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Gauhati High Court
Lombit Konwar And 16 Ors vs The State Of Assam And 4 Ors. Rep. By The ... on 5 January, 2026
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GAHC010254692023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/429/2023
1: LOMBIT KONWAR AND 16 ORS.
S/O. SRI NUMAL KONWAR, R/O. JAMIRAH GOHAIN GAON,
P.O. BEHEATING, DIBRUGARH.
2: MUJIBUR RAHMAN
S/O. APSER RAHMAN VILL. 2 NO. BHARGAJ
P.O. DEHING TIHAN P.S. DEMOW SIVASAGAR-786571.
3: GOJEN SAIKIA
S/O. LT. BIRAN SAIKIA R/O. KONWARI GAON
P.O. KONWARIGAON DIBRUGARH-786615.
4: JYOTIMONI BARUAH
W/O. BAPUTI BARUAH R/O. MANCOTTAK ACHARIBARI
P.O. MANCOTTA DIBRUGARH-786003.
5: LOPU SONOWAL
S/O. BINU SONOWAL R/O. NO.1 CHARAIBAHI GAON
P.O. KOLOWLAWA P.S. KHOWANG DIBRUGARH-785676.
6: MRIDUL BARUAH
S/O. LT. ANARAM BARUAH R/O. JAJALI HABI GAON
P.O. BANAMALI P.S. KAKATIBARI SIVASAGAR-785689.
7: RAJIB GOGOI
S/O. LT. JAYKANTA GOGOI R/O. JAMIRAH KAPOW GAON
P.O. DHAMALGAON DIBRUGARH PIN-786004.
8: SRIMATI REKHAMONI BAGREE
D/O. LT. ROBIN BAGREE R/O. MANCOTTA TEPOR GAON
P.O. MANCOTTA DISBRUGARH-786003.
9: TAPAN DEKA
S/O. SRI BANESWAR DEKA R/O. PARBATIA ROAD
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TINSUKIA P.S. AND DIST. TINSUKIA-786125.
10: TRALYA BORAH
S/O. SRI DAYANANDA BORAH R/O. BHATI NAMDANG VILL.
P.O. CHAHARIKATA DIBRUGARH-785676.
11: CHANDAN CHETRY
S/O. SRI SHYAM CHETRY R/O. CHOWKIDINGEE
UDAYPUR P.O.- C.R. BUILDING DIBRUGARH 786003.
12: BIJOY CH. DAS
S/O. SRI NAREN CH. DAS R/O. GRAHAM BAZAR
P.O. GRAHAM BAZAR DIBRUGARH-786001.
13: SRIMATI RITUMONI KALITA BORA
W/O. SRI KULA BORA R/O. BERRY WHITE COLONY
P.O. AND DIST. DIBRUGARH.
14: GULAP HAZARIKA
S/O. LT. JITRAM HAZARIKA R/O. MESLOW GAON
P.O. MESLOW DIBRUGARH.
15: SRIMATI OMSHREE KALITA
D/O. SRI NALIN KALITA R/O. LATHA GAON
P.O. DERGAON GOLAGHAT.
16: HITENDRA BHARALI
S/O. SRI ROMESH CH. BHARALI R/O. CHABUWA D WARD
P.O. CHABUR DIBRUGARH.
17: TUTU SONOWAL
S/O. LT. PRAFULLA SONOWAL R/O. ROWMARI KACHARI GAON
P.O. BEHEATING TINIALI DIBRUGARH
VERSUS
1: THE STATE OF ASSAM AND 4 ORS. REP. BY THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM, HEALTH AND FAMILY WELFARE (A) DEPTT.,
DISPUR, GUWAHATI-781006, ASSAM.
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM HEALTH AND
FAMILY WELFARE (A) DEPTT. DISPUR GUWAHATI-781006 ASSAM.
3:THE DIRECTOR OF HEALTH SERVICES
HENGRABARI GUWAHATI-781036 KAMRUP (M) ASSAM.
4:THE JOINT DIRECTOR OF HEALTH SERVICES
DIBRUGARH GUWAHATI-781036 ASSAM.
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5:THE SCREENING COMMITTEE REP. BY THE CHAIRMAN (ADDL.
DIRECTOR OF HEALTH SERVICES) HANGRABARI GUWAHATI-36
Linked Case : WA/428/2023
1: NARAYAN PRASAD RABHA AND 16 ORS
S/O- LATE RAMCHANDRA PRASAD RABHA VILL- MATIA
PO- MATIA PIN- 783125 DIST- GOALPARA.
2: UTPAL JYOTI KALITA
S/O- BASUDHAR KALITA VILL- SUTERKUCHI
P.O.- PINGALESHWAR DIST.- KAMRUP.
