Podmo Teron vs The Union Of India And 11 Ors
2026 Latest Caselaw 800 Gua

Gauhati High Court

Podmo Teron vs The Union Of India And 11 Ors on 5 February, 2026

                                                                 Page No.# 1/3

GAHC010268282022




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : PIL/14/2023

         PODMO TERON
         SON OF LATE MOHAN SINGH TERON,
         RESIDENT OF VILLAGE- RONGHANG,
         P.O. AND P.S.- DIPHU,
         DIST.- KARBI ANGLONG,
         PIN- 782460.



         VERSUS

         THE UNION OF INDIA AND 11 ORS
         MINISTRY OF DEVELOPMENT OF NORTH EASTERN REGION,
         VIGYAN BHAWAN ANNEXE,
         MAULANA AZAD ROAD, NEW DELHI- 110011,
         REPRESENTED BY JOINT SECRETARY.

         2:THE PLANNING AND DEVELOPMENT DEPARTMENT
          GOVT. OF ASSAM
          REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY
          DISPUR
          GUWAHATI- 781006
          DISTRICT- KAMRUP(M)
         ASSAM.

         3:THE STATE OF ASSAM
          PLANNING AND DEVELOPMENT DEPARTMENT

         REPRESENTED BY ITS COMMISSIONER AND SECRETARY
         SPORTS AND YOUTH WELFARE DEPARTMENT
         DISPUR
         GUWAHATI- 781006.

         4:THE DIRECTOR
                                                    Page No.# 2/3

MINISTRY OF DEVELOPMENT OF NORTH EASTERN REGION
VIGYAN BHAWAN ANNEXE

MAULANA AZAD ROAD
NEW DELHI- 110011.

5:THE DIRECTOR OF SPORTS AND YOUTH WELFARE DEPARTMENT
ASSAM
 DISPUR
 GUWAHATI- 781006.

6:THE KARBI ANGLONG AUTONOMOUS COUNCIL
 DIPHU
 REPRESENTED BY ITS PRINCIPAL SECRETARY
 DISTRICT- KARBI ANGLONG
ASSAM
 PIN- 782485.

7:THE DISTRICT SPORTS OFFICER
 DISTRICT- KARBI ANGLONG
 DIPHU

ASSAM
PIN- 782485.

8:THE CHIEF OF DIVISION (PP)
 PLANNING AND DEVELOPMENT DEPARTMENT
 GOVT. OF ASSAM
 DISPUR
 GUWAHATI- 781006.

9:THE ACCOUNTANT GENERAL ( A AND E)
ASSAM
 MAIDAMGAON
 BELTOLA
 GUWAHATI- 781029.

10:THE SR. FINANCE AND ACCOUNTS OFFICER
 KAAC
 DIPHU
 KARBI ANGLONG
 DIPHU

ASSAM
PIN- 782485.

11:THE EXECUTIVE ENGINEER
 PUBLIC WORKS DEPARTMENT
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            DIPHU BUILDING DIVISION

            DISTRICT- KARBI ANGLONG

            DIPHU
            ASSAM
            PIN- 782485.

            12:THE COMMISSIONER AND SECRETARY
             GOVT. OF ASSAM
             HILL AREAS DEPARTMENT (HAD)
             DISPUR
             GUWAHATI-6

For the appellant/petitioner(s) :         Mr. B. Baruah, Advocate
For the Respondent(s)               :     Ms. S.Kemprai, Advocate

-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

05.02.2026 (Ashutosh Kumar, CJ)

Ms. S. Kemprai, learned Advocate appearing for the respondent/KAAC seeks adjournment of this matter after obtaining consent of the learned Advocate for the petitioner.

Let this case be listed for further consideration on 18.03.2026.

                        JUDGE                     CHIEF JUSTICE



Comparing Assistant