Page No.# 1/3 vs The State Of Assam And 9 Ors
2026 Latest Caselaw 3301 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 9 Ors on 8 April, 2026

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                 Page No.# 1/3

GAHC010013952026




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/631/2026

         SMT SUMI DAS AND ANR
         W/O DWIPEN DAS, R/O BENGBARI, UDALGURI, ASSAM,784523

         2: SMT SHANTI SASONI
         W/O BHOLA SASONI
          R/O VILL UDALGURI
          NO 1 HATIGARH TE
          UDALGURI
          PIN 784524
         ASSA

         VERSUS

         THE STATE OF ASSAM AND 9 ORS.
         REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM,
         WOMEN AND CHILD DEVELOPMENT DEPARTMENT, DISPUR, GUWAHATI
         06, ASSAM

         2:THE SECRETARY
         THE GOVT OF ASSAM
         WOMEN AND CHILD DEVELOPMENT DEPARTMENT
          DISPUR
          GUWAHATI 06
         ASSAM

         3:THE COMMISSIONER AND SECRETARY

          BODOLAND TERRITORIAL COUNCIL
          KOKRAJHAR
          STATION ROAD
          KOKRAJHAR
          BTR
          ASSAM
          PIN 783370
                                             Page No.# 2/3


4:THE JOINT DIRECTOR CUM CHD

WOMEN AND CHILD DEVELOPMENT
BTC
KOKRAJHAR
ASSAM

5:THE DIRECTOR

WOMEN AND CHILD DEVELOPMENT
ASSAM
UZANBAZAR
GUWAHATI 1
ASSAM

6:DISTRICT SOCIAL WELFARE PROJECT OFFICER

UDALGURI
BTR
ASSAM

7:THE CHILD DEVELOPMENT PROJECT OFFICER

UDALGURI
ICDS PROJECT
UDALGURI
PO UDALGURI
PIN 784509
ASSAM

8:SMT DIPA BORO ALIAS DIPA BODO
W/O KULDEEP MEDHI
 R/O VILL BENGBARI
 PO BENGBARI
 PS HARISINGA
 UDALGURI
 PIN 784523
ASSAM

9:SMT MAINA NAYAK ALIAS MAINA SASONI
W/O HIRAN NAYAK
 R/O VILL ULUBARI
 PO GHAGRA BAZAR
 PS HARISINGA
PIN 784524
 UDALGURI
ASSAM
                                                                          Page No.# 3/3


            10:CHAIRMAN
            ASSAM HIGHER SECONDARY EDUCATION COUNCIL
            RAILWAY COLONY ROAD
             RAILWAY COLONY
             BAMUNIMAIDAN
             GUWAHATI
             781021
            ASSA

Advocate for the Petitioner   : MR P R SARMA, MS P DEVI

Advocate for the Respondent : GA, ASSAM, MR I AHMED(R8,9),SC, SEBA,SC, BTC




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

08.04.2026

On the request made by Ms. B. Baruah, learned Standing Counsel, BTC, matter stands deferred to be listed on 15.05.2026.

It is submitted that the consent of the learned counsel for the petitioner has also been obtained.

JUDGE

Comparing Assistant