Citation : 2026 Latest Caselaw 818 Gua
Judgement Date : 6 February, 2026
Page No.# 1/24
GAHC010086642018
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2763/2018
PRABAL DASGUPTA AND 170 ORS.
S.O. PRONOY DASGUPTA
R.O. SHIBBARI ROAD W.NO.12
P.O. HAILAKANDI
DIST. HAILAKANDI.
2: PRITAM DEB PURKAYASTHA
S.O. PRODYUT KR. DEB
R.O. NUTON PATTY W.NO.04.
P.O. HAILAKANDI
DIST. HAILAKANDI.
3: PIYALEE DEB PURKAYASTHA
D.O. PRODYUT KR. DEB
R.O. NUTON PATTY
PATTY W.NO.04.
P.O. HAILAKANDI
DIST. HAILAKANDI.
4: DEBASIS KAR
S.O. TAPON KAR
R.O. SHIBBARI ROAD W.NO.12
P.O. HAILAKANDI
DIST. HAILAKANDI.
5: NABA KUMAR BARMAN
S/O KESHAB BARMAN
VILL. PEPLIBARI
P.O. TANGABARI
DIST. NALBARI
6: GANASHYAM BHARALI
S/O HIRENDRA BHARALI
VILL./P.O. GAMARIMURI
Page No.# 2/24
DIST. NALBARI
7: DILIP KR. SARMA
S/O BUDUDHAR SARMA
VILL./P.O. GAMARIMURI
DIST. NALBARI
8: PRATUL MISRA
S/O KRISHNA KANTA MISRA
VILL./P.O. BESLOR
DIST. NALBARI
9: BIKAS MISRA
S/O KRISHNA KANTA MISRA
VILL./P.O. BESLOR
DIST. NALBARI.
10: SAFIQUR RAHMAN
S/O MAJIBUR RAHMAN
VILL. NARENGI FORESTE
P.O. NARENGI
DIST. KAMRUP.
11: DIPON PAUL
S/O DEBABRATA PAUL
R.O. W.NO.01
P.O. HAILAKANDI
DIST. HAILAKANDI.
12: NANTU CHANDRA
S/O MANIK CHANDA
R/O W.NO. 14
P.O.LAKSHMISAHAR
DIST. HAILAKANDI
13: ASIMA GOGOI
D/O. PRAFULLA GOGOI
VILL. BELTOL JAPI HAJIA
P/O. SELENGHAT
DIST. JORHAT
14: ASHIA BEGUM
D/O. ABDUL SAMED
VILL. SIX MILE
DHARANDHAR
P/O. KHANAPARA
DIST. KAMRUP.
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15: MOMINUL HUSSAIN
S/O MOHAR ALI
VILL. GOSSAIGAON DAKHIN BIJNI.
P.O. DAKHIN BIJNI
DIST. BONGAIGAON.
16: ANWAR HUSSAIN
S/O MOHAR ALI
VILL. GOSSAIGAON DAKHIN BIJNI.
P.O. DAKHIN BIJNI
DIST. BONGAIGAON.
17: RAHUL SINHA
S/O MANI KANTA SINHA
VILL. SARADAMANI
P.O. AMBIKAPATTY
DIST. CACHAR.
18: SANDIP KR. NATH
S/O RANJAN NATH
VILL. TUPKHANA
P.O. NARAINPUR
DIST. HAILAKANDI
19: ATANU DEY
S/O AMIYA DEY
VILL.SADAR TANA
P.O. SILCHAR
DIST. CACHAR.
20: NAYAN NATH GOGOI
S/O NIKIL RANJAN NATH
R.O. TOWN W.NO.15
P.O. HAILAKANDI
DIST. HAILAKNDI.
21: SARMILA SINHA
D/O ANANTA SINHA
VILL. DUDPUR
P.O. DUDPUR
DIST. CACHAR
22: SUMON SINHA
S/O KHAGENDRA KR. SINHA
VILL. NEW BAKATPUR
P.O. BAKHATPUR
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DIST. CACHAR
23: SUBUDH SINHA
S/O RAJENDRA SINHA
VILL. DULALGRAM
P.O. DULALGRAM
DIST. KARIMGANJ
24: JHUMA SINHA
D/O UTTAM KR. SINHA
VILL. SALCHAPRA PT-III
P.O. SALCHAPRA
DIST. CACHAR
25: MIJANUL HAQUE CHOUDHURY
S/O MOINUL HAQUE CHOUDHURY
VILL. /P.O. RANGAUTI PT-I
DIST. HAILAKNDI
26: ANWAR HUSSAIN MAZUMDER
S/O H.R MAZUMDER
R.O. LAKSHISHAR
P.O. HAILAKNDI
DIST.HAILAKANDI
27: AKIL KR. SINHA
S/O NOBO KR. SINHA
VILL./P.O. BHUBANASWAR NAGAR
DIST. CACHAR.
28: GAUTAM SINHA
S/O GOPESWAR SINHA
VILL. MAHANPUR
P.O. BHUBANASWAR NAGAR
DIST. CACHAR.
29: KAIRUN NESSA
D/O TABARAK ALI.
VILL. BUALIPUR PT-II
P.O. BUALIPUR
DIST. HAILAKNDI
30: TAKIUR RAHMAN
S/OAZIZUR RAHMAN
R.O. HATIGAON
P.O. HATIGAON
DIST. KAMRUP.
Page No.# 5/24
31: WAHIDUR RAHMAN
S/O ABDUL HAI
VILL./P.O. SIDALSATI
DIST. BANGAIGAON.
32: TAIBUR RAHMAN MAZARBHUIYA
S/O ASAB ALI MAZARBHUIYA
R.O. R.P ROAD W.NO.03
P.O. HAILAKANDI
DIST. HAILAKANDI
33: KABIR AHMED
S/O ACHAB UDDIN
VILL. WEST CHANGUR
P.O. BISNUGAT
DIST. KARIMGANJ
34: MOTIUR RAHMAN
S/O MAJIBUR RAHMAN
VILL.NARENGGI FOREST GATE
P.O.NARENGGI
DIST.KAMRUP
35: RATUL BARMAN
S/O DEBAN BARMAN
VILL./P.O. BARNIBARI
DIST.NALBARI.
36: FARUK ALI
S/O RAJAB ALI
VILL- NAHULA GRANT
P.O.JAGIROAD
DIST. MORIGAON
37: MD. BAHARUL ISLAM
S/O YAQUB ALI
VILL- TATIKATA
P.O. MOIRABARI
DIST. MORIGAON
38: KADIR AHMED
S/O ASAD UDDIN
VILL- WEST CHENGUR
P.O. BHISHNUGHAT
DIST. KARIMGANJ
39: MOHIM KR. SINHA
Page No.# 6/24
S/O BHUBANESWARNAGAR
P.O. DO
DIST. CACHAR
40: SENATAMBI SINGHA
S/O BHABANANDA SINGHA
VILL AND P.O. NITYANANDAPUR
DIST. HAILAKANDI
41: SUNANDA SINGHA
D/O BHABANANDA SINGH A
VILL AND P.O. NITAYANANDAPUR
DIST. HAILAKANDI
42: ANISUL ISLAM CHOUDHURY
S/O ABDUL JALIL CHOUDHURY
VILL- UTTARKANCHANPU
P.O. JANKIBAZAR
DIST. HAILAKNADI
43: JAMAL UDDIN LASKAR
S/O ABDUL ROSHID LASKAR
R/O VILL- BORJURAI
P.O. BOALIPAR
DIST. HAILAKANDI
ASSAM
44: HUSSAIN AHMED BARBHUIYA
S/O NOOR UDDIN BARBHUIYA
R/O VILL- BOALIPAR
P.O. BOALIPAR
DIST. HAILAKANDI
ASSAM
45: ABDUL AZIZ BARBHUIYA