3: JYOTI PRAKASH BARUAH
S/O- GIRISH CH. BARUAH VILL- BORAH TOLAHAJO
P.O.-HAJO PIN- 781102
4: KALYAN DAS
S/O- LATE PRANESWAR DAS VILL- BANIAPARA
PO- GOALPARA PIN- 783101 DIST- GOALPARA
5: DINANATH RAJBHAR
S/O- LATE SARJU PD. RAJBHAR VILL- SHASTRINAGAR
PO- GOALPARA PIN- 783121 DIST- GOALPARA
6: RASHIDUL ALOM
S/O- AKKASH ALI VILL- KHUDRAFALADI
PIN- 781305 PO- BHOGDIA DIST-BARPETA
7: MINA RABI DAS
S/O- LATE SUMER RABI DAS VILL- SHASTRINAGAR
PO- GOALPARA PIN- 783121 DIST-GOALPARA
8: RAMEN DAS
S/O- LT. HARI DAS VILL- BARSIBHANI
PO- BAGHMARA BAZAR P.S- BARPETAPIN- 783101 DIST- BARPETA
9: JOY PRAKASH RABI DAS
S/O- LT. SUMER RABI DAS VILL- SHASTRINAGAR
PO-BALADMARI P.S-GOALPARA PIN- 783121DIST- GOALPARA.
10: JEET DAS
S/O- KARTIK DAS VILL- NARSHINGBARI
PO-GOALPARA P.S-GOALPARA PIN- 783121 DIST- GOALPARA
11: PABAN PATHAK
S/O- RATNESWAR PATHAK VILL- NAGAON COLLEGE ROAD
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PO- NAGAON P.S- NAGAONPIN- 781311 DIST- BARPETA
12: SANKAR DEY
S/O- RATAN DEY VILL- J.N. ROADPO
PS ANDDIST- GOALPARA PIN- 783101
13: SHOBHAN KUMAR NATH
S/O- TIKAL CH. NATH VILL-GAROBHATKHAWA
PO- BHAGBWAN PIN- 783129DIST- GOALPARA
14: KANAK CH. GHOSH
S/O LT. ANIL CH. GHOSH VILL.- GOALTULI
P.O.- GOALPARA P.S.- GOALPARA PIN- 783101 DIST.- GOALPARA.
15: SANKAR RABI DAS
S/O LT. SUMER RABI DAS VILL.- SHASTRINAGAR
P.O.- BALADMARI P.S.- GOALPARA PIN- 783121 DIST.- GOALPARA.
16: DHANJIT DAS
S/O LT. GOBARDHAN DAS VILL.- GANAK KUCHI
P.O.- BARPETA P.S.- BARPETA PIN- 781301 DIST.- BARPETA.
17: DHIRAJ RABHA
S/O LT. PHUKAN RABHA VILL.- BAPUJINAGAR P.O.- BALADMARI
P.S.- GOALPARA PIN- 783121 DIST.- GOALPARA.
VERSUS
1: THE STATE OF ASSAM AND 4 ORS (A) REPRESENTED BY THE PRINCIPAL
SECRETARY TO THE GOVERNMENT OF ASSAM HEALTH AND FAMILY
WELFARE (A) DEPARTMENT DISPUR GUWAHATI- - 781006 ASSAM.
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM HEALTH AND
FAMILY WELFARE (A) DEPARTMENT DISPUR GUWAHATI- - 781006 ASSAM.
3:THE DIRECTOR OF HEALTH SERVICES
HENGRABARI GUWAHATI- - 781036 KAMRUP (M) ASSAM.
4:THE JOINT DIRECTOR OF HEALTH SERVICES
GOALPARA ASSAM.
5:THE SCREENING COMMITTEE REPRESENTED BY THE CHAIRMAN
(ADDITIONAL DIRECTOR OF HEALTH SERVICES) HANGRABARI
GUWAHATI- 36
Linked Case : WA/144/2024
PRADIP BORGOHAIN AND 85 ORS
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SON OF LATE UMA KANTA BORGOHAIN RESIDENT OF NAMDANG GOHAIN
GAON P.O- KUMURAJAN P.S- GAURISAGAR DISTRICT SIVASAGAR PIN -
785664.
2: TRIDIP BARUAH
SON OF SRI SUCHIL BARUAH RESIDENT OF NAZIRA RAJAPOOL HANDIQUE
GAON P.O- RAJAPOL. P.S- NAZIRA DISTRICT SIVASAGAR PIN - 785685.
3: BISWA NARAYAN DUTTA
SON OF SRI RAMESWAR DUTTA RESIDENT OF VILL AND
P.O- JOYRAPAR PS AND DISTRICT SIVASAGAR PIN - 785697.
4: KESHA GOGOI
SON OF SRI GANGADHAR GOGOI RESIDENT OF VILL- BANGMUKH
HANDIQUE P.O- JOYRAPAR P.S AND DISTRICT SIVASAGAR PIN - 785640.
5: PHANIDHAR GOGOI
SON OF SRI BUDHESWAR GOGOI RESIDENT OF BANMUKH HANDIQUE
GAON P.O- JAYAPAR P.S AND DISTRICT SIVASAGAR PIN - 785640.
