Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Page No.# 1/8 vs The State Of Assam And 3 Ors
2026 Latest Caselaw 1733 Gua

Citation : 2026 Latest Caselaw 1733 Gua
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/8 vs The State Of Assam And 3 Ors on 27 February, 2026

Author: Nelson Sailo
Bench: Nelson Sailo
                                                                 Page No.# 1/8

GAHC010201082025




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/5339/2025

         SURENDRA PRASAD GUPTA AND 6 ORS.
         S/O LATE BINDHYACHAL PRASAD GUPTA, R/O N.S.C.B HOJAI, WARD NO.
         13, P.S.- HOJAI, DIST- HOJAI, ASSAM

         2: ANUP MUKHERJEE
          S/O LATE AMARENDRA NATH MUKHERJEE
          R/O NORTH LUMDING
          LANKA ROAD
          P.O. AND P.S.- LUMDING
          DIST- NAGAON
         ASSAM

         3: BISWAJIT DUTTA
          S/O LATE HARIPADA DUTTA
          R/O GOBINDAPALLY
         WARD NO. 6
          HOJAI TOWN
          P.O.
          P.S. AND DIST- HOJAI
         ASSAM

         4: SMT. SALAM MEMI DEVI
         W/O SRI MAHESH SINHA
          R/O VILL- NARAYANPUR
          P.O.- PAHAR
          P.S.- LANKA
          DIST- NAGAON
         ASSAM

         5: TANDON SINGHA
          S/O LATE SAHAMU SINGHA
          R/O MATIKHOLA GOCHARA
          P.O. AND P.S. AND DIST- HOJAI
                                                                            Page No.# 2/8

            6: SUPDIB DEB ROY
             S/O LATE AJIT KUMAR DEB ROY
             R/O MISTRIPATTY
            WARD NO. 6
             P.O. AND P.S.- LUMDING
             DIST- HOJAI

            7: DULAL CHANDRA DAS
             S/O LATE BHUBAN DAS
             R/O VILL- HIRA BASTI
             P.O.- BORBOHA
             P.S. AND DIST- HOJAI
            ASSAM

            VERSUS

            THE STATE OF ASSAM AND 3 ORS.
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
            GOVERNMENT OF ASSAM, SECONDARY EDUCATION DEPARTMENT,
            DISPUR, GUWAHATI-6

            2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
            ASSAM
             SECONDARY EDUCATION DEPARTMENT
             DISPUR
             GUWAHATI-6

            3:THE DIRECTOR OF SECONDARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-19

            4:THE INSPECTOR OF SCHOOLS
             HOJAI DISTRICT
             HOJAI
            ASSAM

Advocate for the Petitioner   : MR. P J SAIKIA, SR. ADV, MS M NIROLA,MR. R S MISHRA

Advocate for the Respondent : SC, SEC. EDU.,

            Linked Case : WP(C)/2409/2025

            DULEN SAIKIA AND ORS
            SON OF SRI BHABIRAM SAIKIA
            VILLAGE UTTARKARI
            LAKHIMPUR
                                                      Page No.# 3/8

ASSAM

2: BULUMONI LAHAN
DAUGHTER OF LATE NAREN LAHAN
VILLAGE RAJABRI
 LAKHIMPUR
ASSAM

3: MOHAN KAKATI
SON OF LATE SONESWAR KAKATI
VILLAGE 02 NO
DAKHIN RUPAHI
LAKHIMPUR
ASSAM

4: PRANAB GOHAIN
SON OF SRI BOGENDRA NATH GOHAIN
DIGHALA CHAPORI
LAKHIMPUR
ASSAM

5: SRI SUJIT PHUKAN
SON OF LATE NARESHWAR PHUKAN
VILLAGE JALUK KATA
LAKHIMPUR
ASSAM

6: USHARANI SAIKIA
DAUGHTER OF HARENDRA NATH SAIKIA
BARBALI
LAKHIMPUR
ASSAM

7: LILY SAIKIA
WIFE OF ARUN BORAH
VILL KACHIKATA
LAKHIMPUR
ASSAM

8: BANASRI SAIKIA
CARE OF JOGESH DAS
VILLAGE SEAJULI MAJGAON
LAKHIMPUR
ASSAM

9: RABIN DUTTA
S/O LT BHUBAN DUTTA VILL BARIMURI DIST LAKHIMPUR ASSAM
                                                      Page No.# 4/8

VERSUS

THE STATE OF ASSAM AND ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
SCHOOL EDUCATION SECONDARY DEPARTMENT
DISPUR
GUWAHATI 6

2:THE DIRECTOR
 SECONDARY EDUCATION
ASSAM
 KAHILIPARA
 GUWAHATI 19

3:THE INSPECTOR OF SCHOOLS
LAKHIMPUR DISTRICT CIRCLE
LAKHIMPUR
ASSAM

4:THE DISTRICT SELECTIONCOMMITTEE FOR SELECTION AND
PROMOTION OF ASSISTANT TEACHER
LAKHIMPUR DISTRICT FOR HIGH/HIGHER SECONDARY SCHOOLS
TO BE REPRESENTED BY ITS DEPUTY COMMSSIONER CUM CHAIRMAN
LAKHIMPUR
ASSAM

5:THE STATE SELECTION BOARD FOR SELECTION OF ASSISTANT
TEACHER
VARIOUS HIGH/HIGHER SECONDARY SCHOOL OF THE STATE
REPRESENTED BY ITS SECRETARY (SR) SECONDARY EDUCATION
DEPARTMENT CUM CHAIRMAN
DISPUR
GUWAHATI
------------
Advocate for : MR. A R BHUYAN
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND ORS



