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Page No.# 1/3 vs Osman Gani Mollah And 8 Ors
2025 Latest Caselaw 7083 Gua

Citation : 2025 Latest Caselaw 7083 Gua
Judgement Date : 8 September, 2025

Gauhati High Court

Page No.# 1/3 vs Osman Gani Mollah And 8 Ors on 8 September, 2025

                                                                     Page No.# 1/3

GAHC010270352023




                                                              undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : CRP(IO)/384/2023

         SMTI. ISHRAWATI DEVI AND ANR
         W/O RAM BACHAN ROBIDAS, R/O LAKHIPUR TOWN, WARD NO. 3, P.O.
         AND P.S.-LAKHIPUR, DIST-GOALPARA, ASSAM

         2: RAM BACHAN ROBIDAS
          S/O LATE KASHIRAM ROBIDAS
          R/O LAKHIPUR TOWN
         WARD NO. 3
          P.O. AND P.S.-LAKHIPUR
          DIST-GOALPARA
         ASSA

         VERSUS

         OSMAN GANI MOLLAH AND 8 ORS
         S/O LATE AKBOR ALI, R/O VILL-TARANGAPUR, P.O.-TULSIBARI, P.S.-
         LAKHIPUR, DIST-GOALPARA, ASSAM

         2:NAZIMUDDIN AHMED
          S/O LATE AKBOR ALI
          R/O VILL-TARANGAPUR
          P.O.-TULSIBARI
          P.S.-LAKHIPUR
          DIST-GOALPARA
         ASSAM

         3:NAZMUL HAQUE
          S/O LATE AKBOR ALI
          R/O VILL-TARANGAPUR
          P.O.-TULSIBARI
          P.S.-LAKHIPUR
          DIST-GOALPARA
         ASSAM
                                                                         Page No.# 2/3

            4:NAZIRUDDIN AHMED
             S/O LATE AKBOR ALI
             R/O VILL-TARANGAPUR
             P.O.-TULSIBARI
             P.S.-LAKHIPUR
             DIST-GOALPARA
            ASSAM

            5:KABIR HUSSAIN
             S/O MOSLEMUDDIN
             R/O LAKHIPUR TOWN
             P.O. AND P.S.-LAKHIPUR
             DIST-GOALPARA
            ASSAM

            6:NUR HUSSANI
             S/O LATE SUKUR ALI
             R/O LAKHIPUR TOWN
             P.O. AND P.S.-LAKHIPUR
             DIST-GOALPARA
            ASSAM

            7:MD. SURMAN ALI
             S/O LATE MOKRAM ALI
             R/O LAKHIPUR TOWN
             P.O. AND P.S.-LAKHIPUR
             DIST-GOALPARA
            ASSAM

            8:HAFIZUR RAHMAN
             S/O ABU TAHER MIAH
             R/O VILL-HATHATHIA
             P.S.-LAKHIPUR
             DIST-GOALPARA
            ASSAM

            9:AKBOR HUSSAIN
             S/O BASIR MIAH
             R/O LAKHIPUR TOWN
             P.O. AND P.S.-LAKHIPUR
             DIST-GOALPARA
            ASSA

Advocate for the Petitioner   : MR. B D DEKA, MR A DEKA,MR A BHATRA,MR. M DAS,N
CHAUDHURY

Advocate for the Respondent : MR H DAS (r-1 to 8),
                                                                      Page No.# 3/3




                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                    ORDER

Date : 08.09.2025

Heard learned counsel Mr. N. Chaudhury for the petitioners. Also heard Mr. H. Das for the respondents.

Argument is concluded.

Reserve for judgment and order.

JUDGE

Comparing Assistant

 
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