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Gauhati High Court
Page No.# 1/8 vs The State Of Assam And 23 Ors on 27 February, 2026
Page No.# 1/8
GAHC010164662023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4331/2023
JOY PROKASH BASUMATARY AND 21 ORS
S/O- SRI RUPENDRA NATH BASUMATARY, RNB ROAD, KOKRAJHAR,
WARD NO. 7, P.O. AND P.S. KOKRAJHAR.
2: RAHUL BRAHMA
S/O- SRI CHABI BRAHMA
VILL.- MITHIGAPUR HABRUBARI
P.O.
P.S. AND DIST. KOKRAJHAR.
3: JAIN RAJ BRAHMA
S/O- SRI MANIRAJ BRAHMA
J.D. ROAD
KOKRAJHAR
WARD NO. 4
P.O.
P.S AND DIST. KOKRAJHAR.
4: DEEPTI BASUMATARY
W/O- SRI JANAK KR. NARZARY
VILL.- AMLAIGURI (TITAGURI)
P.O. TITAGURI
P.S. AND DIST. KOKRAJHAR.
5: PRANJIT BRAHMA
S/O- SRI AJOY KR. BRAHMA
SOUTH BAZAR ROAD
KOKRAJHAR
WARD NO. 6
P.O.
P.S. AND DIST. KOKRAJHAR.
6: BERLANG NARZARY
S/O- SRI GOPINATH NARZARY
Page No.# 2/8
VILL.- RAIKHUNGBARI
P.O. KACHUGAON
P.S. KACHUGAON
DIST. KOKRAJHAR.
7: JITU BRAHMA
S/O- SRI PRAMOD CH. BRAHMA
VILL.- GOSSAIGAON JOYANAGAR
WARD NO. 4
P.O. AND P.S. GOSAIGAON
DIST. KOKRAJHAR.
8: PRAMILA BRAHMA
W/O- SRI SUNIL BRAHMA
VILL.- SHYAMTHAIBARI
P.O. SIMALAGURI
P.S. DHALIGAON
DIST. KOKRAJHAR.
9: DANIEL MOSAHARY
S/O- SRI SOLISORN MOSAHARY
VILL.- PATKIJULI
P.O. PATKIJULI
P.S. TAMULPUR
DIST. BAKSA.
10: ANJANA BORO
W/O- SRI ANANDA RAM BORO
VILL.- BALAHATI SUTIAPARA
P.O. GORMOW
P.S. GORESWAR
DIST. BAKSA.
11: JITU DAIMARY
S/O- SRI DHARANI DAIMARI
VILL.- BARIGAON
P.O. NICHILAMARI
P.S. TANGLA
DIST. UDALGURI.
12: INDRA MUCHAHARY
S/O- SRI AMARENDRA MUCHAHARY
BIJNI TOWN
WARD NO. 1
P.S. BIJNI
P.O. BIJNI
DIST.CHIRANG.
Page No.# 3/8
13: BHASKAR BASUMATARY
S/O- SRI MANESWARE BASUMATARY
VILL.- MAKRA PATKIGURI
P.O. KOLIAGAON
P.S. BIJNI
DIST. CHIRANG.
14: MD. SADDAM EKRAMUL HOSSAIN
S/O- MD. JURAN ALI SHEIKH
VILL- KHORAGHAT
P.O. BARKANDA
P.S. BAGRIBARI
DIST. KOKRAJHAR.
15: MANASH JYOTI KALITA
S/O- SRI MADHAB CHANDRA KALITA
VILL.- ADALBARI
P.O. ADALBAI
P.S. MUSHALPUR
DIST. BAKSA.
16: BHASKAR BARMAN
S/O- SRI DHANESWAR BARMAN
VILL.- CHITHILA
P.O. CHITHILA
P.S. FAKIRAGRAM
DIST. KOKRAJHAR.
17: ALOK MIKHERJEE
S/O- SRI AMULYA MUKHERJEE
VILL.-RAJAPARA PT-1
P.O. BAGRIBARI
P.S. BAGRIBARI
DIST. KOKRAJHAR.
18: JITU MAZUMDER
S/O- SRI DIMBESWAR MAZUMDER
VILL.- NIZ HARISINGA
P.O. HARISINGA
P.S. PANERY
DIST. UDALGURI.
19: RANA DUTTA
S/O- SRI NIKHIL DUTTA
VILL.- KHAJUABIL
P.O. KOPATI
P.S. ROWTA
DIST. UDALGURI.
Page No.# 4/8
20: SWMDWN BROHMO KARJEE
S/O- SRI RAJIV BROHMO KARJEE
VILL.- KODOMTOLA
P.O. DOTMA
P.S. DOTMA
DIST. KOKRAJHAR.
21: NARAYAN KARKI
S/O- SRI KRISHNA KARKI
VILL.- PATGAON
P.O. PATGAON
P.S. SERFANGURI
DIST. KOKRAJHAR.
22: PARTHA PRATIM HAZARIKA
S/O- SRI RAM CHANDRA HAZARIKA
VILL.- BHALUKMARI
P.O. BHALUKMARI
P.S. ROWTA
DIST. UDALGURI
VERSUS
THE STATE OF ASSAM AND 23 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, FCS AND CA DEPARTMENT, DISPUR,
GUWAHATI-781006.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
WPT AND BC DEPARTMENT
DISPUR
GUWAHATI-781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPARTMENT
DISPUR
GUWAHATI-781006.
4:THE DIRECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
BHANGAGARH
GUWAHATI-781005
ASSAM
5:THE COUNCIL HEAD OF DEPARTMENT
Page No.# 5/8
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
BTC
KOKRAJHAR.
6:THE SECRETARY (FCS AND CA)
BTC
KOKRAJHAR.
7:THE JOINT DIRECTOR
(FCS AND CA)
BTC
KOKRAJHAR.
8:THE MEMBER SECRETARY
CENTRAL SELECTION BOARD
BTC
KOKRAJHAR.
9:KAMAL KRISHNA MISRA
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
10:ILLIAS PRODHANI
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
11:BIPLOB LANGTHASA
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
12:BHABEN KUMAR
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
13:SABIN KR. BORO
SUB-INSPECTOR
Page No.# 6/8
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
14:DHIRAJ BAISHYA
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
15:JIRSONG TUMUNG
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
16:ABHIJEET BHATTACHARYA
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
17:YASABANTA MEDHI
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
18:DEVASHIS SAHA
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
19:CHAITALI SAHA
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
20:SYED IFTIKAR AHMED
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
21:MUKUNDA RAY
SUB-INSPECTOR
Page No.# 7/8
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
22:CHAI WON WEINGKEN
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
23:RATAN CHANDRA GOGOI
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM
24:PRANITA KALITA PATHAK
SUB-INSPECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVERNMENT OF ASSAM.
(RESPONDENTS NO. 9 TO 24 TO BE SERVED THROUGH THE DIRECTOR
FOOD
CIVIL SUPPLIES AND CONSUMER AFFAIRS
BHANGAGARH
GUWAHATI-781005
ASSAM
25:THE COMMISSIONER
FOOD CIVIL SUPPLIES
CONSUMER AFFAIRS AND LEGAL METROLOGY
DIST.- KAMRUP (M)
ASSAM-781007
Advocate for the Petitioner : MR. M K CHOUDHURY, MR. A BARKATAKI,MR P
BHARDWAJ,MR. M SARMA
Advocate for the Respondent : GA, ASSAM, MR P J BORAH(R- 10 TO 24),MR B PRASAD (R- 10
TO 24),SC, BTC,SC, WPT AND BC,SC, FINANCE DEPTT.
Page No.# 8/8
BEFORE
HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
27/02/2026
Ms. P Bora, learned Standing counsel, BTC submits that she be granted 3 (three)
weeks time, as a last chance, to file an affidavit.
It is provided that in the event the affidavit is not filed on or before the next date of
listing, the Secretary, Food, Civil Supplies & Consumers Affairs, BTC and/or any other
authorities, who is competent to deal with the matter, shall remain present before this Court,
on the next date of listing, along with the contemporaneous records to assist this Court
towards disposal of the present writ petition.
Registry to list this matter again on 26.03.2026.
Ms. P Bora, learned Standing counsel, BTC shall communicate a copy of this order to
the Secretary, Food, Civil Supplies & Consumers Affairs, BTC and/or any other authorities,
who is competent to deal with the matter, for compliance.
JUDGE
Comparing Assistant
