Paran Pratim Gogoi vs The Assam Public Service Commission And ...
2026 Latest Caselaw 3300 Gua

Gauhati High Court

Paran Pratim Gogoi vs The Assam Public Service Commission And ... on 8 April, 2026

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                   Page No.# 1/3

GAHC010018052026




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/484/2026

         PARAN PRATIM GOGOI
         S/O SRI JAGNESWAR GOGOI, R/O VILL. MOHMAIKI GAON, P.S. AND P.O.
         BOKAKHAT, DIST. GOLAGHAT, ASSAM.



         VERSUS

         THE ASSAM PUBLIC SERVICE COMMISSION AND 6 ORS
         REPRESENTED BY ITS CHAIRMAN, JAWAHARNAGAR, KHANAPRA,
         GUWAHATI 781022

         2:THE DEPUTY SECY.

          THE ASSAM PUBLIC SERVICE COMMISSIONER
          JAWAHARNAGAR
          KHANAPARA
          GUWAHATI 781022

         3:THE PRINCIPAL CONTROLLER OF EXAMINATIONS

          THE ASSAM PUBLIC SERVICE COMMISSION
          JAWAHARNAGAR
          KHANAPARA
          GUWAHATI 781022

         4:THE COMMISSIONER AND SPECIAL SECY. TO THE GOVT. OF ASSAM
          PUBLIC WORKS ROADS DEPTT.
          DISPUR
          GUWAHATI 781006

         5:THE SPECIAL SECY. TO THE GOVT. OF ASSAM
          PUBLIC WORKS ROADS DEPTT.
          DISPUR
                                                                         Page No.# 2/3

             GUWAHATI 781006

            6:THE DEPUTY SECY. TO THE GOVT. OF ASSAM

             ESTT B BRANCH (CONFIDENTIAL CELL) PUBLIC WORKS ROADS DEPTT.
             DISPUR
             GUWAHATI 781006

            7:THE MEDICAL BOARD CONSTITUTED BY THE PRICNCIPAL CUM CHIEF
            SUPERINTENDENT
             GUWAHATI MEDICAL COLLEGE AND HOSPITAL
             BHANGAGARH
             GUWAHATI 781032 FOR MEDICAL EXAMINATION AND EXAMINATION
            DISABILITY (PWBD) STATUS IN TERMS OF THE ADVETISEMENT NO
            05/2025 DTD. 22/01/2025 ISSUED BY THE DEPUTY SECY. TO THE GOVT. OF
            ASSAM
             ESTT B BRANCH (CONFIDENTIAL CELL) PUBLIC WORKS ROADS DEPTT.
             DISPUR
             GUWAHATI 78100

Advocate for the Petitioner   : MR. B D GOSWAMI, MR. A GOSWAMI,MR. J M GOGOI

Advocate for the Respondent : SC, APSC, SC, HEALTH,SC, PWD




                                    BEFORE
                     HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

08.04.2026

On the request made on behalf of learned counsel for the petitioner, matter stands deferred to be listed on 15.05.2026.

It is submitted by the learned counsel for the petitioner that he would like to file rejoinder affidavit to the affidavit-in-opposition filed by the learned counsel for the respondents.

It is also submitted by the learned counsel for the petitioner that he will file the said affidavit during the course of the day.

Page No.# 3/3

Accordingly list this matter on 15.05.2026.

JUDGE

Comparing Assistant