6: BIMAN BARUAH
SON OF ATUL BARUAH RESIDENT OF RAJAPOOL HANDIQUE GAON
P.O RAJAPOOL P.S- NAZIRA DISTRICT SIVASAGAR PIN - 785685
7: RUHINI BURAGOHAIN
SON OF NAGEN BURAGOHAIN RESIDENT OF VILL- BOKATA KHAMUN
GAON P.O- KHAMUN P.S- NEMUGURI DISTRICT SIVASAGAR PIN - 785697.
8: SUMANTA BARUAH
SON OF DAMODAR BARUAH RESIDENT OF VILL- CHAWDANG GAON
P.S- CHEREKAPARA P.O- KUJHIBALI DISTRICT SIVASAGAR PIN - 785701.
9: PRANAB BORGOHAIN
SON OF SRI RAMKANTA BORGOHAIN RESIDENT OF VILL- MECHAGAR
AMKOTIA DEMOW KINAR P.O- AMKOTIA P.S- NAZIRA DISTRICT
SIVASAGAR PIN - 785640.
10: PRAKASH GOGOI
SON OF SRI PURNANANDA GOOGI RESIDENT OF VILL- BETBARI
LUTHURI CHETIA P.O- MITHA PUKHURI P.S AND DISTRICT SIVASAGAR.
11: BINOD GOGOI
SON OF BHOGESWAR GOGOI RESIDENT OF VILL- MOTIACHIGA KONWAR
GAON P.O- RAJMOU P.S- NAZIRA DISTRICT SIVASAGAR PIN - 785685.
12: RUPAM GOGOI
SON OF RADHA GOGOI RESIDENT OF VILLAGE LEZAI GAON
P.O- NOHAT P.S - DEMOW DISTRICT SIVASAGAR PIN - 785662.
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13: DHANIRAM CHETIA
SON OF PADU CHETIA RESIDENT OF VILLAGE RAJAPOOL HANDIQUE
GAON P.O- RAJAPOOL P.S - NAZIRA DISTRICT SIVASAGAR PIN - 785685.
14: PARTHA PRATIM PHUKAN
SON OF TIKHESWAR PHUKON RESIDENT OF VILLAGE BHADHARA
P.O-KHELUA P.S-SIVASAGAR DISTRICT SIVASAGAR PIN - 785701
15: PRANATI PHUKAN
DAUGHTER OFSRI BISHNU RAM PHUKAN RESIDENT OF VILLAGE- RIRIA
P.O- DEMOWMUKH P.S- SIVASAGAR DISTRICT- SIVASAGAR PIN - 785663.
16: INAJATDDIN AHMED
SON OF LT. NIZAMATUDDIN AHMED RESIDENT OF VILLAGE RIRIA
P.O- DEMOW MUKH P.S AND DIST -SIVASAGAR PIN - 785663.
17: NABAJYOTI GOGOI
SON OF CHANDRA KANTA GOGOI RESIDENT OF VILLAGE BOKATA
KHAMUN GAON P.S- NEMUGURI DISTRICT- SIVASAGAR PIN - 785697.
18: SUROP BORGOHAIN
SON OF SONDHAR BORGOHAIN RESIDENT OF P.O- KAMURAJAN
P.S-JOYSAGAR DISTRICT SIVASAGAR PIN - 785664.
19: RUPAM DUTTA
SON OF DEBAJYOTI DUTTA RESIDENT OF VILLAGE DICIAN GAON
P.O- DHULIAPAR P.S-JOYSAGAR DISTRICT SIVASAGR PIN - 785640
20: MINTU SAIKIA
SON OF PRADIP SAIKIA RESIDENT OF P.O- AMGURI
P.S-AMGURI DISTRICT SIVASAGAR PIN - 785680.
21: ANUP DUTTA
SON OF KAMAL DATTA RESIDENT OF VILLAGE DEMOW
P.O- DEMOW P.S-DEMOW DISTRICT SIVASAGAR PIN - 785662.
22: KICHYUT BARUAH
SON OF AMAL BARUAH RESIDENT OF RESIDENT OF JOYSAGAR MEDICAL
COLONY P.S- JOYSAGAR DISTRICT- SIVASAGAR PINCODE- 785640.
23: EKANTA DUTTA
SON OF DEBA DUTTA RESIDENT OF JOYSAGAR MEDICAL COLONY
P.S- JOYSAGAR DISTRICT- SIVASAGAR PINCODE- 785640.
24: RUKHESWAR GOGOI
SON OF MOHENDRA GOGOI RESIDENT OF VILLAGE CHETIA KOIBARTTA
P.O- MITHAPUKHURI DISTRICT SIVASAGR PIN - 785697.
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25: PABITRA GOGOI
SON OF DIMBESWAR GOGOI RESIDENT OF VILLAGE METEKA
KUSHUNAGAR P.O- METEKA P.S-SIVASAGAR DISTRICT SIVASAGAR
PIN - 785640.
26: KANCHAN KUMER DEHINGIA
SON OF TUPIDHAR DEHINGIA RESIDENT OF VILLAGE CHERKAPAR
KHELUA GAON P.O- CHEREKIPAR IN THE DISTRICT OF SIVASAGAR
PIN- 785640.
