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M/S S And J Brothers Enterprise vs Kailash Karthik N
2026 Latest Caselaw 1817 Gua

Citation : 2026 Latest Caselaw 1817 Gua
Judgement Date : 6 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

M/S S And J Brothers Enterprise vs Kailash Karthik N on 6 March, 2026

Author: Manish Choudhury
Bench: Manish Choudhury
                                                                 Page No.# 1/11

GAHC010096872024




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Cont.Cas(C)/255/2024

         M/S S AND J BROTHERS ENTERPRISE
         A PROPRIETORIAL,
         HAVING ITS OFFICE AT DARBAR ROAD,
         SIVASAGAR, DISTRICT- SIVASAGAR,
         ASSAM
         (REPRESENTED BY ITS PROPRIETOR MD. SUBHAN ALI, AGED ABOUT 50
         YEARS).



         VERSUS

         KAILASH KARTHIK N, I.A.S. AND ORS.
         THE SECRETARY TO THE GOVERNMENT OF ASSAM,
         PUBLIC HEALTH ENGINEERING DEPARTMENT,
         DISPUR, GUWAHATI- 781006,
         KAMRUP(M), ASSAM.

         2:JAYANTA NARLIKAR
          I.A.S.
         THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM

         FINANCE DEPARTMENT

         GROUND FLOOR
         F BLOCK

         JANATA BHAWAN
          DISPUR

         GUWAHATI- 781006
         KAMRUP(M)

         ASSAM.
                                                    Page No.# 2/11


3:DIBYAJYOTI DUARAH
 CHIEF ENGINEER (R)

PUBLIC HEALTH ENGINEERING DEPARTMENT

HENGRABARI
GUWAHATI-781036

KAMRUP
ASSAM.

4:AMIYA KUMAR SARMA
 SUPERINTENDING ENGINEER
 DIBRUGARH PUBLIC HEALTH ENGINEERING CIRCLE

DIBRUGARH- 786001

DISTRICT- DIBRUGARH
ASSAM.

5:RAJEN PHUKAN
 EXECUTIVE ENGINEER SIVASAGAR PUBLIC HEALTH ENGINEERING
DIVISION

SIVASAGAR- 785640

DISTRICT- SIVASAGAR
ASSAM.

6:ALAKESH KAKOTY
 JUNIOR ENGINEER PHE STORE
 SIVASAGAR PUBLIC HEALTH ENGINEERING DIVISION

SIVASAGAR- 785640

DISTRICT- SIVASAGAR
ASSAM.

7:RAJ MOHAN DEURI
ACCOUNT OFFICER

SIVASAGAR PUBLIC HEALTH ENGINEERING DIVISION

SIVASAGAR- 785640

DISTRICT- SIVASAGAR
ASSAM.
                                                                          Page No.# 3/11


            8:SRI BHASKAR SARMA
             SUPERINTENDING ENGINEER
             DIBRUGARH PUBLIC HEALTH ENGINEERING CIRCLE
             PO-DIBRUGARH
             PIN-786001
             DISTRICT-DIBRUGARH
            ASSAM.

            9:SRI AJAY LAHON
             EXECUTIVE ENGINEER
             SIVASAGAR PUBLIC HEALTH ENGINEERING DIVISION
             PO-SIVASAGAR
             PIN-785640
             DISTRICT-SIVASAGAR
            ASSAM

Advocate for the Petitioner   : MR. P HAZARIKA, P. BORAH,MR. H S BORAH

Advocate for the Respondent : MR. I BORTHAKUR, SC, P H E




             Linked Case : Cont.Cas(C)/261/2024

            JULIE AHMED
            W/O- SUBHAN ALI

            R/O- DARBAR ROAD TINIALI
            WARD NO-2
            SIVASAGAR

            P.O AND DIST-SIVASAGAR
            ASSAM


             VERSUS

            KAILASH KARTHIK N IAS AND ORS
            THE SECRETARY TO THE GOVT OF ASSAM PHE DEPARTMENT
            DISPUR
            GUWAHATI-06
            KAMRUP(M)
            ASSAM
                                                    Page No.# 4/11

2:JAYANT NARLIKAR IAS
THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE
DEPTT. DISPUR
 GUWAHATI-06
 KAMRUP (M)
ASSAM

3:DIBYAJYOTI DUARAH
CHIEF ENGINEER (R)
PHE DEPARTMENT
HENGRABARI
GUWAHATI-36
KAMRUP
ASSAM

4:AMIYA KUMAR SARMA
SUPERINTENDING ENGINEER DIBRUGARH PHE CIRCLE
DIBRUGARH-786001
DIST- DIBRUGARH
ASSAM

5:RAJEN PHUKAN
EXECUTIVE ENGINEER SIVASAGAR PHE DIVISION
SIVASAGAR-785640
DIST- SIVASAGAR
ASSAM

 6:ALAKESH KAKOTY
JUNIOR ENGINEER PHE STORE SIVASAGAR
 PHE DIVISION
 SIVASAGAR-785640
 DIST- SIVASAGAR
 ASSAM

7:RAJ MOHAN DEURI
ACCOUNT OFFICER
SIVASAGAR PHE DIVISION
SIVASAGAR-785640
DIST- SIVASAGAR
ASSAM

8:SRI BHASKAR SARMA
SUPERINTENDING ENGINEER
DIBRUGARH PUBLIC HEALTH ENGINEERING CIRCLE
PO-DIBRUGARH
PIN-786001
DISTRICT-DIBRUGARH
ASSAM.
                                                              Page No.# 5/11


9:SRI AJAY LAHON
EXECUTIVE ENGINEER
SIVASAGAR PUBLIC HEALTH ENGINEERING DIVISION
PO-SIVASAGAR
PIN-785640
DISTRICT-SIVASAGAR
ASSAM.
------------
Advocate for : MR. HIMADRI SANKAR BORAH
Advocate for : MR A CHALIHA(R-2) appearing for KAILASH KARTHIK N IAS
AND ORS



Linked Case : Cont.Cas(C)/256/2024

MS BRP ENTERPRISE
A PROPRIETORAL
HAVING ITS OFFICE AT AT ROAD
SIVASAGAR
DIST- SIVASAGAR
ASSAM
(REP BY ITS PROPRIETOR
BIPUL CHILA OJA
AGE ABOUT66 YRS)


VERSUS

KAILASH KARTHIK N IAS AND ORS
THE SECRETARY TO THE GOVT OF ASSAM PHE DEPARTMENT
DISPUR
GUWAHATI-06
KAMRUP(M)
ASSAM

2:JAYANT NARLIKAR IAS
THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE
DEPTT. DISPUR
 GUWAHATI-06
 KAMRUP (M)
ASSAM

3:DIBYAJYOTI DUARAH
CHIEF ENGINEER (R)
PHE DEPARTMENT
HENGRABARI
                                                             Page No.# 6/11

GUWAHATI-36
KAMRUP
ASSAM

4:AMIYA KUMAR SARMA
SUPERINTENDING ENGINEER DIBRUGARH PHE CIRCLE
DIBRUGARH-786001
DIST- DIBRUGARH
ASSAM

5:RAJEN PHUKAN
EXECUTIVE ENGINEER SIVASAGAR PHE DIVISION
SIVASAGAR-785640
DIST- SIVASAGAR
ASSAM

 6:ALAKESH KAKOTY
JUNIOR ENGINEER PHE STORE SIVASAGAR
 PHE DIVISION
 SIVASAGAR-785640
 DIST- SIVASAGAR
 ASSAM

7:RAJ MOHAN DEURI
ACCOUNT OFFICER
SIVASAGAR PHE DIVISION
SIVASAGAR-785640
DIST- SIVASAGAR
ASSAM

8:SRI BHASKAR SARMA
SUPERINTENDING ENGINEER
DIBRUGARH PUBLIC HEALTH ENGINEERING CIRCLE
PO-DIBRUGARH
PIN-786001
DISTRICT-DIBRUGARH
ASSAM.

9:SRI AJAY LAHON
EXECUTIVE ENGINEER
SIVASAGAR PUBLIC HEALTH ENGINEERING DIVISION
PO-SIVASAGAR
PIN-785640
DISTRICT-SIVASAGAR
ASSAM.
------------
Advocate for : MR. HIMADRI SANKAR BORAH
Advocate for : MR. I BORTHAKUR appearing for KAILASH KARTHIK N IAS AND
                                                     Page No.# 7/11

ORS



Linked Case : Cont.Cas(C)/257/2024

SUBHAN ALI
S/O- LATE AKONMAN ALI

R/O- DARBAR ROAD TINIALI

WARD NO-2
SIVASAGAR

P.O- SIVASAGAR
 DIST- SIVASAGAR
ASSAM


VERSUS

KAILASH KARTHIK N IAS AND ORS
THE SECRETARY TO THE GOVT OF ASSAM PHE DEPARTMENT
DISPUR
GUWAHATI-06
KAMRUP(M)
ASSAM

2:JAYANT NARLIKAR IAS
THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE
DEPTT. DISPUR
 GUWAHATI-06
 KAMRUP (M)
ASSAM

3:DIBYAJYOTI DUARAH
CHIEF ENGINEER (R)
PHE DEPARTMENT
HENGRABARI
GUWAHATI-36
KAMRUP
ASSAM

4:AMIYA KUMAR SARMA
SUPERINTENDING ENGINEER DIBRUGARH PHE CIRCLE
DIBRUGARH-786001
DIST- DIBRUGARH
ASSAM
                                                             Page No.# 8/11


5:RAJEN PHUKAN
EXECUTIVE ENGINEER SIVASAGAR PHE DIVISION
SIVASAGAR-785640
DIST- SIVASAGAR
ASSAM

 6:ALAKESH KAKOTY
JUNIOR ENGINEER PHE STORE SIVASAGAR
 PHE DIVISION
 SIVASAGAR-785640
 DIST- SIVASAGAR
 ASSAM

7:RAJ MOHAN DEURI
ACCOUNT OFFICER
SIVASAGAR PHE DIVISION
SIVASAGAR-785640
DIST- SIVASAGAR
ASSAM

8:SRI BHASKAR SARMA
SUPERINTENDING ENGINEER
DIBRUGARH PUBLIC HEALTH ENGINEERING CIRCLE
PO-DIBRUGARH
PIN-786001
DISTRICT-DIBRUGARH
ASSAM.

9:SRI AJAY LAHON
EXECUTIVE ENGINEER
SIVASAGAR PUBLIC HEALTH ENGINEERING DIVISION
PO-SIVASAGAR
PIN-785640
DISTRICT-SIVASAGAR
ASSAM.
------------
Advocate for : MR. HIMADRI SANKAR BORAH
Advocate for : MR. I BORTHAKUR appearing for KAILASH KARTHIK N IAS AND
ORS



Linked Case : Cont.Cas(C)/262/2024

BIPUL CHILA OJA
S/O- LATE BHUBAN CHILA OJA
R/O- MELACHAKAR
                                                     Page No.# 9/11

WARD NO-10
T.P CHALIHA ROAD
P.O AND DIST-SIVASAGAR
ASSAM.


VERSUS

KAILASH KARTHIK N IAS AND ORS
THE SECRETARY TO THE GOVT OF ASSAM PHE DEPARTMENT
DISPUR
GUWAHATI-06
KAMRUP(M)
ASSAM

2:JAYANT NARLIKAR IAS
THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE
DEPTT. DISPUR
 GUWAHATI-06
 KAMRUP (M)
ASSAM

3:DIBYAJYOTI DUARAH
CHIEF ENGINEER (R)
PHE DEPARTMENT
HENGRABARI
GUWAHATI-36
KAMRUP
ASSAM

4:AMIYA KUMAR SARMA
SUPERINTENDING ENGINEER DIBRUGARH PHE CIRCLE
DIBRUGARH-786001
DIST- DIBRUGARH
ASSAM

5:RAJEN PHUKAN
EXECUTIVE ENGINEER SIVASAGAR PHE DIVISION
SIVASAGAR-785640
DIST- SIVASAGAR
ASSAM

 6:ALAKESH KAKOTY
JUNIOR ENGINEER PHE STORE SIVASAGAR
 PHE DIVISION
 SIVASAGAR-785640
 DIST- SIVASAGAR
 ASSAM
                                                                        Page No.# 10/11


            7:RAJ MOHAN DEURI
            ACCOUNT OFFICER
            SIVASAGAR PHE DIVISION
            SIVASAGAR-785640
            DIST- SIVASAGAR
            ASSAM

            8:SRI BHASKAR SARMA
            SUPERINTENDING ENGINEER
            DIBRUGARH PUBLIC HEALTH ENGINEERING CIRCLE
            PO-DIBRUGARH
            PIN-786001
            DISTICT-DIBRUGARH
            ASSAM.

            9:SRI AJAY LAHON
            EXECUTIVE ENGINEER
            SIVASAGAR PUBLIC HEALTH ENGINEERING DIVISION
            PO-SIVASAGAR
            PIN-785640
            DISTRICT-SIVASAGAR
            ASSAM.
            ------------
            Advocate for : MR. HIMADRI SANKAR BORAH
            Advocate for : MR. I BORTHAKUR appearing for KAILASH KARTHIK N IAS AND
            ORS



                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                      ORDER

Date : 06.03.2026

Mr. P. Hazarika, learned counsel for the petitioners has sought for listing of the cases after 3 [three] weeks' to file reply affidavit[s] to the affidavit[s]-in- opposition filed by the respondent[s]. It is submitted that consent has been taken from the learned counsel for the respondents to make the prayer.

The prayer is allowed.

Page No.# 11/11

List the cases on 01.04.2026.

JUDGE

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