Ashalata Mitra Baishya Alias Ashalata ... vs Bimal Mitra
2026 Latest Caselaw 224 Gua

Citation : 2026 Latest Caselaw 224 Gua
Judgement Date : 19 January, 2026

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Gauhati High Court

Ashalata Mitra Baishya Alias Ashalata ... vs Bimal Mitra on 19 January, 2026

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GAHC010170062024




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Tr.P.(C)./83/2024

            ASHALATA MITRA BAISHYA ALIAS ASHALATA BAISHYA
            W/O- SRI BIMAL MITRA,
            D/O- SRI GOPAL BAISHYA,
            R/O- VILLAGE- KUSHLAIGURI,
            P.O.- PATILADOHA, P.S.- MANIKPUR,
            DIST.- BONGAIGAON, ASSAM.
            PIN- 783391.



            VERSUS

            BIMAL MITRA
            S/O- LATE NIRANJAN MITRA,
            R/O- VILL- BHITORSURTI,
            P.S.-TEZPUR, DIST.- SONITPUR,
            ASSAM, PIN- 784001.
            PRESENTLY SERVING AT- BRO SCHOOL AND CENTRE,
            DIGHI CAMP, PUNE- 411015.



Advocate for the Petitioner   : MR. B J MUKHERJEE, MS R SAHA

Advocate for the Respondent : MR. A GANGULY, MR. A DHANUKA,MR. A DUTTA
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                                    BEFORE

               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                    ORDER

19.01.2026

1. Heard Mr. B.J. Mukherjee, the learned counsel for the petitioner. Also heard Mr. A. Ganguly, the learned counsel for the respondent.

2. Hearing concluded.

3. Judgment reserved.

JUDGE

Comparing Assistant