S/O SUNAHAR ALI BARBHUIYA
R/O BOALIPAR
P.O. BOALIPAR
DIST. HAILAKANDI
ASSAM
46: JAHANARA BEGUM LASKAR
S/O ARAB ALI BARBHUIYA
R/O VILL- BAHADURPUR
P.O. RANGAUTI
DIST. HAILAKANDI
ASSAM
Page No.# 7/24
47: JOHIRUL ISLAM BARBHUIYA
R/O VILL AND P.O. CHANDRAPUR
DIST. HAILAKANDI
ASSAM
48: FARIDA AKTAR BARBHUIYA
S/O HARIS ALI BARBHUIYA
R/O VILL AND P.O. HAILAKANDI
DIST. HAILAKANDI
ASSAM
49: NIZAM UDDIN LASKAR
S/O MASADDAR ALI LASKAR
R/O VILL- ALGAPUR
P.O.KALIBARI BAZAR
DIST. HAILAKANDI
ASSAM
50: KABIR HUSSAIN BARBHUIYA
S/O IMRAN ALI BARBHUIYA
R/O VILL- CHANDIPUR 2
P.O. KALIBARI BAZAR
DIST. HAILAKANDI
ASSAM
51: BADRUL ISLAM CHOUDHURY
S/O ANAM UDDIN CHOUDHURY
R/O VILL- BASHDHAR
P.O. KUCHILA
DIST. HAILAKANDI
ASSAM
52: MUSRAFAR KAMAL BARBHUIYA
S/O SUNAHAR ALI BARBHUIYA
R/O VILL- BOALIPAR
P.O. BOALIPAR
DIST.HAILAKANDI
ASSAM
53: FARUK AHMED MAZUMDAR
S/O MOIN UDDIN MAZUMDAR
R/O VILL- BARJURAI
P.O. BOALIPAR
DIST. HAILAKANDI
ASSAM
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54: ALTA HUSSAIN LASKAR
S/O SIRAJ UDDIN LASKAR
R/O VILL- NITAI NAGAR
P.O. BOALIPAR
DIST. HAILAKANDI
ASSAM
55: MONOWARA BEGUM LASKAR
S/O ILLIAS ALI LASKAR
R/O VILL AND P.O. BATIRKUPA
DIST. HAILAKANDI
ASSAM
56: MONIBUR RAHMAN CHOUDHURY
S/O HABIBUR ROMAN CHOUDHURY
R/O VILL- KALINAGAR VI
P.O. NARAINPUR
DIST. HAILAKANDI
ASSAM
57: SAJJADUR ROHMAN LASKAR
S/O MONIUL HOQUE LASKAR
R/O VILL- N. NARAINPUR
P.O. N. NARAINPUR
DIST. HAILAKANDI
ASSAM
58: SAHAB UDDIN LASKAR
S/O ASAB ALI LASKAR
R/O VILL- N. NARAINPUR
P.O. N. NARAINPUR
DIST.HAILAKANDI
ASSAM
59: ABUL BASHAR LASKAR
S/ONIZAM UDDIN LASKAR
R/O VILL- BORNAGAD
P.O.KALIBARI BAZAR
DIST. HAILAKANDI
ASSAM
60: ABJEL HUSSAIN LASKAR
S/O ASAB ALI LASKAR
R/O VILL- N.NARAINPUR
P.O.N. NARAINPUR
DIST. HAILAKANDI
ASSAM
Page No.# 9/24
61: ABUL KAYUM CHOUDHURY
S/O ABDULKHALIQUE CHOUDHURY
R/O VILL- KALINAGAR IV
P.O. N. NARAINPUR
DIST. HAILAKANDI
ASSAM
62: IMTIAZ AHMED BULBUL
S/O JOINUL HOQUE AHMED
R/O VILL- SRIKUNA
P.O. SRIKUNA
DIST. HAILAKANDI
ASSAM
63: JAKIR HUSSAIN LASKAR
S/O HABIJ UDDIN LASKAR
R/O VILL- GHAGRAPAR
P.O. SALCHAPRA
DIST. HAILAKANDI
ASSAM
64: SURAJ DEY
S/O SWAPAN KR. DEY
R/O VILL- SUKANTA ROAD
P.O. TARAPUR
VILL- SILCHAR
DIST. HAILAKANDI
ASSAM
65: MOIN UDDIN LASKAR
S/O HAZI MOKBUL ALI LASKAR
R/O VILL- RAJNAGAR
P.O. RAJNAGAR
DIST.HAILAKANDI
ASSAM
66: ABDUR ROHIM BARBHUIYA
S/O SIRAJ UDDIN BARBHUIYA
R/O VILL- ALGAPUR PT.II
P.O.KALIBARI BAZAR
DIST. HAILAKANDI
ASSAM
67: NAZMUL HOQUE LASKAR
S/O HABIJ UDDIN LASKAR
Page No.# 10/24
R/O VILL- GHAGRAPAR
P.O. SALCHAPRA
DIST. HAILAKANDI
ASSAM
68: ANAM UDDIN LASKAR
S/O LUTFUR RAHMAN LASKAR
R/O VILL- KAPNARPAR
P.O. KALIBARI BAZAR
DIST. HAILAKANDI
ASSAM
69: MONJUR HUSAIN LASKAR
S/O AFTAB UDDIN LASKAR
R/O VILL- KURKURI PT.I
P.O. KALAIN
DIST. CACHAR
ASSAM
70: HALIMA BEGUM LASKAR
S/O MONIR UDDIN LASKAR
R/O VILL- MOHANPUR P-IV
P.O. MOHANPUR
DIST. HAILAKANDI
ASSAM
71: SAYED HANIF AHMED
S/O SAYED ALA UDDIN
R/O VILL- BORJURAI
P.O. BOALIPAR
DIST. HAILAKANDI
ASSAM
72: ANAM UDDIN LASKAR
S/O LUTFUR RAHMAN LASKAR
R/O VILL- KAPNARPAR
P.O.KALIBARI
BAZAR
DIST. HAILAKANDI
ASSAM
73: ABDUL HANNAN BARBHUIYA
S/O AFTAR ALI BARBHUIYA
R/O VILL AND P.O. CHANDRAPUR
DIST. HAILAKANDI
ASSAM
Page No.# 11/24
74: BILAL AHMED BARBHUIYA
S/O JAHUR UDDIN BARBHUIYA
R/O VILL AND P.O. CHANDRAPUR
DIST. HAILAKANDI
ASSAM
75: ANAM UDDIN LASKAR
S/O HABIBUR RAHMAN LASKAR
R/O VILL AND P.O. CHANDRAPUR
DIST. HAILAKANDI
ASSAM
76: JAHIRUL ISLAM BARBHUIYA
S/O HABIBUR R.K. BARBHUIYA LASKAR
R/O VILL AND P.O. CHANDRAPUR
DIST. HAILAKANDI
ASSAM
77: SUHEL AHMED BARBHUIYA
S/O ABDUL BARI BARBHUIYA
R/O VILL- MOHAMMADPUR
P.O. RANGPUR
DIST. HAILAKANDI
ASSAM
78: ABU SUHAIL BARBHUIYA
S/O MAINA MIA BARBHUIYA
R/O VILL- GANGPAR
P.O. GANGPAR DUMKAY PT.II
DIST. HAILAKANDI
ASSAM
79: ABDUS SALAM MAZUMDER
S/O BASARAT ALI MAZUMDER
R/O VILL AND P.O. CHANDRAPUR
DIST. HAILAKANDI
ASSAM
80: SAHIR UDDIN
S/OLT. SIDDIK ALI
R/O VILL- NARAYNPUR
PT.III
(SUPERVISOR) P.O. CHANDRAPUR
DIST. HAILAKANDI
ASSAM
81: SUBASH SINHA
S/O RADHAKANTI SINHA
Page No.# 12/24
VILL AND P.O. BIDYANAGAR
DIST. KARIMGANJ
82: SUMAN CHONDA
S/O NRIPENDRA CHANDRA
VILL AND P.O. DASGRAM
DIST.KARIMGANJ
83: BISWANATH DEY
S/O SARAJIT DEY SINHA
VILL- KARIMGANJ
P.O. KARIMGANJ
DIST. KARIMGANJ
84: NIRUPAM DEB
S/O NANI GOPAL DEB
VILL- AURANGABAD
P.O. CHARGOOLA
DIST. KARIMGANJ
85: SINGDHA DEY
D/O ANATHA BANDHU DEY
VILL- KARIMGANJ
P.O. KARIMGANJ
DIST. KARIMGANJ
