New India Assurance Co. Ltd vs Smti Rekhati Maramsa And 3 Ors
2026 Latest Caselaw 14 Gua

Gauhati High Court

New India Assurance Co. Ltd vs Smti Rekhati Maramsa And 3 Ors on 5 January, 2026

                                                                  Page No.# 1/3

GAHC010231192025




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/4194/2025

         NEW INDIA ASSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT NEW ASSURANCE BUILDING, 87,
         MAHATMA GANDHI ROAD, MUMBAI AND ONE OF THE REGIONAL
         OFFICES AT STAR CITY COMPLEX, 5TH FLOOR, LACHIT NAGAR,
         GUWAHATI-781005 NEAR HANUMAN MANDIR

         VERSUS

         SMTI REKHATI MARAMSA AND 3 ORS.
         W/O LATE KINGAIRAM MARAMSA, R/O VILL- UPPER MHONGDI JUA, P.S-
         MANJA, PIN-782461, DIST- KARBI ANGLONG, ASSAM

         2:SMTI. HILINA MARAMSA
          D/O LATE KINGAIRAM MARAMSA
          R/O VILL- UPPER MHONGDI JUA
          P.S- MANJA
          PIN-782461
          DIST- KARBI ANGLONG
         ASSAM

         3:DEVANAND SAH
          S/O SRI LAKHI CHAND SAH
          R/O VILL- H NO 15
          SANDHYACHAL NAGAR
          LALMATI
          P.S- BASISTHA
          PIN-782461
          DIST- KAMRUP (M)

         4:NIRAJ PRASAD
          SO LT SONA PRASAD
         VILL- MAHTHI PUKHURI P.S- HEINGANG
          PIN-795002
          DIST- IMPHAL (E)
                                                                       Page No.# 2/3

             MANIPU

Advocate for the Petitioner   : MR. K K BHATTA, A K BHATTACHARYYA,MRS L SHARMA

Advocate for the Respondent : ,

             Linked Case : MACApp./0/0

            NEW INDIA ASSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AT NEW ASSURANCE BUILDING
            87
            MAHATMA GANDHI ROAD
            MUMBAI AND ONE OF THE REGIONAL OFFICES AT STAR CITY COMPLEX
            5TH FLOOR
            LACHIT NAGAR
            GUWAHATI-781005 NEAR HANUMAN MANDIR


             VERSUS

            SMTI REKHATI MARAMSA AND 3 ORS.
            W/O LATE KINGAIRAM MARAMSA
            R/O VILL- UPPER MHONGDI JUA
            P.S- MANJA
            PIN-782461
            DIST- KARBI ANGLONG
            ASSAM

            2:SMTI. HILINA MARAMSA
            D/O LATE KINGAIRAM MARAMSA
             R/O VILL- UPPER MHONGDI JUA
             P.S- MANJA
             PIN-782461
             DIST- KARBI ANGLONG
            ASSAM

            3:DEVANAND SAH
            S/O SRI LAKHI CHAND SAH
            R/O VILL- H NO 15
            SANDHYACHAL NAGAR
            LALMATI
            P.S- BASISTHA
            PIN-782461
            DIST- KAMRUP (M)

            4:NIRAJ PRASAD
            SO LATE SONA PRASAD
                                                                           Page No.# 3/3

           VILL- MAHTHI PUKHURI P.S- HEINGANG
           PIN-795002
           DIST- IMPHAL (E)
           MANIPUR
           ------------
           Advocate for : MR. K K BHATTA
           Advocate for : appearing for SMTI REKHATI MARAMSA AND 3 ORS.



                                     BEFORE
                      HON'BLE MRS. JUSTICE MITALI THAKURIA


                                        ORDER

Date : 05.01.2026.

Heard Mrs. L. Sharma, learned counsel appearing for the applicant/appellant.

This is an application Section 5 of the Limitation Act, 1963 for condonation of delay of 178 days, in preferring the connected appeal against the judgment and award dated 18.02.2025, passed by the learned Commissioner, Employees' Compensation, Kamrup (M) at Guwahati in N.E.C. Case No.18/2018.

Issue notice to the respondents, returnable in four (4) weeks.

Applicant to take steps for service of notice upon respondents by usual process within 7 (seven) working days from today.

List the matter after four (4) weeks.

JUDGE

Comparing Assistant