Durgakinkar Bhattacharyya vs The State Of Assam And 3 Ors
2026 Latest Caselaw 1768 Gua

Gauhati High Court

Durgakinkar Bhattacharyya vs The State Of Assam And 3 Ors on 27 February, 2026

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GAHC010015682024




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/419/2024

         DURGAKINKAR BHATTACHARYYA
         S/O LATE MADHAB BHATTACHARYA, R/O VILL- BAMUN ANGRADI, P.O.-
         MUGDI, DIST-NALBARI, ASSAM, PIN-781312



         VERSUS

         THE STATE OF ASSAM AND 3 ORS
         REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE
         GOVERNMENT OF ASSAM, INDUSTRIES, COMMERCE AND P.E.
         DEPARTMENT, JANATA BHAWAN, DISPUR, GUWAHATI-781006

         2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
          INDUSTRIES
          COMMERCE AND P.E. DEPARTMENT
          JANATA BHAWAN
          DISPUR
          GUWAHATI-781006

         3:THE COMMISSIONER
          INDUSTRIES AND COMMERCE
         ASSAM
          COMMISSIONERATE OF INDUSTRIES AND COMMERCE
          UDYOG BHAWAN
          BAMUNIMAIDAM
          GUWAHATI-781021

         4:THE GENERAL MANAGER
          DISTRICT INDUSTRIES AND COMMERCE CENTRE
          BAKSA
          MUSHALPUR
          DIST- BAKSA
         ASSAM
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             PIN-78134

Advocate for the Petitioner   : MR. M P SARMA, MR A CHETIA,MS D MAHANTA,MR A
CHAKRABORTY

Advocate for the Respondent : SC, INDUSTRIES AND COMMERCE,




             Linked Case : WP(C)/2066/2024

            DURGAKINKAR BHATTACHARYYA
            SON OF LATE MADHAB BHATTACHARYYA

            RESIDENT OF VILL. BAMUN ANGRADI

            P.O.- MUGDI
            IN THE DISTRICT OF NALBARI

            ASSAM
            PIN- 781312.


             VERSUS

            THE STATE OF ASSAM AND 2 ORS
            REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE
            GOVERNMENT OF ASSAM

            INDUSTRIES
             COMMERCE AND P.E. DEPARTMENT

            JANATA BHAWAN
             DISPUR

            GUWAHATI- 781006.

            2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
             INDUSTRIES
             COMMERCE AND P.E. DEPARTMENT
            JANATA BHAWAN
             DISPUR
             GUWAHATI- 781006.

             3:THE COMMISSIONER
                                                                                Page No.# 3/3

              INDUSTRIES AND COMMERCE
              ASSAM
              COMMISSIONERATE OF INDUSTRIES AND COMMERCE

              UDYOG BHAWAN
              BAMUNIMAIDAM

              GUWAHATI- 781021.
              ------------
              Advocate for : MR A CHAKRABORTY
              Advocate for : SC
              INDUSTRIES AND COMMERCE appearing for THE STATE OF ASSAM AND 2
              ORS



                                   BEFORE
                  HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                          ORDER

Date : 27-02-2026 It is submitted at the Bar that the brief has been taken away by the petitioner from

the present set of counsel and there is no representation on behalf of the petitioner

today.

In view of the above, Registry to verify as to whether any new set of counsel have

entered appearance on behalf of the petitioner and list this matter again after 04 weeks.

JUDGE

Comparing Assistant