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Page No.# 1/9 vs The State Of Assam And 4 Ors
2026 Latest Caselaw 1136 Gua

Citation : 2026 Latest Caselaw 1136 Gua
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/9 vs The State Of Assam And 4 Ors on 12 February, 2026

                                                                Page No.# 1/9

GAHC010109702024




                                                         undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/2890/2024

         RAMESH CHANDRA BORA AND 8 ORS
         SON OF LATE KANAK CHANDRA BORA,
         RESIDENT OF VILLAGE- RAIDONGIA,
         DISTRICT- NAGAON, ASSAM, PIN- 782002.

         2: SANJIB KUMAR SARKAR
          SON OF LATE BUDORAM SARKAR

         RESIDENT OF VILLAGE- DEOHARI BHATIPARA

         DISTRICT- BONGAIGAON
         ASSAM
         PIN- 783384.

         3: BALIN DEKA
          SON OF SRI DEBEN DEKA

         RESIDENT OF VILLAGE- KAMARPARA

         DISTRICT- DARRANG
         ASSAM
         PIN- 784125.

         4: SAIFUDDIN AHMED
          SON OF KASHEMUDDIN AHMED

         RESIDENT OF VILLAGE- BANGALIPARA
         PART-I

         DISTRICT- DHUBRI
         ASSAM
         PIN- 783348.

         5: NABA CHOUDHURY
                                        Page No.# 2/9

SON OF LATE JOGESH CHOUDHURY

RESIDENT OF VILLAGE- PASCHIM NAKHETI

DISTRICT- NALBARI
ASSAM
PIN- 781339.

6: CHABIN KUMAR
 SON OF LATE HAHI RAM KUMAR

RESIDENT OF VILLAGE- RAJAPUKHURI

DISTRICT- KAMRUP
ASSAM
PIN- 781132.

7: SURAJIT DEBNATH
 SON OF LATE SURENDRA DEBNATH

RESIDENT OF VILLAGE- DHING
WARD NO.- 3

P.O.- CHAMUA GAON
 P.S.- DHING

DISTRICT- NAGAON
ASSAM
PIN- 782123.

8: MOTIOR RAHMAN
 SON OF LATE AFAZ UDDIN

RESIDENT OF VILLAGE- MILAN NAGAR
LAKHIPUR
WARD NO.- 3

P.O.- LAKHIPUR
 P.S.- LAKHIPUR

DISTRICT- GOALPARA
ASSAM PIN- 783129.

9: NAZRUL ISLAM
 SON OF MAHAMMAD ALI

RESIDENT OF VILLAGE- SONAPUR
                                                                        Page No.# 3/9

            P.O.- MUGDI
             P.S.- MUKALMUA

            DISTRICT- NALBARI
            ASSAM
            PIN- 781312

            VERSUS

            THE STATE OF ASSAM AND 4 ORS
            BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
            ASSAM,
            EDUCATION (SECONDARY) DEPARTMENT,
            DISPUR, GUWAHATI, PIN- 781006.

            2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
            ASSAM
             FINANCE DEPARTMENT
             DISPUR
             GUWAHATI
             PIN- 781006.

            3:THE DIRECTOR
             SECONDARY EDUCATION
             GOVERNMENT OF ASSAM
             KAHILIPARA
             GUWAHATI- 781019.

            4:THE CHAIRMAN
            ASSAM PAY AND PRODUCTIVITY PAY COMMISSION

             DEPARTMENT OF FINANCE
             DISPUR

            GUWAHATI
            PIN- 781006.

            5:THE CHAIRMAN
            ANOMALY COMMITTEE
             FINANCE (PAY AND RESEARCH UNIT) DEPARTMENT
             DISPUR
             GUWAHATI
             PIN- 781006

Advocate for the Petitioner   : MR. K N CHOUDHURY, MR. R M DEKA,MS N MAHANTA,MR.
D J DAS

Advocate for the Respondent : SC, SEC. EDU., SC, FINANCE
                                                 Page No.# 4/9




Linked Case : WP(C)/2121/2024

DILIP KUMAR SARMAH AND 3 ORS.
SON OF LATE PRAFULLA CHANDRA SARMA
R/O- VILLAGE- GHATUAPARA
P.O. AULACHOWKA
P.S. MANGALDAI
DISTRICT- DARRANG
ASSAM- 784529

2: TAPAN TALUKDAR
SONOF RAMKRISHNA TALIKDAR
 R/O- VILLAGE- DALAIGAON (HALGIRIGHAT)
 PO- BAMAKHATA
 P.S. PATACHARKUCHI
 DISTRICT- BARPETA
ASSAM- 781325

3: RABIN CHANDRA BARMAN
SON OF KAMESWAR BARMAN
R/O- WARD NO. 02
TIHU TOWN
P.O. TIHU
P.S. TIHU
DISTRICT- NALBARI
PIN- 781371

4: CHHATRA SINGH ROY
SON OF LATE PRAFULLA CHANDRA ROY
R/O- VILLAGE- JYOTI NAGAR
P.O. BONGAIGAON
P.S. BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
VERSUS

THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GUWAHATI- 781006

2:THE DIRECTOR OF SECONDARY EDUCATION
                                                    Page No.# 5/9

ASSAM
KAHILIPARA
GUWAHATI
ASSAM- 781019

3:THE UNDER SECRETARY TO THE GOVERNMENT OF ASSAM
EDUCATION (S) DEPARTMENT
DISPUR
GUWAHATI
ASSAM- 781006

4:COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI
ASSAM- 781006
------------
Advocate for : MR B PATHAK
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WP(C)/4517/2024

JANAKI KUMAR SHARMAH AND 7 ORS
S/O- KUNJO BIHARI DEB SARMA

VILL- ATUGAON
P.O.- MULAGAON

P.S.- BONGAIGAON

DISTRICT- BONGAIGAON
ASSAM

PIN- 783380.

2: ABU BAKKAR SIDDIQUE
S/O- LT. MOSLEM UDDIN

VILLAGE- GUTIPARA PART-IV

P.O.- GUTIPARA

P.S.- BILASIPARA

DISTRICT- DHUBRI
                                   Page No.# 6/9

ASSAM

PIN- 783349.

3: NURMAHAMMAD KHAN
S/O- LT. RAHMAN KHAN

VILL- DANAKUCHI

P.O.- SONKUCHI

P.S.- BARPETA

DISTRICT- BARPETA
ASSAM
PIN- 781380.

4: AKSHAY KUMAR DEKA
S/O- LT. PRABPDH CHANDRA DEKA

VILL- ATHARA

P.O.- POTIMARI

P.S.- RANGIA

DISTRICT- KAMRUP(RURAL)

ASSAM
PIN- 781380.

5: GIRINDRA CHOUDHURY
S/O- LT. RAMONI MOHAN CHOUDHURY

VILL- BARBANG (CHOUDHARYPARA)

P.O.- BARBANG

P.S.- PATACHARKUCHI

DIST.- BAJALI
ASSAM

PIN- 781325.

6: AFSAR ALI
S/O- LT. BAHAR ALI
                                                    Page No.# 7/9

VILL- THARIGRAMVITA

P.O.- MUTHAKHOWA

P.S.- SOUTH SALMARA

DIST.- DHUBRI
ASSAM

PIN- 783323.

7: ABDUS SOBAN
S/O- LT. HAZI KALU MUNCHY

VILL.- KUMULLIPARA

P.O.- GAREMARI

P.S.- HOWLY

DIST.- BARPETA
ASSAM.
PIN- 781314.

8: JITUMONI PACHANI
S/O- LT. PRAFULLA PACHANI

VILL- ASSOIBARI SONARI GAON

P.O.- CHOWTANG

P.S.- JORHAT
 DIST.- JORHAT

ASSAM. PIN- 785101.
VERSUS

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM

DEPARTMENT OF SECONDARY EDUCATION

DISPUR
GUWAHATI- 781006.

2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
 SECONDARY EDUCATION DEPARTMENT
                                                                                           Page No.# 8/9

             DISPUR
             GUWAHATI
             ASSAM- 781006.

             3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
             ASSAM
             FINANCE DEPARTMENT
             DISPUR
             GUWAHATI- 781006.

             4:THE DIRECTOR OF SECONDARY EDUCATION
             ASSAM
             KAHILIPARA
             GUWAHATI
             ASSAM- 781019.
             ------------
             Advocate for : MR. M NATH
             Advocate for : SC
             SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS



                                     BEFORE
                     HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

                                                 ORDER

Date : 12.02.2026

The instruction dated 04.02.2026, produced by Mr. B. Kaushik, learned counsel appearing for the Department of School Education, reflects that the Finance Department has asked for clarification regarding total exact number of vocational part time teachers, total financial implication and budgetary provisions provided for in 2025-26.

2. The records sent by the Director does not reflect particularly as to the total exact number of vocational part time teachers required for equalization of pray.

3. The letter from the Director of Secondary Education however, reflects that as on the basis of the availability of data qualification of some teachers in respects of 158 teachers permit equalization with those of 274 regular vocational teachers.

4. Mr. B. Kaushik, would have instructions as to when the clarification and views required by the Finance Department would be appropriately addressed to by the Director of Secondary Education and the Secretary Government of Assam, Department of School Education.

Page No.# 9/9

5. It is made clear that on the next date fixed this Court may take up this matter for final disposal of the basis of the pleadings on record to determine the eligibility of the petitioner as preferred in writ petition.

6. List this matter again on 31st of March, 2026.

JUDGE

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