Page No.# 1/29 vs Page No.# 18/29
2026 Latest Caselaw 1145 Gua

Gauhati High Court

Page No.# 1/29 vs Page No.# 18/29 on 12 February, 2026

                                                                 Page No.# 1/29

GAHC010246642025




                                                           undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/6624/2025

         SUBINOY CHAKRABORTY AND 101 ORS
         S/O SUSHIL CHAKRABORTY R/O VILL. AND P.O. BAITHAKHAL PIN 788726,
         ASSAM.

         2: NIVASH KANTI NATH
          SON OF NARENDRA KUMAR NATH
         RESIDENT OF VILLAGE- MARUA
          P.O.DUTTAGRAM
          PIN-788722
          DISTRICT SRIBHUMI
         ASSAM.

         3: BURHAN UDDIN AHMED
          SON OF HAJI MOIN UDDIN
         RESIDENT OF VILLAGE- FATHEPUR
          ..CHATAL-788720
          DISTRICT- SRIBHUMI
         ASSAM.

         4: MUBOZZIL HUSSAIN A.T.

         SON OF MASADDAR ALI
         RESIDENT OF VILLAGE AND P.O.GULCHERA
         PIN-788720
         DISTRICT SRIBHUMI
         ASSAM.

         5: ABDUL GONI TAPADAR
          SON OF AYUB ALI TAPADAR
         RESIDENT OF ALOMKHANI
          ..-ALOMKHANI
          DIST- SRIBHUMI
         ASSAM
         PIN- 788722.
                                      Page No.# 2/29


6: PABITRA SUKLABAIDYA
 H.T.
 SON OF TARESH SUKLABAIDYA
 RESIDENT OF VILLAGE SADHUKUTI
 P.O. BAITHAKHAL BASTI-788726
 DISTRICT- SRIBHUMI
ASSAM.

7: SAMSUL HOQUE
 H.T.
 SON OF ANWAR HUSSAIN
RESIDENT OF VILLAGE EAST BALIA
 ..GULCHERA-788 720
ASSAM.

8: ASAD UDDIN AT
 SON OF NIMAR ALI
 RESIDENT OFCHAMALA
 P.O. FAKUAGRAM-788 723
 DISTRICT- SRIBHUMI
ASSAM.

9: SMTI MANDA KAR AT
WIFE OF JAYANTA KAR
 RESIDENTOF VILLAGE- KALKALI BASTI
 P.O.CHANDKHIRA-788725
 DISTRICT SRIBHUMI
ASSAM.

10: SMTI KAJAL PAUL AT
WIFE OF HORENDRA PAUL
RESIDENT OF VILLAGE- SADHUKUTI
 P.O.BAITHAKHAL BASTI-788 726
ASSAM.

11: KEDAR NATH KAIRI HT
 SON OF GOYA PRASAD KAIRI
 R/O HATIKHIRA TEA ESTATE
 P.O. HATIKHIRA 788726
ASSAM.

12: FAKHAR UDDIN LASKAR H.T.
 S/O ABUL FAZAL LASKAR
 R/O VILL. PAILAMULI
 P.O. KATABARI 788726
ASSAM.
                                             Page No.# 3/29

13: BINA CHALIA AT
WIFE OF KRISHNA CHALIA
RESIDENT OF VILLAGE AND ..-BHUBRIGHAT
 PIN-788724
 DISTRICT SRIBHUMI
ASSAM.

14: BHUPENDRA SINHA HT
 SON OF KANUNG CHAUBA SINHA
 RESIDENT OF VILLAGE P.O. BHURUNGA-788724
 DIST SRIBHUMI
ASSAM.

15: MANIDRA SINHA AT
 SON OF MAIRANG CHAUBASINHA
 RESIDENT OF P.O. BHURANGA 788 724
 DIST- SRIBHUMI
ASSAM.

16: RANJAN SINHA AT
 SON OF RAJ KUMAR SINHA
RESIDENT OF VILLAGE AND P.O.BHURUNGA
 PIN-788724
 DISTRICT SRIBHUMI
ASSAM.

17: LIYAKAT AHMED HT
 SON OF ABDUS SUBHAN
 RESIDENT OF VILLAGE- WESTBALIA
 P.O. GULCHERA-788720
 DIST SRIBHUMI
ASSAM.

18: AHADUR RAHMAN HT
 SON OF MAHMAD ALI
RESIDENT OF DHALOPAR
 ..ASHALKANDI-788723
 DIST- SRIBHUMI
ASSAM.

19: ABDUL MALIK AT
 SON OF ABDUL RAJAK
RESIDENT OF VILLAGE- EAST TANGIBARI
P.O. RATABARI-788735
 DIST SRIBHUMI
ASSAM.

20: SAMSUL ISLAM HT
                                      Page No.# 4/29

SON OF ARFAN ALI
RESIDENTOF VILLAGE- MODHURBOND
P.O.BHURUNGA-788724
DIST- SRIBHUMI
ASSAM.

21: NIRMAL SUKLABAIDYA
AT
 SON OF NIROD SUKLABADYIA
 RESIDENT OF KAMRANGI
P.O.- MARJATKANDI
 DIST- SRIBHUMI
ASSAM
 PIN-788701.

22: SAYARA BEGUM TAPADAR A.T.
 WIFE OF ASADUDDIN
 RESIDENT OF VILLAGE CHAMALA
P.O. FAKUAGRAM-788 723
 DIST SRIBHUMI
ASSAM.

23: ABUL QUASSIM
 SON OF ABDUS SATTAR
 RESIDENT OF SHIBERCHAK
 P.O.- SIBERCHAK
 DIST SRIBHUMI
ASSAM
 PIN- 788720.

24: SAMAS UDDIN
 HT
 SON OF SAIYOB MIA
 RESIDENT OF VILLAGE- MEHERPUR
 BARUALA-788734
 DIST- SRIBHUMI
ASSAM.

25: SAUMITRA NARAYAN CHOUDHURY
AT
 SON OFSATYENDRA NARAYAN CHOUDHURY
RESIDENT OF ADAMTILA T.E.
 P.O.CHANDKHIRA-788725
 DIST- SRIBHUMI
ASSAM.

26: KHELABATI SINHA
AT (HINDI)
                                        Page No.# 5/29

WIFE OF BIRENDRA RAJKUMAR
RESIDENT OF KALKALIGHATRAILWAY BLK 1
P.O. KALKALIGHAT 788725
DISTRICT- SRIBHUMI
ASSAM.

27: SAILENDRA BAIDYA AT
 SON OF SANATANBAIDYA
 RESIDENT OF VILLAGE SADHUKUTI
 P.O. BAITHAKHAL BASTI-788726.

28: MD ABDUL KADIR HM
 SON OF HAJI KHURSID ALI
 RESIDENT OF VILLAGE- PURAN CHANDPUR
P.O. KANAIBAZAR-788 724
 DIST SRIBHUMI
ASSAM.

29: HAFIZ MD ABDUL JABBAR TAPADAR
AT
 SON OF HAJI USMAN ALI TAPADAR
RESIDENT OF VILLAGE- JATKAPAN
 P.O.LALARCHAK-788713
 DIST. SRIBHUMI
ASSAM.

30: MD JAHURUL ISLAM
AT
 SON OF FAKHAR UDDIN
RESIDENT OF VILLAGE- LAKSHMIPUR
 P.O.JURBARI-788724
 DIST- SRIBHUMI
ASSAM.

31: KHALIKUZZAMAN CHOUDHURY
AT
 SON OFABDUS SALAM CHOUDHURY
 RESIDENT OF P.O. MAIZGRAM-788 712
 DIST SRIBHUMI
ASSAM.

32: JASIM UDDIN
AT
 SON OF ABDUR RASID
RESIDENT OF VILLAGE- DEFOLALA
 ..BHUBRIGHAT-788724
 DIST- SRIBHUMI
ASSAM.
                                      Page No.# 6/29


33: ABUL FAZAL MD TAHER
AT Sc
 SON OF MD. MUSABBIR ALI
 RESIDENT OFVILLAGE-DEFOLALA
 P.O. BHUBRIGHAT788 724
 DIST- SRIBHUMI
ASSAM.

34: BADAR UDDIN AHMED
AT
 SON OF MOLAVI MOSORAF ALI
 RESIDENT OF VILLAGE DEFOLALA
 P.O. BHUBRIGHAT-788 724
DIST- SRIBHUMI
ASSAM.

35: ABDUL MUNIM
AT
 SON OF IZZAD ALI
 RESIDENTOF VILLAGE DEFOLALA
 P.O. BHUBRIGHAT788 724
 DIST- SRIBHUMI
ASSAM.

36: JAMILUR RAHMAN
AT
 SON OF MD. MOYEN UDDIN
 RESIDENT OF VILLAGE NATUNCHANDPUR
 P.O. KANAIBAZAR-788 724
DIST- SRIBHUMI
ASSAM.

37: LUTHFUR RAHMAN
 GRADE IV
 SON OF MD.NOOR UDDIN
 RESIDENT OF VILLAGETAPADARPARA
 P.O. PATHARKANDI- 788724
 DIST- SRIBHUMI
ASSAM.

38: ASAR UDDIN
AT
 SON OF JUNAB ALI
 RESIDENT OFVILLAGE DEFOLALA
 P.O. BHUBRIGHAT788 724
 DIST- SRIBHUMI
ASSAM.
                                              Page No.# 7/29


39: MALEKHA KHANAM
AT
WIFE OF MAYEENUDDIN AHMED
 RESIDENT OF VILLAGEMURAURA
 P.O. ASHALKANDI-788 723
DIST- SRIBHUMI
ASSAM.

40: MD. NAZMUL HOQUE
ALT
 SON OF ABDUL AZIZ
RESIDENT OF VILLAGE- MENDIBARI
 .O.KANAIBAZAR-788 724
 DIST- SRIBHUMI
ASSAM.

41: SADIQUE AHMED GRADE IV
 SON OF FOKAR UDDIN
RESIDENT OF MURAURA
 ..ASHALKANDI-788723
ASSAM.

42: EMAN UDDIN
ALT

SON OF KUSHID ALI
RESIDENTOF VILLAGE AND P.O. JURBARI-788724
DIST- SRIBHUMI
ASSAM.

43: ABU MD ABDULLAH
 HM
 SON OF ASAID ALI
RESIDENT OF VILLAGE- KATARGOOL
ASHALKANDI-788723
 DIST- SRIBHUMI
ASSAM.

44: MD AFTAB UDDIN
AT
 SON OF HAJI MD. ABDULLATIF
 RESIDENT OF VILLAGE-SOUTHHATKHALA
 P.O. KANAIBAZAR-788724
DIST- SRIBHUMI
ASSAM.

45: ABU BAKKAR AT
                                                      Page No.# 8/29

 SON OF NURUL HAQUE
RESIDENT OF VILLAGE- KALKALI BASTI
P.O. CHANDKHIRA-788725
 DIST SRIBHUMI
ASSAM.

46: KHAIRUL ISLAM
AT
 SON OF ABDUL HAI
RESIDENT OF VILLAGE P.O.-DASGRAM 788 722
 DIST- SRIBHUMI
ASSAM.

47: BILAL UDDIN ALT
 SON OF TAJIR UDDIN
 RESIDENT OFVILLAGE- AMALAGRAM
 P.O. BARAIGRAM 788723
 DIST- SRIBHUMI
ASSAM.

48: MD HELAL AHMED
AT
 SON OF RAFIQUE UDDIN.RESIDENT OF VILLAGE-KALKALI BASTI
 CHANDKHIRA-788725
 DIST- SRIBHUMI
ASSAM.

49: ABU BAKKAR
 HINDI TEACHER
 SON OF HAFIZ ABDUL WAHID
 RESIDENT OF VILLAGE LAMARGAON
 P.O. ASHALKANDI -788723
 DIST- SRIBHUMI
ASSAM.

50: KAZIMA BEGUM
AT
 WIFE OF SAFIQUL HAQUE
 RESIDENT OF VILLAGE-PANIGHAT
P.O. DUHALIA-788724
 DIST SRIBHUMI
ASSAM

51: ABU SUFIAN
AT.
 SON OF NAZAFAT ALI
 RESIDENT OFVILLAGE PANIGHAT
 P.O. DUHALIA 788724
                                            Page No.# 9/29

DIST- SRIBHUMI
ASSAM

52: EMAD UDDIN
 GRADE IV

SON OF IDRIS ALI
RESIDENT OF VILLAGE-PANIGHAT
P..DUHALIA-788724
DIST- SRIBHUMI
ASSAM.

53: ASAD UDDIN
ALT
 SON OF ABUL HASON
 RESIDENT OF VILLAGE HATKHALA
 P.O. KANAIBAZAR788 724
 DIST- SRIBHUMI
ASSAM.

54: ABDUL JALIL
 CT

SON OF HABIB ALI
RESIDENT OF VILLAGE PANIGHAT
P.O. DUHULIA-788724
DIST- SRIBHUMI
ASSAM.

55: MD AKBAR HUSSAIN
AT
 SON OF MD. ABDUL KARIM
 RESIDENT OF VILLAGE P.O.JURBARI-788 724
 DIST- SRIBHUMI
ASSAM.

56: MASUK UDDIN AHMED
AT
 SON OF ABDUL RASID
RESIDENT OF VILLAGE-DEFOLALA
 P.O.BHUBRIGHAT-788724
 DIST- SRIBHUMI
ASSAM.

57: MOSAROF ALI
AT
 SON OF MUZAMIL ALI
 RESIDENT OF VILLAGE MAKUNDA
                                           Page No.# 10/29

P.O.BAZARICHERA-788 727
DIST SRIBHUMI
ASSAM.

58: BILAL AHMED
 SON OF NASIB ALI
 RESIDENT OF VILLAGE HARIKURI
 P.O. RAKESH NAGAR-788720
 DIST- SRIBHUMI
ASSAM.

59: ASAB UDDIN
AT

SON OF ABDUS SUKKUR
RESIDENT OF VILLAGE- SRIMANTA KANISHAIL
P.O. SHIBERCHAK-788 720
DISTRICT- SRIBHUMI
ASSAM.

60: MOHAMMAD AKTAR HUSSAIN

SON OF AKRAM ALI
RESIDENT OF SRIMANTA KANISHAIL
P.O.SHIBERCHAK-788 720
DIST- SRIBHUMI
ASSAM.

61: MD MASHUD AHMED

SON OF SAFIQUR RAHMAN
RESIDENT OF VILLAGE- SRIMANTAKANISHAIL
P.O. SHIBERCHAK-788 720
DISTRICT- SRIBHUMI
ASSAM.

62: MOINUL HOQUE
 SON OF ATAR ALI
 RESIDENT OF WESTCHENGJUR
 P.O. BHUBRIGHAT-788724
DIST- SRIBHUMI
ASSAM.

63: AMIRUL HAQUE
AT (SC)
 SON OF MUBACHIL ALI
RESIDENT OF VILLAGE- GULAL KANDI
 P..BAZARGHAT-788735
                                    Page No.# 11/29

SRIBHUMI
ASSAM.

64: MATARUF ALI
AT
 SON OF SAIB ALI
 RESIDENT OFP.O. DALGRAM-788 735
 DISTRICT SRIBHUMI
ASSAM.

65: HELAL UDDIN
 HT
 SON OF BASARAT ALI
RESIDENT OF VILLAGE DHALOPAR
 .O.ASHALKANDI-788723
 DISTRICT SRIBHUMI
ASSAM.

66: NURUL ISLAM
 CT

SON OF ABDUR RAHIM
RESIDENTOF VILLAGE- MURAURA
..ASHAIKANDI 788 723
DISTRICT SRIBHUMI
ASSAM.

67: SAMSUL ALAM

SON OF TAFAZZUL ALL
RESIDENTOF VILLAGE KARTIK TILLA
P..KANAIBAZAR-788724
DISTRICT SRIBHUMI
ASSAM.

68: MANOJ KUMAR ROY
 AT (SC)
  SON OF MAHANANDARAY
  RESIDENT OF VILLAGE BILBARI
  .. PATHARKANDI-788724
SRIBHUMI
 ASSAM
.

69: ISWAR CH SINHA
AT (SC)
 SON OF MOHANSNINA
 RESIDENT OF VILLAGE-PATROGRAM
                                                     Page No.# 12/29

P.O. KALKALIGHAT-788725
 DISTRICT SRIBHUMI
ASSAM.

70: A.S. HUSSAIN AHMED
AT

SON OF MAIN UDDINAHMED
RESIDENT OF VILLAGE-CHENGJUR
R.O. PATHARKANDI -788 724
DISTRICT SRIBHUMI
ASSAM.

71: LAILA KHATUN
ALT

DAUGHTER OF TASAWAR ALI
RESIDENT OF VILLAGE- CHENGJUR .PATHARKANDI-788724
DIST- SRIBHUMI
ASSAM.

72: ABHIJEET SINGHA
AT (SC)
 SON OF MANYA BABUSINGHA
 RESIDENT OF NEAR UBI
 P.D.PATHARKANDI -788724
 DISTRICT SRIBHUMI
ASSAM.

73: DILIP RAJKUMAR
AT

SON OF MADAN MOHAN RAJKUMAR
RESIDENT OF VILLAGESIBERGUL
P.O. BAZARICHERA-788 726
DISTRICT- SRIBHUMI
ASSAM.

74: TAYABUR RAHMAN

SON OF ROSTUM ALI

RESIDENT OF VILLAGE BORGUL
..RATABARI-788 735
DISTRICT-SRIBHUMI
ASSAM.

75: ABDUL MUQUIT
                                               Page No.# 13/29

AT
SON OF SIDDIQUE AHMED
RESIDENT OF VILLAGE-ALAMKHANI
..NILAMBAZAR-788 722
DISTRICT SRIBHUMI
ASSAM.

76: ABDUL ROUF
 CT

SON OF MUBARAK ALI
RESIDENTOF VILLAGE- FATHEPUR
P.O. CHATAL-788720
DISTRICT- SRIBHUMI
ASSAM.

77: ABDUL BACHIT
 SON OF JUNAB ALI
 HT
 RESIDENTOF VILLAGE- DALGRAM
 P. DUTTAGRAM-788 722
 DIST- SRIBHUMI
ASSAM

78: MASHOQUE AHMED
ALT

SON OF ABDUR NOOR
RESIDENT OF VILLAGE AND .O.GULCHERA-788 720
DISTRICTBSRIBHUMI
ASSAM.

79: KANCHAN KR DEB
AT
 SON OF KEDAR CH.DEB
 RESIDENT OF VILLAGE-BAZARBOND
P.O. CHATAL-788720
 DISTRICT SRIBHUMI
ASSAM.

80: NURUL HAQUE
AT (SC)

SON OF MONZIR ALI
RESIDENT OF P.O. MODAN MOHAN788152
DISTRICT-SRIBHUMI
ASSAM.
                                   Page No.# 14/29

81: SULEMAN AHMED
 JR ASTT
 SON OF RAFIQUEUDDIN
 RESIDENT OF VILLAGE-KHAGAIL
P.O. CHATAL-788 720
 DISTRICT SRIBHUMI
ASSAM.

82: MAKHANLAL ROY
 GRADE IV

SON OF RAMONI MOHAN ROY
RESIDENT OF VILLAGKHAGAIL
P.O. CHATAL-788 720
DISTRICT- SRIBHUMI
ASSAM.-

83: NAZRUL ISLAM KHAN
 CT

 SON OF MAHMUD ALI KHAN
 RESIDENT OF VILLAGE- BAKARSHAL
P.O. JABAINPUR-788 713
 DISTRICT SRIBHUMI
ASSAM.

84: HIFZUR RAHMAN
 HT

SON OF HAFIZ MAHMAD ALI
RESIDENT OF VILLAGE-NAZATPUR
P..LATHIMARA-788805
DISTRICT SRIBHUMI
ASSAM.

85: BADRUL HAQUE
AT (SC)

SON OF ASHAB UDDIN
RESIDENT OF VILLAGE-BOSLA
.O.MARJATKANDI-788 701
DISTRICT SRIBHUMI
ASSAM.

86: ABDUL BASIT
AT

SON OF MUJAMMIL ALI
                                       Page No.# 15/29

RESIDENTOF VILLAGE BAKARSHAL
P.O. JABAINPUR788713
DISTRICT-SRIBHUMI
ASSAM.

87: SUKKUR ALI SAIKIA
ALT

SON OF NUR UDDIN AHMED
RESIDENT OF VILLAGE- NO.2BHELKAR
P.O. BHELKAR BAZAR-781102
DISTRICT- KAMRUP
ASSAM.

88: MAINUL HAQUE CHOUDHURY
AT

 SON OF ABDUS SALAM
 RESIDENT OF VILLAGE-BAGHAN
P.O. PREMTALA-799 261
 DISTRICT NORTH TRIPURA
 TRIPURA.

89: ABDUR RAB
AT (SC)
 SON OF AJMAL ALI
 RESIDENTOF VILLAGE- MEHERPUR
 P.O. SHIBBARI KRISHNA NAGAR-788734
 DISTRICT SRIBHUMI
ASSAM.

90: GOURANGA CHANDRA DEY
AT

SON OF GOPENDRA CH. DEY
RESIDENT OFVILLAGE- JATKAPAN
P.O. LALARCHAK 788 713
DISTRICT- SRIBHUMI
ASSAM.

91: MUHIBUR RAHMAN
 JR ASTT
 SON OF MATASINALL
 RESIDENT OF VILLAGE BAKARSHAL
 P.O. JABAINPUR-788 713
 DISTRICT SRIBHUMI
ASSAM.
                                  Page No.# 16/29

92: NEZAM UDDIN KHAN
AT (SC)

SON OF NURUL ISLAM KHAN
RESIDENT OF VILLAGE BANDARKUNA
P.O. ERALIGOOL -788723
DISTRICT- SRIBHUMI
ASSAM.-

93: MD MUHIBUR RAHMAN
 HM

SON OF ARMAN ALI
RESIDENT OF VILLAGE- ATANAGAR
..KANAIBAZAR-788724
DISTRICT SRIBHUMI
ASSAM.

94: MD RASHID AHMED TALUKDAR
 HM
 SON OF ABDULSAHID
 RESIDENT OF VILLAGE-DALURBOND
P.O. MUKTARAMPUR-788 156
 DISTRICT SRIBHUMI
ASSAM.

95: MD ABDULLAH
AT

SON OF MAULANA ABDUL FATTAH
RESIDENT OF VILLAGE-KHALIRPAR
..BHAIRABNAGAR-788152
DISTRICT SRIBHUMI
ASSAM.

96: HUSSAIN AHMED
AT

SON OF ARPIN ALI
RESIDENTOF VILLAGE DALURBOND
P..MUKTARAMPUR-788156
SRIBHUMI
ASSAM.

97: NAYEEM UDDIN
AT

SON OF ABDUL LATIF
                                                  Page No.# 17/29

RESIDENT OF VILLAGE KHAGAIL
.. CHATAL-788 720
DISTRICT SRIBHUMI
ASSAM.

98: RANATOSH BISWAS
AT

SON OF RASAMAY BISWAS
RESIDENT OF VILLAGE AND P.O.OLIVIACHERA-788737
DISTRICT SRIBHUMI
ASSAM.

99: BIMAL KANTI PAUL
AT (SC)

SON OF BINOD BIHARIPAUL
RESIDENT OF NETAJI ROAD
P.O.RAMKRISHNA NAGAR -788 166
DISTRICT- SRIBHUMI
ASSAM.

100: ANJAN KUMAR SINHA
AT (SC)

SON OF AJITKUMAR SINHA
RESIDENT OF ASEB ROAD
P.O. RAMKRISHNA NAGAR -788166
DISTRICT- SRIBHUMI
ASSAM.

101: BIJOYA RANI TEWARI
 JR ASSTT
WIFE OFSADHU SARAN TEWARI
 RESIDENT OFVILLAGE DAKHIN CHERAGI
 P.O.CHERAGI-788 737
 DISTRICT-SRIBHUMI
ASSAM.

102: SHYAMA KANTA TEWARI
 SON OF SITARAM TEWARI
 RESIDENT OF VILLAGE-DAKHINCHERAGI
 P.O. CHERAGI-788737
DISTRICT- SRIBHUMI
ASSAM

VERSUS
                                                                   Page No.# 18/29

            THE STATE OF ASSAM AND 5 ORS
            REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
            ASSAM, DEPTT. OF SCHOOL EDUCATION, DISPRU, P.O. GUWAHATI 781006

            2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
             DEPARTMENT OFFINANCE
             DISPUR
             P.O. GUWAHATI 781006
            ASSAM.

            3:THE DIRECTOR OF SECONDARY EDUCATION
             GOVT OF ASSAM

             KAHILIPARA
             P.O. GUWAHATI-781019.ASSAM.

            4:THE DIRECTOR OF ELEMENTARY EDUCATION

            GOVERNMENT OF ASSAM
            KAHILIPARA
            GUWAHATI-19.

            5:THE INSPECTOR OF SCHOOLS

            SRIBHUMIDISTRICT
            P.O. SRIBHUMI-788701
            ASSAM.

            6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
             SRIBHUMI
            ASSAM

Advocate for the Petitioner   : A B T HAQUE,

Advocate for the Respondent : SC, SEC. EDU., SC, FINANCE




             Linked Case : WP(C)/5588/2025

            SMTI DIPTI DEVI AND 32 ORS
            D/O-SRI DWIJEN CHANDRA NATH
            ASSTT. PROFESSOR
            MAZBAT COLLEGE
            R/O-4D MARLYN
                                  Page No.# 19/29

APARTMENT
A.G. OFFICE ROAD
 BASISTHA
P.O.-GUWAHATI-781028
P. O. -MAZBAT
 DISTRICT-UDALGURI
ASSAM.

2: DR. KARUNA KANTA DEKA
S/O KABIRAM DEKA
ASSTT. PROFESSOR
 KHOIRABARI COLLEGE
 RESIDENT OF HOUSE NO. 76
VILLAGE KONWARPARA
 PO MANGALDOI
ASSAM 784125

3: SRI NRIPESH KALITA
S/O BHARAT CHANDRA KALITA

ASSTT. PROFESSOR
KHOIRABARI COLLEGE
RESIDENT OF PO KHOIRABARI
784522M DUST DARRANG
ASSAM

4: SMTI RUPALI SAIKIA
W/O SRI NRIPESH KALITA
ASST. PROFESSOR
KHOIRABARI COLLEGE
RESIDENT OF PO KHOIRABARI
DIST DARRANG
ASSAM 784522

5: DR. PABITRA SARMAH
S/O LATE UMAKANTA SARMAH
ASSTT. PROFESSOR
KHOIRABARI COLLEGE
RESIDENT OF VILLAGE PRAGATIPUR
784509
DIST UDALGURI
ASSAM

6: DR. GEETA KALITA LAHKAR

W/O MR. BHABEN CHANDRA LAHKAR
ASSTT. PROFESSOR
MAZBAT COLLEGE
                                               Page No.# 20/29

RESIDENT OF HOUSE NO. 47
SANKAR NAGAR
WEST HAZARAPAR
PO TEZPUR 784001

7: DR. NARMADA NATH

W/O SRI PABAN KUMAR NATH
ASSTT. PROFESSOR
MAZBAT COLLEGE
RESIDENT OF VILLAGE UPAHUPARA COLLEGE NAGAR
PO MANGALDAI
784125

8: SRI GOPAL DAHAL
S/O CHARUMANI UPADHYAY
ASSTT. PROFESSOR
MAZBAT COLLEGE
RESIDNET OF PO JAMUGURI
DIST UDALGURI
BTR
ASSAM

9: SMTI MINATI PATOWARI
D/O LATE PRATAP PATOWARII
ASSTT. PROFESSOR
MAZBAT COLLEGE
RESIDENT OF VILLAGE KHARAMAKHA
PO MAZBAT
DIST UDALGURI
ASSAM 784507

10: DR. LINA DEKA
D/O MADHAB CHANDRA DEKA

ASST. PROFESSOR
BELTOLA COLLEGE
RESIDENT OF SANTIPUR
HILLSIDE
BHARALUMUKH
PO GUWAHATI 781009
ASSAM

11: SRI L. ANIL KUMAR SINGHA

S/O LATE ABIR SINGHA
SUBJECT TEACHAR
SANARIE MITIE H.S.SCHOOL
                                                       Page No.# 21/29

RESIDENT OF RAJESWARPUR
PO HAILAKANDI
ASSAM 788168

12: MR KHIZIR AHMED MAZARBHUIYA
S/O RAHIMUDDIN MAZARBHUIYA
P.G.T LAKSHIRBOND H.S SCHOOL
RESIDENT OF VILLAGE BHATIRKUPA PART II
PO BHATIRKUPA 788152
DIST HAILAKANDI
ASSAM

13: JAMRUL ISLAM BARBHUIYA
S/O HARUN RASHID BARBHUIYA
PGT LAKSHIRBOND H.S SCHOOL
RESIDENT OF VILLAGE AND PO GANGPUR BHUMKAR PART III
788152
DIST HAILAKANDI
ASSAM

14: MS. MAZNUN NAHAR BARBHUIYA
W/O AZIZUR RAHMAN CHOUDHURY
PGT LAKSHIRBOND H.S SCHOOL
RESIDENT OF VILLAGE AND PO GANGPUR DHUMKAR PART III
7888152
DIST HAILAKANDI
ASSAM

15: MR. ABIDUR RAHMAN MAZARBHUIYA

SO ABDUL LATIF CHOUDHURY
PGT LAKSHIRBOND H.S SCHOOL
RESIDENT OF PO GANGPUR DHUMKAR PART III 788152
DIST HAILAKANDI
ASSAM

16: NUR AHMED BARBHUIYA
S/O SAUKAT ALI BARBHUIYA
GRADE IV
EMPLOYEE LAKSHIRBOND H.S SCHOOL
RESIDENT OF VILLAGE BAHADURPUR PART I
PO RANGAUTI 788155
DIST HAILAKANDI
ASASM

17: HAFIZUL ALAM CHOUDHURY
S/O ABDUL LATIF CHOUDHURY
JR. ASSTT. LAKSHIRBOND H.S SCHOOL. RESIDENT OF PO LAKSHIRBOND
                                                         Page No.# 22/29

PART I
 788155
ASSAM

18: ALMAS HUSSAIN LASKAR

S/O LATE MAKBUL ALI LASKAR

SR. ASSTT. LAKSHIRBOND H.S SCHOOL RESIDENT OF VILLAGE NORTH
NARAYANPUR PART III
PO NARAYANPUR NORTH 788801
DIST HAILAKANDI
ASSAM

19: JYOTIMA DEVI
W/O SASHINDRA SARMA
ASSTT. PROFESSOR
KHOIRABARI COLLEGE
RESIDENT OF HOUSE NO. 64 A VILLAGE PO DHUPGURI 784528
PS KHOIRABARI
ASSAM

20: SRI PURNA KANTA MAHANTA
S/O LATE CHANDRA KANTA MAHANTA
ASST. PROFESSOR
DULIAJAN GIRLS COLLEGE
RESIDENT OF MOIRAMORA SATRA
PO NAGAGAON
DIST SIVASAGAR
ASSAM 785701

21: SMTI SUJATA BARBKAKATI
D/O LATE DHYAN SARMA
ASSTT. PROFESSOR
DULIAJAN GIRLS COLLEGE
RESIDENT OF BELTOLA
PO GUWAHATI 781029
ASSAM

22: SRI SATINDRA NATH SARMA
S/O LATE GARGA NATH SARMA

SUBJECT TEACHER
BANGSHAR HIGHER SECONDARY SCHOOL
RESDIENT OF PO SUALKUCHI
781103
ASSAM
                                                      Page No.# 23/29

23: DR. PRABHAT CHANDRA KALITA
S/O LATE DULAL CHANDRA KALITA

RETIRED PRINCIPAL
P.B ANCHALIK MAHAVIDYALAYA
RESIDENT OF VILLAGE MALIKUCHI (DIGHELI) PO BARDIGHELI 781334
DIST NALBARI
ASSAM

24: DR. DEEPALI OJAH
W/O LATE DR. ADITYA RAM OJAH
RETIRED PRINCIPAL
BELTOLA COLLEGE RESIDENT OF 6A
ZAKIR HUSSAIN PATH
BYE LANE 8
KALAGURU PATH SARUMOTORIA
PO GUWAHATI 781036

25: DR. RITA DUTTA HAZARIKA
W/O SANJEEV HAZARIKA
RETIRED PRINCIPAL
NARENGI ANCHALIK MAHAVIDYALAYA
RESIDENT OF HOUSE NO. 201
MANISHA HERITAGE
GAUTAM UPA PATH
BASISTHAPUR
DISPUR PO GUWAHATI 781006
ASSAM

26: DR. RUPAM KUMAR BRAHMA
S/O LATE TRAILAKYA NATH BRAHMA
RETIRED PRINCIPAL
GIRLS COLLEGE
KOKRAJHAR
RESIDENT OF INDRAPUR ROAD
BRAHMA MANDIR
PO KOKRAJHAR
ASSAM 783370
BTC

27: DR. LAKHIMI PHUKAN
W/O MR. TAPAN NEOG RETIRED PRINCIPAL DULIAJAN GIRLS COLLEGE
RESIDENT OF SURAKSHA NAGAR
NEAR JCS GUEST HOUSE
PO DULIAJAN 786602
DIST DIBRUGARH
ASSAM
                                             Page No.# 24/29

28: SRI BHADRESWAR DEKA
S/O LATE JITRAM DAS
RETIRED ASSTT. PROFESSOR
BINANDI CHANDRA MEDHI COLLEGE
RAMDIA
RESIDENT OF HOUSE NO. 351
PO BONGSHAR 781103
DIST KAMRUP

29: DR. HIRAN DEKA NARJI
S/O LATE BIPAD DEKA NARJI
RETIRED PRINCIPAL KHOIRABARI COLLEGE
RESIDENT OF RANGAON
PO KHOIRABARI
DIST DARRANG
ASSAM

30: SRI RAMANI KALITA
S/O LATE DASHI RAM KALITA

RETIRED ASSTT. TEACHER
BARAMBOII ANCHALIK HIGH SCHOOL
RESIDENT OF HOUSE NO. 292
VILLAGE NO. 1 BAGTA
PO HAJU 781104
DIST KAMRUP

31: SRI JITEN CHANDRA DUTTA

S/O LATE BHALAK CHANDRA DUTTA
RETIRED JR. ASSTT. DULIAJAN GIRLS COLLEGE
RESIDENT OF HOUSE 23
RANGAGARH NO. 2
PO DULIAJAN
786191
ASSAM

32: DR. DIPAK KUMAR CHAKRABORTY
S/O LATE DAYAMAY CHAKRABORTY
RESIDENT OF WARD NO. 3
BABUPARA PO TANGLA
784521
DIST UDALGURI
BTC
ASSAM

33: SRI NIRANJAN PAUL
S/O LATE JOGESH CHANDRA PAUL
                                                   Page No.# 25/29

RESIDENT OF WARD NO. 3
PALPARA
PO TANGLA
DIST UDALGURI
BTC
ASSAM 784521
VERSUS

THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF HIGHER EDUCATION
DISPUR
P. O. -GUWAHATI-781006

2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
 DEPT. OF FINANCE DISPUR GUWAHATI 781006

3:THE ADDL. CHIEF SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR GUWAHATI 781006

4:THE DIRECTOR OF HIGHER EDUCATION
GOVT. OF ASSAM
KAHILIPARA GUWAHATI 781019

5:THE BODOLAND TERRITORIAL REGION

REP. BY ITS PRINCIPAL SECRETARY
PO KOKRAJHAR 783370 ASSAM

6:THE DIRECTOR OF EDUCATION

BODOLAND TERRITORIAL REGION
PO KOKRAJHAR
783370 ASSAM

7:THE INSPECTOR OF SCHOOLS
KAMRUP
PO AMINGAON
KAMRUP ASSAM 781130

8:THE INSPECTOR OF SCHOOLS

HAILAKANDI
PO AND DIST HAILAKANDI
                                                         Page No.# 26/29

ASASM 788152
------------
Advocate for : MR J C GAUR
Advocate for : SC
HIGHER EDU appearing for THE STATE OF ASSAM AND 7 ORS



Linked Case : WP(C)/6579/2025

ABU BOKKAR SIDDIQUE ANND 18 ORS
SON OF MOBIZ ALI MONDAL
RESIDENT OF VILLAGE- SHONAMOYEE
P.O. AOLATOLI-783139
DISTRICT- GOALPARA
ASSAM

2: MRS. ARATI NARZARY
W/O MR KARA RAM DAIMARY VILL AND P.O. KHAIRABARI-784522
 DIST. UDALGURI
 BTAD
ASSAM

3: SRI PRADIP DEKA
S/O SRI JHILKA DEKA
RESIDENT OF VILL- JARGAON
P.O. BARALAKHAT-784522
DIST. UDALGURI
BTAD
ASSAM

4: MD. ABDUL GOFUR
S/O MOHAMMAD ALI
R/O VILL- SANTIPUR
P.O. AIRKATA-783330
DIST. DHUBRI
ASSAM

5: NURUZZAMAN
SON OF ABDUL MALEQUE

RESIDENT OF VILL- MOIRAKUCHI PART-I
P.O. AIRKATA-783330
DIST. DHUBRI
ASSAM

6: MRS. MOBIDA AHMED
W/O ABU BAKKAR SIDDIQUE
                                                     Page No.# 27/29

RESIDENT OF VILL AND P.O. NAGARBERA-781127
DIST. KAMRUP
ASSAM

7: MD. SHAHINUR ISLAM AHMED
SON OF MOJAR ALI AHMED
RESIDENT OF VIL- CHENGURCHAR
P.O. PURANDIARA-783135
DIST. SOUTH SALMARA
ASSAM

8: AKBAR BADSHA
SON OF JURAN ALI
R/O VILL AND P.O. HATSINGIMARI-783135
DIST. SOUTH SALMARA

9: MD. ABDUS SATTAR

SON OF MD. JOYNAL ABEDIN RESIDENT OF VILL- CHIKNI
P.O. KAPAHTALI-781321
 DIST. BARPETA
ASSAM

 10: MD. MONIRUZZAMAN SHEIKH
SON OF MOZAMMUL HAQUE BEPARI
 RESIDENT OF VIL- TILAPARA
P.O. PURANDIARA-783135
 DIST. SOUTH SALMARA
ASSAM

11: KULDIP RAJIB
SON OF LATE SAMSUL HAQUE
RESIDENT OF VILL AND P.O. MOINBARI-781321
DIST. BARPETA
ASSAM

12: JAHAN UDDIN AKOND
SONOF MD. ABDUR RAHMAN AKOND
RESIDENT OF VILL- ROGHUPARA
P.O. FEKAMARI-783135
DIST. SOUTH SALMARA
ASSAM

13: AMIRUL ISLAM
SON OF SOYED ALI
RESIDENT OF VILL- KATHALBARI
P.O. PURANDIARA-783135
DIST. SOUTH SALMARA
                                                   Page No.# 28/29

ASSAM

14: SAMSUL ALAM MONDAL
S/O SHUDERU MONDAL
R/O VILL- DAYARCHAR
P.O. FEKAMARI-783135
DIST. SOUTH SALMARA
ASSAM

15: MR. EUNICH HOQUE
SON OF LATE AMIRUDDIN BEPARI
RESIDENT OF VILL AND P.O. JHAPUSABARI-783335
DIST. DHUBRI
ASSAM

16: BASIRUDDIN BEPARI
SON OF LATE MONIRUDDIN SK.
R/O VILL- TALLI PART-I
P.O. AGOMONI-78335
DIST. DHUBRI
ASSAM

 17: MOSTAFIZUR RAHMAN
SON OF SUZAD ALI SARKAR
RESIDENT OF VILL- CHAGALIA PART-II
P.O. CHAGOLIA -783335
 DIST. DHUBRI
ASSAM

18: ROWSHAN ALOM
S/O GAFUR UDDIN MONDAL
R/O VILL AND P.O. HATSINGIMARI-783135

DIST. SOUTH SALMARA
ASSAM

 19: MD. MONIRUZZAMAN SHEIKH
S/O ABDUL KHALEQUE SHEIKH
RESIDENT OF VILL- BHINAPARA
P.O. HATSINGIMARI
-783135
 DIST. SOUTH SALMARA
 ASSAM
 VERSUS

THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
                                                                                          Page No.# 29/29

              DEPARTMENT OF HIGHER EDUCATION
              DISPUR
              P.O. GUWAHATI

             2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

             DEPARTMENT OF FINANCE
             DISPUR
             P.O. GUWAHATI-781006

              3:THE DIRECTOR OF HIGHER EDUCATION

             GOVT. OF ASSAM
             KAHILIPARA
             P.O. GUWAHATI-19
             ------------
             Advocate for : MR J C GAUR
             Advocate for : SC
             HIGHER EDU appearing for THE STATE OF ASSAM AND 2 ORS



                                     BEFORE
                     HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

                                                ORDER

Date : 12.02.2026

At the consent of the learned counsel for the parties, place this matter before the mediation centre on 27th of February. The parties shall appear on the said date before the needful of the mediation centre. Registry to do the needful.

JUDGE

Comparing Assistant