Mrs. Urirei Singh vs The State Of Assam And 3 Ors
2026 Latest Caselaw 1654 Gua

Gauhati High Court

Mrs. Urirei Singh vs The State Of Assam And 3 Ors on 24 February, 2026

Author: Nelson Sailo

Bench: Nelson Sailo

                                                                        Page No.# 1/3

GAHC010070062023




                                                                 undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/1824/2023

            MRS. URIREI SINGH
            W/O N. GOBIN SINGH, BEING THE PRINCIPAL-CUM-SECRETARY,
            EMMANUEL ENGLISH H.S. SCHOOL, PAILAPOOL, P.S.-LAKHIPUR,
            CACHAR, ASSAM, PIN-788098



            VERSUS

            THE STATE OF ASSAM AND 3 ORS
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
            GOVERNMENT OF ASSAM, DEPARTMENT OF SECONDARY EDUCATION,
            DISPUR, GUWAHATI-781006, ASSAM

            2:THE DIRECTOR OF SECONDARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-781019

            3:THE INSPECTOR OF SCHOOLS
             SILCHAR
             DIST-CACHAR
            ASSAM
             PIN-788001

            4:PH. RUTH JOAN SINGHA
            W/O MAJOR (RETD.) PH. MANIDHON SINGHA
             R/O VILL-LALANG PART-I
             P.O.-PAILAPOOL
             DIST-CACHAR
            ASSAM
             PIN-78809

Advocate for the Petitioner   : MR N K SARMA, MR H K DAS,MS D MAHANTA,MR A
                                                                        Page No.# 2/3

CHAKRABORTY

Advocate for the Respondent : SC, SEC. EDU., MR. D CHAKRABARTY (r-4)




           Linked Case : I.A.(Civil)/2047/2023

           PH. RUTH JOAN SINGHA

           W/O MAJOR (RETD.) PH. MANIDHON SINGHA
           R/O VILL-LALANG PART-I
           P.O.-PAILAPOOL
           DIST-CACHAR
           ASSAM
           PIN-788098


           VERSUS

           MRS. URIREI SINGH AND 3 ORS.
           W/O N. GOBIN SINGH
           BEING THE PRINCIPAL-CUM-SECRETARY
           EMMANUEL ENGLISH H.S. SCHOOL
           PAILAPOOL
           P.S.-LAKHIPUR
           CACHAR
           ASSAM
           PIN-788098

           2:THE STATE OF ASSAM

           REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
           GOVERNMENT OF ASSAM
           DEPARTMENT OF SECONDARY EDUCATION
           DISPUR
           GUWAHATI-781006
           ASSAM

           3:THE DIRECTOR OF SECONDARY EDUCATION
           ASSAM
           KAHILIPARA
           GUWAHATI-781019

           4:THE INSPECTOR OF SCHOOLS
           SILCHAR
                                                                      Page No.# 3/3

           DIST-CACHAR
           ASSAM
           PIN-788001
           ------------
           Advocate for : MR. D CHAKRABARTY
           Advocate for : SC
           SEC. EDU. appearing for MRS. URIREI SINGH AND 3 ORS.



                                  BEFORE
                      HONOURABLE MR. JUSTICE NELSON SAILO

                                      ORDER

Date : 24.02.2026

As prayed for by the learned counsel for the parties, let the matter be listed again on 17.03.2026 for hearing.

JUDGE

Comparing Assistant