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Minulata Doley (Pegu) vs The State Of Assam And 4 Ors
2026 Latest Caselaw 685 Gua

Citation : 2026 Latest Caselaw 685 Gua
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Minulata Doley (Pegu) vs The State Of Assam And 4 Ors on 3 February, 2026

                                                                Page No.# 1/3

GAHC010198352021




                                                         undefined

                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/6374/2021

         MINULATA DOLEY (PEGU)
         W/O LATE GAJEN PEGU
         RESIDENT OF VILLAGE SILAKUTI, MOUZA SISSI, PO BHAGAWAN, PS
         SILAPATHAR, DIST DHEMAJI, (WORKING AS ASSISTANT TEACHER IN
         FRONTIER UNITED M.E SCHOOL, DHEMAJI)



         VERSUS

         THE STATE OF ASSAM AND 4 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
         OF ASSAM,EDUCATION ELEMENTARY DEPARTMENT, DISPUR GUWAHATI
         06, DIST KAMRUP M ASSAM

         2:THE DIRECTOR OF ELEMENTARY EDUCATION
         ASSAM
          KAHILIPARA
          GUWAHATI 19
          DIST KAMRUP (M) ASSAM

         3:THE DISTRICT ELEMENTARY EDUCATION OFFICER

          DHEMAJI
          ASSAM

         4:THE DEPUTY INSPECTOR OF SCHOOLS

          DIST DHEMAJI
          ASSAM

         5:THE TREASURY OFFICER

          DIST DHEMAJI
                                                                 Page No.# 2/3

             ASSA

Advocate for the Petitioner   : MR. P TALUKDAR, MS D ANGANA

Advocate for the Respondent : SC, ELEM. EDU, SC, FINANCE




             Linked Case : WP(C)/6370/2021

            TANURAM MILI
            S/O PURAN MILI

            RESIDENT OF VILLAGE RAMDHAN
            PO AND PS JONAI
            DIST DHEMAJI
            ASSAM


             VERSUS

            THE STATE OF ASSAM AND 4 ORS
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
            OF ASSAM
            EDUCATION ELEMENTARY DEPARTMENT
            DISPUR GUWAHATI 06
            DIST KAMRUP M ASSAM

            2:THE DIRECTOR OF ELEMENTARY EDUCATION
            ASSAM
            KAHILIPARA
             GUWAHATI 19
             DIST KAMRUP (M) ASSAM

             3:THE DISTRICT ELEMENTARY EDUCATION OFFICER

            DHEMAJI
            ASSAM

             4:THE DEPUTY INSPECTOR OF SCHOOLS

            JONAI
             DIST DHEMAJI
             ASSAM
                                                                                    Page No.# 3/3

            5:THE TREASURY OFFICER

           JONAI
            DIST DHEMAJI
            ASSAM
            ------------
            Advocate for : MR. P TALUKDAR
           Advocate for : SC
            ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS



                                   BEFORE
                       HONOURABLE MR. JUSTICE KARDAK ETE

                                          ORDER

Date : 03.02.2026

Heard Ms. D. Angana, learned counsel for the petitioner. Also heard Mr. G. Pegu, learned Standing Counsel, Finance and Mr. A. Chaliha, learned Standing Counsel, Finance appearing for the respondent.

The matter is listed for Referral to the Mediation.

On the consent of the learned counsel for the parties, let this matter be referred to Special Mediation Drive.

Accordingly, M. Barman, is hereby appointed as Mediator. The matter may be sent for mediation on 24.02.2026.

Parties to furnish copies of the relevant documents to the learned Mediator.

The learned Mediator to place the report.

List the matter after 24.02.2026.

JUDGE

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