OF INDIA AND 4 ORS



Linked Case : WP(C)/25/2026

NADAR HUSSAIN
(PARTNER QUANTUM INFRATECH)
 ASSAM ADDRESS HAVING RESIDENCE AT FLAT NO-701
                                                     Page No.# 7/8

FLOOR NO-7
BLOCK-D
SPANISH GARDEN
R G BARUAH ROAD
GUWAHATI-781023


VERSUS

THE UNION OF INDIA AND 5 ORS.
THROUGH THE SECRETARY
DEPARTMENT OF REVENUE
MINISTRY OF FINANCE
NORTH BLOCK
NEW DELHI - 110001

2:STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
 FINANCE AND TAXATION DEPARTMENT
 GROUND FLOOR
 F BLOCK
 JANATA BHAWAN
 DISPUR
 GUWAHATI-781006.

3:DEPUTY DIRECTOR

DGGI GUWAHATI ZONAL UNIT
H.N . 77
RUPKHOWAR JYOTI PRASAD AGARWAL ROAD
OPP. SRIMANTA SANKARDEVA KALAKHETRA
P.O. PANJABARI
GUWAHATI-781037.

4:ASSISTANT COMMISSIONER

CGST AND CENTRAL EXCISE
GUWAHATI DIVISION-II
GST BHAWAN
KEDAR ROAD
FANCY BAZAAR
GUWAHATI-781001.

5:ADDITIONAL COMMISSIONER (APEALS)

CGST
CENTRAL EXCISE AND CUSTOMS
                                                                   Page No.# 8/8

            3RD FLOOR
            GST BHAWAN
            KEDAR ROAD
            MACHKHOWA
            GUWAHATI-781001.

            6:COMMISSIONER

            CGST
            CENTRAL EXCISE AND CUSTOMS 3RD FLOOR
            GST BHAVAN
            KEDAR ROAD
            MACHKHOWA
            GUWAHATI-781001.
            ------------
            For the Petitioner(s)    : Mr. D. Das, Advocate
                                    : Ms. D. Gupta, Advocate
                                    : Ms. Prerna, Advocate

            For the Respondent(s) : Mr. S. C. Keyal, SC, GST




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                       ORDER

Date : 10.03.2026

List this matter again on 07.04.2026 at the top of the list.

2. Interim order passed earlier stands extended till the next date.

JUDGE

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