Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Lombit Konwar And 16 Ors vs The State Of Assam And 4 Ors. Rep. By The ...
2026 Latest Caselaw 4 Gua

Citation : 2026 Latest Caselaw 4 Gua
Judgement Date : 5 January, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Lombit Konwar And 16 Ors vs The State Of Assam And 4 Ors. Rep. By The ... on 5 January, 2026

                                                                  Page No.# 1/17

GAHC010254692023




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/429/2023

         1: LOMBIT KONWAR AND 16 ORS.
         S/O. SRI NUMAL KONWAR, R/O. JAMIRAH GOHAIN GAON,
         P.O. BEHEATING, DIBRUGARH.

         2: MUJIBUR RAHMAN
         S/O. APSER RAHMAN VILL. 2 NO. BHARGAJ
         P.O. DEHING TIHAN P.S. DEMOW SIVASAGAR-786571.

         3: GOJEN SAIKIA
         S/O. LT. BIRAN SAIKIA R/O. KONWARI GAON
         P.O. KONWARIGAON DIBRUGARH-786615.

         4: JYOTIMONI BARUAH
         W/O. BAPUTI BARUAH R/O. MANCOTTAK ACHARIBARI
         P.O. MANCOTTA DIBRUGARH-786003.

         5: LOPU SONOWAL
         S/O. BINU SONOWAL R/O. NO.1 CHARAIBAHI GAON
         P.O. KOLOWLAWA P.S. KHOWANG DIBRUGARH-785676.

         6: MRIDUL BARUAH
         S/O. LT. ANARAM BARUAH R/O. JAJALI HABI GAON
         P.O. BANAMALI P.S. KAKATIBARI SIVASAGAR-785689.

         7: RAJIB GOGOI
         S/O. LT. JAYKANTA GOGOI R/O. JAMIRAH KAPOW GAON
         P.O. DHAMALGAON DIBRUGARH PIN-786004.

         8: SRIMATI REKHAMONI BAGREE
         D/O. LT. ROBIN BAGREE R/O. MANCOTTA TEPOR GAON
         P.O. MANCOTTA DISBRUGARH-786003.

         9: TAPAN DEKA
         S/O. SRI BANESWAR DEKA R/O. PARBATIA ROAD
                                                         Page No.# 2/17

TINSUKIA P.S. AND DIST. TINSUKIA-786125.

10: TRALYA BORAH
S/O. SRI DAYANANDA BORAH R/O. BHATI NAMDANG VILL.
P.O. CHAHARIKATA DIBRUGARH-785676.

11: CHANDAN CHETRY
S/O. SRI SHYAM CHETRY R/O. CHOWKIDINGEE
UDAYPUR P.O.- C.R. BUILDING DIBRUGARH 786003.

12: BIJOY CH. DAS
S/O. SRI NAREN CH. DAS R/O. GRAHAM BAZAR
P.O. GRAHAM BAZAR DIBRUGARH-786001.

13: SRIMATI RITUMONI KALITA BORA
W/O. SRI KULA BORA R/O. BERRY WHITE COLONY
 P.O. AND DIST. DIBRUGARH.

14: GULAP HAZARIKA
S/O. LT. JITRAM HAZARIKA R/O. MESLOW GAON
P.O. MESLOW DIBRUGARH.

15: SRIMATI OMSHREE KALITA
D/O. SRI NALIN KALITA R/O. LATHA GAON
P.O. DERGAON GOLAGHAT.

16: HITENDRA BHARALI
S/O. SRI ROMESH CH. BHARALI R/O. CHABUWA D WARD
P.O. CHABUR DIBRUGARH.

17: TUTU SONOWAL
S/O. LT. PRAFULLA SONOWAL R/O. ROWMARI KACHARI GAON
P.O. BEHEATING TINIALI DIBRUGARH

            VERSUS

1: THE STATE OF ASSAM AND 4 ORS. REP. BY THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM, HEALTH AND FAMILY WELFARE (A) DEPTT.,
DISPUR, GUWAHATI-781006, ASSAM.

2:THE SECRETARY TO THE GOVERNMENT OF ASSAM HEALTH AND
FAMILY WELFARE (A) DEPTT. DISPUR GUWAHATI-781006 ASSAM.

3:THE DIRECTOR OF HEALTH SERVICES
HENGRABARI GUWAHATI-781036 KAMRUP (M) ASSAM.

4:THE JOINT DIRECTOR OF HEALTH SERVICES
DIBRUGARH GUWAHATI-781036 ASSAM.
                                                        Page No.# 3/17

5:THE SCREENING COMMITTEE REP. BY THE CHAIRMAN (ADDL.
DIRECTOR OF HEALTH SERVICES) HANGRABARI GUWAHATI-36

Linked Case : WA/428/2023

1: NARAYAN PRASAD RABHA AND 16 ORS
S/O- LATE RAMCHANDRA PRASAD RABHA VILL- MATIA
PO- MATIA PIN- 783125 DIST- GOALPARA.

2: UTPAL JYOTI KALITA
S/O- BASUDHAR KALITA VILL- SUTERKUCHI
P.O.- PINGALESHWAR DIST.- KAMRUP.

3: JYOTI PRAKASH BARUAH
S/O- GIRISH CH. BARUAH VILL- BORAH TOLAHAJO
P.O.-HAJO PIN- 781102

4: KALYAN DAS
S/O- LATE PRANESWAR DAS VILL- BANIAPARA
PO- GOALPARA PIN- 783101 DIST- GOALPARA

5: DINANATH RAJBHAR
S/O- LATE SARJU PD. RAJBHAR VILL- SHASTRINAGAR
PO- GOALPARA PIN- 783121 DIST- GOALPARA

6: RASHIDUL ALOM
S/O- AKKASH ALI VILL- KHUDRAFALADI
PIN- 781305 PO- BHOGDIA DIST-BARPETA

7: MINA RABI DAS
S/O- LATE SUMER RABI DAS VILL- SHASTRINAGAR
PO- GOALPARA PIN- 783121 DIST-GOALPARA

8: RAMEN DAS
S/O- LT. HARI DAS VILL- BARSIBHANI
PO- BAGHMARA BAZAR P.S- BARPETAPIN- 783101 DIST- BARPETA

9: JOY PRAKASH RABI DAS
S/O- LT. SUMER RABI DAS VILL- SHASTRINAGAR
PO-BALADMARI P.S-GOALPARA PIN- 783121DIST- GOALPARA.

10: JEET DAS
S/O- KARTIK DAS VILL- NARSHINGBARI
PO-GOALPARA P.S-GOALPARA PIN- 783121 DIST- GOALPARA

11: PABAN PATHAK
S/O- RATNESWAR PATHAK VILL- NAGAON COLLEGE ROAD
                                                              Page No.# 4/17

PO- NAGAON P.S- NAGAONPIN- 781311 DIST- BARPETA

12: SANKAR DEY
S/O- RATAN DEY VILL- J.N. ROADPO
PS ANDDIST- GOALPARA PIN- 783101

13: SHOBHAN KUMAR NATH
S/O- TIKAL CH. NATH VILL-GAROBHATKHAWA
PO- BHAGBWAN PIN- 783129DIST- GOALPARA

14: KANAK CH. GHOSH
S/O LT. ANIL CH. GHOSH VILL.- GOALTULI
P.O.- GOALPARA P.S.- GOALPARA PIN- 783101 DIST.- GOALPARA.

15: SANKAR RABI DAS
S/O LT. SUMER RABI DAS VILL.- SHASTRINAGAR
P.O.- BALADMARI P.S.- GOALPARA PIN- 783121 DIST.- GOALPARA.

16: DHANJIT DAS
S/O LT. GOBARDHAN DAS VILL.- GANAK KUCHI
P.O.- BARPETA P.S.- BARPETA PIN- 781301 DIST.- BARPETA.

17: DHIRAJ RABHA
S/O LT. PHUKAN RABHA VILL.- BAPUJINAGAR P.O.- BALADMARI
P.S.- GOALPARA PIN- 783121 DIST.- GOALPARA.

               VERSUS

1: THE STATE OF ASSAM AND 4 ORS (A) REPRESENTED BY THE PRINCIPAL
SECRETARY TO THE GOVERNMENT OF ASSAM HEALTH AND FAMILY
WELFARE (A) DEPARTMENT DISPUR GUWAHATI- - 781006 ASSAM.

2:THE SECRETARY TO THE GOVERNMENT OF ASSAM HEALTH AND
FAMILY WELFARE (A) DEPARTMENT DISPUR GUWAHATI- - 781006 ASSAM.

3:THE DIRECTOR OF HEALTH SERVICES
HENGRABARI GUWAHATI- - 781036 KAMRUP (M) ASSAM.

4:THE JOINT DIRECTOR OF HEALTH SERVICES
GOALPARA ASSAM.

5:THE SCREENING COMMITTEE REPRESENTED BY THE CHAIRMAN
(ADDITIONAL DIRECTOR OF HEALTH SERVICES) HANGRABARI
GUWAHATI- 36

Linked Case : WA/144/2024

PRADIP BORGOHAIN AND 85 ORS
                                                           Page No.# 5/17

SON OF LATE UMA KANTA BORGOHAIN RESIDENT OF NAMDANG GOHAIN
GAON P.O- KUMURAJAN P.S- GAURISAGAR DISTRICT SIVASAGAR PIN -
785664.

2: TRIDIP BARUAH
SON OF SRI SUCHIL BARUAH RESIDENT OF NAZIRA RAJAPOOL HANDIQUE
GAON P.O- RAJAPOL. P.S- NAZIRA DISTRICT SIVASAGAR PIN - 785685.

3: BISWA NARAYAN DUTTA
SON OF SRI RAMESWAR DUTTA RESIDENT OF VILL AND
P.O- JOYRAPAR PS AND DISTRICT SIVASAGAR PIN - 785697.

4: KESHA GOGOI
SON OF SRI GANGADHAR GOGOI RESIDENT OF VILL- BANGMUKH
HANDIQUE P.O- JOYRAPAR P.S AND DISTRICT SIVASAGAR PIN - 785640.

5: PHANIDHAR GOGOI
SON OF SRI BUDHESWAR GOGOI RESIDENT OF BANMUKH HANDIQUE
GAON P.O- JAYAPAR P.S AND DISTRICT SIVASAGAR PIN - 785640.

