Gauhati High Court
Bajaj Allianz General Insurance Co. Ltd vs Smti Pranita Barman @ Pranita Barman ... on 27 October, 2025
Page No.# 1/4
GAHC010102822025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1707/2025
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA,
AIRPORT ROAD, YERAWADA, PUNE 411006 AND ITS LOCAL OFFICE AT
SREEJI TOWER, 3RD FLOOR (ADJACENT TO MAHINDRA SHOW ROOM),
CHRISTIA BASTI, GUWAHATI 781005
VERSUS
SMTI PRANITA BARMAN @ PRANITA BARMAN TALUKDAR AND 5 ORS
W/O LATE JAYANTA TALUKDAR,
2:J. MRIGAKSHYA MADHUKALYA
S/O LATE JAYANTA TALUKDAR
3:J. MAYANK MADHUKALYA
SO LATE JAYANTA TALUKDAR
4:SMTI NILIMA TALUKDAR
M/O LATE JAYATA TALUKDAR
ALL ARE R/O 380
KAITHALKUCHI
HARIBHANGA ROAD NEAR RAILWAY STATION
P.S. BELSOR
DIST. NALBARI
ASSAM
PIN 781370
5:SIBA TALUKDAR
S/O SRI DINA NATH DAS R/O H/N-9
Page No.# 2/4
DALUWA NEAR BISHNU JYOTI HIGH SCHOOL
P.S. GHOGRAPAR
DIST. NALBARI
ASSAM
PIN 781369
6:RITUL ALI
S/O SUKUR ALI
R/O VILL. TILANA
P.O. BHADRA AND P.S. NALBARI
DIST. NALBARI
ASSAM
PIN 78133
Advocate for the Petitioner : MR. R GOSWAMI, MS. P BORTHAKUR,MS. M SAIKIA
Advocate for the Respondent : ,
Linked Case : MACApp./228/2025
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA
AIRPORT ROAD
YERAWADA
PUNE-411006 AND ITS LOCAL OFFICE AT SREEJI TOWER
3RD FLOOR
(ADJACENT TO MAHINDRA SHOW ROOM) CHRISTIAN BASTI
GUWAHATI 781005
VERSUS
SMTI PRANITA BARMAN @ PRANITA BARMAN TALUKDAR AND 5 OTHERS
W/O LATE JAYANTA TALUKDAR
2:J. MRIGAKSHYA MADHUKALYA
S/O LATE JAYANTA TALUKDAR
3:J. MAYANK MADHUKALYA
SO LATE JAYANTA TALUKDAR
4:SMTI NILIMA TALUKDAR
M/O LATE JAYATA TALUKDAR
ALL ARE R/O 380
Page No.# 3/4
KAITHALKUCHI
HARIBHANGA ROAD NEAR RAILWAY STATION
P.S. BELSOR
DIST. NALBARI
ASSAM
PIN 781370
5:SIBA TALUKDAR
S/O SRI DINA NATH DAS R/O H/N-9
DALUWA NEAR BISHNU JYOTI HIGH SCHOOL
P.S. GHOGRAPAR
DIST. NALBARI
ASSAM
PIN 781369
6:RITUL ALI
S/O SUKUR ALI
R/O VILL. TILANA
P.O. BHADRA AND P.S. NALBARI
DIST. NALBARI
ASSAM
PIN 781334
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SMTI PRANITA BARMAN @ PRANITA BARMAN
TALUKDAR AND 5 OTHERS
BEFORE
HONOURABLE MR. JUSTICE BUDI HABUNG
ORDER
Date : 27.10.2025
Heard Mr. R. Goswami, learned counsel for the applicant/ Insurance
Company.
This is an application praying for stay of the operation of the judgment &
award, dated 01.03.2025, passed by the learned Member, Motor Accident Claim
Tribunal No. 2, Kamrup(Metro), in MAC Case No. 1880/2021.
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Since the connected appeal has already been admitted; the operation of the
impugned judgment & award, dated 01.03.2025, passed by the learned Member,
Motor Accident Claim Tribunal No. 2, Kamrup(Metro), in MAC Case No.
1880/2021, shall remain stayed subject to the condition that the
applicant/Insurance Company deposit 50% of the total awarded amount before
the Registry of this Court within a period of 4(four) weeks from today.
With the above directions, the interlocutory application, accordingly, stands
disposed of.
JUDGE
Comparing Assistant
