2: Smti Tutu Hazarika vs The Union Of India And 6 Ors
2026 Latest Caselaw 1019 Gua

Gauhati High Court

2: Smti Tutu Hazarika vs The Union Of India And 6 Ors on 10 February, 2026

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                 Page No.# 1/4

GAHC010214342015




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/7322/2015

         ON THE DEATH OF RAMANI HAZARIKA THE FOLLOWING LEGAL HEIRS
         ARE TO BE SUBSTITUTED
         S/O LT. RAMESWAR HAZARIKA VILL- PHUKAN PHODIA P.O.
         GAURISAGAR, DIST. SIVASAGAR, ASSAM.

         1.1: DULU HAZARIKA
         WIFE OF LATE RAMANI HAZARIKAORIGINALLY RESIDENT OF
         GAURISAGAR PHUKAN PHODIA GAON NEAR BISHNU DOL PO
         GAURISAGAR PS GAURISAGAR DIST SIVASAGAR ASSAM PRESENTLY
         RESIDING AT WARD NO 4 BOKAKHAT TOWN PO BOKAKHAT PS
         BOKAKHAT DIST GOLAGHAT PIN785612 ASSAM

         1.2: SMTI TUTU HAZARIKA
         ALIAS SMTI TUTU DUTTA AGED 33 YEARS D/O LATE RAMANI HAZARIKA
         AND W/O SRI RIPUL DUTTA RESIDENT OF POLAKHOWA VILLAGE
         BOKAKHAT PO AND PS BOKAKHAT DIST GOLAGHAT PIN 78561

         VERSUS

         THE UNION OF INDIA and 6 ORS
         REP. BY THE MINISTRY OF CULTURE GOVT. OF INDIA, SHASTRI BHAWAN,
         NEW DELHI- 110001.

         2:THE SECRETARY TO THE GOVT. OF INDIA

          DEPARTMENT OF CULTURAL AFFAIRS
          NEW DELHI
          SHASTRI BHAWAN
          NEW DELHI-110001.

         3:THE DIRECTOR GENERAL

          ARCHAEOLOGICAL SURVEY OF INDIA
          JANAPATH
                                                        Page No.# 2/4

NEW DELHI.

4:THE REGIONAL DIRECTOR ER
ARCHAEOLOGICAL SURVEY OF INDIA
 I BBD BAGH CURRENCY BUILDING
 KOLKATA.

5:THE SUPERINTENDING ARCHAEOLOGIST
ARCHEOLOGICAL SURVEY OF INDIA
 GUWAHATI CIRCLE
 GNB ROAD
AMABARI
 GUWAHATI-1.

6:THE STATE OF ASSAM

REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
GUWAHATI-6.

7:THE DEPUTY COMMISSIONER

SIVASAGAR
ASSAM.

8:SMTI SABITA HAZARIKA GOGOI
 DO LATE RAMANI HAZARIKA
WIFE OF SRI PRANJU GOGOI
RO WARD NO 4 OF BOKAKHAT TOWN PO AND PS BOKAKHAT SUB
DIVISION BOKAKHAT PIN 785612 DIST-GOLAGHA

Linked Case : WP(C)/7235/2015

RAJEN BAIRAGI
S/O LT. BETHARAM BAIRAGI VILL- GAURISAGAR P.O. GAURISAGAR DIST.
SIVASAGAR
ASSAM PIN - 785664


VERSUS

THE UNION OF INDIA and 6 ORS
REP. BY THE MINISTRY OF CULTURE GOVT. OF INDIA
SHASTRI BHAWAN
NEW DELHI-110001.

2:THE SECRETARY TO THE GOVT. OF INDIA
                                                                 Page No.# 3/4


          DEPARTMENT OF CULTURAL AFFAIRS
          NEW DELHI
          SHASTRI BHAWAN
          NEW DELHI-110001.

          3:THE DIRECTOR GENERAL
          ARCHAEOLOGICAL SURVEY OF INDIA
          JANAPATH
          NEW DELHI.

          4:THE REGIONAL DIRECTOR ER
          ARCHAEOLOGICAL SURVEY OF INDIA
          I BBD BAGH CURRENCY BUILDING
          KOLKATA.

          5:THE SUPERINTENDENT OF ARCHAEOLOGICAL SURVEY
          OF INDIA
          GUWAHATI CIRCLE
          GNB ROAD
          AMBARI
          GUWAHATI-1.

          6:THE STATE OF ASSAM

          REP. BY THE COMMISIONER and SECRETARY TO THE GOVT. OF ASSAM
          REVENUE AND DISASTER MANAGEMENT DEPARTMENT
          GUWAHATI-6.

          7:THE DEPUTY COMMISSIONER

          SIVASAGAR
          ASSAM.

For the Petitioner(s)   : Mr. A. Chamuah, Advocate


For the Respondent(s) : XXXX
                                                                 Page No.# 4/4

                              BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH
                             ORDER

10.02.2026

List the matter again on 24.02.2026 at 2:00 p.m.

JUDGE

Comparing Assistant