Page No.# 1/2 vs The State Of Assam And Anr
2025 Latest Caselaw 7360 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And Anr on 16 September, 2025

Author: M. Zothankhuma

Bench: Michael Zothankhuma

                                                                    Page No.# 1/2

GAHC010254462022




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                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.A./158/2023

         AWADESH CHOUHAN AND 2 ORS.
         S/O SATURI CHOUHAN,
         R/O PEPE BOSTI,
         P.O. AND P.S.- DIPHU,
         DIST.- KARBI ANGLONG.

         2: MUNNA KHAN
          S/O LATE ALI HUSSAIN

         R/O PEPE BOSTI

         P.O. AND P.S.- DIPHU

         DIST.- KARBI ANGLONG.

         3: SATURI CHOUHAN
          S/O LATE RAMRAJ CHOUHAN

         R/O PEPE BOSTI

         P.O. AND P.S.- DIPHU

         DIST.- KARBI ANGLONG

         VERSUS

         THE STATE OF ASSAM AND ANR.
         REP. BY PUBLIC PROSECUTOR.

         2:RAMESHAR CHAUHAN
          S/O BHIM CHOUHAN

         R/O PEPE BOSTI
                                                                                  Page No.# 2/2

             P.O.- BORLANGFAR
              P.S.- DIPHU

             DIST.- KARBI ANGLONG

Advocate for the Petitioner : MR. B P BORAH, MRS. R MOMTAZ,MR R HOQUE,ALHAJJ I
UDDIN,S AHMED,MR. M A LASKAR,MR P J DUTTA,MR R S RONGHANG

Advocate for the Respondent : PP, ASSAM,




                                   BEFORE
                 HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                   HONOURABLE MR. JUSTICE ANJAN MONI KALITA

                                           ORDER

16.09.2025 (M. Zothankhuma, J)

Heard Mr. A.I. Uddin, learned counsel for the appellants. Also heard Ms. B. Bhuyan, learned Sr. Counsel and Addl. P.P., Assam assisted by Ms. R. Das, learned counsel appearing for the State.

Hearing concluded.

Judgment reserved.

                           JUDGE                                       JUDGE


Comparing Assistant