86: IZZADUR RAHMAN
S/O LT. MABASIL ALI
VILL- KALKALIGHAT
P.O. KALKALIGHAT
DIST. KARIMGANJ
87: PRATUSH CHANDRA DEY
S/O PRAJENDRA CHANDRA DEY
VILL- WARD NO. 10
P.O. HAILAKANDI
DIST. HAILAKANDI
88: JAGATJYOTI SINHA
S/O JATINDRA SINGHA
VILL- KACHUBARI
P.O. TINOKHAL
DIST. KARIMGANJ
89: SHAYAMALI SINHA
W/O DIPONKAR SINGHA
VILL- RAJARGOAN
Page No.# 13/24
P.O. PATHARKANDI
DIST. KARIMGANJ
90: DEBAJYOTI SINHA
S/O MADHUMANGAL SINHA
VILL- RAJARGOAN
P.O. PATHARKANDI
DIST. KARIMGANJ
91: RUKIA BEGUM
D/O AKLIS UDDIN
VILL- MANIKPARA
P.O. PATHARKANDI
DIST. KARIMGANJ
92: BIKASH DHAR
S/O BIRESH DHAR
VILL- KALINAGAR
P.O.KALINAGAR
DIST. HAILAKANDI
93: RAMESH SINHA
S/O KRISHNA KUMAR SINHA
VILL- NALUGAON
P.O. PATHARKANDI
DIST. KARIMGANJ
94: JIBANJYOTI SINHA
S/O BIJOY SINHA
VILL- TINOKHAL
P.O. TINOKHAL
DIST. KARIMGANJ
95: SHYAM RABIDAS
S/O LT. JAMUNA RABIDAS
VILL- SOUTH BANDARKUNA
P.O. ERALIGOOL
DIST. KARIMGANJ
96: MINA SHARMA
W/O SUBIR SHARMA
VILL- PURAGOAN
P.O. TINOKHAL
DIST.HAILAKANDI
97: RAMESH SINHA
S/O RABINDRA SINHA
VILL- NALUGOAN
Page No.# 14/24
P.O. PATHARKANDI
DIST. KARIMGANJ
98: BAPPA SINHA
S/O KRISHNAGOPAL SINHA
VILL- NALUGAON
P.O. PATHARKANDI
DIST. KARIMGANJ
99: RAJESH SINHA
S/O LT. RADHAA GOPAL SINHA
VILL- NALUGOAN
P.O. PATHARKANDI
DIST. KARIMGANJ
100: MUSTAFA UDDIN
S/O LT. AMIR UDDIN
P.O. PATHARKANDI
DIST. KARIMGANJ
101: MINU SINHA
D/O LEHAW CHAUBA SINHA
VILL-NORTH BILBARI
P.O. PATHARKANDI
DIST. KARIMGANJ
102: YEASIN AHMED
S/OLT. ABDUL JABBAR
VILL- BARUIAL
P.O. KABUGANJ
DIST. CACHAR
103: BINOY MISHRA
S/O LT. BIDYAPATI MISHRA
VILL- PAKAIRPAR
P.O. KABUGANJ
DIST. CACHAR
104: PANKAJ THAKURIA
S/O NARENDRA THAKURIA
VILL- DAULASHAL
P.O. DAULASHAL
DIST.NALBARI
105: LAVA RAM NATH
S/O ANANDA RAM NATH
VILL- DUALASHAL
P.O. DAULASHAL
Page No.# 15/24
DIST. NALBARI
106: PULIN CHUTIA
S/O GANGADHAR CHUTIA
VILL- SISHUBARGOAN
P.O. SISHUBAR
DIST. DHEMAJI
107: MANI RANI PAUL
W/O ASHOK PAUL
VILL- WARD NO. 17
P.O. AND DIST. KARIMGANJ
108: MD. SETAB UDDIN
S/O MUSTAFA UDDIN
VILL- HATAIRBONDH
P.O. HAITARBONDH
DIST. KARIMGANJ
109: AMRIT SINHA
S/O LT. GAKUL SENA SINHA
VILL- UMAMGOAN
P.O. PATHARKANDI
DIST. KARIMGANJ
110: DEBAKANTA SINGHA
S/O LT. NANDAKISHOR SINHA
VILL- NARSINGPUR
P.O. NARSINGPUR
DIST. CACHAR
111: SHYAMA PRASAD BHATTACHARJEE
S/O JANARDHAN BHATTACHARJEE
VILL- SONAIROAD
SILCHAR
P.O. SILCHAR
DIST. CACHAR
112: PRONOY BISWAS
S/O LT. GOPAL KRISHNA BISWAS
VILL- IB ROAD
PATHARKANDI
P.O. BHUBRIGHAT
DIST. KARIMGANJ
113: MONINDRA SINHA
S/OLT. BIRENDRA SINHA
Page No.# 16/24
VILL AND P.O. KATABARI
DIST. KARIMGANJ
114: MOHIT KUMAR SINHA
S/O LT. BIRENDRA SINHA
VILL- TINOKHAL
P.O. TINOKHAL
DIST. KARIMGANJ
115: PINAK RANJAN NATH
S/O ASIT KUMAR NATH
R/O SONAIROAD
P.O. SILCHAR
DIST. CACHAR
116: GIRJANANDA SHARMA
S/O LT. GOKULANANDA SHARMA
VILL- MUNDAMALA
P.O. PATHARKANDI
DIST. KARIMGANJ
117: SAYEDA NAJIA HUSSAIN
D/O SAD UDDIN
VILL- KATANPUR
P.O. KATAMONI
DIST. KARIMGANJ
118: JHUMA PAUL
D/O SUBUTH PAUL
VILL- DUHALIA
P.O. DUHALIA
P.O. DUHALIA
DIST. KARIMGANJ
119: DADUL TALUKDAR
S/O LOKNATH TALUKDAR
VILL- JAGARA
P.O. JAGARA
DIST. NALBARI
120: PRAKASH SINHA
S/O RASARAJ SINHA
VILL- RAJARGOAN
P.O. PATHARKANDI
DIST. KARIMGANJ
121: ALTAF HUSSAIN
Page No.# 17/24
S/O ALA UDDIN
VILL- DIGALBAK
P.O. NILAM BAZAR
DIST. KARIMGANJ
122: DIPALI DHAR
D/O JYOTISH CH. DHAR
VILL- AND P.O. DASGRAM
DIST. KARIMGANJ
123: MAHMUDAR RAHMAN
S/O SAJJADHUR RAHMAN
VILL- GIUDHARVO KHANI
P.O. MULLAGANJ BAZAR
DIST. KARIMGANJ
124: ZILLUR RAHMAN
S/O ABDUL NOOR
VILL- HAITARKHA
P.O.NILAM BAZAR
DIST. KARIMGANJ
125: PINKU NATH
S/O SUKUMAR NATH
VILL- TIKARPARA
P.O. DUTTAGRAM
DIST. KARIMGANJ
126: SUBRATA DEB
S/O DEBENDRA CH DEB
VILL AND P.O. DASGRAM
DIST. KARIMGANJ
127: SUMAN DAS
S/O SUSHIL DAS
VILL- AND P.O. BRAHMANSHAN
DIST. KARIMGANJ
128: MUSTAFA HUSSAIN
S/O ABDUL MUHIT TAPADAR
VILL- KABARIBOND
P.O. PATHARKANDI
DIST. KARIMGANJ
129: RUHUL AMIN
S/O ABDUL ROUF
Page No.# 18/24
VILL- KHATEBARI
P.O. NILAMBAZAR
DIST. KARIMGANJ
130: NARGIS PERVIN
D/O ABDUL ROUF
VILL- RAJBARI
P.O. PATHARKANDI
DIST. KARIMGANJ
131: TAJ UDDIN
S/O MUBARAK ALI
VILL- TIKARPARA
P.O. DUTTAGRAM
DIST. KARIMGANJ
132: BIBLAB DEB
S/O BANOWARI LAL DEB
VILL- TIKARPARA
P.O. DUTTAGRAM
DIST. KARIMGANJ
133: ABDUL MUHIB
S/O KHALILUR RAHMAN
VILL- UJAGAON
P.O. DUTTAGRAM
DIST. KARIMGANJ
134: BIPROTA DEY
S/O GUNANDAR DEY
VILL- TIKARPARA
P.O. DUTTAGRAM
P.O. DUTTAGRAM
DIST. KARIMGANJ
135: FAKRUL HAQUE
S/O ABDUL SUKKUR
VILL- BANUGRAM
P.O.NILAMBAZ
DIST. KARIMGANJ
136: WAHAB HUSSAIN
S/O SAHAB UDDIN
VILL- AND P.O. JURIBARI
DIST. KARIMGANJ
137: SABITA DEY
W/O SWAPAN KR. DEY
Page No.# 19/24
SUBASH ROAD
P.O. AND DIST. KARIMGANJ
138: SUSHIL SINHA
S/O MADAM MOHAN SINHA
VILL- GOKILA
P.O. TINOLHAL
DIST. KARIMGANJ
139: ABDUL KADIR CHOUDHURY
S/O MD. ABDUL WALI
VILL- GOKILA
P.O. MADINMOHAN
DIST. KARIMGANJ
140: JALAL UDDIN SIDDIQUEY
S/O JALAL UDDIN SIDDIQUEY
VILL- ABDULLHPUR
P.O. NILAMBAZAR
DIST. KARIMGANJ
141: MAHBUBUR RAHMAN CHOUDHURY
S/O REHAN UDDIN CHOUDHURY
VILL- BAGHIRKHALA
P.O. NILAMBAZAR
DIST. KARIMGANJ
142: NIRMAL SINGHA
S/O NARESH SINGHA
VILL- MUNDAMALA
P.O. PATHERKANDI
DIST. KARIMGANJ
143: SUNANDA SINHA
S/O BABU SINHA
VILL- RAJBARI
P.O.PATHERKANDI
DIST. KARIMGANJ
144: SUKUMAR SINHA
S/O KRISHNO KANTO SINHA
VILL- ONGC
UMANGO
P.O. PATHERKANDI
DIST. KARIMGANJ
145: BHARUL ISLAM
S/O LT. ABDUL LATIF
Page No.# 20/24
VILL- HAZIM
P.O. DASGRAM
DIST. KARIMGANJ
146: TAZ UDDIN
S/O LT. RUBIK ALI
VILL- LAMABAHADURPUR
P.O. BRAHMANSHASAN
DIST. KARIMGANJ
147: SUDIP GHOSH
S/O LT. SUKARNOY GHOSH
VILL AND P.O. DASGRAM
DIST. KARIMGANJ
148: AMARAJIT DEB
S/O SHUDHANSHU DEB
VILL AND P.O. DASGRAM
DIST. KARIMGANJ
149: RAJIB RAY
S/O PANNA LAL RAY
VILL AND P.O. JABINPUR
DIST. KARIMGANJ
150: JOAN RABIDAS
S/O RANJIT RABIDAS
RAILWAY COLONY
P.O. AND DIST. KARIMGANJ
151: CHAMPA LAL PAUL
S/O LT. SAMAKANTA PAUL
VILL AND P.O. DASGRAM
DIST. KARIMGANJ
152: AMIT DAS
S/O ANIL CH. DAS
WARD NO. 14
I.B. ROAD
P.O. BILASIPARA
DIST. BARPETA
153: SUPTA GOON
D/O JATINDRA GOON
KALIBARI ROAD
Page No.# 21/24
P.O. NILAMBAZAR
DIST. KARIMGANJ
154: SHAMIM AHMED
S/O ABDUL HAQUE
VILL- LAMABAHADURPUR
P.O. BRAHMANSHASAN
DIST. KARIMGANJ
155: RAJIB SINHA
S/O BIRANDRA SINHA
VILL- PATARKANDI
DIST. KARIMGANJ
156: NISHI KANTA SINHA
S/O LT. RAJARAM SINHA
VILL- KRISHNAGAR
P.O. DULLABCHARA
DIST. KARIMGANJ
157: NAZRUL ISLAM
S/O LT. ABDUS SUBHAN
VILL- ATHKHALA
P.O. KANAIBAZAR
DIST. KARIMGANJ
158: SANJJIT RABI DAS
S/O LT. SADHURAM RABIDAS
VILL- BAITAKHAL TEA-3
P.O. KATABARI
DIST. KARIMGANJ
159: MD. FOYEG AHMED CHOUDHURY
S/O MD. MOIN UDDIN CHOUDHURY
VILL- SOUTH LAFASHAIL
P.O. LAXMIBAZAR
DIST. KARIMGANJ
160: A.S.M. ABDULLAH CHOUDHURY
S/O ABDUL HUSSAIN CHOUDHURY
VILL/P.O. DASGRAM
DIST. KARIMGANJ
161: SAHID AHMED CHOUDHURY
S/O MAYCAN UDDIN CHOUDHURY
VILL- ISHWAR SHREE
Page No.# 22/24
P.O. NILAMBAZAR
DIST. KARIMGANJ
162: WAHAB HUSSAIN
S/O SAHAB UDDIN
VILL/P.O. JURBARI
DIST. KARIMGANJ
163: MURTAZA KHAN
S/O AYUB KHAN
UMA MARKET
P.O. GUPINAT NAGAR
DIST. KAMRUP
164: AFROJ KHAN
S/O AYUB KHAN
R/O UMA MARKET
P.O. GUPINAT NAGAR
DIST. KAMRUP
165: NITYANANDA SINHA
S/O INDRA KUMAR SIMHA
R/O VIVEKANANDA ROAD
P.O. SILCHAR
DIST. CACHAR
166: SUDIP SINGHA
S/O HEMBABU SINGHA
R/O BATARTAL
P.O. SILCHAR
DIST. CACHAR
167: SUPRIYO DEV ROY
S/O SUBRATA DEB ROY
VILL- JATRAPUR ROAD
P.O. NILAMBAZAR
DIST. KARIMGANJ
168: SHYAM KANTA SINGHA
S/O BABA SENA SINGHA
VILL- KALACHARA
P.O. BAZRICHARA
DIST. KARIMGANJ
169: SRIKANT ROY
S/O RANJIT ROY
VILL- PADMARPARA
Page No.# 23/24
P.O. GIRISHGANJ
DIST. KARIMGANJ
170: ABDUL GAFUR
S/O MAHABBAT ALI
VILL- MADHURBAND
P.O. TINCOKHAL
DIST. KARIMGANJ
171: DIPOK ROY
S/O NIBARAN ROY
VILL- PADMARPARA
P.O. GIRISHGANJ
DIST. KARIMGAN
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONERS SECRETARY, TO THE GOVT. OF ASSAM,
IRRIGATION DEPARTMENT, DISPUR, GUWAHATI-6
2:THE CHIEF ENGINEER IRRIGATION DEPARTMENT
CHANDMARI
GUWAHATI -03.
3:THE SUPERINTENDENT ENGINEER
IRRIGATION CIRCLE
SILCHAR
CACHAR
4:THE EXECUTIVE ENGINEER
BARAK VALLEY
INVESTIGATION DIVISION
(IRRIGATION) BADARPUR
KARIMGANJ
Advocate for the Petitioner : MR A M MAZUMDAR, MR. N H LASKAR,MR. A Y
CHOUDHURY,MR. T A CHOUDHURY
Advocate for the Respondent : SC, IRRIGATION, DR. B AHMED
Page No.# 24/24
BEFORE
HONOURABLE MR. JUSTICE KARDAK ETE
ORDER
Date : 06-02-2026
Mr. A.Y. Choudhury, learned counsel for the petitioner fairly submits that he may be allowed to withdraw this petition as no relief can be granted to the petitioner in view of the fact that the petitioner was temporarily engaged in a project namely Ziri Irrigation Project in the Barak Valley Region, which has already been completed.
In view of the above, prayer for withdrawal is allowed.
Writ petition stands closed on withdrawal.
Mr. N. Upadhya, learned Standing Counsel, Irrigation is present.
JUDGE
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