Linked Case : WP(C)/2695/2025

BIRINCHI SAIKIA AND 7 ORS.
SON OF ARUN SAIKIA
RESIDENT OF VILLAGEDHENUDHARA WARD NO.2 POST OFFICE-GOHPUR
POLICE STATION-GOHPUR DISTRICT-BISWANATH
ASSAM PIN-784168
                                                       Page No.# 5/8

2: ANAMIKA BHUYAN
C/O-LATE SAMBHURAM BHUYAN RESIDENT OF VILLAGE-MAGONI POST
OFFICE-MAGONI POLICE STATION-GOHPUR DISTRICT-BISWANATH
ASSAM PIN-784168

3: RIJUREKHA BARAH
C/O-SOMESWAR BARAH RESIDENT OF VILLAGE-MAGONI POST OFFICE-
MAGONI POLICE STATION-HELEM DISTRICT-BISWANATH
ASSAM PIN-784172

4: NITU BORAH
S/O-LATE KHARGESWAR BORAH RESIDENT OF-VILLAGE PUB DUBIA P.O.-
SANTIPUR DIST.-BISWANATH
ASSAM

5: GAYATREE HAZARIKA
C/O DR. HEMANGA GOGOI
RESIDENT OF BORAS NURSING HOME
BISWANATH CHARIALI P.O.-BISWANATH CHARIALI DIST.- BISWANATH
ASSAM
784176

 6: ANJUMONI CHETRY
C/O-HASTA BAHADUR CHETRY
R/O-WOOD CRAFT. OPPOSITE PETROL PUMP
WARD NO.-6 P.O.-GOHPUR DIST.-BISWANTH
ASSAM
184168

7: ELORA BHUYAN
C/O-BEDABRAT BORA R/O-VILLAGE-MAGONI P.O.-MAGONI DIST.-
BISWANATH
ASSAM
784168

 8: DEBAJANI BHUYAN
C/O-RANJAN HAZARIKA R/O-VILLAGE-GOPALPUR P.O.-ELLENGISATRA
P.S.-GOHPUR DIST.- BISWANATH
 784158

VERSUS

THE STATE OF ASSAM AND 5 ORS.
TO BE REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-06
                                                         Page No.# 6/8


2:THE DIRECTOR
 SECONDARY EDUCATION
ASSAM
KAHILIPARA
 GUWAHATI-19

3:THE INSPECTOR OF SCHOOLS
OFFICE OF THE INSPECTOR OF SCHOOLS
SONITPUR DISTRICT CIRCLE
TEZPUR
784001

4:THE DISTRICT SELECTION COMMITTEE FOR SELECTION
AND PROMOTION OF HEADMASTERS IN BISWANATH DISTRICT FOR HIGH
SCHOOLS
TO BE REPRESENTED BY THE DISTRICT COMMISSIONER
BISWANATH
ASSAM
784177

 5:THE DISTRICT SELECTION COMMITTEE FOR SELECTION AND
PROMOTION OF HEADMASTERS
IN SONITPUR DISTRICT FOR HIGH SCHOOLS
 TO BE REPRESENTED BY THE DISTRICT COMMISSIONER
 SONITPUR
 ASSAM
 784177

 6:THE STATE SELECTION BOARD FOR SELECTION OF HEADMASTER
IN VARIOUS HIGH SCHOOLS OF THE STATE
 TO BE REPRESENTED BY ITS SECRETARY SECONDARY EDUCATION
DEPARTMENT -CUM-CHAIRMAN
 DISPUR
 GUWAHATI-6
 ------------
 Advocate for : MR A R BHUYAN
Advocate for : GA
 ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.



Linked Case : WP(C)/2610/2025

SRI MRIDUSHMITA CHUTIA AND 2 ORS
W/O SRI PRANAB NEOG
RESIDENT OF NAMTI KARUNASAGAR GAON
PO MICHAJAN
                                                      Page No.# 7/8

DIST SIVASAGAR
ASSAM 785684

2: SMTI KALPANA GOGOI
D/O SRI NOMAL GOGOI
RESIDENT OF FULL PANISINGA MAJUMATIA GAON
 PO FULL PANISINGA
 DIST SIVASGAGAR
ASSAM
 785685

3: SRI JUGANTAR LAHAN
S/O SRI SUNIL KUMAR LAHON
RESIDENT OF HATIMURIA GAON
PO MORABAZAR
DIST SIVASAGAR
ASSAM 785680

VERSUS

THE STATE OF ASSAM AND ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR GUWAHATI 06

2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
. SECONDARY EDUCATION DEPARTMENT
 DISPUR GUWAHATI 06

3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM KAHILIPARA GUWAHATI 19

4:THE INSPECTOR OF SCHOOL
SIVASAGAR DISTRICT CIRCLE
SIVASGAR
ASSAM
------------
Advocate for : MR. P J SAIKIA
SR. ADV
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND ORS
                                                                               Page No.# 8/8

                                  BEFORE
                      HONOURABLE MR. JUSTICE NELSON SAILO

                                        ORDER

Date : 27.02.2026

On the request made by Ms. R. Baruah, learned Standing Counsel, Secondary Education Department, Govt. of Assam, and not objected to by the other side, matter stands adjourned to enable the respondents to file their counter-affidavits.

List these matters again on 26.03.2026

Interim order, passed earlier, if any, to continue till the next date of listing.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter