Citation : 2025 Latest Caselaw 6977 Gua
Judgement Date : 3 September, 2025
Page No.# 1/5
GAHC010190752025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./409/2025
UNITED INDIA INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI AND
ONE OF THE REGIONAL OFFICE AT G.S. ROAD, DISPUR.
VERSUS
RINKU DEVI AND 7 ORS.
W/O. LT. SANJAY RAI, R/O. WARD NO. 6, HATIPILKHANA TEZPUR TOWN
P/O. AND P/S. TEZPUR, PIN-784001, DIST. SONITPUR, ASSAM
2:CHOTU KUMAR
S/O. LT. SANJAY RAI
R/O. WARD NO. 6
HATIPILKHANA TEZPUR TOWN P/O. AND P/S. TEZPUR
PIN-784001
DIST. SONITPUR
ASSAM
3:ANKIT KUMAR
S/O. LT. SANJAY RAI
R/O. WARD NO. 6
HATIPILKHANA TEZPUR TOWN P/O. AND P/S. TEZPUR
PIN-784001
DIST. SONITPUR
ASSAM
4:AAYUSH KUMAR
S/O. LT. SANJAY RAI
R/O. WARD NO. 6
HATIPILKHANA TEZPUR TOWN P/O. AND P/S. TEZPUR
PIN-784001
DIST. SONITPUR
Page No.# 2/5
ASSAM
5:SAFIKUL ISLAM
S/O. SAN MAHAMMAD
R/O VILL. DEKARGAON BARAMPUR
JABERIKUCHI
PS MANGALDOI
PIN-784125
DIST. DARRANG
ASSAM.
6:MATLEBUDDIN AHMED
S/O. MD. GIASUDDIN AHMED
R/O H/NO. 2 SEWALI PATH
F.A. AHMED NAGAR
SIX MILE
KHANAPARA
PS. DISPUR
PIN-781006
7:RAJ KUMAR SARMAH
S/O. GANPAT SARMAH
R/O. NEAR CIVIL HOSPITAL
P/O. AND P/S. TEZPUR
PIN-784001
DIST. SONITPUR
ASSAM.
8:THE NEW INDIA ASSURANCE CO. LTD.
HAVING THEIR BRANCH OFFICE MAYUR BHAWAN PO TEZPUR
PIN-784001
SONITPUR
ASSAM
Advocate for the Petitioner : MR. K K BHATTA,
Advocate for the Respondent : ,
Linked Case : I.A.(Civil)/2912/2025
UNITED INDIA INSURANCE CO. LTD.
HAVING ITS REGD. OFFICE AT 24 WHITES ROAD
CHENNAI AND ONE OF THE REGIONAL OFFICE GS ROAD DISPUR
Page No.# 3/5
VERSUS
RINKU DEVI
W/O. LT. SANJAY RAI
R/O W NO 6 HATIPILKHANA TEZPUR TOWN PO TEZPUR PS TEZPUR
DIST. SONITPUR
ASSAM
2:CHOTU KUMAR
S/O. LT. SANJAY RAI
R/O. WARD NO. 6
HATIPILKHANA TEZPUR TOWN P/O. AND P/S. TEZPUR
PIN-784001
DIST. SONITPUR
ASSAM
3:ANKIT KUMAR
S/O. LT. SANJAY RAI
R/O. WARD NO. 6
HATIPILKHANA TEZPUR TOWN P/O. AND P/S. TEZPUR
PIN-784001
DIST. SONITPUR
ASSAM
4:AAYUSH KUMAR
S/O. LT. SANJAY RAI
R/O. WARD NO. 6
HATIPILKHANA TEZPUR TOWN P/O. AND P/S. TEZPUR
PIN-784001
DIST. SONITPUR
ASSAM
5:SAFIKUL ISLAM
S/O. SAN MAHAMMAD
R/O VILL. DEKARGAON BARAMPUR
JABERIKUCHI
PS MANGALDOI
PIN-784125
DIST. DARRANG
ASSAM.
6:MATLEBUDDIN AHMED
S/O. MD. GIASUDDIN AHMED
R/O H/NO. 2 SEWALI PATH
F.A. AHMED NAGAR
SIX MILE
Page No.# 4/5
KHANAPARA
PS. DISPUR
PIN-781006
7:RAJ KUMAR SARMAH
S/O. GANPAT SARMAH
R/O. NEAR CIVIL HOSPITAL
P/O. AND P/S. TEZPUR
PIN-784001
DIST. SONITPUR
ASSAM.
8:THE NEW INDIA ASSURANCE CO. LTD.
HAVING THEIR BRANCH OFFICE MAYUR BHAWAN PO TEZPUR
PIN-784001
SONITPUR
ASSAM.
------------
Advocate for : MR. K K BHATTA
Advocate for : appearing for RINKU DEVI
BEFORE
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
03.09.2025 Learned counsel Mr. K. K. Bhatta is present on behalf of the applicant who is aggrieved by the judgment and award dated 05.06.2025 passed by the learned Member, MACT, Sonitpur, Tezpur in MAC Case No. 93/2023. It is submitted that the monthly income was assessed by the learned Tribunal without any supporting documents.
It is submitted that there is every possibility that the appeal may succeed. Considering all aspects, the operation of the impugned judgment and award dated 05.06.2025 passed by the learned Member, MACT, Sonitpur, Tezpur in MAC Case No. 93/2023, is stayed until further orders subject to the condition that the applicant/insurer deposits 50% of the awarded compensation before Page No.# 5/5
the Registry of this Court within 4 (four) weeks from today. Applicant to take steps to issue notice to the respondents returnable within 4 (four) weeks.
List accordingly.
JUDGE
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