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Gauhati High Court
Smti Bijoya Konwar vs The State Of Assam And 7 Ors on 2 February, 2026
Page No.# 1/9
GAHC010253242025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6627/2025
SMTI BIJOYA KONWAR
DAUGHTER OF LATE SISHU RAM KONWAR RESIDENT OF VILLAGE-
HILOIDARI GAON NO-1, P.O.-DIGHALA HILOIDARI DISTRICT-LAKHIMPUR,
ASSAM, PIN-787055.
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM,
DEPARTMENT OF SCHOOL EDUCATION, DISPUR, GUWAHATI-6
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
DISTRICT-KAMRUP (M)
ASSAM.
3:THE DISTRICT ELEMENTARY EDUCATION OFFICER
LAKHIMPUR
DISTRICT-LAKHIMPUR
ASSAM
PIN-787001.
4:THE DEPUTY INSPECTOR OF SCHOOLS
DHAKUAKHANA
P.O. AND P.S. DHAKUAKHANA
DISTRICT-LAKHIMPUR
ASSAM
PIN-787055
5:THE BLOCK ELEMENTARY EDUCATION OFFICER
Page No.# 2/9
DHAKUAKHANA BLOCK
DISTRICT-LAKHIMPUR
ASSAM
PIN-787055.
6:THE PRINCIPAL ACCOUNTANT GENERAL (A AND E)
ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI-28
7:THE DIRECTOR OF PENSION
ASSAM
HOUSEFED COMPLEX
DISPUR
GUWAHATI-6
DISTRICT-KAMRUP(M)
ASSAM.
8:THE SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6
Advocate for the Petitioner : MR. P P BARUAH, MR. R SARMA
Advocate for the Respondent : SC, ELEM. EDU, SC, AG,SC, FINANCE,GA, ASSAM
Linked Case : WP(C)/4952/2023
SMTI DIBYA CHAMUAH
D/O SRI BALU RAM CHAMUAH
R/O VILL- BANTOW GAON
P.O.-DHAKUAKHANA
DIST- LAKHIMPUR
ASSAM
PIN-787055
VERSUS
THE STATE OF ASSAM AND 7 ORS
Page No.# 3/9
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR
GUWAHATI-6
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
DIST- KAMRUP (M)
ASSAM
3:THE DISTRICT ELEMENTARY EDUCATION OFFICER
LAKHIMPUR
DIST-LAKHIMPUR
ASSAM
PIN-787001
4:THE BLOCK ELEMENTARY EDUCATION OFFICER
DHAKUAKHANA BLOCK
DIST-LAKHIMPUR
ASSAM
PIN-787055
5:THE DEPUTY INSPECTOR OF SCHOOLS
DHAKUAKHANA
P.O. AND P.S.-DHAKUAKHANA
DIST-LAKHIMPUR
ASSAM
PIN-787055
6:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6
7:THE PRINCIPAL ACCOUNTANT GENERAL (A AND E)
ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI-28
8:THE DIRECTORY OF PENSION
ASSAM
HOUSEFED COMPLEX
DISPUR
GUWAHATI-6
Page No.# 4/9
DIST- KAMRUP (M)
ASSAM
------------
Advocate for : MR. R SARMA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/4950/2023
SMTI IVARANI DUTTA
D/O LT. BOGEN DUTTA
P.S.-MACHKHOWA
DIST- DHEMAJI
ASSAM
PIN-787058
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR
GUWAHATI-6
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
DIST- KAMRUP (M)
ASSAM
3:THE DISTRICT ELEMENTARY EDUCATION OFFICER
LAKHIMPUR
DIST-LAKHIMPUR
ASSAM
PIN-787001
4:THE BLOCK ELEMENTARY EDUCATION OFFICER
DHAKUAKHANA BLOCK
DIST-LAKHIMPUR
ASSAM
PIN-787055
5:THE DEPUTY INSPECTOR OF SCHOOLS
Page No.# 5/9
DHAKUAKHANA
P.O. AND P.S.-DHAKUAKHANA
DIST-LAKHIMPUR
ASSAM
PIN-787055
6:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6
7:THE PRINCIPAL ACCOUNTANT GENERAL (A AND E)
ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI-28
8:THE DIRECTORY OF PENSION
ASSAM
HOUSEFED COMPLEX
DISPUR
GUWAHATI-6
DIST- KAMRUP (M)
ASSAM
------------
Advocate for : MR. P P BARUAH
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/3082/2024
LAKHIMAI BORAH
WIFE OF SEI LIKHAN DUTTA
RESIDENT OF VILLAGE- UJANI JALBHARI GAON
P.O. JALBHARI
DISTRICT- LAKHIMPUR
ASSAM
PIN- 787055
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
Page No.# 6/9
GUWAHATI-6
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
DISTRICT- KAMRUP (M)
ASSAM
3:THE DISTRICT ELEMENTARY EDUCATION OFFICER
LAKHIMPUR
DISTRICT- LAKHIMPUR
ASSAM
PIN- 787001
4:THE DEPUTY INSPECTOR OF SCHOOLS
DHAKUAKHANA
P.O. AND P.S. DHAKUAKHANA
DISTRICT- LAKHIMPUR
ASSAM
PIN- 787055
5:THE BLOCK ELEMENTARY EDUCATION OFFICER
DHAKUAKHANA BLOCK
DISTRICT- LAKHIMPUR
ASSAM
PIN- 787055
6:THE PRINCIPAL ACCOUNTANT GENERAL (A AND E)
ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI-28
7:THE DIRECTOR OF PENSION
ASSAM
HOUSEFED COMPLEX
DISPUR
GUWAHATI-6
DISTRICT- KAMRUP (M)
ASSAM
8:THE SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6
------------
Advocate for : MR. P P BARUAH
Page No.# 7/9
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/4947/2023
SMTI NIRADA CHETIA
D/O NILA KANTA CHETIA
R/O NILA KANTA CHETIA
R/O VILL- ITAKHULI GAON
P.O.-GHATAPARA
DHAKUAKHANA
DIST- LAKHIMPUR
ASSAM
PIN-787055
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR
GUWAHATI-6
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
DIST- KAMRUP (M)
ASSAM
3:THE DISTRICT ELEMENTARY EDUCATION OFFICER
LAKHIMPUR
DIST-LAKHIMPUR
ASSAM
PIN-787001
4:THE BLOCK ELEMENTARY EDUCATION OFFICER
DHAKUAKHANA BLOCK
DIST-LAKHIMPUR
ASSAM
PIN-787055
5:THE DEPUTY INSPECTOR OF SCHOOLS
DHAKUAKHANA
Page No.# 8/9
P.O. AND P.S.-DHAKUAKHANA
DIST-LAKHIMPUR
ASSAM
PIN-787055
6:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6
7:THE PRINCIPAL ACCOUNTANT GENERAL (A AND E)
ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI-28
8:THE DIRECTORY OF PENSION
ASSAM
HOUSEFED COMPLEX
DISPUR
GUWAHATI-6
DIST- KAMRUP (M)
ASSAM
------------
Advocate for : MR. P P BARUAH
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 7 ORS
BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
02.02.2026
Mr. A. Phukan, learned counsel appearing on behalf of Mr. B. Kaushik, learned
Standing Counsel for the Elementary Education Department, with the consent from
the other side, prays for listing the matter after 2 (two) weeks, as Mr. Kaushik is
out of station on account of medical emergency.
Page No.# 9/9
Prayer allowed.
Registry shall list this matter after 2 (two) weeks.
JUDGE
Comparing Assistant
