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Page No.# 1/12 vs The State Of Assam And 10 Ors
2026 Latest Caselaw 631 Gua

Citation : 2026 Latest Caselaw 631 Gua
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/12 vs The State Of Assam And 10 Ors on 3 February, 2026

                                                                 Page No.# 1/12

GAHC010023642025




                                                           undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/683/2025

         SAMSUL HOQUE AND ANR
         S/O- LATE SAHAR ALI, VILLAGE- DUMARDAHA PART-III, P.O-BALAJAN,
         P.S-GAURIPUR, DISTRICT- DHUBRI, ASSAM PIN-783331.

         2: FERAJUL HOQUE
          S/O- LATE SAHAR ALI
         VILLAGE- DUMARDAHA PART-III
          P.O-BALAJAN
          P.S-GAURIPUR
          DISTRICT- DHUBRI
         ASSAM PIN-783331

         VERSUS

         THE STATE OF ASSAM AND 10 ORS.
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM, LAND AND REVENUE DEPARTMENT, DISPUR,
         GUWAHATI-06.

         2:THE DISTRICT COMMISSIONER
          DHUBRI
         ASSAM. COMMISSIONER
          P.O AND P.S AND DISTRICT-DHUBRI
         ASSAM. PIN-783301.

         3:THE SETTLEMENT OFFICER
          DHUBRI
         ASSAM
          P.O.
          P.S. AND DIST. DHUBRI
         ASSAM
          PIN- 783301.

         4:THE ASSISTANT SETTLEMENT OFFICER
                                       Page No.# 2/12


GOLAKGANJ REVENUE CIRCLE
P.O. AND P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM
PIN- 783331.

5:THE CIRCLE OFFICER
 GAURIPUR REVENUE CIRCLE
 DHUBRI
 P.O.
 P.S. AND DIST. DHUBRI
ASSAM
 PIN- 783301.

6:THE ASSAM BOARD OF REVENUE
 REPRESENTED BY ITS SECRETARY
 PANBAZAR
 GHY-01.

7:PRABIR COOMAR BARUA
 S/O- LATE PRAKRITISH CHANDRA BARUA
 R/O- GAURIPUR TOWN
WARD NO. 2
 P.O. AND P.S. GAURIPUR
 DIST. DHUBRI
ASSAM
 PIN- 783331.

8:PRADYUT BARUA
 S/O- LATE PRAKRITISH CHANDRA BARUA
 R/O- GAURIPUR TOWN
WARD NO. 2
 P.O. AND P.S. GAURIPUR
 DIST. DHUBRI
ASSAM
 PIN- 783331.

9:PRITAM COOMAR BARUA
 S/O- LATE PRAKRITISH CHANDRA BARUA
 R/O- BYE LANE NO. 2
 LAKHIMI NAGAR
 JORHAT WEST
 JORHAT RESEARCH LABORATORY
ASSAM
 DIST. JORHAT
ASSAM
 PIN- 785006.
                                                                         Page No.# 3/12


            10:SMTI PARBATI BARUA
             D/O- LATE PRAKRITISH CHANDRA BARUA
             R/O- HOUSE NO. 28
             BYE LANE NO. 6
            WEST PUB SARANIA
             P.O. SILPUKHURI
             GUWAHATI
             DIST. KAMRUP METRO
            ASSAM
             PIN- 781003.

            11:SMTI PRANATI PHOOKAN @ PRANATI BARUA
             D/O- LATE PRAKRITISH CHANDRA BARUA
             R/O- HOUSE NO. 28
             BYE LANE NO. 6
             WEST PUB SARANIA
             P.O. SILPUKHURI
             GUWAHATI
             DIST. KAMRUP METRO
            ASSAM
             PIN- 781003

Advocate for the Petitioner   : MR. M HUSSAIN, MR. R I MONDAL

Advocate for the Respondent : GA, ASSAM, B SAHA (R-9,10,11),MR. JYOTIRMOY ROY(R-
7,8,9,10,11),MR. C CHAKRAVARTY(R-7,8,9,10,11),MR D DAS(R-7,8,9,10,11),MR B P SARMAH
(R-7,8,9,10,11),MR. S SARMA(R-7,8,9,10,11),MR P P SARMA,MR. J ROY,SC, REVENUE




             Linked Case : WP(C)/443/2025

            KASHIM ALI @ KASHEM ALI AND 2 ORS
            S/O- LATE KOSIR UDDIN SK
            R/O- VILL.- MADHUSOULMARI
            P.O. KHUDIMARI
            P.S. GAURIPUR
            DIST. DHUBRI
            ASSAM
            PIN- 783331.

            2: HAMIDUR RAHMAN
            S/O- LATE NUR JAMAL SK
             R/O- VILL.- MADHUSOULMARI
                                                   Page No.# 4/12

P.O. KHUDIMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331.

3: SHAHA ALAM PRODHANAI @ SHAHA ALAM
S/O- KASHIM ALI @ KASHEM ALI
R/O- VILL.- MADHUSOULMARI
P.O. KHUDIMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331.
VERSUS

THE STATE OF ASSAM AND 10 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
LAND AND REVENUE DEPARTMENT
DISPUR
GUWAHATI-06.

2:THE DISTRICT COMMISSIONER
 DHUBRI
ASSAM
 P.O.
 P.S. AND DIST. DHUBRI
ASSAM
 PIN- 783301.

 3:THE SETTLEMENT OFFICER
 DHUBRI
ASSAM
P.O.
 P.S. AND DIST. DHUBRI
ASSAM
 PIN- 783301.

4:THE ASSISTANT SETTLEMENT OFFICER
GOLAKGANJ
GOLAKGANJ REVENUE CIRCLE
P.O. AND P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM
PIN- 783331.

5:THE CIRCLE OFFICER
                                      Page No.# 5/12

GAURIPUR REVENUE CIRCLE
DHUBRI
P.O. AND P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN- 783301.

6:THE ASSAM BOARD OF REVENUE
REPRESENTED BY ITS SECRETARY
PANBAZAR
GUWAHATI-01.

7:PRABIR COOMAR BARUA
S/O- LATE PRAKRITISH CHANDRA BARUA
R/O- GAURIPUR TOWN
WARD NO. 2
MATIABAGH
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331.

8:PRADYUT BARUA
S/O- LATE PRAKRITISH CHANDRA BARUA
R/O- GAURIPUR TOWN
WARD NO. 2
MATIABAGH
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331.

9:PRITAM COOMAR BARUA
S/O- LATE PRAKRITISH CHANDRA BARUA
R/O- BYE LANE NO. 2
LAKHIMI NAGAR
JORHAT WEST
JORHAT RESEARCH LABORATORY
ASSAM
DIST. JORHAT
ASSAM
PIN- 785006.

10:SMTI PARBATI BARUA
D/O- LATE PRAKRITISH CHANDRA BARUA
R/O- HOUSE NO. 28
BYE LANE NO. 6
WEST PUB SARANIA
                                                     Page No.# 6/12

P.O. SILPUKHURI
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN- 781003.

11:SMTI PRANATI PHOOKAN @ PRANATI BARUA
D/O- LATE PRAKRITISH CHANDRA BARUA
W/O- LATE DOUGLAS ARTHUR PHOOKAN
R/O- HOUSE NO. 28
BYE LANE NO. 6
WEST PUB SARANIA
P.O. SILPUKHURI
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN- 781003.
------------
Advocate for : MR. M HUSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 10 ORS



Linked Case : WP(C)/344/2025

KASHIM ALI @ KASHEM ALI
S/O LATE KOSIR UDDIN SK.
RESIDENT OF MADHUSOULMARI
PO KHUDIMARI
PS GAURIPUR
DIST DHUBRI ASSAM 783331

2: HAMIDUR RAHMAN @ HAMEDUR RAHMAN
S/O LATE NUR JAMAL SK
 RESIDENT OF MADHUSOULMARI
 PO KHUDIMARI
 PS GAURIPUR
 DIST DHUBRI ASSAM 783331

3: SHAHA ALAM PRODHANAI @ SHAHA ALAM
S/O KASHIM ALI @ KASHEM ALI
RESIDENT OF MADHUSOULMARI
PO KHUDIMARI
PS GAURIPUR
DIST DHUBRI ASSAM 783331
VERSUS
                                                    Page No.# 7/12

THE STATE OF ASSAM AND 11 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
LAND AND REVENUE DEPARTMENT
DISPUR GUWAHATI 06

2:HE DISTRICT COMMISSIONER
 DHUBRI
P.O. AND P.S. AND DIST- DHUBRI
ASSAM
 PIN-783301

 3:THE SETTLEMENT OFFICER
 DHUBRI
P.O. AND P.S.-DHURBI
 DIST-DHUBRI
ASSAM PIN-783301

 4:THE ASSISTANT SETTLEMENT OFFICER
 GOLAKGANJ REVENUE CIRCLE
P.O. AND P.S.- GOLAKGANJ
 DIST- DHUBRI
ASSAM
 PIN-783331

5:THE CIRCLE OFFICER
GAURIPUR REVENUE CIRCLE
DHUBRI
P.O. AND P.S.- DHUBRI
DIST-DHUBRI
ASSAM
PIN-783301

6:THE ASSAM BOARD OF REVENUE
REPRESENTED BY ITS SECRETARY
PANBAZAR
GUWAHATI-01

7:PRABIR COOMAR BARUA
S/O LT. PRAKRITISH CHANDRA BARUA
R/O GAURIPUR TOWN
WARD NO. 2
MATIABAGH
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI
ASSAM
PIN-783331
                                           Page No.# 8/12

8:PRADYUT BARUA
S/O LT. PRAKRITISH CHANDRA BARUA
R/O GAURIPUR TOWN
WARD NO. 2
MATIABAGH
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI
ASSAM
PIN-783331

9:PRITAM COOMAR BARUA
S/O LT. PRAKRITISH CHANDRA BARUA
R/O BYE LANE NO. 2
LAKHIMI NAGAR
JORHAT WEST
JORHAT RESEARCH LABORATORY
ASSAM
DIST-JORHAT
ASSAM
PIN-785006

10:SMTI PARBATI BARUA
D/O LT. PRAKRITISH CHANDRA BARUA
R/O HOUSE NO. 28
BYE LANE NO. 6
WEST PUB SARANIA
P.O.-SILPUKHURI
GUWAHATI
DIST-KAMRUP (M)
ASSAM
PIN-781003

11:SMTI PRANATI PHOOKAN @ PRANATI BARUA
D/O LT. PRAKRISTISH CHANDRA BARUA
W/O LT. DOUGLAS ARTHUR PHOOKAN
R/O HOUSE NO. 28
BYE LANE NO. 6
WEST PUB SARANIA
P.O.-SILPUKHURI
GUWAHATI
DIST-KAMRUP (M)
ASSAM
PIN-781003

12:BINA BARUA
W/O PRAKRITISH CHANDRA BARUA
R/O GAURIPUR TOWN
WARD NO. 2
                                                        Page No.# 9/12

MATIABAGH
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI
ASSAM
PIN-783331
------------
Advocate for : MR. M HUSSAIN
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 11 ORS.



Linked Case : WP(C)/678/2025

UMMEHANI AHMED
W/O- MD. SAPIOR RAHMAN
VILLAGE-DUMARDAHA PART-III P.O-BALAJAN
P.S-GAURIPUR
DISTRICT- DHUBRI
ASSAM PIN- 783331


VERSUS

THE STATE OF ASSAM AND 10 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
LAND AND REVENUE DEPARTMENT
DISPUR
GUWAHATI-06.

2:THE DISTRICT COMMISSIONER
 DHUBRI
ASSAM
P.O. AND P.S. AND DISTRICT- DHUBRI
ASSAM. PIN-783301

 3:THE SETTLEMENT OFFICER
 DHUBRI
ASSAM
P.O. AND P.S.- DHUBRI

DIST.- DHUBRI
ASSAM

PIN- 783301.

4:THE ASSISTANT SETTLEMENT OFFICER
                                     Page No.# 10/12

 GOLAKGANJ REVENUE CIRCLE
P.O. AND P.S.- GOLAKGANJ

DIST.- DHUBRI
ASSAM

PIN- 783331.

 5:THE CIRCLE OFFICER
 GAURIPUR REVENUE CIRCLE
 DHUBRI
P.O. AND P.S.- DHUBRI

DIST.- DHUBRI
ASSAM

PIN- 783301.

6:THE ASSAM BOARD OF REVENUE
REPRESENTED BY ITS SECRETARY

PANBAZAR
 GUWAHATI-01.

7:PRABIR COOMAR BARUA
S/O- LT. PRAKRITISH CHANDRA BARUA

R/O- GAURIPUR TOWN
WARD NO. 2
MATIABAGH

P.O. AND P.S.- GAURIPUR

DIST.- DHUBRI
ASSAM
PIN- 783331.

8:PARDYUT BARUA
S/O- LT. PRAKRITISH CHANDRA BARUA

R/O- GAURIPUR TOWN
WARD NO. 2
MATIABAGH

P.O. AND P.S.- GAURIPUR

DIST.- DHUBRI
ASSAM
                                      Page No.# 11/12

PIN- 783331.

9:PRITAM COOMAR BARUA
S/O- LT. PRAKRITISH CHANDRA BARUA

R/O- BYE LANE NO. 2
LAKHIMI NAGAR

JORHAT WEST
 JORHAT RESEARCH LABORATORY
 ASSAM.
DIST.- JORHAT
 ASSAM
 PIN- 785006.

10:PARBATI BARUA
D/O- LT. PRAKRITISH CHANDRA BARUA

R/O- HOUSE NO. 28
BYE LANE NO. 6

WEST PUB SARANIA

P.O.- SILPUKHURI
 GUWAHATI

DISTRICT- KAMRUP(M)

ASSAM

PIN- 781003.

11:PRANATI PHOOKAN @ PRANATI BARUA
D/O- LT. PRAKRITISH CHANDRA BARUA

W/O- LT. DOUGLAS ARTHUR PHOOKAN

R/O- HOUSE NO. 28
BYE LANE NO. 6

WEST PUB SARANIA

P.O.- SILPUKHURI
 GUWAHATI

DISTRICT- KAMRUP(M)

ASSAM
                                                                             Page No.# 12/12


             PIN- 781003.
             ------------
             Advocate for : MR. M HUSSAIN
             Advocate for : SC
             REVENUE appearing for THE STATE OF ASSAM AND 10 ORS.



                                     BEFORE
                         HONOURABLE MR. JUSTICE KARDAK ETE

                                             ORDER

Date : 03.02.2026

It is submitted by Mr. M. Hussain, learned counsel for the petitioner and Mr. A. Bhattarcharjee, learned State Counsel for the respondent that the matter pertains to Bench- V.

Accordingly, list these matters before appropriate Bench.

Interim order, if any, passed earlier shall continue till then.

JUDGE

Comparing Assistant

 
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