Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Page No.# 1/3 vs Narayan Konwar And Anr
2025 Latest Caselaw 8226 Gua

Citation : 2025 Latest Caselaw 8226 Gua
Judgement Date : 31 October, 2025

Gauhati High Court

Page No.# 1/3 vs Narayan Konwar And Anr on 31 October, 2025

                                                                     Page No.# 1/3

GAHC010085522024




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Cont.Cas(C)/268/2024

         PRANAB DAS AND FIVE ORS
         S/O- LATE KAMAL DAS,
         VILLAGE- KUMAR KATA,
         P.O- NARAGAON, P.S AND DIST- LAKHIMPUR, ASSAM, PIN-787052

         2: NITYANANDA HAZARIKA
          S/O- DEWRAM HAZARIKA

         VILLAGE- BACHAGAO

         P.O- PANIGAON
          DIST- LAKHIMPUR
         ASSAM
          PIN-787052

         3: MADHAB HAZARIKA
          S/O- LATE BHARAT HAZARIKA

         VILLAGE- BACHAGAON

         P.O- PANIGAON
          DIST- LAKHIMPUR
         ASSAM
          PIN-787052

         4: DILIP DAS
          S/O- LATE SARAT DAS

         VILLAGE- BACHAGAON

         P.O- PANIGAON
          DIST- LAKHIMPUR
         ASSAM
          PIN-787052
                                                                            Page No.# 2/3


            5: NIPEN DAS
             S/O- LATE DHIRESWAR DAS

            VILLAGE- BACHAGAON

            P.O- PANIGAON
             DIST- LAKHIMPUR
            ASSAM
             PIN-787052

            6: JONALI HAZARIKA
             S/O- BUDHESWAR HAZARIKA

            VILLAGE- KHELMATI
            WARD NO-14
            NEAR NORTH LAKHIMPUR COLLEGE

            P.O- KHELMATI
             DIST- LAKHIMPUR
            ASSAM
             PIN-78705

            VERSUS

            NARAYAN KONWAR AND ANR
            COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, EDUCATION
            DEPARTMENT (SECONDARY) DISPUR, GUWAHATI 6.

            2:MAMATA HOJAI
             DIRECTOR
             SECONDARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-1

Advocate for the Petitioner   : MR DAYAL CH NATH, MR. S BORTHAKUR,MR. M MONDAL

Advocate for the Respondent : MR. D SAIKIA (R-1), MS. N BORDOLOI(R-1),MR S M T
CHISTIE(R-1)
                                                                     Page No.# 3/3

                                    BEFORE
                    HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                     ORDER

Date : 31.10.2025 Heard Mr. D. C. Nath, learned counsel appearing for the writ petitioners. Also heard Mr. U. Sharma, learned counsel appearing for the respondent/contemnor No. 1.

Mr. U. Sharma, learned counsel, submits that the verification process in order to release the claim of the petitioners as per the judgment of this court against non compliance, against which the subject matter in the present contempt case is going on.

It further appears from the office note dated 15.09.2025 that service in respect of respondent/contemnor No. 2 is awaited. Let up- to-date status of service as regards respondent/contemnor No.2 be placed by the next date of listing.

List the matter again on 18.11.2025 along with Cont.Cas(C) No. 259/2024.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter