Page No.# 1/4 vs The State Of Assam And 2 Ors
2025 Latest Caselaw 8211 Gua

Gauhati High Court

Page No.# 1/4 vs The State Of Assam And 2 Ors on 31 October, 2025

                                                               Page No.# 1/4

GAHC010054162024




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                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/1500/2024

         PRATUL KR DAS AND 3 ORS
         S/O- LATE AMULYA KR. DAS,
         R/O- HENGRABARI GAON,
         P.O.- BORGURI, DIST.- TINSUKIA,
         ASSAM, PIN- 788126.

         2: LOBEN CHANDRA BARMAN
          S/O- LATE DHANBAR BARMAN

         VILL. AND P.O.- KOMORAKATA

         DIST.- HOJAI
         ASSAM

         PIN- 783135.

         3: MILAN DAS
          S/O- LATE BRIHASPATI DAS

         VILL- BAGANA UPARNOI

         P.O.- BANGAON
          DIST- BARPETA

         ASSAM
         PIN- 781375.

         4: NIRMALI DEKA RAJBONGSHI
         W/O- HITESH RAJBONGSHI

         MAPLE RESIDENCY
         2B BIRUBARI

         P.O.- GOPINATH NAGAR
                                                                        Page No.# 2/4


            DIST- KAMRUP
            ASSAM

            PIN- 781016

            VERSUS

            THE STATE OF ASSAM AND 2 ORS
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
            GOVERNMENT OF ASSAM,
            LABOUR AND EMPLOYMENT DEPARTMENT,
            DISPUR, GUWAHATI, ASSAM,
            PIN- 781006.

            2:THE DIRECTOR
             EMPLOYMENT AND CRAFTSMEN TRAINING
             REHABARI
            ASSAM
             GUWAHATI-8.

            3:THE JOINT DIRECTOR
             EMPLOYMENT AND CRAFTSMEN TRAINING
             REHABARI
            ASSAM
             GUWAHATI-8.

            4:THE STATE OF ASSAM
             REPRESENTED BY THE COMMISSIONER AND SECRETARY OF THE
            GOVERNMENT OF ASSAM

             THE SKILL
             EMPLOYMENT AND ENTREPREURSHIP DEPARTMENT
             DISPUR
             GUWAHATI
             ASSAM
             PIN-781006

Advocate for the Petitioner   : MR S BORTHAKUR, MR. D GOGOI,MS J RAJKUMARI

Advocate for the Respondent : SC, EMPLOYMENT AND CRAFTSMAN TRAINING, MS. A
TALUKDAR, GA, assam
                                                                     Page No.# 3/4



                                BEFORE
                HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                   ORDER

Date : 31.10.2025

Heard Mr. S. Borthakur, learned counsel appearing for the petitioner. Also heard Mr. S. P. Das, learned counsel appearing for the respondent Nos. 2 and 3 and Mr. D. Bora, learned counsel appearing for the respondent Nos. 1 and 4.

Mr. S. Borthakur, learned counsel appearing for the petitioner, submits that the issue involved in this writ petition is covered by the judgment of the co-ordinate bench of this court dated 15.09.2014 passed in the case of Smt. Jyotima Mazumder Das and 9 Ors Vs. The State of Assam and Ors. in WP(C) No. 3537/2012, however, Mr. S. P. Das, learned counsel appearing for the respondent Nos. 2 and 3, disputes the same.

The legible copy of the aforesaid judgment has been placed before this court as per the direction passed earlier on 19.09.2025, which is kept as "Flag-B"

Upon perusal of the aforesaid judgment, vis-à-vis the objection raised on behalf of the respondents, it appears that the matter requires full-fledged hearing.

Admit the matter for hearing.

Page No.# 4/4

Re-list the matter for hearing in the second week of November on a date to be fixed by the Registry.

JUDGE

Comparing Assistant