27: MANAKH KONWAR
SON OF BHUBAN KONWAR RESIDENT OF VILLAGE MECHAGAR
BURAGOHAIN GAON P.O- MECHAGARH P.S.- NAZIRA IN THE DISTRICT OF
SIVASAGAR PIN- 785685.
28: MONI BORA
DAUGHTER OF BROJEN BORA RESIDENT OF VILLAGE BOHUABARI
P.O- BAMRAJABARI IN THE DISTRICT OF SIVASAGAR PIN- 785671.
29: SHIMA GOGOI
SON OF LATE THUKESHWOR GOGOI RESIDENT OF VILLAGE DIBRUAL
P.O- BORBORUAH IN THE DISTRICT OF SIVASAGAR PIN- 785640.
30: SANTANU BORGOHAIN
SON OF LATE GUBIN CHANDRA BORGOHAIN RESIDENT OF
P.O- AMKATIA P.S- NAZIRA IN THE DISTRICT OF SIVASAGAR PIN- 785605.
31: MRIDUSMITA SHARMA
WIFE OF JADOV CH SHARMA RESIDENT OF VILLAGE KALOO GAON
P.O- KALOO GAON IN THE DISTRICT OF SIVASAGAR PIN- 785666.
32: PURNIMA DUTTA
WIFE OF MUKUT DUTTA RESIDENT OF VILLAGE PAHI GAON
P.O- HOLOGURI IN THE DISTRICT OF SIVASAGAR PIN- 785664.
33: MOMI GOGOI
DAUGHTER OF LATE BUPARAM GOGOI RESIDENT OF VILLAGE
NIMAIJAAN GAON P.O- BHADHARA IN THE DISTRICT OF SIVASAGAR PIN-
785640.
34: DAMBARU DEHINGIA
SON OF LATE GANESH DEHINGIA RESIDENT OF VILLAGE- NITAI PUKHURI
KONWAR GAON P.O- NITAI PUKHURI P.S- DEMOW IN THE DISTRICT OF
SIVASAGAR PIN- 785671.
35: JUMI KONWAR GOGOI
WIFE OF MRIDUL KUMAR GOGOI RESIDENT OF VILLAGE- ROGHURIGURI
P.O-BHADHARA P.S- SIVASAGAR IN THE DISTRICT OF SIVASAGAR PIN-
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785640.
36: BHASKAR PHUKAN
SON OF LATE BHABESH PHUKAN RESIDENT OF NAHARKOTIA MILAN
NAGAR P.O- NAHARKOTIA PINCODE- 786610
37: GIRIN DEHINGIA
SON OF PUNESHOWAR DEHINGIA RESIDENT OF VILLAGE- DHYAN
DEHINGIA GAON P.O- PALENGI P.S- DEMOW IN THE DISTRICT OF
SIVASAGAR PIN- 785671.
38: MEDINI MOHAN GOGOI
SON OF DURGESHWAR GOGOI RESIDENT OF SONARI TOWN NAHARALI
WARD NO. 13 PO AND PS SONARI IN THE DISTRICT OF SIVASAGAR PIN-
785690.
39: SHANTU BURAGOHAIN
SON OF LATE NUMAL CHANDRA BURAGOHAIN RESIDENT OF VILLAGE-
SUNPURA GOHAIN GAON P.O- PANIBIL IN THE DISTRICT OF SIVASAGAR
PIN- 785685.
40: TRILOKYA DEKA
SON OF HALIRAM DEKA RESIDENT OF JOYSAGAR MEDICAL COLONY
P.S- JOYSAGAR DISTRICT- SIVASAGAR PINCODE- 785640.
41: TOFIKUR RAHMAN
SON OF LATE SORIFUR RAHMAN RESIDENT OF VILLAGE- MOHAN GAON
P.O- MONMOHAN GAON P.S- SONARI IN THE DISTRICT OF SIVASAGAR PIN-
785689.
42: LUHIT CHETIA
SON OF SRI MUNIN CHETIA RESIDENT OF VILLAGE- CHEREKAPAR
KHELUA P.O-CHEREKAPAR IN THE DISTRICT OF SIVASAGAR PIN- 785640.
43: PALLAB CHETIA
SON OF SRI SARBESHWAR CHETIA RESIDENT OF VILLAGE- BHATIAPAR
P.O- BHATIAPARA DISTRICT- SIVASAGAR PINCODE- 785667
44: MONJIT RABHA
SON OF LATE RUPESHWAR RABHA RESIDENT OF VILLAGE- BORBHETA
CHEUNI GAON P.O- BORBHETA PINCODE- 785004 DISTRICT- SIVASAGAR.
45: PANKAJ BURAGOHAIN
SON OF SRI ATUL BURAGOHAIN RESIDENT OF VILLAGE- MEEHAGORH
AMKOTIA GAON P.O- AMKOTIA P.S- NAZIRA IN THE DISTRICT OF
SIVASAGAR PIN- 785668.
46: DIPANKAR CHIRING
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SON OF SRI DIPAK CHIRING RESIDENT OF BETBARI NO. 2 KONWAR P.O-
BETBARI PINCODE- 785640 DISTRICT- SIVASAGAR.
47: JITEN PHUKAN
SON OF LATE NILA KANTA PHUKAN RESIDENT OF VILLAGE- PANBECHA
P.O- BETTENA DISTRICT- SIVASAGAR.
48: SRIMATI MINASHI MILL
WIFE OF SRI DARSHAN MILI RESIDENT OF CHANIMORA
P.O- CHANIMORA PINCODE- 785640 DISTRICT- SIVASAGAR.
49: INDESHWAR PANING
SON OF LATE ANANTA RAM PANING RESIDENT OF VILLAGE- BORRPAK
P.O-MACHKHOWA PINCODE- 787058 DISTRICT- DHEMAJI.
50: BIPIN DOWARAH
SON OF LATE CHENERAM DOWARAH RESIDENT OF PALINGI DHYAN GAON
P.O- PALINGI PINCODE- 785672 DISTRICT- SIVASAGAR.
51: MULU AHMED
SON OF LATE HABIJUDDIN AHMED RESIDENT OF VILLAGE- DEMOW
DEHAJAN TINI ALI P.O- DEMOW PINCODE- 785662 DISTRICT- SIVASAGAR.
52: RABDULLA ALI
SON OF AFSU ALI RESIDENT OF VILLAGE- - 2 NO. BHATGAJ
P.O- DIHING THANA PINCODE- 785640 DISTRICT- SIVASAGAR.
53: PAPU YADAV
SON OF SRI BABUL YADAV RESIDENT OF VILLAGE- DEMOW
P.O- DEMOW PINCODE- 785662 DISTRICT- SIVASAGAR.
54: SRIMATI CHAMPA BORA CHIRING
WIFE OF SRI PADUM CHIRING RESIDENT OF BETNBARI NO. 2 KONWAR
GAON P.O- MITHAPUKHURI PINCODE- 785640 DISTRICT- SIVASAGAR.
55: SRIMATI JUNMONI CHETIA CHANGMAI
WIFE OF SRI PROBHAT CHANGMAI RESIDENT OF BETBARI BORPATRA
GAON P.O MITHAPUKHURI PINCODE- 785640 DISTRICT- SIVASAGAR.
56: SRIMATI NAYANMONI KHANIKAR
WIFE OF SRI RATUL HIRA BARUAH RESIDENT OF VILLAGE- AMGURI
P.O- MORANHAT P.O- MORANHAT PINCODE- 785670 DISTRICT- SIVASAGAR.
57: SRIMATI MONJU BORPATRAGOHAIN
DAUGHTER OF SRI ROMEN CHANDRA PATAR RESIDENT OF HASHCHARA
RAILING CHUTIA GAON P.O- HAHCHARA KUJIBALI DISTRICT- SIVASAGAR.
58: SRIMNATI HEMASHREE BORO
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WIFE OF SRI BUHWISAT BASUMATARY RESIDENT OF DHUPGIRI
P.O- SASTRAPARA PINCODE- 784510 DISTRICT- UDALGURI.
59: AHIDUR RAHMAN
SON OF SRI MOFIJUR RAHMAN RESIDENT OF VILLAGE- SORAGURI
P.O- DIKHOWMUKH PINCODE- 785664 DISTRICT- SIVASAGAR
60: SUMIT KUMAR BORAH
SON OF SRI TARA NATH BORAH RESIDENT OF SONARI TOWN
WARD NO.11 NEAR ASTC BUS STAND P.O- SONARI PINCODE- 785690
DISTRICT- SIVASAGAR.
61: SRIMATI GIRIMONI CHETIA GOGOI
WIFE OF SRI TRAILUKYA GOGOI RESIDENT OF RANGUR NAGAR
P.O- SIVASAGAR P.S- SIVASAGAR PINCODE- 785640 DISTRICT- SIVASAGAR.
62: MRIDUL DUTTA
SON OF SRI DILIP DUTTA RESIDENT OF VILLAGE- PALANGI DHYAN GAON
P.O- PALINGI P.S- SIVASAGAR PINCODE- 785672 DISTRICT- SIVASAGAR
63: NAJIBUR RAHMAN
SON OF SRI MUJIBOR RAHMAN RESIDENT OF PALINGI DHYAN GAON
P.O- PALINGI PINCODE- 785672 DISTRICT- SIVASAGAR.
64: DIJEN HAZARIKA
SON OF- LATE BHUBAN HAZARIKA RESIDENT OF VILLAGE- BHAT GAZ
GAON PINCODE- 785671 DISTRICT- SIVASAGAR ASSAM.
65: UTTAM DEHINGIA
SON OF LATE GOKUL DEHINGIA RESIDENT OF- DEMOW EKARANI GRAND
P.O AND P.S- DEMOW PINCODE- 785662 DISTRICT- SIVASAGAR ASSAM.
66: ARUP JYOTI DUTTA
SON OF SRI ANANDA DUTTA RESIDENT OF VILLAGE- BANDARMARI GAON
PINCODE- 785662 DISTRICT- SIVASAGAR.
67: DIGANTA GOGOI
SON OF LATE NOBIN GOGOI RESIDENT OF - DEMOW MILAN NAGAR
P.O AND P.O- DEMOW PINCODE- 785662 DISTRICT- SIVASAGAR.
68: BIKASH GOGOI
SON OF SRI JIBESHWAR GOGOI RESIDENT OF VILLAGE- NIMAIJAN
P.O- BHADHARA PINCODE- 785640 DISTRICT- SIVASAGAR
69: SRIMATI MAMONI BHATTACHARYYA
WIFE OF SRI BIKASH BHATTACHARYYA RESIDENT OF- NEW AMALAPATTY
P.O- SIVASAGAR PINCODE- 785604 DISTRICT- SIVASAGAR
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70: BABY PHUKAN
DAUGHTER OF LATE BHUDESHWAR PHUKAN RESIDENT OF BETBARI DAW
GAON P.O- MITHAPUKHURI PINCODE- 785640 DISTRICT- SIVASAGAR.
71: SRIMATI PARBATI KUMARI SHARMA
W/O- SRI KHEM PRASAD SHARMA RESIDENT OFF KASARJ LINE
AMGURI TOWN P.O- AMGURI PINCODE- 785680 DISTRICT- SIVASAGAR
72: KAMAL THAPA
S/O- LATE TIL BAHADUR THAPA RESIDENT OF JOYSARAR
JUNAKI NAGAR P.O- RUDRASAGAR PINCODE- 785640 DISTRICT-
SIVASAGAR.
73: SRIMATI MONIKA PHUKAN
W/O- SRI RANJAN BORGOHAIN RESIDENT OF VILLAGE- PHULPANICHIGA
P.O- PHULPANICHIGA PINCODE- 785683 DISTRICT- SIVASAGAR
74: SRIMATI BHARTI BEZARUAH
W/O- SRI BORMANDA BEZARUAH RESIDENT OF NAZIRA TOWN
P.O- NAZIRA DISTRICT- SIVASAGAR
75: MUNINDRA BORGOHAIN
SON OF SRI GOPAL BORGOHAIN RESIDENT OF MECHAGAR
DIMOWKINER P.O- AMKATIA DISTRICT- SIVASAGAR
76: SRIMATI DIPAMOI CHUTIA
W/O- SRI NRIPENDRA NARAYAN CHUTIA RESIDENT OF MECHAGAR
DIMOWKINER P.O- AMKATIA PINCODE- 785697 DISTRICT- SIVASAGAR
77: RAMIZ ALI
S/O- HUSSAIN ALI RESIDENT OF VILL- DA-DHARA
P.O- PALENGI P.S- DEMOW DIST. SIVASAGAR ASSAM PIN- 785640.
78: BANU RAHMAN
C/O- ABDUL GAFFAR REDIDENT OF VILL- MEZENGA
DIST. SIVASAGAR ASSAM PIN- 785640
79: RAJESH DUTTA
C/O- SUNIL DUTTA RESIDENT OF VILL- HABIRAM BORA PATH
DIST- SIVASAGAR ASSAM PIN- 785640
80: DHANESWARI BASFOR
C/O- BOLOW BASFOR RESIDENT OF VILL- SIMALUGURI
DIST- SIVASAGAR ASSAM
81: RAGLU RAMU
C/O- RAGLU KANAYA RESIDENT OF VILL- DA- DHARA
P.O- PALENGI P.S.- DEMOW DIST. SIVASAGAR ASSAM PIN- 785640
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82: ROFIKUL ROHMAN
C/O- ROYAL ROHMAN RESIDENT OF VILL- THOWRA BAMUN BARI
P.O- RAJMAI P.S- DEMOW DIST. SIVASAGAR ASSAM. PIN- 785672.
83: ROBIUL ISLAM
C/O- NAZRU ISLAM RESIDENT OF VILL- THANAMUKH
DIST. SIVASAGAR ASSAM PIN- 785640
84: MUSLIMA BEGUM
C/O- ROYAL ROHMAN RESIDENT OF VILL- THOWRA BAMUN BARI
P.O- RAJMAI P.S.- DEMOW DIST. SIVASAGAR ASSAM PIN- 785672.
85: KUSHAL KUMAR DAS
S/O- SRI HARENDRA NATH DAS RESIDENT OF VILL RONGPUR
P.O.DHULIPARA PIN- 785640 DIST. SIVASAGAR ASSAM
86: MINTU BAYAN
SON OF PADMA BAYAN RESIDENT OF AMLAPATTY P.O- SIVSAGAR
WARD NO. 9 IN THE DISTRICT OF SIVASAGAR PIN- 785640
VERSUS
1: THE STATE OF ASSAM AND 4 ORS REP. BY THE PRINCIPAL SECRETARY
TO THE GOVT OF ASAM HEALTH AND FAMILY WELFARE (A) DEPTT.
DISPUR GUWAHATI-781006 ASSAM
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM HEALTH AND
FAMILY WELFARE (A) DEPARTMENT DISPUR GUWAHATI - 781006 ASSAM.
3:THE DIRECTOR HEALTH SERVICES
HENGRABARI GUWAHATI - 781036 KAMRUP (M) ASSAM.
4:THE JOINT DIRECTOR HEALTH SERVICES
SIVASAGAR GUWAHATI - 781036 KAMRUP (M) ASSAM.
5:THE SCREENING COMMITTEE REPRESENTED BY THE CHAIRMAN
(ADDITIONAL DIRECTOR OF HEALTH SERVICES) HANGRABARI
GUWAHATI- 36
Linked Case : WA/31/2024
1: SUBRATA SAHA AND 14 ORS.
S/O LATE SUKUMAR SAHA RESIDENT OF VILLAGE GOALTULI
PO PS AND DIST GOALPARA ASSAM 783101
2: DHIRAJ CHANDRA GHOSH
S/O- LT. ATUL CHANDRA GHOSH VILL- BELTOLA PO- BALADMARI
P.S- GOALPARAPIN- 783384 DIST- GOALPARA
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2023:GAU-AS:11785-DB
3: SUBRATA GHOSH
S/O- LATE HARAKANTA GHOSH VILL-GOALTULI PO
PS ANDD IST- GOALPARA PIN- 783101
4: MRINAL KANTI DEY
S/O- LT. HITESH DEY VILL- ABHAYAPURI
PO- ABHAYAPURI P.S- ABHYAPURI PIN- 783384 DIST- BONGAIGAON
5: SUMIT GHOSH
S/O- NAGEN CH. GHOSH VILL- GOALTULI PO- GOALPARA
P.S-GOALPARAPIN- 783101 DIST- GOALPARA
6: INDRA MOHAN ROY
S/O- LT. HIRULAL ROY VILL- BAPUJINAGAR PO-BALADMARI
P.S-GOALPARAPIN- 783121 DIST- GOALPARA
7: MAHADEV DAS
S/O- LATE HIRULAL ROY VILL- BARBHETA
P.O.-BARBHETA P.S.- KHARMUZA DIST.-GOALPARA PIN- 783101
8: DEBAJIT BARMAN
S/O- ANIL BARMAN VILL-GOALTULI
PO- GOALPARA P.S- GOALPARA PIN- 783101 DIST-GOALPARA
9: DIPANKAR GHOSH
S/O- LT. PARESH CH. GHOSH VILL- GOALTULI
PO- GOALPARA PIN- 783101 DIST-GOALPARA
10: UJJAL CHOUDHURY
S/O- LATE KARUNA CHOUDHURY
BILASIPARA DIST-DHUBRI
11: ABDUL FARHAD
S/O- ABDUL KADDUS VILL- KHUDRAFALADI
PO- BHOGDIA PIN- 781305 DIST-BARPETA
12: JAMANUR RAHMAN
S/O- ABDUL LATIF VILL- KUKARPAR
PO- KHONGRA PIN- 781305 DIST-BARPETA
13: JALAL KHAN
S/O- MILAN KHAN VILL- KHUDRAFALADI
PO- BYASKUCHI PIN- 781307 DIST-BARPETA
14: ABDUL NAJRUL
S/O- ABDUL KADDUS VILL- KHUDRAFALADI
PO- BHOGDIA PIN- 781305 DIST-BARPETA
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2023:GAU-AS:11785-DB
15: RAHUL AMIN
S/O- MIACHAN ALI VILL- KHUDRAFALADI
PO- BHOGDIA PIN- 781305 DIST-BARPETA
VERSUS
1: THE STATE OF ASSAM AND 4 ORS.REPRESENTED BY THE PRINCIPAL
SECRETARY TO THE GOVERNMENT OF ASSAM HEALTH AND FAMILY
WELFARE (A) DEPARTMENT DISPUR GUWAHATI- - 781006 ASSAM.
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM HEALTH AND
FAMILY WELFARE (A) DEPARTMENT DISPUR GUWAHATI- - 781006 ASSAM.
3:THE DIRECTOR OF HEALTH SERVICES HENGRABARI
GUWAHATI- - 781036 KAMRUP (M) ASSAM.
4:THE JOINT DIRECTOR OF HEALTH SERVICES
GOALPARA GUWAHATI- - 781036 KAMRUP (M) ASSAM.
5:THE SCREENING COMMITTEE REPRESENTED BY THE CHAIRMAN
(ADDITIONAL DIRECTOR OF HEALTH SERVICES) HANGRABARI
GUWAHATI- 36
Linked Case : WA/453/2023
1: JAYANTA HAZARIKA AND 19 ORS
S/O. LT. BISHNU HAZARIKA R/O. CHIRANG CHAPORI
P.O. DIBRUGARH DIST. DIBRUGARH-786001.
2: BASISHTHA KALITA
S/O. LT. DHARANI DHAR KALITA
R/O. VILL. AND P.O. LAWPARA DIST. NALBARI-781126.
3: MANAB JYOTI BAGLARI
S/O. SRI SUNANDA BAGLARI R/O. ROWMARI KACHARI GAON
P.O. BEHEATING DIBRUGARH-786004.
4: MILON DEKA
S/O. SRI BHABEN DEKA R/O. GRAHAM BAZAR
P.O. GRAHAMBAZAR DIBRUGARH-786001.
5: RAJESWAR DEKA
S/O. SRI BHABEN DEKA R/O. GRAHAM BAZAR
BERRY WHITE COLONY DIBRUGARH-786001.
6: SEEMA BARUAH KHOUND
C/O. PUSPA BARUAH R/O. DIBRUJAN
P.O. JALAN NAGAR DIBRUGARH-786005.
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2023:GAU-AS:11785-DB
7: TRAILUKYA GOGOI
S/O. LT. BIREN GOGOI R/O. 2 NO. GHURANIA GAON
P.O. TINGKHONG DIBRUGARH-786612.
8: TRALOKYA SONOWAL
S/O. LT. GAJEN SONOWAL R/O. MANCOTTA TEPOR GAON
P.O. MANCOTTA DIBRUAGARH-786003.
9: ANUP GOGOI
S/O. LT. ARUN GOGOI R/O. BARPATHAR KONWARGAON
P.O. BEHEATING TINIALI DIBRUGARH-786004.
10: SRIMATI BANDANA RAO
W/O. SRI ROBIN RAO R/O. KHALIHAMARI
RED CROSS ROAD DIBRUGARH-786001.
11: KALYAN GOGOI
S/O. ARUN CH. GOGOI R/O. BORPATHER KONWAR GAON
P.O. BEHEATING TINIALI DIBRUGARH.
12: NABA JYOTI GOGOI
S/O. SRI KUMUD CH. GOGOI R/O. NATUN TAKELA GAON
P.O. MOHANAGHAT DIBRUGARH.
13: ABHIJIT DAS
S/O. SRI ARABINDA DAS R/O. MANCOTTA TOMTOMTULLA
HATIMURA P.O. MANCOTTA DIBRUGARH.
14: MANUJ BARUAH
S/O. SRI LALIT BARUAH R/O. LAPETKATA KACHARI GAON
P.O. BARBARUAH DIBRUGARH.
15: DULEN SONOWAL
S/O. LT. MEGHA SONOWAL R/O. LEPATKATTA KACHARI GAON
P.O. BARBARUAH DIBRUGARH.
16: HARI NARAYAN SAIKIA
S/O. SRI BOKUL SAIKIA R/O. KHOWANG ATHASARI GAON
P.O. KHOWANG GHAT DIBRUGARH.
17: ASHIM RAJKHUWA
S/O. SRI TARUN RAJKHUWA R/O. DIMOGURI GAON
P.O. LAIPULI TINSUKIA.
18: DILIP GOGOI
S/O. SRI DIMBESWAR GOGOI R/O. KADAM BAGAN GAON
P.O. KADAM LAKHIMPUR.
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19: DIPJYOTI GOGOI
S/O. SRI RUHINI GOGOI R/O. NIZ MANCOTTA BOIRAGIMOTH
P.O. BOIRAGIMOTH DIBRUGARH.
20: MOHAN SONOWAL
S/O. SRI MONESWAR SONOWAL R/O. JOKAI KALIONI
GAON KHAMTI GHAT DIBRUGARH.
VERSUS
1: THE STATE OF ASSAM ANDN 4 ORS. REP. BY THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM HEALTH ANF FAMILY WELFARE (A) DEPTT.
DISPUR GUWAHATI-781006 ASSAM.
2:THE SECRETARY TO THE GOVT. OF ASSAM HEALTH AND FAMILY
WELFARE (A) DEPTT. DISPUR GUWAHATI-781006 ASSAM.
3:THE DIRECTOR OF HEALTH SERVICES
HENGRABARI GUWAHATI-781036 KAMRUP (M) ASSAM.
4:THE JOINT DIRECTOR OF HEALTH SERVICES
DIBRUGARH GUWAHATI-781036 ASSAM.
5:THE SCREENING COMMITTEE REP. BY THE CHAIRMAN (ADDL.
DIRECTOR OF HEALTH SERVICES) HANGRABARI GUWAHATI-36.
For the Appellant(s) : Mr. M. Goswami, Sr. Advocate (through video-
conferencing), assisted by Mr. R. Singha, Advocate in Writ
Appeal No.429/2023 and in Writ Appeal No.428/2023.
: Mr. R. Sarma, Sr. Advocate, assisted by Mr. D. Deka,
Advocate in Writ Appeal No.453/2023.
: Mr. H. Betala, Advocate in Writ Appeal No.31/2024.
: Mr. A. Dakh, Sr. Advocate (through video-conferencing),
assisted by Mr. H. Ahmed, Advocate in Writ Appeal
No.144/2024.
For the Respondent(s) : Mr. B. Gogoi, Additional Advocate General, Assam and
Standing Counsel, Health Department.
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2023:GAU-AS:11785-DB
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
05.01.2026
(Ashutosh Kumar, CJ)
Arguments heard.
Judgment reserved.
JUDGE CHIEF JUSTICE
Mukut
Comparing Assistant
