Page No.# 1/3 vs The State Of Assam And 3 Ors
2025 Latest Caselaw 8075 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 3 Ors on 27 October, 2025

                                                                Page No.# 1/3

GAHC010028162022




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1203/2022

         SABITA PHUKAN MAJUMDAR AND 7 ORS
         D/O LATE DHIREN MAJUMDAR, R/O NORTH EAST GOTANAGAR, P.O.-
         GOTANAGAR, GUWAHATI-21

         2: SMT. MANISHA KUTUM
         W/O SRI MUKUT CHANDRA PEGU
          R/O SONAIGHULI
          P.O.-SAWKUCHI
          DIST-KAMRUP(M)
          PIN-781040

         3: SAMIN RONGPI
          S/O LATE BUDHI RAM RONGPI
          R/O NAZIRAKAHT
          SONAPUR
          P.O.-TEPESIA
          DIST-KAMRUP
          PIN-782402

         4: SMT. DIKHA BORDOLOI
         W/O SRI BIREN KALITA
          R/O SUPER MARKET COMPLEX
          DISPUR
          P.O.-ASSAM SACHIBALAYA
          KAMRUP(M)
          PIN-781006

         5: GAUTAM BORDOLOI
          S/O LATE RAMESH BORDOLOI
          R/O VILL AND P.O.-DAKHALA (BIJOY NAGAR)
          P.O.-PALASHBARI
          PIN-781122

         6: DINESH CHANDRA DAS
                                                                           Page No.# 2/3

             S/O LATE BIPIN CHANDRA DAS
             R/O VILL AND P.O.-MIRZA
             DIST-KAMRUP(R)
             PIN-781125

            7: SMT. MINU BORAH
            W/O DIPEN CHETIA
             R/O DAKHINGAON
             KAHILIPARA
             DIST-KAMRUP(M)
             PIN-781019

            8: GAUTAM NATH
             S/O LATE GOPAL NATH
             R/O QTR. NO. VII(M) FF-II
             HUDCO COMPLEX
             RUKMINI NAGAR
             DISPUR
             KAMRUP
             PIN-78100

            VERSUS

            THE STATE OF ASSAM AND 3 ORS
            REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
            ASSAM, DISPUR, GUWAHATI-6

            2:THE COMMISSIONER AND SECRETARY TOT HE GOVERNMENT OF
            ASSAM
             GENERAL ADMINISTRATIVE DEPARTMENT
            ASSAM SECRETARIAT
             DISPUR
             GUWAHATI-6

            3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
            ASSAM
             PERSONNEL (B) DEPARTMENT
             DISPUR
             GUWAHATI-6

            4:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
            ASSAM
             FINANCE DEPARTMENT
             DISPUR
             GUWAHATI-

Advocate for the Petitioner   : MR. U K NAIR, MR H K DAS,MR. M P SARMA,MR. A
BORO,MR. U PATHAK
                                                                            Page No.# 3/3


For petitioner/appellant(s):   Mr. H. K. Das, Advocate
                               Mr. N. K. Sarma, Advocate

For respondent(s)        :     Mr. P. Nayak, Addl. AG, Assam

Mr. A. Phukan, SC, GAD

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY 27.10.2025 (Ashutosh Kumar, CJ)

We have heard Mr. H.K. Das, learned Advocate for the petitioners and Mr. P. Nayak, learned Additional Advocate General, Assam, for the respondents.

Judgment is reserved.

                               JUDGE                       CHIEF JUSTICE



Comparing Assistant