Page No.# 1/3 vs The State Of Assam And 5 Ors
2026 Latest Caselaw 85 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 5 Ors on 6 January, 2026

                                                                  Page No.# 1/3

GAHC010010422017




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WP(C)/265/2017

         JOGEN LOING and 2 ORS.
         MODELER -4 ANATOMY IN THE ESTABLISHMENT OF JORHAT MEDICAL
         COLLEGE AND HOSPITAL, JORHAT. S/O. LT. KALUA LOING, R/O. VILL.
         BONGKOWAL GOAN, P.O. BONGKOWAL, DIST. GOLAGHAT.

         2: SHRI BINOD DAW

         MODELER -4 ANATOMY IN THE ESTABLISHMENT OF JORHAT MEDICAL
         COLLEGE AND HOSPITAL
         JORHAT. S/O. SRI KOKOKHESWAR RAJKHUWA
         R/O. KUSHAL NAGAR
         JAIL ROAD
         BYE NO. 5
         P.O. DHALASATRA PRESS
         DIST. JORHAT
         ASSAM.

         3: SRI GUNAKANTA DAS

         MODELER -4 ANATOMY IN THE ESTABLISHMENT OF JORHAT MEDICAL
         COLLEGE AND HOSPITAL
         JORHAT. S/O. SRI LAKHESWAR DAS
         R/O. VILL. PANICHAKUAGAON
         P.O. PANICHAKUAGAON
         P.S. PULIBOR
         JORHAT

         VERSUS

         THE STATE OF ASSAM and 5 ORS.
         REP. BY THE COMMISSIONER and SECRETARY, GOVT. OF ASSAM, DEPTT.
         OF HEALTH and FAMILY WELFARE, DISPUR, GUWAHATI-6, ASSAM.

         2:PRINCIPAL CUM CHIEF SUPERINTENDENT
                                                                      Page No.# 2/3


             JORHAT MEDICAL COLLEGE AND HOSPITAL
             JORHAT.

            3:THE ACCOUNTANT GENERAL
            ASSAM

             MOIDAMGAON
             BELTOLA
             GUWAHATI-29.

            4:THE SECRETARY
             DEPTT. OF FINANCE

             GOVT. OF ASSAM
             DISPUR
             GUWAHATI-6.

            5:THE DIRECTOR OF MEDICAL EDUCATION
            ASSAM

             KHANAPARA
             GUWAHATI-22.

            6:SRI HEMANGA SUNDAR KASHYAP

            MODELER-4 ANATOMY IN THE ESTABLISHMENT OF JORHAT MEDICAL
            COLLEGE AND HOSPITAL
            JORHAT. C/O. MRS. INU SARMAH
            R/O. GITANAGAR
            OWTAL
            AMAR PATH
            HOUSE NO. 36
            ZOO NARENGI ROAD
            GUWAHATI-24
            P.O. ZOO ROAD
            P.S. GEETANAGAR

Advocate for the Petitioner   : MR.R CHAKRAVORTY, MR.R SHARMA,MR.M CHALIHA

Advocate for the Respondent : MR.A BHATTACHARYYAR-6, SC, HEALTH,MR.A BARUA(R-
6),SC, AG,SC, FINANCE




                                  BEFORE
                 HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
                                                                            Page No.# 3/3


                                       ORDER

Date : 06-01-2026 Heard Mr. R. Chakravorty, learned counsel for the petitioners. Also heard Mr. M.

Bhuyan, learned standing counsel, H&FW Department, Assam appearing on behalf of Mr.

B. Gogoi, learned Addl. AG, Assam and Mr. R.K. Talukdar, learned counsel appearing for

the respondent No. 4.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant