Jadav Pathak vs The State Of Assam And 3 Ors
2026 Latest Caselaw 33 Gua

Gauhati High Court

Jadav Pathak vs The State Of Assam And 3 Ors on 5 January, 2026

                                                                        Page No.# 1/2

GAHC010202242018




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/6287/2018

            JADAV PATHAK
            S/O. MUHINATH PATHAK, VILL. AND P.O. CHAMARIA, P.S. BOKO,
            DISTRICT- KAMRUP(ASSAM). PIN- 781136.



            VERSUS

            THE STATE OF ASSAM AND 3 ORS.
            REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR,
            GUWAHATI-6.

            2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
             SOCIAL WELFARE DEPTT.
             DISPUR
             GUWAHATI-6.

            3:THE DIRECTOR OF SOCIAL WELFARE
            ASSAM
             UZANBAZAR
             GUWAHATI-1.

            4:THE DISTRICT SOCIAL WELFARE OFFICER

             KAMRUP
             GUWAHATI-31

Advocate for the Petitioner   : MR. B U LASKAR, MR. B BISHAYA

Advocate for the Respondent : GA, ASSAM,
                                                                              Page No.# 2/2

                                         BEFORE
                  HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
                                         ORDER

05/01/2026

Mr. D Borah, learned Government Advocate appearing for the respondent is directed to apprise this Court upon receipt of instructions as to the manner in which the selection process was taken forward after the passing of the judgment and order dated 23.04.2015 by a Co-ordinate Bench of this Court in WP(C) No. 1424/2011 and analogous matters.

Registry to list this matter again on 07.01.2026.

JUDGE

Comparing Assistant