6: BIMAN BARUAH
SON OF ATUL BARUAH RESIDENT OF RAJAPOOL HANDIQUE GAON
P.O RAJAPOOL P.S- NAZIRA DISTRICT SIVASAGAR PIN - 785685

7: RUHINI BURAGOHAIN
SON OF NAGEN BURAGOHAIN RESIDENT OF VILL- BOKATA KHAMUN
GAON P.O- KHAMUN P.S- NEMUGURI DISTRICT SIVASAGAR PIN - 785697.

8: SUMANTA BARUAH
SON OF DAMODAR BARUAH RESIDENT OF VILL- CHAWDANG GAON
P.S- CHEREKAPARA P.O- KUJHIBALI DISTRICT SIVASAGAR PIN - 785701.

9: PRANAB BORGOHAIN
SON OF SRI RAMKANTA BORGOHAIN RESIDENT OF VILL- MECHAGAR
AMKOTIA DEMOW KINAR P.O- AMKOTIA P.S- NAZIRA DISTRICT
SIVASAGAR PIN - 785640.

10: PRAKASH GOGOI
SON OF SRI PURNANANDA GOOGI RESIDENT OF VILL- BETBARI
LUTHURI CHETIA P.O- MITHA PUKHURI P.S AND DISTRICT SIVASAGAR.

11: BINOD GOGOI
SON OF BHOGESWAR GOGOI RESIDENT OF VILL- MOTIACHIGA KONWAR
GAON P.O- RAJMOU P.S- NAZIRA DISTRICT SIVASAGAR PIN - 785685.

12: RUPAM GOGOI
SON OF RADHA GOGOI RESIDENT OF VILLAGE LEZAI GAON
P.O- NOHAT P.S - DEMOW DISTRICT SIVASAGAR PIN - 785662.
                                                           Page No.# 6/17

13: DHANIRAM CHETIA
SON OF PADU CHETIA RESIDENT OF VILLAGE RAJAPOOL HANDIQUE
GAON P.O- RAJAPOOL P.S - NAZIRA DISTRICT SIVASAGAR PIN - 785685.

14: PARTHA PRATIM PHUKAN
SON OF TIKHESWAR PHUKON RESIDENT OF VILLAGE BHADHARA
P.O-KHELUA P.S-SIVASAGAR DISTRICT SIVASAGAR PIN - 785701

15: PRANATI PHUKAN
DAUGHTER OFSRI BISHNU RAM PHUKAN RESIDENT OF VILLAGE- RIRIA
P.O- DEMOWMUKH P.S- SIVASAGAR DISTRICT- SIVASAGAR PIN - 785663.

16: INAJATDDIN AHMED
SON OF LT. NIZAMATUDDIN AHMED RESIDENT OF VILLAGE RIRIA
P.O- DEMOW MUKH P.S AND DIST -SIVASAGAR PIN - 785663.

17: NABAJYOTI GOGOI
SON OF CHANDRA KANTA GOGOI RESIDENT OF VILLAGE BOKATA
KHAMUN GAON P.S- NEMUGURI DISTRICT- SIVASAGAR PIN - 785697.

18: SUROP BORGOHAIN
SON OF SONDHAR BORGOHAIN RESIDENT OF P.O- KAMURAJAN
P.S-JOYSAGAR DISTRICT SIVASAGAR PIN - 785664.

19: RUPAM DUTTA
SON OF DEBAJYOTI DUTTA RESIDENT OF VILLAGE DICIAN GAON
P.O- DHULIAPAR P.S-JOYSAGAR DISTRICT SIVASAGR PIN - 785640

20: MINTU SAIKIA
SON OF PRADIP SAIKIA RESIDENT OF P.O- AMGURI
P.S-AMGURI DISTRICT SIVASAGAR PIN - 785680.

21: ANUP DUTTA
SON OF KAMAL DATTA RESIDENT OF VILLAGE DEMOW
P.O- DEMOW P.S-DEMOW DISTRICT SIVASAGAR PIN - 785662.

22: KICHYUT BARUAH
SON OF AMAL BARUAH RESIDENT OF RESIDENT OF JOYSAGAR MEDICAL
COLONY P.S- JOYSAGAR DISTRICT- SIVASAGAR PINCODE- 785640.

23: EKANTA DUTTA
SON OF DEBA DUTTA RESIDENT OF JOYSAGAR MEDICAL COLONY
P.S- JOYSAGAR DISTRICT- SIVASAGAR PINCODE- 785640.

24: RUKHESWAR GOGOI
SON OF MOHENDRA GOGOI RESIDENT OF VILLAGE CHETIA KOIBARTTA
P.O- MITHAPUKHURI DISTRICT SIVASAGR PIN - 785697.
                                                           Page No.# 7/17

25: PABITRA GOGOI
SON OF DIMBESWAR GOGOI RESIDENT OF VILLAGE METEKA
KUSHUNAGAR P.O- METEKA P.S-SIVASAGAR DISTRICT SIVASAGAR
PIN - 785640.

26: KANCHAN KUMER DEHINGIA
SON OF TUPIDHAR DEHINGIA RESIDENT OF VILLAGE CHERKAPAR
KHELUA GAON P.O- CHEREKIPAR IN THE DISTRICT OF SIVASAGAR
PIN- 785640.

27: MANAKH KONWAR
SON OF BHUBAN KONWAR RESIDENT OF VILLAGE MECHAGAR
BURAGOHAIN GAON P.O- MECHAGARH P.S.- NAZIRA IN THE DISTRICT OF
SIVASAGAR PIN- 785685.

28: MONI BORA
DAUGHTER OF BROJEN BORA RESIDENT OF VILLAGE BOHUABARI
P.O- BAMRAJABARI IN THE DISTRICT OF SIVASAGAR PIN- 785671.

29: SHIMA GOGOI
SON OF LATE THUKESHWOR GOGOI RESIDENT OF VILLAGE DIBRUAL
P.O- BORBORUAH IN THE DISTRICT OF SIVASAGAR PIN- 785640.

30: SANTANU BORGOHAIN
SON OF LATE GUBIN CHANDRA BORGOHAIN RESIDENT OF
P.O- AMKATIA P.S- NAZIRA IN THE DISTRICT OF SIVASAGAR PIN- 785605.

31: MRIDUSMITA SHARMA
WIFE OF JADOV CH SHARMA RESIDENT OF VILLAGE KALOO GAON
P.O- KALOO GAON IN THE DISTRICT OF SIVASAGAR PIN- 785666.

32: PURNIMA DUTTA
WIFE OF MUKUT DUTTA RESIDENT OF VILLAGE PAHI GAON
P.O- HOLOGURI IN THE DISTRICT OF SIVASAGAR PIN- 785664.

33: MOMI GOGOI
DAUGHTER OF LATE BUPARAM GOGOI RESIDENT OF VILLAGE
NIMAIJAAN GAON P.O- BHADHARA IN THE DISTRICT OF SIVASAGAR PIN-
785640.

34: DAMBARU DEHINGIA
SON OF LATE GANESH DEHINGIA RESIDENT OF VILLAGE- NITAI PUKHURI
KONWAR GAON P.O- NITAI PUKHURI P.S- DEMOW IN THE DISTRICT OF
SIVASAGAR PIN- 785671.

35: JUMI KONWAR GOGOI
WIFE OF MRIDUL KUMAR GOGOI RESIDENT OF VILLAGE- ROGHURIGURI
P.O-BHADHARA P.S- SIVASAGAR IN THE DISTRICT OF SIVASAGAR PIN-
                                                        Page No.# 8/17

785640.

36: BHASKAR PHUKAN
SON OF LATE BHABESH PHUKAN RESIDENT OF NAHARKOTIA MILAN
NAGAR P.O- NAHARKOTIA PINCODE- 786610

37: GIRIN DEHINGIA
SON OF PUNESHOWAR DEHINGIA RESIDENT OF VILLAGE- DHYAN
DEHINGIA GAON P.O- PALENGI P.S- DEMOW IN THE DISTRICT OF
SIVASAGAR PIN- 785671.

38: MEDINI MOHAN GOGOI
SON OF DURGESHWAR GOGOI RESIDENT OF SONARI TOWN NAHARALI
WARD NO. 13 PO AND PS SONARI IN THE DISTRICT OF SIVASAGAR PIN-
785690.

39: SHANTU BURAGOHAIN
SON OF LATE NUMAL CHANDRA BURAGOHAIN RESIDENT OF VILLAGE-
SUNPURA GOHAIN GAON P.O- PANIBIL IN THE DISTRICT OF SIVASAGAR
PIN- 785685.

40: TRILOKYA DEKA
SON OF HALIRAM DEKA RESIDENT OF JOYSAGAR MEDICAL COLONY
P.S- JOYSAGAR DISTRICT- SIVASAGAR PINCODE- 785640.

41: TOFIKUR RAHMAN
SON OF LATE SORIFUR RAHMAN RESIDENT OF VILLAGE- MOHAN GAON
P.O- MONMOHAN GAON P.S- SONARI IN THE DISTRICT OF SIVASAGAR PIN-
785689.

42: LUHIT CHETIA
SON OF SRI MUNIN CHETIA RESIDENT OF VILLAGE- CHEREKAPAR
KHELUA P.O-CHEREKAPAR IN THE DISTRICT OF SIVASAGAR PIN- 785640.

43: PALLAB CHETIA
SON OF SRI SARBESHWAR CHETIA RESIDENT OF VILLAGE- BHATIAPAR
P.O- BHATIAPARA DISTRICT- SIVASAGAR PINCODE- 785667

44: MONJIT RABHA
SON OF LATE RUPESHWAR RABHA RESIDENT OF VILLAGE- BORBHETA
CHEUNI GAON P.O- BORBHETA PINCODE- 785004 DISTRICT- SIVASAGAR.

45: PANKAJ BURAGOHAIN
SON OF SRI ATUL BURAGOHAIN RESIDENT OF VILLAGE- MEEHAGORH
AMKOTIA GAON P.O- AMKOTIA P.S- NAZIRA IN THE DISTRICT OF
SIVASAGAR PIN- 785668.

46: DIPANKAR CHIRING
                                                          Page No.# 9/17

SON OF SRI DIPAK CHIRING RESIDENT OF BETBARI NO. 2 KONWAR P.O-
BETBARI PINCODE- 785640 DISTRICT- SIVASAGAR.

47: JITEN PHUKAN
SON OF LATE NILA KANTA PHUKAN RESIDENT OF VILLAGE- PANBECHA
P.O- BETTENA DISTRICT- SIVASAGAR.

48: SRIMATI MINASHI MILL
WIFE OF SRI DARSHAN MILI RESIDENT OF CHANIMORA
P.O- CHANIMORA PINCODE- 785640 DISTRICT- SIVASAGAR.

49: INDESHWAR PANING
SON OF LATE ANANTA RAM PANING RESIDENT OF VILLAGE- BORRPAK
P.O-MACHKHOWA PINCODE- 787058 DISTRICT- DHEMAJI.

50: BIPIN DOWARAH
SON OF LATE CHENERAM DOWARAH RESIDENT OF PALINGI DHYAN GAON
P.O- PALINGI PINCODE- 785672 DISTRICT- SIVASAGAR.

51: MULU AHMED
SON OF LATE HABIJUDDIN AHMED RESIDENT OF VILLAGE- DEMOW
DEHAJAN TINI ALI P.O- DEMOW PINCODE- 785662 DISTRICT- SIVASAGAR.

52: RABDULLA ALI
SON OF AFSU ALI RESIDENT OF VILLAGE- - 2 NO. BHATGAJ
P.O- DIHING THANA PINCODE- 785640 DISTRICT- SIVASAGAR.

53: PAPU YADAV
SON OF SRI BABUL YADAV RESIDENT OF VILLAGE- DEMOW
P.O- DEMOW PINCODE- 785662 DISTRICT- SIVASAGAR.

54: SRIMATI CHAMPA BORA CHIRING
WIFE OF SRI PADUM CHIRING RESIDENT OF BETNBARI NO. 2 KONWAR
GAON P.O- MITHAPUKHURI PINCODE- 785640 DISTRICT- SIVASAGAR.

55: SRIMATI JUNMONI CHETIA CHANGMAI
WIFE OF SRI PROBHAT CHANGMAI RESIDENT OF BETBARI BORPATRA
GAON P.O MITHAPUKHURI PINCODE- 785640 DISTRICT- SIVASAGAR.

56: SRIMATI NAYANMONI KHANIKAR
WIFE OF SRI RATUL HIRA BARUAH RESIDENT OF VILLAGE- AMGURI
P.O- MORANHAT P.O- MORANHAT PINCODE- 785670 DISTRICT- SIVASAGAR.

57: SRIMATI MONJU BORPATRAGOHAIN
DAUGHTER OF SRI ROMEN CHANDRA PATAR RESIDENT OF HASHCHARA
RAILING CHUTIA GAON P.O- HAHCHARA KUJIBALI DISTRICT- SIVASAGAR.

58: SRIMNATI HEMASHREE BORO
                                                         Page No.# 10/17

WIFE OF SRI BUHWISAT BASUMATARY RESIDENT OF DHUPGIRI
P.O- SASTRAPARA PINCODE- 784510 DISTRICT- UDALGURI.

59: AHIDUR RAHMAN
SON OF SRI MOFIJUR RAHMAN RESIDENT OF VILLAGE- SORAGURI
P.O- DIKHOWMUKH PINCODE- 785664 DISTRICT- SIVASAGAR

60: SUMIT KUMAR BORAH
SON OF SRI TARA NATH BORAH RESIDENT OF SONARI TOWN
WARD NO.11 NEAR ASTC BUS STAND P.O- SONARI PINCODE- 785690
DISTRICT- SIVASAGAR.

61: SRIMATI GIRIMONI CHETIA GOGOI
WIFE OF SRI TRAILUKYA GOGOI RESIDENT OF RANGUR NAGAR
P.O- SIVASAGAR P.S- SIVASAGAR PINCODE- 785640 DISTRICT- SIVASAGAR.

62: MRIDUL DUTTA
SON OF SRI DILIP DUTTA RESIDENT OF VILLAGE- PALANGI DHYAN GAON
P.O- PALINGI P.S- SIVASAGAR PINCODE- 785672 DISTRICT- SIVASAGAR

63: NAJIBUR RAHMAN
SON OF SRI MUJIBOR RAHMAN RESIDENT OF PALINGI DHYAN GAON
P.O- PALINGI PINCODE- 785672 DISTRICT- SIVASAGAR.

64: DIJEN HAZARIKA
SON OF- LATE BHUBAN HAZARIKA RESIDENT OF VILLAGE- BHAT GAZ
GAON PINCODE- 785671 DISTRICT- SIVASAGAR ASSAM.

65: UTTAM DEHINGIA
SON OF LATE GOKUL DEHINGIA RESIDENT OF- DEMOW EKARANI GRAND
P.O AND P.S- DEMOW PINCODE- 785662 DISTRICT- SIVASAGAR ASSAM.

66: ARUP JYOTI DUTTA
SON OF SRI ANANDA DUTTA RESIDENT OF VILLAGE- BANDARMARI GAON
PINCODE- 785662 DISTRICT- SIVASAGAR.

67: DIGANTA GOGOI
SON OF LATE NOBIN GOGOI RESIDENT OF - DEMOW MILAN NAGAR
P.O AND P.O- DEMOW PINCODE- 785662 DISTRICT- SIVASAGAR.

68: BIKASH GOGOI
SON OF SRI JIBESHWAR GOGOI RESIDENT OF VILLAGE- NIMAIJAN
P.O- BHADHARA PINCODE- 785640 DISTRICT- SIVASAGAR

69: SRIMATI MAMONI BHATTACHARYYA
WIFE OF SRI BIKASH BHATTACHARYYA RESIDENT OF- NEW AMALAPATTY
P.O- SIVASAGAR PINCODE- 785604 DISTRICT- SIVASAGAR
                                                          Page No.# 11/17

70: BABY PHUKAN
DAUGHTER OF LATE BHUDESHWAR PHUKAN RESIDENT OF BETBARI DAW
GAON P.O- MITHAPUKHURI PINCODE- 785640 DISTRICT- SIVASAGAR.

71: SRIMATI PARBATI KUMARI SHARMA
W/O- SRI KHEM PRASAD SHARMA RESIDENT OFF KASARJ LINE
AMGURI TOWN P.O- AMGURI PINCODE- 785680 DISTRICT- SIVASAGAR

72: KAMAL THAPA
S/O- LATE TIL BAHADUR THAPA RESIDENT OF JOYSARAR
JUNAKI NAGAR P.O- RUDRASAGAR PINCODE- 785640 DISTRICT-
SIVASAGAR.

73: SRIMATI MONIKA PHUKAN
W/O- SRI RANJAN BORGOHAIN RESIDENT OF VILLAGE- PHULPANICHIGA
P.O- PHULPANICHIGA PINCODE- 785683 DISTRICT- SIVASAGAR

74: SRIMATI BHARTI BEZARUAH
W/O- SRI BORMANDA BEZARUAH RESIDENT OF NAZIRA TOWN
P.O- NAZIRA DISTRICT- SIVASAGAR

75: MUNINDRA BORGOHAIN
SON OF SRI GOPAL BORGOHAIN RESIDENT OF MECHAGAR
DIMOWKINER P.O- AMKATIA DISTRICT- SIVASAGAR

76: SRIMATI DIPAMOI CHUTIA
W/O- SRI NRIPENDRA NARAYAN CHUTIA RESIDENT OF MECHAGAR
DIMOWKINER P.O- AMKATIA PINCODE- 785697 DISTRICT- SIVASAGAR

77: RAMIZ ALI
S/O- HUSSAIN ALI RESIDENT OF VILL- DA-DHARA
P.O- PALENGI P.S- DEMOW DIST. SIVASAGAR ASSAM PIN- 785640.

78: BANU RAHMAN
C/O- ABDUL GAFFAR REDIDENT OF VILL- MEZENGA
DIST. SIVASAGAR ASSAM PIN- 785640

79: RAJESH DUTTA
C/O- SUNIL DUTTA RESIDENT OF VILL- HABIRAM BORA PATH
DIST- SIVASAGAR ASSAM PIN- 785640

80: DHANESWARI BASFOR
C/O- BOLOW BASFOR RESIDENT OF VILL- SIMALUGURI
DIST- SIVASAGAR ASSAM

81: RAGLU RAMU
C/O- RAGLU KANAYA RESIDENT OF VILL- DA- DHARA
P.O- PALENGI P.S.- DEMOW DIST. SIVASAGAR ASSAM PIN- 785640
                                                        Page No.# 12/17

82: ROFIKUL ROHMAN
C/O- ROYAL ROHMAN RESIDENT OF VILL- THOWRA BAMUN BARI
P.O- RAJMAI P.S- DEMOW DIST. SIVASAGAR ASSAM. PIN- 785672.

83: ROBIUL ISLAM
C/O- NAZRU ISLAM RESIDENT OF VILL- THANAMUKH
DIST. SIVASAGAR ASSAM PIN- 785640

84: MUSLIMA BEGUM
C/O- ROYAL ROHMAN RESIDENT OF VILL- THOWRA BAMUN BARI
P.O- RAJMAI P.S.- DEMOW DIST. SIVASAGAR ASSAM PIN- 785672.

85: KUSHAL KUMAR DAS
S/O- SRI HARENDRA NATH DAS RESIDENT OF VILL RONGPUR
P.O.DHULIPARA PIN- 785640 DIST. SIVASAGAR ASSAM

86: MINTU BAYAN
SON OF PADMA BAYAN RESIDENT OF AMLAPATTY P.O- SIVSAGAR
WARD NO. 9 IN THE DISTRICT OF SIVASAGAR PIN- 785640

           VERSUS

1: THE STATE OF ASSAM AND 4 ORS REP. BY THE PRINCIPAL SECRETARY
TO THE GOVT OF ASAM HEALTH AND FAMILY WELFARE (A) DEPTT.
DISPUR GUWAHATI-781006 ASSAM

2:THE SECRETARY TO THE GOVERNMENT OF ASSAM HEALTH AND
FAMILY WELFARE (A) DEPARTMENT DISPUR GUWAHATI - 781006 ASSAM.

3:THE DIRECTOR HEALTH SERVICES
HENGRABARI GUWAHATI - 781036 KAMRUP (M) ASSAM.

4:THE JOINT DIRECTOR HEALTH SERVICES
SIVASAGAR GUWAHATI - 781036 KAMRUP (M) ASSAM.

5:THE SCREENING COMMITTEE REPRESENTED BY THE CHAIRMAN
(ADDITIONAL DIRECTOR OF HEALTH SERVICES) HANGRABARI
GUWAHATI- 36

Linked Case : WA/31/2024

1: SUBRATA SAHA AND 14 ORS.
S/O LATE SUKUMAR SAHA RESIDENT OF VILLAGE GOALTULI
PO PS AND DIST GOALPARA ASSAM 783101

2: DHIRAJ CHANDRA GHOSH
S/O- LT. ATUL CHANDRA GHOSH VILL- BELTOLA PO- BALADMARI
P.S- GOALPARAPIN- 783384 DIST- GOALPARA
                                                           Page No.# 13/17


3: SUBRATA GHOSH
S/O- LATE HARAKANTA GHOSH VILL-GOALTULI PO
PS ANDD IST- GOALPARA PIN- 783101

4: MRINAL KANTI DEY
S/O- LT. HITESH DEY VILL- ABHAYAPURI
PO- ABHAYAPURI P.S- ABHYAPURI PIN- 783384 DIST- BONGAIGAON

5: SUMIT GHOSH
S/O- NAGEN CH. GHOSH VILL- GOALTULI PO- GOALPARA
P.S-GOALPARAPIN- 783101 DIST- GOALPARA

6: INDRA MOHAN ROY
S/O- LT. HIRULAL ROY VILL- BAPUJINAGAR PO-BALADMARI
P.S-GOALPARAPIN- 783121 DIST- GOALPARA

7: MAHADEV DAS
S/O- LATE HIRULAL ROY VILL- BARBHETA
P.O.-BARBHETA P.S.- KHARMUZA DIST.-GOALPARA PIN- 783101

8: DEBAJIT BARMAN
S/O- ANIL BARMAN VILL-GOALTULI
PO- GOALPARA P.S- GOALPARA PIN- 783101 DIST-GOALPARA

9: DIPANKAR GHOSH
S/O- LT. PARESH CH. GHOSH VILL- GOALTULI
PO- GOALPARA PIN- 783101 DIST-GOALPARA

10: UJJAL CHOUDHURY
S/O- LATE KARUNA CHOUDHURY
BILASIPARA DIST-DHUBRI

11: ABDUL FARHAD
S/O- ABDUL KADDUS VILL- KHUDRAFALADI
PO- BHOGDIA PIN- 781305 DIST-BARPETA

12: JAMANUR RAHMAN
S/O- ABDUL LATIF VILL- KUKARPAR
PO- KHONGRA PIN- 781305 DIST-BARPETA

13: JALAL KHAN
S/O- MILAN KHAN VILL- KHUDRAFALADI
PO- BYASKUCHI PIN- 781307 DIST-BARPETA

14: ABDUL NAJRUL
S/O- ABDUL KADDUS VILL- KHUDRAFALADI
PO- BHOGDIA PIN- 781305 DIST-BARPETA
                                                      Page No.# 14/17

15: RAHUL AMIN
S/O- MIACHAN ALI VILL- KHUDRAFALADI
PO- BHOGDIA PIN- 781305 DIST-BARPETA

            VERSUS

1: THE STATE OF ASSAM AND 4 ORS.REPRESENTED BY THE PRINCIPAL
SECRETARY TO THE GOVERNMENT OF ASSAM HEALTH AND FAMILY
WELFARE (A) DEPARTMENT DISPUR GUWAHATI- - 781006 ASSAM.

2:THE SECRETARY TO THE GOVERNMENT OF ASSAM HEALTH AND
FAMILY WELFARE (A) DEPARTMENT DISPUR GUWAHATI- - 781006 ASSAM.

3:THE DIRECTOR OF HEALTH SERVICES HENGRABARI
GUWAHATI- - 781036 KAMRUP (M) ASSAM.

4:THE JOINT DIRECTOR OF HEALTH SERVICES
GOALPARA GUWAHATI- - 781036 KAMRUP (M) ASSAM.

5:THE SCREENING COMMITTEE REPRESENTED BY THE CHAIRMAN
(ADDITIONAL DIRECTOR OF HEALTH SERVICES) HANGRABARI
GUWAHATI- 36

Linked Case : WA/453/2023

1: JAYANTA HAZARIKA AND 19 ORS
S/O. LT. BISHNU HAZARIKA R/O. CHIRANG CHAPORI
P.O. DIBRUGARH DIST. DIBRUGARH-786001.

2: BASISHTHA KALITA
S/O. LT. DHARANI DHAR KALITA
R/O. VILL. AND P.O. LAWPARA DIST. NALBARI-781126.

3: MANAB JYOTI BAGLARI
S/O. SRI SUNANDA BAGLARI R/O. ROWMARI KACHARI GAON
P.O. BEHEATING DIBRUGARH-786004.

4: MILON DEKA
S/O. SRI BHABEN DEKA R/O. GRAHAM BAZAR
P.O. GRAHAMBAZAR DIBRUGARH-786001.

5: RAJESWAR DEKA
S/O. SRI BHABEN DEKA R/O. GRAHAM BAZAR
BERRY WHITE COLONY DIBRUGARH-786001.

6: SEEMA BARUAH KHOUND
C/O. PUSPA BARUAH R/O. DIBRUJAN
P.O. JALAN NAGAR DIBRUGARH-786005.
                                                       Page No.# 15/17


7: TRAILUKYA GOGOI
S/O. LT. BIREN GOGOI R/O. 2 NO. GHURANIA GAON
P.O. TINGKHONG DIBRUGARH-786612.

8: TRALOKYA SONOWAL
S/O. LT. GAJEN SONOWAL R/O. MANCOTTA TEPOR GAON
P.O. MANCOTTA DIBRUAGARH-786003.

9: ANUP GOGOI
S/O. LT. ARUN GOGOI R/O. BARPATHAR KONWARGAON
P.O. BEHEATING TINIALI DIBRUGARH-786004.

10: SRIMATI BANDANA RAO
W/O. SRI ROBIN RAO R/O. KHALIHAMARI
RED CROSS ROAD DIBRUGARH-786001.

11: KALYAN GOGOI
S/O. ARUN CH. GOGOI R/O. BORPATHER KONWAR GAON
P.O. BEHEATING TINIALI DIBRUGARH.

12: NABA JYOTI GOGOI
S/O. SRI KUMUD CH. GOGOI R/O. NATUN TAKELA GAON
P.O. MOHANAGHAT DIBRUGARH.

13: ABHIJIT DAS
S/O. SRI ARABINDA DAS R/O. MANCOTTA TOMTOMTULLA
HATIMURA P.O. MANCOTTA DIBRUGARH.

14: MANUJ BARUAH
S/O. SRI LALIT BARUAH R/O. LAPETKATA KACHARI GAON
P.O. BARBARUAH DIBRUGARH.

15: DULEN SONOWAL
S/O. LT. MEGHA SONOWAL R/O. LEPATKATTA KACHARI GAON
P.O. BARBARUAH DIBRUGARH.

16: HARI NARAYAN SAIKIA
S/O. SRI BOKUL SAIKIA R/O. KHOWANG ATHASARI GAON
P.O. KHOWANG GHAT DIBRUGARH.

17: ASHIM RAJKHUWA
S/O. SRI TARUN RAJKHUWA R/O. DIMOGURI GAON
P.O. LAIPULI TINSUKIA.

18: DILIP GOGOI
S/O. SRI DIMBESWAR GOGOI R/O. KADAM BAGAN GAON
P.O. KADAM LAKHIMPUR.
                                                                          Page No.# 16/17

           19: DIPJYOTI GOGOI
           S/O. SRI RUHINI GOGOI R/O. NIZ MANCOTTA BOIRAGIMOTH
           P.O. BOIRAGIMOTH DIBRUGARH.

           20: MOHAN SONOWAL
           S/O. SRI MONESWAR SONOWAL R/O. JOKAI KALIONI
           GAON KHAMTI GHAT DIBRUGARH.

                        VERSUS

           1: THE STATE OF ASSAM ANDN 4 ORS. REP. BY THE PRINCIPAL SECRETARY
           TO THE GOVT. OF ASSAM HEALTH ANF FAMILY WELFARE (A) DEPTT.
           DISPUR GUWAHATI-781006 ASSAM.

           2:THE SECRETARY TO THE GOVT. OF ASSAM HEALTH AND FAMILY
           WELFARE (A) DEPTT. DISPUR GUWAHATI-781006 ASSAM.

           3:THE DIRECTOR OF HEALTH SERVICES
           HENGRABARI GUWAHATI-781036 KAMRUP (M) ASSAM.

           4:THE JOINT DIRECTOR OF HEALTH SERVICES
           DIBRUGARH GUWAHATI-781036 ASSAM.

           5:THE SCREENING COMMITTEE REP. BY THE CHAIRMAN (ADDL.
           DIRECTOR OF HEALTH SERVICES) HANGRABARI GUWAHATI-36.


For the Appellant(s)     : Mr. M. Goswami, Sr. Advocate (through video-
                         conferencing), assisted by Mr. R. Singha, Advocate in Writ
                         Appeal No.429/2023 and in Writ Appeal No.428/2023.


                         : Mr. R. Sarma, Sr. Advocate, assisted by Mr. D. Deka,
                         Advocate in Writ Appeal No.453/2023.


                         : Mr. H. Betala, Advocate in Writ Appeal No.31/2024.


                         : Mr. A. Dakh, Sr. Advocate (through video-conferencing),
                         assisted by Mr. H. Ahmed, Advocate in Writ Appeal
                         No.144/2024.


For the Respondent(s)    : Mr. B. Gogoi, Additional Advocate General, Assam and

Standing Counsel, Health Department.

Page No.# 17/17

-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

05.01.2026 (Ashutosh Kumar, CJ)

Arguments heard. Judgment reserved.

JUDGE CHIEF JUSTICE

Mukut

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter