Citation : 2026 Latest Caselaw 1071 Gua
Judgement Date : 11 February, 2026
Page No.# 1/4
GAHC010218792012
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/224/2012
ON THE DEATH OF BIREDRA CH GHOSH (APPELLANT NO. 1) HIS LEGAL
HEIRS and ORS
Represented By-
1.1: JYOTSNA GHOSH
WO LATE BIRENDRA CH GHOSH
RO CHAPAGURI ROAD
NORTH BONGAIGAON
PO PS AND DIST BONGAIGAON ASSAM
1.2: DHIRAJ GHOSH
SO LATE BIRENDRA CH GHOSH
RO CHAPAGURI ROAD
NORTH BONGAIGAON
PO PS AND DIST BONGAIGAON ASSAM
1.3: BANANI GHOSH
DO LATE BIRENDRA CH GHOSH
RO CHAPAGURI ROAD
NORTH BONGAIGAON
PO PS AND DIST BONGAIGAON ASSAM
1.4: PRAMODGHOSH
WO LATE BIRENDRA CH GHOSH
RO CHAPAGURI ROAD
NORTH BONGAIGAON
PO PS AND DIST BONGAIGAON ASSAM
1.5: SAMIRAN GHOSH
WO LATE BIRENDRA CH GHOSH
RO CHAPAGURI ROAD
NORTH BONGAIGAON
PO PS AND DIST BONGAIGAON ASSAM
Page No.# 2/4
2: ON THE DEATH OF HIRENDRA CH. GHOSH HIS LEGAL HEIRS
Represented By-
2.1: ANUPAMA GHOSH
WO LATE HARENDRA CH GHOSH
RO CHAPAGURI ROAD
NORTH BONGAIGAON
PO PS AND DIST BONGAIGAON ASSAM
2.2: RAJIB GHOSH
SO LATE HARENDRA CH GHOSH
RO CHAPAGURI ROAD
NORTH BONGAIGAON
PO PS AND DIST BONGAIGAON ASSAM
2.3: SANJIB GHOSH
SO LATE HARENDRA CH GHOSH
RO CHAPAGURI ROAD
NORTH BONGAIGAON
PO PS AND DIST BONGAIGAON ASSAM
2.4: SANA GHOSH
DO LATE HARENDRA CH GHOSH
RO CHAPAGURI ROAD
NORTH BONGAIGAON
PO PS AND DIST BONGAIGAON ASSAM
3: DILIP KR. GHOSH
4: TAPAN KR. GHOSH
ALL ARE THE SONS OF LT. DHARANI KANTA GHOSH
R/O CHAPAGURI ROAD
NORTH BONGAIGAON
P.O.
P.S. and DIST. BONGAIGAON
ASSAM
VERSUS
KASHIRAM AGARWALA and 3 ORS
S/O LATE KEDARMAL AGARWALA
2:SAJJAN KR. AGARWALLA
S/O LATE KEDARMAL AGARWALA
3:PAWAN KR. AGARWALLA
Page No.# 3/4
S/O LATE KEDARMAL AGARWALA
4:ON THE DEATH OF LULU KR. AGARWALA
HIS LEGAL HEIRS
NAMELY-
4.1:KIRAN AGARWALA
W/O LT. LULU KR. AGARWALA
R/O CHAPAGURI ROAD
NORTH BONGAIGAON
P.O.
P.S. and DIST. BONGAIGAON
ASSAM
PIN 783380
4.2:SMTI PUJA AGARWALA
D/O LT. LULU KR. AGARWALA
R/O CHAPAGURI ROAD
NORTH BONGAIGAON
P.O.
P.S. and DIST. BONGAIGAON
ASSAM
PIN 783380
4.3:SMTI PRIYA AGARWALA
D/O LT. LULU KR. AGARWALA
R/O CHAPAGURI ROAD
NORTH BONGAIGAON
P.O.
P.S. and DIST. BONGAIGAON
ASSAM
PIN 78338
Advocate for the Petitioner : MR.M U MAHMUD, MR.A T SARKAR,MR.M I HUSSAIN,MR.S
HAQUE,MR.H R CHOUDHURY
Advocate for the Respondent : MR.M GARODIA, MS K BHATTACHARYYA,MS T J
SAHEWALLA,MS. S. TODI,MD ASLAM,MR G N SAHEWALLA,MR.R DAS,,,
BEFORE
HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA
Page No.# 4/4
ORDER
Date : 11.02.2026 None appears for the appellants on call. Mr. G. N. Sahewalla, learned Senior counsel appears for the respondents.
By order dated 29.05.2024, the learned counsel for the appellant was directed to file fresh memo of parties before the Registry by 03.06.2024, so as to enable the Registry to make necessary corrections in the cause-title ad also update the same in the CIS.
However, it appears that no such step was taken by the learned counsel for the appellant and on toady on call none appears for the appellants.
Hence, the appeal is dismissed for non-prosecution.
JUDGE
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