Citation : 2025 Latest Caselaw 7982 Gua
Judgement Date : 24 October, 2025
Page No.# 1/12
GAHC010228052025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5989/2025
BIJU DOLEY AND ORS
S/O. LT. SUREN DOLEY, GRADE IV EMPLOYEE OF SILAPATHAR
COMMARCE SENIOR SECONDRY SCHOOL, R/O. VILLAGE NOTUN MISING
GAON,P.O. SILAPATHAR, P.S. SILAPATHAR, DISTRICT DHEMAJI,
ASSAM.PIN CODE 787059
2: DIGEN TAYE
S/O. LT. BHUGESWAR TAYE
LIBRARY ASSISTANT
SILAPATHAR COMMERCE SENIOR SECONDERY SCHOOL
S/O. VILLAGE - JUNAKI NAGAR
P.O. SILAPATHAR
DISTRICT DHEMAJI
ASSAM. PIN CODE 787059
3: SRI KRISHNAKANTA KONCH
S/O. LT. GHANAKANTA KONCH
JUNIOR ASSISTANT
DHEMAJI TOWN SENIOR SECONDARY SCHOOL
R/O. VILL. BHARALICHUK
P.O. DHEMAJI
DISTRICT DHEMAJI
ASSAM. PIN CODE 787057
4: NAMESWAR PEGU
S/O. LT. BHADRESWAR PEGU
SENIOR ASSISTANT OF SILAPATHAR COMMERCE SENIOR SECONDARY
SCHOOL
R/O. SILASUTI
P.O. BHAGAWAN
DISTRICT DHEMAJI
ASSAM
PIN CODE 787059
Page No.# 2/12
5: DINANATH NGATE
S/O. LT. BINARAM NGATE
GRADE IV EMPLOYEE OF SILAPATHAR COMMERCE SENIOR SECONDARY
SCHOOL
R/O.MISSINGPUR
P.O. AKAJAN
DISTRICT DHEMAJI
ASSAM. PIN CODE 787059
6: BINOY KR KALITA
S/O. LT. BALURAM KALITA
SENIOR ASSISTANT OF SISSIBOR GAON SENIOR SECONDARY SCHOOL
R/O. SISSIBORGAON
P.O. SISSIBORGAON
DISTRICT DHEMAJI
ASSAM. PIN 787110
7: DEBAJYOTI KALITA
S/O. LT. DHRUBA KALITA
JUNIOR ASSISTANT
SISSIBORGAON SENIOR SECONDARY SCHOOL
R/O. VILL. SISSIBORGAON
P.O. SISSIBORGAON
DISTRICT DHEMAJI
ASSAM. PIN CODE 787110
8: LINA KULI
D/O. MAKHON KULI
JUNIOR ASSISTANT
SILAPATHAR COMMERCE SENIOR SECONDARY SCHOOL
R/O. NATUN MISSING GAON
P.O. SILAPATHAR
DISTRICT DHEMAJI
ASSAM. PIN CODE 787059
9: LAMBIT KR PEGU
S/O. LT. RATAN PEGU
GRADE IV EMPLOYEE
SILAPATHAR COMMERCE SENIOR SECONDARY SCHOOL R/O. MECHAKI
TONGANI P.O. MECHAKI TOKANI
DISTRICT DHEMAJI
ASSAM. PIN CODE 787110
10: MANOJ BHUYAN
S/O. LT NABIN BHUYAN
LIBRARY ASSISTANT
SISSIBAGAON SR.SECONDARY SCHOOL R/O. CHOKHAMTING GAON P.O.
SISSIBOR GAON
Page No.# 3/12
DISTRICT DHEMAJI
ASSAM. PIN CODE 787110
11: ARJUN BHUYAN
S/O. LT JOYBHAN BHUYAN
GRADE IVEMPLOYEE SISSIBOR GAON SR
SECONDARY SCHOOL
R/O. SISSIBOR GAON
P. O. SISSIBOR GAON
DISTRICT DHEMAJI
ASSAM. PIN CODE 787110.
12: PRANAB BHUYAN
S/O. LT
BHADRESWAR BHUYAN
GRADE IV EMPLOYEE
SISSIBORGAON SR SECONDARY SCHOOL
R/O. SISSIBOR GAON
P.O. SISSIBOR GAON DISTRICT DHEMAJI
ASSAM. PIN CODE 787110
13: DAMBARU DHAR SARMA
S/O. LT.GOPILAL SARMA
SR. ASSITANT ROWTA SR . SECONDARY SCHOOL R/O. NO 8 DHANSHRI
P.O. ROUTA
DISTRICT UDALGURI
ASSAM. PIN CODE 787056
14: SRI UTTAM KUMAR BHOWMIK
S/O. SANTI RAM BHOWMIK JUNIOR ASSISTANT
ROWTA SR. SECONDARY SCHOOL R/O. NO 1 JHAR GAON
P.O. ROWTA CHARIALI
DISTRICT UDALGURI
BTR
ASSAM. PIN CODE 787056
15: SRI MADIRAM BASUMATARY
S/O. LATE POTONG BASUMATARY
GRADE IV EMPLOYEE
ROWTA SR.SECONDARY SCHOOL
R/O.ROWTA
P.O. ROWTA
DISTRICT UDALGURI
ASSAM. PIN CODE 787056
16: SRI GULAP DAS
S/O. LATE MANAHARI DAS
Page No.# 4/12
GRADE IV EMPLOYEE
ROWTA SR SECONDARY SCHOOL R/O. ROWTA STATION
P.O. ROWTA
DISTRICT UDALGURI
ASSAM.PIN CODE 787056
17: SADANANDA BURAGOHAIN
S/O. LT. DANDI BURAGOHAIN
LIBRARY ASSISTANT
DHEMAJI TOWN SR.SECONDARY SCHOOL
R/O. BHEPARA
P.O. DHEMAJI
DISTRICT DHEMAJI
ASSAM. PIN CODE 787057
18: DINEDHAR PHUKAN
S/O. LATE ANANDA PHUKAN
SR ASSISTANT
DHEMAJI TOWN SR.SECONDARY SCHOOL
R/O. KULAPATHER
P.O ARADHAL DISTRICT DHEMAJI
ASSAM. PINCODE 787032.
19: SRI PHANIDHAR CHETIA
S/O. LT. BAGA CHETIA
GRADE IV EMPLOYEE
DHEMAJI TOWN SR SECONDARY SCHOOL
R/O. GOWAL CHAPARI
P.O. GOWAL CHAPARI
DISTRICT DHEMAJI
ASSAM. PIN CODE 787057
20: MANASH JYOTI NATH
S/O. LATE ROBIN KUMAR NATH
SENIOR ASSISTANT OF RANGACHAHI T.N. HS SCHOOL
R/O VILLAGE BORBAM
P.O. RONGACHAHI
DIST. MAJULI
ASSAM
PIN 785104.
21: BOKUL NATH
S/O. BHELENG NATH
GRADE IV EMPLOYEE
RANGACHAHI T.N. HS SCHOOL
R/O VILLAGE BORBAM
P.O. RONGACHAHI
Page No.# 5/12
DIST. MAJULI
ASSAM
PIN 785104.
22: BAGBUL ISLAM
S/O. SHOHIDUL ISLAM
GRADE IV EMPLOYEE
BARTHAL DOLOIGAON HS SCHOOL
R/O BORTHAL KACHARIGAON
PO DOLOIGAON
DIST. MORIGAON
ASSAM
PIN 782126.
23: LUKNATH PHUKAN
S/O KANPAI PHUKAN
GRADE IV EMPLOYEE
PANIGAON HS SCHOOL
R/O VILLAGE KOHUMORIA
PO. PANIGAON
DIST. LAKHIMPUR
ASSAM
PIN. 787054
24: SAURAV JYOTI DUTTA
S/O KANPAI PHUKAN
GRADE IV EMPLOYEE
PANIGAON HS SCHOOL
R/O VILLAGE KOHUMORIA
PO. PANIGAON
DIST. LAKHIMPUR
ASSAM
PIN. 787054
25: MAINUL HOQUE
S/O LT. EAKUB ALI
JUNIOR ASSISTANT
GOROIMARI HIGH SCHOOL
R/O VILL. LAHORIGHAT
PO. GOROIMARI
DIST. MORIGAON
ASSAM
PIN. 782104.
26: PHULEN KR PATAR
S/O SUNARAM PATOR
Page No.# 6/12
JUNIOR ASSISTANT
DAPONIBORI HIGH SCHOOL
R/O DAPANIBORI
PO. BELTOLA
DIST. MORIGAON
ASSAM
PIN. 782425.
27: AINUL HOQUE
S/O ABDUL MOJID
GRADE IV EMPLOYEE
HAJI ALTAFIA HIGH SCHOOL
R/O VILLAGE AND PO. DATIAL BORI
DIST. MORIGAON
ASSAM
PIN. 782126.
28: ALAL UDDIN AHMED
S/O HAZRAT ALI
JUNIOR ASSISTANT
HAJI ALTAFIA HIGH SCHOOL
R/O VILLAGE AND PO. DATIAL BORI
DIST. MORIGAON
ASSAM
PIN. 782126.
29: SRI NATHURAM SHAKHARI
S/O KUNJALAL SHAKHARI
JUNIOR ASSISTANT
CHOTAGARJAN ANCHALIK HIGH SCHOOL
R/O VILL. CHOTAGARJON
PO. KORATI PAM
DIST. MORIGAON
ASSAM
PIN 782105.
30: SAFIR UDDIN
S/O ABDUL KHALEQUE
GRADE IV EMPLOYEE
GOROIMARI HIGH SCHOOL
R/O VILL. AND PO. GOROIMARI
DIST. MORIGAON
ASSAM
PIN 782104
31: GANESH DEKA
S/O AMESWAR DEKA
JR. ASSISTANT
Page No.# 7/12
CHANUABORI HS SCHOOL
R/O MIKIRGAON
PO. BANGALDHARA
DIST. MORIGAON
ASSAM
PIN. 782412
32: BHUBANESWARI BORO
D/O CHANDRABORO
JR.ASSISTANT
HPC HIGH SCHOOL AMALGATED WITH JAGIROAD H S SCHOOL
R/O VILL- DEOSAL
P O DEOSAL
DIST. MORIGAON ASSAM
PIN 782410
33: DIPALI KAKATI
D/O NILAKANTA KAKATI
JR. ASSISTANT
SAPMARI HIGH SCHOOL
R/O VILL- SAPMARI P.O- SAPMARI
DIST. MORIGAON
ASSAM
PIN 782104.
34: AKIB IFTIKAR ISLAM
S/O KHAIRUL ISLAM
JR.ASSISTANT
BORTHAL KACHARIGAON GIRLS HIGH SCHOOL
R/O VILL- BORTHAL KACHARIGAON PO - DOLOIGAON
DIST- MORIGAON
ASSAM
PIN 782126.
35: SATYAJIT NATH
S/O CHENARAM NATH
HATIBAT ANCHALIK HIGH SCHOOL
R/O HATIBAT
PO -NAGABANDHA
DIST- MORIGAON ASSAM
PIN 782106 .
36: RAJEN PATAR
S/O BIPIN PATAR
JR.ASSISTANT
HATIUTHA HIGH SCHOOL
R/O HATIUTHA
PO- MANAHA
Page No.# 8/12
DIST. MORIGAON
ASSAM
PIN 782411.
37: RABIN NATH
S/O NAGEN NATH
JR.ASSISTANT
BURAMAYANG JANAJATIYA HIGH SCHOOL
R/O VILL- RAJAMAYONG
PO- RAJAMAYONG
DIST. MORIGAON
ASSAM
PIN 782411
38: BHUBANESWAR NATH
S/O- BHOGDHAN NATH
JR. ASSISTANT
HABIBARANGA BARI
R/ O HABIBARANGA BARI
PO- HABIBARANGA BARI
DIST. MORIGAON
ASSAM . PIN 782106
39: PADUM CHANDRA DEKA
S/O- LT. GAJIN CHANDRA DEKA
GRADE IV EMPLOYEE
DAPANIBORI HIGH SCHOOL
R/O VILL- DAPANIBORI
PO- DHARAMTUL
DIST. MORIGAON
ASSAM
PIN 782425.
40: PROMOD BORO
S/O BHUKURA BORO
GRADE IV EMPLOYEE
CHONUABORI HIGH SCHOOL
R/O- CHONUABORI
PO- DHARAMTUL
DIST. MORIGAON
ASSAM
PIN 782412
41: SURABHI DIHINGIA
D/O LT. UMESH GOGI
GRADE IV EMPLOYEE
JAGIROAD H. S SCHOOL
Page No.# 9/12
R/O- RAM MONDIR
PO- JAGIROAD
DIST MORIGAON
ASSAM
PIN 782410.
42: MADAN RAJBONGSHI
S/O-BIKUDAR RAJBONGSHI
GRADE IV EMPLOYEE
BURHAMAYONG JANAJATIYA HIGH SCHOOL
R/O GOBHALI
PO- CHANDRAPUR
DIST. MORIGAON
ASSAM
PIN 781150.
43: DHIRSHING PATAR
S/O- MEMERA PATAR
GRADE IV EMPLOYEE
HABIBARANGA BARI GIRLS HIGH SCHOOL
R/O VILL- HABIBARANGA BARI
PO-HABIBARANGA BARI
DIST. MORIGAON
ASSAM
PIN 782106.
44: PREMCHAN BISWAS
S/O SUNIL BISWAS
GRADE IV EMPLOYEE
CHOTAGARJAN ANCHALIK HIGH SCHOOL
R/O CHOTAGARJAN
PO- KARATIPAM
DIST. MORIGAON
ASSAM
PIN 782105
45: UMESH CHANDRA KELENG
S/O DOTSING KELENG
GRADE IV EMPLOYEE
HATIUTHA HIGH SCHOOL
R/O HATIUTHA
PO- MANAHA
DIST MORIGAON
ASSAM
PIN 782411.
46: RAMESWAR BORDOLOI
Page No.# 10/12
S/O TEBHAL BORDOLOI
GRADE IV EMPLOYEE
AZARBARI NIPUN DEKA HIGH SCHOOL
R/O KALBARI
PO- MORIGAON
DIST. MORIGAON
ASSAM
PIN 782105
47: NUMAL CH BORA
S/O- TIPAU BORA
GRADE IV EMPLOYEE
SAPMARI HIGH SCHOOL
R/O- SAPMARI
PO- SAPMARI
DIST. MORIGAON
ASSAM
PIN 782104.
48: SAHAB UDDIN AHMED
S/O BAPJAN ALI
GRADE IV EMPLOYEE
BORCHAKBAHA ANCHALIK HIGH SCHOOL
R/O BORCHAKBAHA
PO- JALUGUTI
DIST MORIGAON
ASSAM
PIN 782104.
49: TAFIRUL ISLAM
S/O RAJAB ALI
GRADE IV EMPLOYEE
BORTHAL KACHARIGAON GIRLS HIGH SCHOOL
R/O BORTHAL KACHARIGAON
PO-DOLOIGAON
DIST. MORIGAON
ASSAM
PIN 782126
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY, THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM, DISPUR, GUWAHATI-6.
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
SECONDARY EDUCATION DEPARTMENT
Page No.# 11/12
DISPUR
GUWAHATI
ASSAM
PIN 781006.
3:THE SECRETARY
TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI - 781006.
4:THE DIRECTOR
SECONDARY EDUCATION DEPARTMENT TO THE GOVERNMENT OF
ASSAM
KAHILIPARA
GUWAHATI
ASSAM
PIN-781019.
5:THE DIRECTOR OF EDUCATION
BODOLAND TERRITORIAL REGION (BTR) KOKRAJHAR
ASSAM. PIN 78337
Advocate for the Petitioner : MR. S U AHMED, A M RAHMAN
Advocate for the Respondent : SC, SEC. EDU., SC. BTC,SC, FINANCE
BEFORE
HONOURABLE MR. JUSTICE NELSON SAILO
ORDER
Date : 24.10.2025
Heard Mr. S.U. Ahmed, learned counsel for the petitioners, who submits that the petitioners are either working as Senior Assistant, Junior Assistant, Library Assistant or Grade-IV in different Senior Secondary, Higher Secondary and High Schools since the said schools were at a venture stage and subsequently provincialised. In other words, the petitioners are non-teaching staffs and they have been paid fixed pay and not scale of pay.
Learned counsel for the petitioners submits that similarly situated persons had approached this Court by filing WP(C) 3239/2023 (Abdul Motaleb & 147 Ors., -vs--State of Assam and Ors,) Page No.# 12/12
and the writ petition was disposed of vide order dated 05.08.2025. By relying upon the decision of a Co-ordinate Bench in Mohor Ali Sheikh & Others., -vs- State of Assam & Others reported in 2024 5 GLT 689 and directing the respondent authorities to determine the scale of pay payable to the petitioners, therein, within a period of 8 (eight) weeks, the learned counsel, therefore, submits that since the present writ petitioners are similarly situated, a similar order may be passed in their favour.
Mr. S.M.T. Chistie, learned Standing Counsel, Secondary Education, at this stage submits that in fact the State had preferred a review petition against the judgment rendered in Mohor Ali Sheikh & Others (supra) and the same is pending as on date as per his knowledge.
To this, learned counsel for the petitioners submits that the case in Mohor Ali Sheikh (Supra) was in respect of teaching staffs, whereas, the present petitioners are non-teaching staff and pendency of the review petition cannot come in the way for issuing appropriate direction.
Be that as it may, let notice of motion be issued, returnable on 20.11.2025.
Mr. G. Pegu, learned Additional Senior Government Advocate accepts notice on behalf of respondent No.1; Mr. SMT, Chistie, learned Standing Counsel, Secondary Education Department accepts notice on behalf of respondent No. 2 and 4; Ms. R.M. Baruah, learned Standing Counsel, Finance, accepts notice on behalf of respondent No.3 and Mr. A.K. Bhuyan, learned Standing Counsel, BTC accepts notice on behalf of respondent No.5.
The petitioners to furnish requisite copies of the writ petition to the learned counsel appearing for the respondents within 3 (three) working days from today.
Learned counsel for the respondents to obtain necessary instruction by the next date of listing.
List on 20.11.2025.
JUDGE
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