Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Gitika Bhattacharjya And 12 Ors vs Union Of India And 7 Ors. Through ...
2026 Latest Caselaw 1048 Gua

Citation : 2026 Latest Caselaw 1048 Gua
Judgement Date : 11 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Gitika Bhattacharjya And 12 Ors vs Union Of India And 7 Ors. Through ... on 11 February, 2026

                                                                  Page No.# 1/4

GAHC010021962024




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : PIL/12/2024

         1: GITIKA BHATTACHARJYA AND 12 ORS.
         W/O- SAILEN BHATTA, D/O- LATE PABITRA BHATTACHARJYA,
         R/O- A-1, TULIP VILLA, DAKHIN GAON ROAD, KAHILIPARA, KAMRUP (M),
         PIN-781019, ASSAM OCCUPATION- SOCIAL ACTIVIST, AUTHOR,
         MANAGING DIRECTOR AT SAGIVISH DISTILLARIES PVT. LTD.

         2: JOYSHREE MUNSHI
         W/O- SIDDHARTH SINGHAL R/O- TOWER C2 FLAT NO- 1005 TULIP GRAND
         APARTMENTS OPPOSITE O.P JINDAL GLOBAL UNIVERSITY SECTOR 35
         SONIPAT-131029 HARYANA OCCUPATION- ASSTT. PROFESOR AT
         UNIVERSITY AND RESEARCHER IN SOCIAL PSYCHOLOGY

         3: RAJARSHI RANJAN NANDY
         S/O- SUJIT KUMAR NANDY R/O- AC 237 STREET NO- 39 ACTION AREA 1
         NEW TOWN KOLKOTA-56 BENGAL OCCUPATION-AUTHOR COLUMNIST
         AN UPASAKA

         4: YOGENDRA KHUSHIRAM SHARMA
         S/O- KHUSHIRAM SHARMA R/O- M-55/A ADANI SAMSARA GOLF COURSE
         EXTENSION ROAD SECTOR 60 GURGAON-122001 HARYANA OCCUPATION-
         SENIORMANAGEMENT POSITION WITH AN INDIAN SUBSIDIARY OF
         JAPANESE MULTINATIONAL COMPANY

         5: AMIT JUMAR JAIN
         S/O- ABHAY KUMAR JAIN R/O- 19 2ND CROSS JALADARSHINI LAYOUT
         RMV 2ND STAGE SANJAY NAGAR BENGALURU -94 KARNATAKA
         OCCUPATION-SALES IT H/W

         6: DR. EASHA RAMAWAT
         D/O- MANOHAR RAMAWAT R/O- 306 ROMANSQUE CHIKOTI GARDENS
         BEGUMPET HYDERABAD-16 TELAMGAMNA OCCUPATION-DOCTOR-
         OPTHALMOLOGIST

         7: NITIKA SHARMA
                                                         Page No.# 2/4

D/O- NAVEEN KUMAR SHARMA R/O- 23 BANK COLONY NEW JAWAHAR
NAGAR JALANDHAR PUNJAB. OCCUPATION- ASTROLOGER

8: RAMANJANEYALU RAMAKRISHNA VALMIKI
S/O- A RAMAKRISHNA R/O- 47 SUNCITY HERITAGE NEAR SHABARI
NAGAR KUSUGAI ROAD HUBLI-23 KARNATAKA OCCUPATION-DIRECTOR-
HIBISCUS NEOTECH PVT.LTD

9: ISHANI BASU RAY
D/O- JAYANTA BASU RAY R/O- 26/S/A BLOCK
B NEW ALIPORE KOLKATA-53 BENGAL

10: PRUTHVI M.E
S/O- EREGOWDA M.P R/O- 5467 2ND FLOOR 8TH CROSS KANAK DASA
NAGARA DATTAGALLI 3RD STAGE MYSORE-23 KARNATAKA

11: KAPUGANTY VAMSI KIRAN
S/O- SURYA RAO KAPUGANTY R/O- SHREYAS 15-2-6 BEHIND GRAND BAY
HOTEL BESIDE SAIRAM APARTMENT MAHARANIPETA VISHAKAPATNAM-
02 ANDHRA PRADESH

12: D.H PAVANKUMAR
S/O- D.S HANUMESH R/O- 131 A 3RD WARD MAJOR
SANDEEP ROAD BAGEPALLI-07 KARNATAKA

13: KANDALA ROHINI
D/O- NUTI RAJAGOPAL R/O- PLOT NO-161
DEFENCE COLONY SAINIKPURI P.O- SECUNDRABAD-9

         VERSUS

1: UNION OF INDIA AND 7 ORS. THROUGH SECRETARY , MINISTRY OF
CULTURE, GOVT. OF INDIA, 502-C WING, SHASTRI BHAWAN, NEW DELHI-
01

2:MINISTRY OF TOURISM GOVT. OF INDIA THROUGH ITS SECRETARY
CHAIRMAN OF PRASHAD SCHEME R. NO-109 TRANSPORT BHAWAN
1- PARLIAMENT STREET NEW DELHI-01

3:ARCHEOLOGICAL SURVEY OF INDIA THROUGH ITS DIRECTOR
GENERAL DHAROHAR BHAWAN 24 TILAK MARG NEW DELHI-01

4:THE CHAIRMAN PM DEVINE SCHEME SECRETARY MINISTRY OF
DEVELOPMENT OF NORTH EASTERN REGION VIGYAN BHAWAN
ANNEXE MAULANA AZAD ROAD NEW DELHI-11

5:THE STATE OF ASSAM THROUGH ITS CHIEF SECRETARY GOVERNMENT
OF ASSAM BLOCK-C 3RD FLOOR ASSAM SACHIVALAYA DISPUR
                                                       Page No.# 3/4

GUWAHATI-06

6:PUBLIC WORKS (BUILDING AND NATIONAL HIGHWAY) DEPTT.
THROUGH ITS SPECIAL COMMISSIONER AND SPECIAL SECRETARY TO
THE GOVT OF ASSAM BLOCK B GROUND FLOOR ASSAM SECRETARIAT
DISPUR GUWAHATI-06

7:DEPARTMENT OF CULTURAL AFFAIRS THROUGH DIRECTOR
DIRECTORATE OF ARCHAEOLOGY GOVT. OF ASSAM GOPINATH
BORDOLOI ROAD AMBARI GUWAHATI ASSAM PIN-781001

8:DEPARTMENT OF TOURISM THROUGH PRINCIPAL SECRETARY
GOVT. OF ASSAM ASSAM SECRETARIAT (CIVIL) BLOCK F 3RD FLOOR
DISPUR GUWAHATI-06 ASSAM

Linked Case : WP(C)/2700/2024

NAVAJYOTI SARMA
SON OF LATE TRILOCHAN SARMA RESIDENT OF KAMAKHYA MANDIR
GUWAHATI- 781010 DISTRICT- KAMRUP(METROPOLITAN) ASSAM.

            VERSUS

1: UNION OF INDIA AND 9 ORS. REPRESENTED BY THE SECRETARY
MINISTRY OF CULTURE GOVERNMENT OF INDIA 502-C WING SHASTRI
BHAWAN NEW DELHI- 110001.

2:MINISTRY OF TOURISM GOVERNMENT OF INDIA THROUGH ITS
SECRETARY CHAIRMAN OF PRASHAD SCHEME R.NO. 109 TRANSPORT
BHAWAN 1- PARLIAMENT STREET NEW DELHI 110001.

3:ARCHEOLOGICAL SURVEY OF INDIA THROUGH ITS DIRECTOR GENERAL
DHAROHAR BHAWAN 24 TILAK MARG NEW DELHI 110001.

4:THE CHAIRMAN PM DEVINE SCHEME SECRETARY MINISTRY OF
DEVELOPMENT OF NORTH EASTERN REGION VIGYAN BHAWAN ANNEXE
MAULANA AZAD ROAD NEW DELHI 110001.

5:THE STATE OF ASSAM THROUGH ITS CHIEF SECRETARY GOVERNMENT
OF ASSAM BLOCK-C 3RD FLOOR ASSAM SACHIVALAYA DISPUR
GUWAHATI- 781006.

6:PUBLIC WORKS (BUILDING AND NATIONAL HIGHWAY) DEPARTMENT
THROUGH ITS SPECIAL COMMISSIONER AND SPECIAL SECRETARY TO
THE GOVERNMENT OF ASSAM BLOCK B GROUND FLOOR ASSAM
SECRETARIAT DISPUR GUWAHATI- 781006.
                                                                                  Page No.# 4/4

            7:DIRECTOR OF ARCHAEOLOGY ASSAM GOVERNMENT OF ASSAM
            GOPINATH BORDOLOI ROAD AMBARI GUWAHATI ASSAM 781001.

            8:DEPARTMENT OF CULTURAL AFFAIRS THROUGH ITS DIRECTOR
            DIRECTORATE OF ARCHAEOLOGY GOVERNMENT OF ASSAM
            GOPINATH BORDOLOI ROAD AMBARI GUWAHATI ASSAM 781001.

            9:DEPARTMENT OF TOURISM THROUGH PRINCIPAL SECRETARY
            GOVERNMENT OF ASSAM ASSAM SECRETARIAT (CIVIL) BLOCK-F
            3RD FLOOR DISPUR GUWAHATI-781006 ASSAM.

            10:LARSEN AND TOUBRO LIMITED REPRESENTED BY ITS CHAIRMAN AND
            MANAGING DIRECTOR AND HAVING ITS OFFICE AT MOUNT
            POONAMALEE ROAD MANAPAKKAM CHENNAI- 600089 TAMIL NADU.

For the Petitioner(s)     : Mr. N.K. Baruah, Advocate in PIL No.12/2024.
                          : Mr. K.P. Pathak, Advocate in WP(C) No.2700/2024.

For the Respondent(s)     : Mr. D. Saikia, Advocate General, Assam, assisted by Mr. D. Nath,

Senior Govt. Advocate, Assam. : Mr. R.K.D. Choudhury, Deputy Solicitor General of India. : Mr. R. Borpujari and Ms. R. Barua, Advocates for respondent No.10.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

11.02.2026 (Ashutosh Kumar, CJ)

Let these matters come up for consideration on 12.02.2026.

                       JUDGE                             CHIEF JUSTICE




Comparing Assistant
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter