Gauhati High Court
Page No.# 1/3 vs The State Of Assam And 3 Ors on 24 October, 2025
Page No.# 1/31
GAHC010220102025
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/311/2025
SRI MONMIL BORO AND 7 ORS
SON OF LATE RAMCHARAN BORO,
2: SMTI SHANTI DEVI
W/O HARINDER RAY
3: SOVIT PURBEY
S/O LATE RAMBILASH PURBEY
4: SMTI SUMAN DEVI
W/O AKALU GUPTA
5: LALIT KAMAT
S/O KAPLESWAR KAMAT
6: HARI PRASAD
S/O RAMDAS PRASAD.
7: DINESH KAMAT
S/O KAPLESWAR KAMAT.
8: SMTI NEERA GUPTA
W/O SRI BINOD KUMAR GUPTA
ALL ARE R/O VILL. ULUBARI (BIRUBARI)
Page No.# 2/31
DR. B.R. AMBEDKAR NAGAR
MOUZA ULUBARI
P.S. PALTAN BAZAR
DIST. KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM,
REVENUE DEPTT., DISPUR, GUWAHATI 781006
2:THE DIST. COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI 781036
ASSAM.
3:THE CO DIST. COMMISSIONER
NEW GUWAHATI CO DIST. KAMRUP (M)
HENGRABARI
GUWAHATI 781036
ASSAM.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI 78100
Advocate for the Petitioner : MR. N N B CHOUDHURY, MR. K KASHYAP
Advocate for the Respondent : GA, ASSAM,
Linked Case : WA/332/2025
SRI SANKAR SINGH
S/O LATE RAMJEE SINGH
R/O OF VILLAGE - ULUBARI BIRUBARI
DR. B.R. AMBEDKAR NAGAR
MOUZA-ULUBARI
Page No.# 3/31
P.S. PALTAN BAZAR DIST. KAMRUP (M)
ASSAM..
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP M
HENGRABARI
GUWAHATI-781036
ASSAM.
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI
GUWAHATI - 781036
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : I.A.(Civil)/3267/2025
DUKHAHARAN RAUT
SON OF LATE JIBACHH RAUT
ULUBARI BIRUBARI
MOUZA ULUBARI
PS PALTANBAZAR
DISTRICT KAMRUP METRO
ASSAM
PIN 781007
Page No.# 4/31
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI 781006
2:THE DISTRICT COMMISSIONER
KAMRUP METRO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
GUWAHATI 781 036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI 781007
------------
Advocate for : MR. T DEORI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND ORS
Linked Case : WA/327/2025
JAY PRAKASH PRASAD
S/O LATE BISWANATH RAM
R/O OF VILLAGE - ULUBARI BIRUBARI
DR. B.R. AMBEDKAR NAGAR
MOUZA-ULUBARI
P.S. PALTAN BAZAR
DIST. KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
Page No.# 5/31
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP M
HENGRABARI
GUWAHATI-781036
ASSAM.
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI
GUWAHATI - 781036
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/318/2025
BHUMIKA PATHAK MEDHI
W/O. LT. PARAMANDA MEDHI
RESIDENT OF ULUBARI BIRUBARI
MOUZA ULUBARI
PS PALTAN BAZAR
DISTRICT KAMRUP M
ASSAM
PIN 781007
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
Page No.# 6/31
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781006
2:THE DISTRICT COMMISSIONER
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781007
------------
Advocate for : MR. M J BHATTACHARYYA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : I.A.(Civil)/3270/2025
SMTI KONJENBAM ANJALI DEVI
SON OF LATE K HEMANTA SINGH
ULUBARI BIRUBARI
MOUZA ULUBARI
PS PALTANBAZAR
DISTRICT KAMRUP METRO
ASSAM
PIN 781007
Page No.# 7/31
VERSUS
THE STATE OF ASSAM
REPRESENTED BY COMMISSIONER AND SECRETAERY TO TEH
GOVERNMENT OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI 781006
2:DISTRICT COMMISSIONER
KAMRUP METROPOLITAN DISTRICT
HENGRABARI ROAD
LICHUBAGAN
GUWAHATI
PIN781036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI PIN781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI
PIN 781007
------------
Advocate for : MS. L WANGSA
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM
Linked Case : WA/329/2025
SMTI SAROJ DEVI
W/O MITHILESH SINGH
R/O OF VILLAGE BIRUBARI
ULUBARI DR. B.R. AMBEDKAR NAGAR
MOUZA-ULUBARI
P.S. PALTAN BAZAR
DIST. KAMRUP (M)
ASSAM.
Page No.# 8/31
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP M
HENGRABARI
GUWAHATI-781036
ASSAM.
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI
GUWAHATI - 781036
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WA/314/2025
KAILASH MAHASETH
S/O. LT. AWADH MAHASETH
RESIDENT OF ULUBARI BIRUBARI
MOUZA ULUBARI
PS PALTAN BAZAR
DISTRICT KAMRUP M
ASSAM
PIN 781007
VERSUS
THE STATE OF ASSAM AND 3 ORS.
Page No.# 9/31
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781006
2:THE DISTRICT COMMISSIONER
METROPOLITAN DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781007
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/328/2025
SRI INDRA BISWAS
S/O LATE UPEN CH. BISWAS
R/O OF VILLAGE - ULUBARI BIRUBARI
Page No.# 10/31
DR. B.R. AMBEDKAR NAGAR
MOUZA-ULUBARI
P.S. PALTAN BAZAR
DIST. KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP M
HENGRABARI
GUWAHATI-781036
ASSAM.
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI
GUWAHATI - 781036
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : I.A.(Civil)/3255/2025
SRI PANCHAM ROY
RESIDENT OF ULUBARI BIRUBARI
MOUZA ULUBARI
PS PALTAN BAZAR
DISTRICT KAMRUP M
ASSAM
PIN 781007
Page No.# 11/31
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781006
2:DISTRICT COMMISSIONER
KAMRUP METRO DISTRICT HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP METRO
ASSAM PIN 781036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
ADDRESS HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI DISTRICT KAMRUP METRO
ASSAM
PIN 781007
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WA/313/2025
SRI PANCHAM ROY
SON OF LATE BALDEV ROY ULUBARI BIRUBARI
Page No.# 12/31
MOUZA ULUBARI
PS PALTANBAZAR
DISTRICT KAMRUP METRO
ASSAM
PIN 781007
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
REVENUE AND DISASTER MANAGEMENT DEPTT.
ADDRESS
DISUR
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN 781006
2:DISTRICT COMMISSIONER
KAMRUP METRO DISTRICT HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP METRO
ASSAM PIN 781036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
ADDRESS HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI DISTRICT KAMRUP METRO
ASSAM
PIN 781007
------------
Advocate for : MR. T R DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Page No.# 13/31
Linked Case : WA/331/2025
NILIMA ROY
W/O LATE BIKRANT KUMAR ROY
R/O OF VILLAGE - ULUBARI BIRUBARI
DR. B.R. AMBEDKAR MOUZA-ULUBARI
NAGAR
P.S. PALTAN BAZAR
DIST. KAMRUP M
ASSA.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP M
HENGRABARI
GUWAHATI-781036
ASSAM.
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI
GUWAHATI - 781036
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WA/326/2025
Page No.# 14/31
MAYA RANI BANIA
W/O PRADIP KANU
R/O OF VILLAGE - ULUBARI BIRUBARI
DR. B.R. AMBEDKAR NAGAR
MOUZA-ULUBARI
P.S. PALTAN BAZAR
DIST. KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP M
HENGRABARI
GUWAHATI-781036
ASSAM.
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI
GUWAHATI - 781036
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/315/2025
SRI BAKUL GHOSH
RESIDENT OF VILLAGE ULUBARI BIRUBARI
DR BR AMBEDKAR NAGAR
Page No.# 15/31
MOUZA ULUBARI
PS PALTAN BAZAR
DISTRICT KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI 781006
2:THE DISTRICT COMMISSIONER
KAMRUP M
HENGRABARI
GUWAHATI 781036
ASSAM
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT HENGRABARI
GUWAHATI 781036
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI 781007
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : I.A.(Civil)/3265/2025
SANJAY KUMAR BHURA
SON OF LATE SHANTILAL BHURA
ULUBARI BIRUBARI
MOUZA ULUBARI
PS PALTANBAZAR DISTRICT KAMRUP METRO
ASSAM
PIN 781007
Page No.# 16/31
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI 781006
2:THE DISTRICT COMMISSIONER
KAMRUP METROPOLITAN DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI 781036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
GUWAHATI 781006
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI DISTRICT KAMRUP METRIO
ASSAM PIN 781007
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : I.A.(Civil)/3269/2025
SRI RINKU DAS
SON OF LATE RANBIR DAS
LULUBRI
BIRUBARI
MOUZA ULUBARI
PS PALTAN BAZAR
DISTRICT KAMRUP METRO
ASSAM PIN 781007
VERSUS
Page No.# 17/31
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DISASTER MANAGEMETN DEPARTMENT
DISPUR
GUWAHATI -781006
2:THE DISTRICT COMMISSIONER
KAMRUP METROPOLITAN DISTRICT
HENGRABARRI ROAD
LICHUBAGAN
GUWAHATI 781036
3:THE COI DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI
LICHUBAGAN HENGRABARI
GUWAHATI 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWEAHATI
DISTRICT KAMRUP METRO
ASSAM
PIN 781007
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/316/2025
POTSHANGBAM KHONI CHAOBA MEETEI
S/O P PISHAK MEETEI
RESIDENT OF ULUBARI BIRUBARI
MOUZA ULUBARI
PS PALTAN BAZAR
DISTRICT KAMRUP M
ASSAM
PIN 781007
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
Page No.# 18/31
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI
DISTRICT KAMRUP (M)
ASSAM
PIN 781006
2:THE DISTRICT COMMISSIONER
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781007
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WA/330/2025
SRI ARUN MONDAL
S/O LATE HARADHAN MONDAL
R/O OF VILLAGE - ULUBARI BIRUBARI
DR. B.R. AMBEDKAR NAGAR
MOUZA-ULUBARI
Page No.# 19/31
P.S. PALTAN BAZAR
DIST. KAMRUP (M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP M
HENGRABARI
GUWAHATI-781036
ASSAM.
