Johirul Islam @ Jahirul Ali vs State Of Assam And Anr
2025 Latest Caselaw 7654 Gua

Gauhati High Court

Johirul Islam @ Jahirul Ali vs State Of Assam And Anr on 25 September, 2025

                                                                           Page No.# 1/2

GAHC010042972020




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                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Crl.A./114/2020

           JOHIRUL ISLAM @ JAHIRUL ALI
           S/O- LATE JABED ALI, R/O- GHILAGURI, P.S. AND DIST.- BONGAIGAON,
           ASSAM, PIN- 783380.



           VERSUS

           STATE OF ASSAM AND ANR
           REP. BY THE PUBLIC PROSECUTOR, ASSAM.

           2:INNUS ALI
            S/O- MOHOR ALI
            R/O- NAMALPUR
            P.S. BONGAIGAON
            DIST.- CHIRANG
           ASSAM
            PIN- 783394

Advocate for the Petitioner : MR. N AHMED, MR A ISLAM,MR F HAQUE,MR. N J
DUTTA,MR. S K M ALOMGIR,MR R A AHMED

Advocate for the Respondent : PP, ASSAM, MR. A R SIKDAR (R-2),M M ZAMAN (R-2),MR. S I
TALUKDAR (R-2)




                                BEFORE
               HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                       ORDER

Date : 25-09-2025 Page No.# 2/2

Heard Mr. F. Haque, learned counsel for the appellant. Also heard Mr. B. Sarma,

learned Addl. P.P. Assam appearing for the State, as well as Mr. A.R. Sikdar, learned

counsel for the respondent No. 2/ informant.

Heard learned counsel for the parties at length.

Let this matter be listed again on 17-10-2025 for delivery of judgment.

JUDGE

Comparing Assistant