Bajaj Allianz General Insurance ... vs Monuj Saikia
2025 Latest Caselaw 7657 Gua

Gauhati High Court

Bajaj Allianz General Insurance ... vs Monuj Saikia on 25 September, 2025

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GAHC010205522025




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                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




         I.A.(Civil)/3188/2025

         BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
         HAVING ITS OFFICE AT SREEJI TOWER
         2ND FLOOR
         C/O GAUHATI TEA WAREHOUSING PVT. LTD.
         ADJACENT TO MAHINDRA SHOWROOM 781006
         KAMRUP (M)


          VERSUS

         MONUJ SAIKIA
         S/O SRI DIMBESWAR SAIKIA R/S BENGENAKHOWA GAON
         WARD NO.1
         P.O. BENGENAKHOWA
         P.S.- GOLAGHAT
         DISTRICT- GOLAGHAT
         ASSAM


         ------------
         Advocate for : MR. R BAISHYA
         Advocate for : appearing for MONUJ SAIKIA



                               BEFORE
                HONOURABLE MRS. JUSTICE MITALI THAKURIA
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                                     ORDER

Date : --25.09.2025

Heard Mr. P.M. Talukdar, the learned counsel for the applicant.

This is an application for Interim Stay of the judgment & order dated 13.06.2025 passed by the Member, MACT, Golaghat in MAC Case No. 142/2018.

Issue Notice to the respondents through Registered Post with A/D as well as usual process.

List the matter accordingly after puja vacation, as on a date to be fixed by the Registry.

JUDGE

Comparing Assistant