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Gauhati High Court
Page No.# 1/4 vs Faizur Rahman Laskar on 8 April, 2026
Page No.# 1/4
GAHC010055272026
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/867/2026
ABDUL MATLIB LASKAR
SON OF GULAM HUSSAIN LASKAR RESIDENT OF VILLAGE RONGPURPT-
II, SILCHAR DISTRICT CACHAR, ASSAMPIN CODE 788009
2: ABDUL SUKKUR LASKAR
SON OF LATE MASARAF ALI LASKARRESIDENT OF VILLAGE
RONGPURPT-II
SILCHARDISTRICT CACHAR
ASSAMPIN CODE 78800
VERSUS
FAIZUR RAHMAN LASKAR,
ATTORNEY OF 1. ABDUL MATINLASKAR, 2. ATAUR RAHMANLASKAR AND
3. SAFIQUR RAHMANLASKAR SON OF LATE ABU TAHIRLASKAR,
RESIDENT OF VILLAGEDAKSHIN KRISHNAPUR, P.O.SONABARI GHAT, P.S.
SILCHAR,DISTRICT CACHAR, ASSAM.
2:THE STATE OF ASSAM
REPRESENTED BY THE SECRETARYTO THE GOVERNMENT OF ASSAM
DEPARTMENT OF REVENUE ANDD.M L.R
ASSAM CIVILSECRETARIAT
DISPUR
GUWAHATI - 781006
3:THE UNION OF INDIA
REPRESENTED BY THE SECRETARYTO THE GOVERNMENT OFINDIA
MINISTRY OF ROADTRANSPORT AND HIGHWAYSTRANSPORT
BHAWANPARLIAMENT STREETNEW DELHI- 110001
4:THE MANAGING DIRECTOR
NATIONAL HIGHWAYS ANDINFRASTRUCTURE
Page No.# 2/4
DEVELOPMENTCORPORATION LIMITED1ST AND 2ND FLOORTOWER A
WORLD TRADE CENTRENAUROJI NAGAR
NEW DELHI-110029
5:THE DISTRICT COMMISSIONER
CACHAR
SILCHARDISTRICT CACHAR
ASSAM.PIN CODE 788001
6:THE ADDITIONAL DISTRICT COMMISSIONER
CACHAR
SILCHAR
DISTRICT CACHAR
ASSAM.PIN CODE 78800
Advocate for the Petitioner : MS. J GHOSH, MR. P K ROYCHOUDHURY
Advocate for the Respondent : MR. A R BHUYAN, SC, NHIDC,SC, REVENUE,GA,
ASSAM,DY.S.G.I.
Linked Case : WP(C)/5746/2025
FAIZUR RAHMAN LASKAR
(ATTORNEY OF 1. ABDUL MATIN LASKAR
2. ATAUR RAHMAN LASKAR AND 3. SAFIQUR RAHMAN LASKAR) SON OF
LATE ABU TAHIR LASKAR
RESIDENT OF VILL- DAKSHIN KRISHNAPUR
P.O.- SONABARI GHAT
P.S.- SILCHAR
DIST- CACHAR
ASSAM
VERSUS
THE STATE OF ASSAM AND 6 ORS.
TO BE REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
ASSAM
DEPARTMENT OF REVENUE AND D.M (L.R)
ASSAM (CIVIL) SECRETARIAT
DISPUR
GUWAHATI-06
Page No.# 3/4
2:THE UNION OF INDIA
TO BE REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
INDIA
MINISTRY OF ROAD
TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN
PARLIAMENT STREET
NEW DELHI- 110001
3:THE MANAGING DIRECTOR
NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT
CORPORATION LIMITED
1ST AND 2ND FLOOR
TOWER A
WORLD TRADE CENTRE
NAUROJI NAGAR
NEW DELHI-110029.
4:THE DISTRICT COMMISSIONER
CACHAR
SILCHAR
DIST- CACHAR
ASSAM-788001
5:THE ADDITIONAL DISTRICT COMMISSIONER
CACHAR
SILCHAR
DIST- CACHAR
ASSAM-788001
6:ABDUL MATLIB LASKAR
SON OF GULAM HUSSAIN LASKAR
RESIDENT OF VILL- RONGPUR PT-II
SILCHAR
DIST- CACHAR
ASSAM
788009
7:ABDUL SUKKUR LASKAR
SON OF LATE MASARAF ALI LASKAR
RESIDENT OF VILL- RONGPUR PT-II
SILCHAR
DIST- CACHAR
ASSAM
788009.
------------
Advocate for : MR. A R BHUYAN
Page No.# 4/4
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 6 ORS.
BEFORE
HONOURABLE MR. JUSTICE ANJAN MONI KALITA
ORDER
Date : --08.04.2026
The learned counsel appearing on behalf of Ms. J. Ghosh, learned counsel
for the petitioner submits that Ms. J. Ghosh has some personal difficulties today.
Therefore, she prays for adjournment of the matter.
2. Prayer is allowed.
3. Let the matters be listed after the ensuing Bihu Vacation.
JUDGE
Comparing Assistant
