United India Insurance Co. Ltd vs Aynul Haque Barbhuyan And 10 Ors. H
2025 Latest Caselaw 6878 Gua

Gauhati High Court

United India Insurance Co. Ltd vs Aynul Haque Barbhuyan And 10 Ors. H on 1 September, 2025

                                                                  Page No.# 1/4

GAHC010021632023




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./398/2025

         UNITED INDIA INSURANCE CO. LTD
         HAVING ITS REGISTERED HEAD OFFICE AT 24, WHITES ROAD, CHENNAI
         AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD, GUWAHATI- 781005.



         VERSUS

         AYNUL HAQUE BARBHUYAN AND 10 ORS. H
         S/O LATE MUFASSIL ALI BARBHUYAN, VILL.- BARNAGAD, P.O.- KALIBARI
         BAZAR, DIST.- HAILAKANDI, ASSAM, PIN- 788150.

         2:MUST AMINA BEGUM BARBHUYAN
         W/O LATE AYNUL HOQUE BARBHUYAN

         VILL.- BARNAGAD

         P.O.- KALIBARI BAZAR

         DIST.- HAILAKANDI
         ASSAM
         PIN- 788150.

         3:MUST JASMINE SULTANA BARBHUYAN
         W/O LATE DILWAR HUSSAIN BARBHUYAN

         VILL.- BARNAGAD

         P.O.- KALIBARI BAZAR

         DIST.- HAILAKANDI
         ASSAM
         PIN- 788150.
                                 Page No.# 2/4

4:MD ZARIF ARMAN BARBHUYAN
 S/O LATE DILWAR HUSSAIN

VILL.- BARNAGAD

P.O.- KALIBARI BAZAR

DIST.- HAILAKANDI
ASSAM
PIN- 788150.

5:MD SAMSUL HAQUE MAZUMDAR
 S/O LATE ARSHAD ALI MAZUMDAR

VILL.- CHIRUKHANDI(RAMNAGAR)

P.S.- SILCAHR

DIST.- CACHAR
ASSAM
PIN- 788751.

6:SATYABRATA DAS
 S/O LATE JOGODISH DAS

R/O COLLEGE ROAD
(HAILAKANDI TOWN)

P.O. AND DIST.- HAILAKANDI
ASSAM
 PIN- 788151.

7:NATIONAL INSURANCE CO. LTD.
 CLUB ROAD
 CAPITAL TRAVEL BUILDING

P.O.- SILCHAR

P.S. AND DIST.- SILCHAR
 CACHAR
ASSAM
 PIN- 788001.

8:MD. ASRAB ALI
 S/O ASSODDAR ALI

VILL.- DHOLIDAHAR
                                                                             Page No.# 3/4

            P.S.- PABCHGRAM

            DIST.- HAILAKANDI
            ASSAM
            PIN- 788802.

            9:MD. SALIM UDDIN
             S/O TAJ UDDIN

            R/O UTTAR KANCHANPUR

            P.S. AND DIST.- PANCHGRAM
             HAILAKANDI
            ASSAM
             PIN-

            10:ABDUL LATIF LASKAR
             S/O KATU MIR LASKAR

            VILL.- KANAKPUR PART 1

            P.O.- KANAKPUR

            P.S.- SILCHAR
             PIN- 788802
             DIST.- CACHAR
            ASSAM.

            11:CHOLAMANDALAM M/S GENERAL INSURANCE CO. LTD.
            AASCHA COMPLEX
             4TH FLOOR
             OPPOSITE S.B. DEBORAH COLLEGE
             G.S. ROAD
             GUWAHATI- 781007

Advocate for the Petitioner   : MR. K K BHATTA, MS L SHARMA

Advocate for the Respondent : , MS. M SAIKIA (r-11),MR. M TALUKDAR (R-1 TO 4),MR. A
SHAKIL (R-1 TO 4)
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                                 BEFORE
              HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                     ORDER

01.09.2025

Heard learned counsel Mr. K. K. Bhatta for the applicant/appellant who has preferred an appeal against the judgment and award dated 18.07.2022 passed by the learned Member, MACT, Hailakandi in MAC Case No. 16/2014.

2. Learned counsel Mr. M. Talukdar is present for the claimants/ respondent nos. 1, 2, 3 and 4.

3. Admit.

4. Issue notice to the respondent nos. 5 to 11 returnable within 4 (four) weeks.

5. Call for the Trial Court Records.

6. List accordingly.

JUDGE

Comparing Assistant