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI
GUWAHATI - 781036
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WA/317/2025
SRI SANJAY KUMAR BHURA
S/O LATE SHANTILAL BHURA
RESIDENT OF ULUBARI
BIRUBARI
MOUZA ULUBARI
PS PALTAN BAZAR
DISTRICT KAMRUP M
ASSAM
PIN 781007
Page No.# 20/31
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781006
2:THE DISTRICT COMMISSIONER
KAMRUP M
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
PIN 781036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI
CO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781007
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WA/321/2025
Page No.# 21/31
SMTI KONJENBAM ANJALI DEVI
S/O- LATE K HEMANTA SINGH
RESIDENT OF ULUBARI
BIRUBARI
MOUZA ULUBARI
P.S- PALTAN BAZAR
DISTRICT-KAMRUP METRO
ASSAM
PIN 781007
VERSUS
THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781006
5:THE DISTRICT COMMISSIONER
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781036
6:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781036
7:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI
DISTRICT KAMRUP M
Page No.# 22/31
ASSAM
PIN 781007
------------
Advocate for : MS. L WANGSA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM
Linked Case : I.A.(Civil)/3263/2025
POTSHANGBAM KHONI CHAOBA MEETEI
SON OF P. PISHAK MEETEI
ULUBARI BIRUBARI
MOUA ULUBARI
PS PALTANBAZAR
DISTRICT KAMRUP METRO ASSAM
PIN 781007
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI 781 006
2:THE DISTRICT COMMISSIONER
KAMRUP METRO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI 781006
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI 781 036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI 781007
------------
Page No.# 23/31
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : I.A.(Civil)/3259/2025
KAILASH MAHASETH
SON OF LATE AWADH MAHASETH
ULUBARI BIRUBARI
MOUZA ULUBARI
PS PALTANBAZAR
DISTRICT KAMRUP METRO
ASSAM PIN 781007
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI 6
2:THE DISTRICT COMMISSIONER
KAMRUP METROPOLITAN DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI 781036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI 781 036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI
DISTRICT KAMRUP METRO
ASSAM
PIN - 781007
------------
Advocate for : MR. T DEURI
Page No.# 24/31
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : I.A.(Civil)/3266/2025
BHUMIKA PATHAK MEDHI
LATE PARAMANANDA MEDHI
LULUBARI BIRUBARI
MOUZA ULUBARRI
PS PALTANBAZAR
DISTRICT KAMRUP METRO
ASSAM PIN 781007
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI 781006
2:THE DISTRICT COMMISSIONER
KARMUP METRO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI 781036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI
GUWAHATI 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI
DISTRICT KAMRUP METRO
ASSAM
PIN 781007
------------
Advocate for : MR. M J BHATTACHARYYA
Advocate for : SC
REVENUE AND DISASTER MANAGEMENT DEPT appearing for THE STATE OF
ASSAM AND 3 ORS.
Page No.# 25/31
Linked Case : WA/319/2025
SRI RINKU DAS
SON OF LATE RANABIR DAS
RESIDENT OF ULUBARI BIRUBARI
MOUZA ULUBARI
PS PALTAN BAZAR
DISTRICT- KAMRUP (M)
ASSAM
PIN 781007
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781006
2:THE DISTRICT COMMISSIONER
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP (M)
ASSAM
PIN 781036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP (M)
ASSAM
PIN 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
Page No.# 26/31
ULUBARI
GUWAHATI
DISTRICT KAMRUP (M)
ASSAM
PIN 781007
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/312/2025
TUTUMONI HAZARIKA
W/O MRINAL HAZARIKA
RESIDENT OF VILLAGE ULUBARI
BIRUBARI
DR BR AMBEDKAR NAGAR
MOUZA ULUBARI
PS PALTAN BAZAR
DISTRICT KAMRUP M
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI 781006
2:THE DISTRICT COMMISSIONER
KAMRUP M
HENGRABARI
GUWAHATI 781036
ASSAM
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI
CO DISTRICT
HENGRABARI
GUWAHATI 781036
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
Page No.# 27/31
ULUBARI
GUWAHATI 781007
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/325/2025
SMTI MANJU DEVI
W/O LATE DILIP SINGH
R/O OF VILLAGE - ULUBARI BIRUBARI
DR. B.R. AMBEDKAR NAGAR
MOUZA-ULUBARI
P.S. PALTAN BAZAR
DIST. KAMRUP (M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP M
HENGRABARI
GUWAHATI-781036
ASSAM.
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI
GUWAHATI - 781036
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MD. A MATLIB
Advocate for : SC
Page No.# 28/31
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WA/320/2025
SRI DUKHAHARAN RAUT
RESIDENT OF ULUBARI BIRUBARI
MOUZA ULUBARI
PS PALTAN BAZAR
DISTRICT KAMRUP M
ASSAM
PIN 781007
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781006
2:THE DISTRICT COMMISSIONER
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
Page No.# 29/31
GUWAHATI
DISTRICT KAMRUP M
ASSAM
PIN 781007
------------
For the Appellant(s) : Mr. N.N.B. Choudhury, Advocate in Writ Appeal No.311/2025.
: Mr. S. Dutta, Sr. Advocate, assisted by Mr. R. Dhar, Advocate in Writ
Appeal No.312/2025.
: Mr. T. Deuri, Advocate in W.A. No.313/2025; W.A. No.314/2025; W.A.
No.316/2025; W.A. No.317/2025; W.A. No.318/2025; W.A.
No.319/2025; W.A. No.320/2025 and W.A. No.321/2025.
: Mr. R. Dhar, Advocate in W.A. No.315/2025; W.A. No.325/2025; W.A.
No.326/2025; W.A. No.327/2025; W.A. No.328/2025; W.A.
No.329/2025; W.A. No.330/2025; W.A. No.331/2025 and W.A.
No.332/2025.
For the Respondent(s) : Mr. D. Saikia, Advocate General, Assam, assisted by Mr. R. Borpujari,
Standing Counsel, Revenue Department.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
24.10.2025
(Ashutosh Kumar, CJ)
All these batch of appeals have been taken up together for
consideration.
We have heard Mr. N.N.B. Choudhury, learned Advocate for the
appellants in Writ Appeal No.311/2025; Mr. S. Dutta, learned Senior
Page No.# 30/31
Advocate, assisted by Mr. R. Dhar, Advocate for the appellants in Writ
Appeal No.312/2025; Mr. T. Deuri, learned Advocate for the appellants in
W.A. No.313/2025; W.A. No.314/2025; W.A. No.316/2025; W.A.
No.317/2025; W.A. No.318/2025; W.A. No.319/2025; W.A. No.320/2025 and
W.A. No.321/2025 and Mr. R. Dhar, learned Advocate for the appellants
in W.A. No.315/2025; W.A. No.325/2025; W.A. No.326/2025; W.A.
No.327/2025; W.A. No.328/2025; W.A. No.329/2025; W.A. No.330/2025;
W.A. No.331/2025 and W.A. No.332/2025. Also heard Mr. D. Saikia,
learned Advocate General, Assam, assisted by Mr. R. Borpujari, learned
Standing Counsel, Revenue Department in separate set of appeals.
Most of the appellants have been residing on the Government
land after paying touzi for the last 3(three) decades. It was much late in
the day that the Government came up with the stand that the land on
which the appellants were residing was earmarked for construction of a
Hospital and later for another Medical College, which fact has, to a large
extent, been attempted to be disputed by the appellants. The
appellants have further argued that they ought not to be treated as
encroachers or squatters for the reason of their long stay on the
Government land, not stealthily but under the recognition of the
concerned agency of the Government.
In any view of the matter, if the claim of the State is correct that
the land on which most of the appellants have been residing is required
for completing the construction of a Medical College, then the
appellants do require to be rehabilitated, post their eviction.
The learned Advocates representing the appellants have drawn
Page No.# 31/31
copious references from various judgments of the Supreme Court, where
the obligation of a welfare State to provide shelter to landless/homeless
has been acknowledged. In fact, a few of the judgments also recognize
that right to shelter is not to be understood in silos. The right to shelter is a
bundle of rights which includes within its ambit the right to medical aid;
right to livelihood; right to education and right to carry on trade/vocation
for earning the livelihood and sustaining the lives of the citizens.
Though a settlement policy of the Government is in place but we
would like to know from the learned Advocate General, Assam, whether
there is any policy in contemplation for rehabilitation of such class of
persons who had hitherto been residing on the Government land, post
their eviction.
Mr. Borpujari, learned Advocate for the State submits that the
learned Advocate General shall respond on 27.10.2025.
Let all these appeals be listed under the heading "Orders" on
27.10.2025.
JUDGE CHIEF JUSTICE
Comparing Assistant
