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Gauhati High Court
Page No.# 1/4 vs The State Of Assam And 5 Ors on 24 February, 2026
Author: Nelson Sailo
Bench: Nelson Sailo
Page No.# 1/4
GAHC010262082022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/178/2023
ALL ASSAM MIDDLE SCHOOL SCIENCE TEACHERS ASSOCIATION AND 3
ORS
ASSAM TO BE REP. BY ITS PRESIDENT AND SECY. ADDRESS OF
CORRESPONDENCE C/O C/O DIPAK BARMAN, R/O- NANDANPATH,
SUMITRAPUR, BARSAJAI, BELTOLA, GHY, ASSAM, PIN- 781028, DIST.-
KAMRUP (M)
2: RABIN CH. BARUAH
S/O- LT. MUHI CH BARUAH
PRESIDENT
ASSAM MIDDLE SCHOOL SCIENCE TEACHERS ASSOCIATION
ASSAM SCIENCE GRADUATE TEACHER
HAHCHARA MV SCHOOL
SIVASAGAR
R/O- VILL- HAHCHARA MORAN GAON
PO DAYA CHARIALI
DIST.- SIVASAGAR
PIN- 785701
COMMON ADDRESS OF CORRESPONDENCE C/O DIPAK BARMAN
R/O- NANDANPATH
SUMITRAPUR
BARSAJAI
BELTOLA
GHY
ASSAM
PIN- 781028
DIST.- KAMRUP (M)
3: MD. ABDUL QAYUM SARKAR
S/O- LT. HASHEM ALI MIAH
SCIENCE GRADUATE TEACHER
DHUBRI ME SCHOOL
DHUBRI
SECRETARY
Page No.# 2/4
ALL ASSAM MIDDLE SCHOOL SCIENCE TEACHERS ASSOCIATION
ASSAM
R/O- VILL- BIDYA PARA PART-II
NEAR NATHPARA
P.O. KHALILPUR
DIST.- DHUBRI
ASSAM
PIN- 783325
COMMON ADDRESS OF CORRESPONDENCE C/O DIPAK BARMAN
R/O- NANDANPATH
SUMITRAPUR
BARSAJAI
BELTOLA
GHY
ASSAM
PIN- 781028
DIST.- KAMRUP (M)
4: SRI DIPAK BARMAN
S/O- LT. DEBENDRA NATH BARMAN
SCIENCE GRADUATE TEACHER
DAKSHIN BELTOLA ME SCHOOL
KAMRUP (M)
OFFICE SECRETARY
ALL ASSAM MIDDLE SCHOOL SCIENCE TEACHERS ASSOCIATION
R/O- NANDANPATH
SUMITRAPUR
BARSAJAI
BELTOLA
GHY
ASSAM
PIN- 781028
DIST.- KAMRUP (M)
COMMON ADDRESS OF CORRESPONDENCE C/O DIPAK BARMAN
R/O- NANDANPATH
SUMITRAPUR
BARSAJAI
BELTOLA
GHY
ASSAM
PIN- 781028
DIST.- KAMRUP (M
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE SECY. TO THE GOVT. OF ASSAM, DEPTT. OF EDUCATION
Page No.# 3/4
(ELEMENTARY) ASSAM (CIVIL) SECRETARIAT, BLOCK-C, DISPUR, GHY,
ASSAM, PIN- 781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY
ASSAM
PIN- 781019
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF FINANCE
ASSAM CIVIL SECRETARIAT
DISPUR
GHY
ASSAM
PIN- 781006
4:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
ADMINISTRATIVE REFORM AND TRAINING DEPTT.
ASSAM CIVIL SECRETARIAT
DISPUR
GHY
ASSAM
PIN- 781006
5:THE NATIONAL COUNCIL FOR TEACHER EDUCATION
EASTERN REGIONAL COMMITTEE REP. BY ITS REGIONAL DIRECTOR
15 NILAKANTHA NAGAR
NAYAPALLI
BHUBANESWAR
ORISSA
PIN- 751012
6:THE DIRECTOR OF SCERT
ASSAM
KAHILIPARA
GHY
ASSAM
PIN- 78101
Advocate for the Petitioner : MR. A K DUTTA, MR. B ZAMAN,MR. B PURKAYASTHA
Advocate for the Respondent : SC, ELEM. EDU, SC, SCERT, ASSAM,GA, ASSAM,SC, N C T
E,SC, FINANCE
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE NELSON SAILO
ORDER
Date : 24.02.2026
Mr. B. Purkayastha, learned conducting counsel for the petitioner is said to
have some personal difficulty to appear before the Court today.
On a prayer made on his behalf, the matter stands adjourned, to be listed
again on 19.03.2026.
JUDGE
Comparing Assistant
